Passed by the Governor General of India in Council, on the 29th July 1853.
Whereas the possessions of the Chief of Vishalgliur, situate below the Ghauts in the Southern Concan, have been added to the British Territories:
1. It is hereby enacted, that from and after the 1st day of September 1853, the villages and hamlets mentioned in the annexed Schedule shall be subject to all Regulations and Acts which are, or shall be, in force within the Territories subject to the Presidency of Bombay.
2. It is hereby further enacted that the Pergunnahs of Yawul, Chopra, and Pachora, and the Turf of Lohara, in the Province of Khandesh, formerly belonging to His Highness Scindia, and which have been permanently ceded to the British Government, shall be deemed to have been subject, from the 26th of February 1845, to the Regulations and Acts in force in the Bombay Presidency, to the same extent as if the said Pergunnahs and Turf had not been transferred to His Highness Scindia after the passing of Regulation XXIX. of 1827 of the Bombay Code, and shall continue to be subject to the extent to all Regulations and Acts which are or shall be in force within the Territories subject to the Presidency of Bombay.
Territorial description of the villages forming the Ghera of the Vishalghur Fort, formerly belonging to the Pritinidhee of Vishalghur: they are bounded on the East by the Syhadree range, on the South and West by the Lanje Turf of the Rutnaghirree District, on the North by the Dewul Turf; of the Rptnaghirree District.
The Ghera is comprised under-mentioned villages and hamlets, 19:
1 Monza Deode.
2 Dittd Bhudkunibie.
3 Ditto Wanjolee.
4 Ditto Kochr .
5 Ditto Veerowlee, Boozoorg and Gowil.
6 Ditto Kol Wadee.
7 Ditto Paloo.
8 Ditto Salp .
9 Ditto Keirbeit.
10 Wadee Ranjun.
11 Wadee Udhistee.
12 Ditto Chinchoortee.
13 Ditto Wud.
14 Mouzah, Moorshee.
16 Wade Tipown .
17 Khor Ninks Prubhau Wulla
18 Wadee Oombrown .
19 Ditto Manchal.