[Repealed by Act 23 of 2016, S. 2 and Sch. I]
Be it enacted by Parliament in the Twelfth Year of the Republic of India as follows:
This Act may be called the Newspaper (Price and Page) Continuance Act, 1961.
In Section 1 of the Newspaper (Price and Page) Act, 1956 (45 of 1956), sub-section (3) shall be omitted.