Be it enacted by Parliament in the Forty-fourth Year of the Republic of India as follows:
This Act may be called the Betwa River Board (Amendment) Act, 1993.
2[Repealed]
3[Repealed]
Any reference to Rajghat Reservoir in any other law or in any rule, regulation, instrument or other document or in any proceeding shall be construed as a reference to Rani Laxmibai Sagar.
1. Received the assent of the President on 27-8-1993.
2. Repealed by Act 30 of 2001, Section 2 and Schedule I.
3. Repealed by Act 30 of 2001, Section 2 and Schedule I.