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act 009 of 1857 : Repealing Act, 1857 [Repealed]

Repealing Act, 1857 [Repealed]

ACTNO. 9 OF 1857
05 August, 1858
Repealed by Act 8 of 1868
Passed by the Legislative Council of India.

(Received the assent of the Governor General on the 20th May 1857.)

An Act to repeal Act VI of 1856.

PREAMBLE

Whereas the Court of Directors of the East India Company have, in pursuance of the power vested in them by law, disallowed Act VI of 1856, and have signified to the Governor General of India in Council their disallowance thereof: It is enacted as follows:

Act repealed. Act VI of 1856 is hereby repealed.