act 002 of 1882 : Trusts (Amendment) Act, 1917 [Repealed]

Trusts (Amendment) Act, 1917 [Repealed]

ACTNO. 2 OF 1882

19 September, 1917

[Repealed by Act 1 of 1938, Section 2 and Schedule.]

An Act to amend the Indian Trusts Act, 1882

Whereas it is expedient to amend the Indian Trusts Act, 2 of 1882; It is hereby enacted as follows:

Section 1. Short title

This Act may be called the Indian Trusts (Amendment) Act, 1917.

Section 2. Amendment of Section 20 of Act 2 of 1882

At the end of clause (c) of Section 20 of the Indian Trusts Act, 1882, the following words shall be inserted, namely, or in debentures of the Bombay Central Co-operative Bank, Limited, the interest whereon shall have been guaranteed, by the Secretary of State for India in Council.