(Received the assent of the Governor General on the 2nd April 1868).
PREAMBLE
Whereas it is expedient to exempt timber and woods imported by sea into British India from the duties of customs chargeable thereon; It is hereby enacted as follows:
Notwithstanding anything contained in The Indian Customs' Duties' Act, 1867 , no duties of customs shall be chargeable on timber and woods imported by sea into British India.