act 030 of 1855 : Repealing Act, 1855 [Repealed]

Repealing Act, 1855 [Repealed]

ACTNO. 30 OF 1855

10 January, 1857

Repealed by Act 8 of 1868

Passed by the Legislative Council of India.

(Received the assent of the Governor General on the 25^th October 1855.)

An Act to repeal Section VII of Act No. XXVIII of 1839.

Whereas it is expedient to repeal Section VII of the said Act, the provisions thereof being unnecessary

It is enacted that Section VII of Act No. XXVIII of 1839 be repealed.