act 003 of 1875 : Correcting Act, 1874 [Repealed]

Correcting Act, 1874 [Repealed]

ACTNO. 3 OF 1875

02 February, 1875

Repealed by Act 12 of 1876

Passed by the Governor General of India in Council.

(Received the assent of the Governor General on the 2^nd February 1875)

An Act to correct a clerical error in the Repealing Act, 1874.

PREAMBLE

Preamble. For the purpose of correcting a clerical error in Act No. XVI of 1874; It is hereby enacted as follows:

Section 1. Amendment of Act XVI of 1874, schedule J. Part I

In the third column of the first Part of the schedule to the said Act, opposite to V of 1874, for the word two, the word one shall be, and be deemed to have always been, substituted.