2[Repealed by Act 4 of 2018, S. 3 and Sch. II]
Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:
This Act may be called the Countess of Dufferin's Fund (Repeal) Act, 2002.
The Countess of Dufferin's Fund Act, 1957 is hereby repealed.
1. Received the assent of the President on December 18, 2002 and published in the Gazette of India, Extra., Part II, Section I, dated 19th December, 2002, p. 1, No. 77.
2. Repealed by Act 4 of 2018, S. 3 and Sch. II, dated 8-1-2018.