act 008 of 1880 : Correction of a Clerical Error in the Limitation Act, 1877 [Repealed]

Correction of a Clerical Error in the Limitation Act, 1877 [Repealed]

ACTNO. 8 OF 1880

03 December, 1880

Repealed by Act 10 of 1888

Passed by the Governor General of India in Council.

(Received the assent of the Governor General on the 12^th March, 1880)

An Act to correct a clerical error in the Indian Limitation Act, 1877.

PREAMBLE

In the second schedule to the Indian Limitation Act, 1877, No. 171A, column three, for the words The date of the plaintiff's death, the words The sixtieth day from the date of the plaintiff's death shall be, and he deemed to have always been, substituted.