Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1965
ACTNO. 43 OF 1961
04 December, 1965
An Act further to amend the Income-tax Act, 1961, the Estate Duty Act, 1953, the Wealth-tax Act, 1957, the Gift-tax Act, 1958 and to provide for exemption from tax in certain cases of undisclosed income invested in National Defence Gold Bonds, 1980
Be it enacted by Parliament in the Sixteenth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1965.
Section 2. Amendment of Section 2