1[Repealed by Act 2 of 2018, S. 2 and Sch. I]
Whereas it is expedient to change the name of the Imperial Library;
It is hereby enacted as follows:
This Act may be called the Imperial Library (Change of Name) Act, 1948.
On and after the commencement of this Act, the Imperial Library shall be known as the National Library , and any reference to the Imperial Library in any law for the time being in force or in any indenture, instrument or other document shall be construed as a reference to the National Library.
1. Repealed by Act 2 of 2018, S. 2 and Sch. I, dated 8-1-2018.