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act 018 of 2016 : Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018

Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018

ACTNO. 18 OF 2016
10 May, 2018

In exercise of the powers conferred by clause (e) of sub-section (2) of Section 53 read with sub-section (1) of Section 26 of the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016), the Central Government, in consultation with the Comptroller and Auditor-General of India, hereby makes the following rules, namely:

Section 1. Short title and commencement

(1) These rules may be called the Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018.

(2) They shall come into force on the date of their publication in the Official Gazette.

Section 2. Definitions

(1) In these rules, unless the context otherwise requires,

(a) Act means the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016);

(b) Form means Form annexed to these rules;

(c) Schedule means the Schedule annexed to these rules;

(2) Words and expressions used and not defined in these rules, but defined in the Act shall have the meanings respectively assigned to them in the Act.

Section 3. Annual statement of accounts and other relevant records

(1) At the expiration of a period of twelve months ending with the 31st March of every year, the Authority shall prepare its annual statement of accounts and records in Form A , Form B and Form C and the Schedules annexed to these rules.

(2) The approved statement of accounts of the Authority shall be forwarded by the Authority to the Comptroller and Auditor General of India or any other person appointed by him on his behalf within three months after the expiry of the year for the purposes of audit.

(3) The annual statement of accounts of the Authority, as certified by the Comptroller and Auditor General of India or any other person appointed by him on his behalf, together with the audit report thereon after adoption by the Authority shall be forwarded to the Central Government for laying before both the Houses of Parliament.

Section 4. Maintenance of accounts, etc

The Authority shall preserve the Balance-Sheet, the Income and Expenditure Account and the Receipt and Payment Account referred to in sub-rule (1) of Rule 3, for a period of five years following the financial year to which they relate.

Form A

[See Rule 3 (1)]

Unique Identification Authority of India Balance Sheet as at 31st March 20

(Amount in Rs.)

Schedule

Current Year

Previous Year

(1)

(2)

(3)

(4)

(5)

CORPUS/ CAPITAL FUND and LIABILITIES

1

Corpus/ Capital Fund

1

2

Reserves and Surplus

2

3

Earmarked/ Endowment Funds

3

4

Secured Loans and Borrowings

4

5

Unsecured Loans and Borrowings

5

6

Deferred Credit Liabilities

6

7

Current Liabilities and Provisions

7

TOTAL

ASSETS

1

Fixed Assets

8

2

Investments from Earmarked/Endowment Funds

9

3

Investments-Others

10

4

Current Assets, Loans, Advances etc.

11

5

Miscellaneous Expenditure

(to the extent not written off or adjusted)

TOTAL

Significant Accounting Policies

25

Contingent Liabilities and Notes on Accounts

26

Note All Schedules to Balance Sheet shall form part of Account.

Form B

[See Rule 3 (1)]

Unique Identification Authority of India

Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

Schedule

Current Year

Previous Year

(1)

(2)

(3)

(4)

(5)

INCOME

1.

Income from Services

12

2.

Grants/Subsidies

13

3.

Fees/Subscriptions

14

4.

Income from Investments (Income on Invest, from earmarked/endowment Funds transferred to Funds)

15

5.

Income from Royalty, Publications etc

16

6.

Interest Earned

17

7.

Other Income

18

Increase/(decrease) in stock of Finished goods and works-in-progress

19

TOTAL (A)

EXPENDITURE

1.

Establishment Expenses

20

2.

Other Administrative Expenses etc.

21

3.

Operational Expenses

22

4.

Expenditure on Grants, Subsidies etc.

23

5.

Interest

24

6.

Depreciation (Net Total at the year-end corresponding to Schedule 8)

TOTAL (B)

Balance being excess of Income over Expenditure (A-B)

Transfer to Special Reserve (Specify each) Transfer to / from General Reserve

BALANCE BEING SURPLUS/(DEFICIT) CARRIED TO CORPUS/ CAPITAL FUND

Significant Accounting Policies

25

Contingent Liabilities and Notes on Accounts

26

Note All Schedules to Income and Expenditure Account shall form part of Account.

Form C

[See Rule 3 (1)]

Unique Identification Authority of India

Receipt and Payment Account for the year ended at 31st March 20

(Amount in Rs.)

Current Year

Previous Year

(1)

(2)

(3)

(4)

RECEIPTS

1.

Opening Balances

a.

Cash in Hand

b.

Bank Balance

i.

In Current Accounts

ii.

In Deposit Accounts

iii.

Saving Accounts

2.

Grants/ Subsidies Received

a.

From Government of India

i.

Grants-in-aid: General

ii.

Grants-in-aid: Salaries

iii.

Grants-in-aid: Capital

b.

From State Government

c.

From Other Sources (Details) (Grants for Capital and Revenue Expenditure to be shown separately)

3.

Income from Services

4.

Income from Investment

a.

Earmarked/Endowment Funds

b.

Own Funds (Other investments)

5.

Interest Received

a.

On Bank deposits

b.

Loans, advances etc.

c.

Others

6.

Other Income (Specify)

7.

Amount Borrowed

8.

Other receipts (give details)

a.

NPS

b.

Leave Salary Pension Contribution

c.

Security/ Earnest money deposit

d.

Refund of advances

i.

HBA

ii.

Car Advance

iii.

Motor Cycle/Scooter Advance

iv.

Computer Advance

v.

Other Advances

e.

Income Tax

f.

Service Tax

g.

Miscellaneous Receipts

TOTAL

PAYMENTS

1.

Establishment expenses (corresponding to Sch. 18)

2.

Other Administrative Expenses (Corresponding to Sch. 19)

3.

Operational Expenses (Corresponding to Sch. 22)

4.

Payment made against funds for various projects

(Name of the fund or project should be shown along with the particulars of payment made for each project

5.

Investments and Deposits Made

a.

Out of Earmarked /Endowment funds

b.

Out of own Funds (Investment-others)

6.

Expenditure on Fixed Assets & Capital Work-in-Progress

a.

Purchase of fixed Assets

b.

Expenditure on Capital Work-in-progress

7.

Refund of surplus money/Loans

a.

To the Government of India

b.

To the State Government

c.

To other providers of funds

8.

Finance Charges (Interest)

9.

Other Payments (Specify)

a.

NPS

b.

Leave Salary Pension Contribution

c.

Security/ Earnest money deposit

d.

Advances

i.

HBA

ii.

Car Advance

iii.

Motor Cycle/Scooter Advance

iv.

Computer Advance

v.

Other Advances

e.

Income Tax

f.

Service Tax

g.

Miscellaneous Payments

10.

Closing Balances

a.

Cash in Hand

b.

Bank Balances

i.

In Current Accounts

ii.

In Deposit Accounts

iii.

Savings Accounts

TOTAL

SCHEDULE 1

[See Form A]

Unique Identification Authority of India

Corpus/Capital Fund

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

Balance as at the beginning of the year

Add : Contributions towards Corpus/Capital Fund

Add/ (Deduct) : Balance of net income/(expenditure) transferred from the Income and Expenditure Account

BALANCE AS AT THE YEAR - END

SCHEDULE 2

[See Form A]

Unique Identification Authority of India

Reserves and Surplus

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Capital Reserve

As per last Account

Addition during the year

Less : Deductions during the year

2.

Revaluation Reserve

As per last Account

Addition during the year

Less : Deductions during the year

3.

Special Reserves

As per last Account

Addition during the year

Less : Deductions during the year

4.

General Reserve

As per last Account

Addition during the year

Less : Deductions during the year

TOTAL

SCHEDULE 3

[See Form A]

Unique Identification Authority of India

Earmarked/Endowment Funds

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

FUND-WISE BREAK UP

TOTAL

Fund WW

Fund XX

Fund YY

Fund ZZ

Current Year

Previous Year

(1)

(2)

(3)

(4)

(5)

(6)

(7)

(8)

1.

Opening balance of the funds

2.

Additions to the Funds

a.

Donations/grants

b.

Income from Investments made on account of funds

c.

Other additions (specify nature)

TOTAL (1+2)

3.

Utilization/Expenditure towards objectives of funds

a.

Capital Expenditure

i.

Fixed Assets

ii.

Others

Total

b.

Revenue Expenditure

i.

Salaries, Wages and allowance etc

ii.

Rent

iii.

Other Administrative expenses

Total

TOTAL (3)

Net Balance as at the Year-end (1 + 2 3)

Notes

(1) Disclosure shall be made under relevant heads based on conditions attaching to the grants.

(2) Plan Funds received from the Centra1/State Governments are to be shown as separate Funds and not to be mixed up with any other Funds.

SCHEDULE 4

[See Form A]

Unique Identification Authority of India

Secured Loans and Borrowings

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Central Government

2.

State Government (Specify)

3.

Financial Institutions

a.

Term Loans

Interest accrued and due

4.

Banks:

a.

Term Loans

Interest accrued and due

b.

Other Loans (specify)

Interest accrued and due

5.

Other Institutions and Agencies

6.

Debentures and Bonds

7.

Others (Specify)

TOTAL

Note: Amount due within one year

SCHEDULE 5

[See Form A]

Unique Identification Authority of India

Unsecured Loans and Borrowings

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Central Government

2.

State Government (Specify)

3.

Financial Institutions

a.

Term Loans

Interest accrued and due

4.

Banks:

a.

Term Loans

Interest accrued and due

b.

Other Loans (specify)

Interest accrued and due

5.

Other Institutions and Agencies

6.

Debentures and Bonds

7.

Fixed Deposits

8.

Others (Specify)

TOTAL

Note: Amount due within one year

SCHEDULE 6

[See Form A]

Unique Identification Authority of India

Deferred Credit Liabilities

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

Acceptances secured by hypothecation of capital equipment and other assets

Others

TOTAL

Note: Amount due within one year

SCHEDULE 7

[See Form A]

Unique Identification Authority of India

Current Liabilities and Provisions

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

CURRENT LIABILITIES

1.

Acceptances

2.

Sundry Creditors

a.

For Goods

b.

Others

3.

Advances Received

4.

Interest accrued but not due on:

a.

Secured Loans/borrowings

b.

Unsecured Loans/borrowings

5.

Statutory Liabilities

a.

Overdue

b.

Others

6.

Other current Liabilities

TOTAL (A)

PROVISIONS

1.

For Taxation

2.

Gratuity

3.

Superannuation/Pension contribution

4.

Accumulated Leave Encashment

5.

Trade Warranties/Claims

6.

Leave salary payable

7.

Others (Specify)

TOTAL (B)

TOTAL (A+B)

SCHEDULE 8

[See Form A]

Unique Identification Authority of India

Fixed Assets

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

GROSS BLOCK

DEPRECIATION

NET BLOCK

PARTICULARS

Cost/ valuation as at beginning of the year

Additions during the year

Deductions during the year

Cost/ valuation at the year-end

As at the beginning of the year

On Additions during the year

On Deductions during the year

Total up to the Year-end

As at the Current year-end

As at the Previous year-end

(1)

(2)

(3)

(4)

(5)

(6)

(7)

(8)

(9)

(10)

(11)

(12)

FIXED ASSETS

1.

Land

a.

Freehold

b.

Leasehold

2.

Office Buildings and Data Centre:

a.

On Freehold Land

b.

On Leasehold Land

c.

Ownership Flats/ Premises

d.

Superstructures on Land not belonging to the entity

3.

Plant Machinery & Equipment

a.

Technology infrastructure

b.

UBCC Infrastructure

c.

Information Technology

4.

Vehicles

5.

Furniture and Fixtures

6.

Office Equipment

7.

Computer/Periphera ls

8.

Electric Installations

9.

Library Books

10.

Other fixed assets

Total of current year

Previous year

Capital work-in-progress

TOTAL

(Note to be given as to cost of as sets on hire purchase basis included above)

SCHEDULE 9

[See Form A]

Unique Identification Authority of India

Investments from Earmarked/Endowment Funds

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Government Securities

2.

Other approved Securities

3.

Shares

4.

Debentures and Bonds

5.

Subsidiaries and Joint Ventures

6.

Others (to be specified)

TOTAL

SCHEDULE 10

[See Form A]

Unique Identification Authority of India

Investments Others

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Government Securities

2.

Other approved Securities

3.

Shares

4.

Debentures and Bonds

5.

Subsidiaries and Joint Ventures

6.

Others (to be specified)

TOTAL

SCHEDULE 11

[See Form A]

Unique Identification Authority of India

Current Assets, Loans Advances etc.

Forming part of Balance Sheet as at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

A.

CURRENT ASSETS

1.

Inventories

a..

Stores and Spares

b.

Loose Tools

c.

Stock-in-trade

i.

Finished Goods

ii.

Work-in-progress

iii.

Raw Materials

2.

Sundry Debtors

a.

Debts Outstanding for a period exceeding six months

b.

Others

3.

Cash in hand (including cheques/drafts and imprest)

4.

Bank Balances

a.

With Scheduled Banks

i.

On Current Accounts

ii.

On Deposit Accounts(includes margin money)

iii.

On Savings Accounts

b.

With non-scheduled Banks

i.

On Current Accounts

ii.

On Deposit Accounts

iii.

On Savings Accounts

5.

Post Office-Savings Accounts

6.

Others

TOTAL (A)

B.

LOANS, ADVANCES AND OTHER ASSETS

1.

Loans

a.

Staff

b.

Other Entities engaged in activities/objectives similar to that of the Entity

c.

Other (specify)

2.

Advances and other amounts recoverable in cash or in kind or for value to be received

a.

On Capital Account

b.

Prepayments

c.

Security Deposits

d.

Others

3.

Income Accrued

a.

On Investments from Earmarked/Endowment Funds

b.

On Investments Others

c.

On Loans and Advances

d.

Others (includes income due unrealized-Rs .)

4.

Claims Receivable

TOTAL (B)

TOTAL (A+B)

SCHEDULE 12

[See Form B]

Unique Identification Authority of India

Income from Services

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Authentication services

2.

Enrollment services

3.

Others (Specify)

TOTAL

SCHEDULE 13

[See Form B]

Unique Identification Authority of India

Grants/Subsidies

(Irrevocable Grants & Subsidies Received)

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Central Government

2.

State Governments(s)

3.

Government Agencies

4.

Institutions/Welfare Bodies

5.

International Organisations

6.

Others (Specify)

TOTAL

SCHEDULE 14

[See Form B]

Unique Identification Authority of India

Fees/Subscriptions

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Entrance Fee

2.

Annual Fee/Subscription

3.

Seminar/Program Fee

4.

Professiona1/Consultancy Services

5.

License Fee

6.

Others (Specify)

TOTAL

SCHEDULE 15

[See Form B]

Unique Identification Authority of India

Income from Investments

(Income on Invest from Earmarked/Endowment Funds transferred to Funds)

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Investment from Earmarked Fund

Investment - Others

Current Year

Previous Year

Current Year

Previous Year

(1)

(2)

(3)

(4)

(5)

(6)

1.

Interest

a.

On Govt. Securities

b.

Other Bonds/Debentures

c.

Others

2.

Dividends:

a.

On Shares

b.

On Mutual Funds Securities

c.

Others (Specify)

TOTAL

TRANSFERRED TO EARMARKED/ ENDOWMENT FUNDS

SCHEDULE 16

[See Form B]

Unique Identification Authority of India

Income from Royalty, Publications etc.

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Income from Royalty

2.

Income from Publications

3.

Others (specify)

TOTAL

SCHEDULE 17

[See Form B]

Unique Identification Authority of India

Interest Earned

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

On Term Deposits

a.

With Scheduled Banks

b.

With Non-Scheduled Banks

c.

With Institutions

d.

Others

2.

On Savings Accounts

a.

With Scheduled Banks

b.

With Non-Scheduled Banks

c.

Post Office Savings Accounts

d.

Others

3.

On Loans

a.

Employees/Staff

b.

Others

4.

Interest on Debtors and Others Receivables

TOTAL

Note Tax deducted at source to be indicated

SCHEDULE 18

[See Form B]

Unique Identification Authority of India

Other Income

Forming part of Income and Expenditure Account for the year ended at 31st March 20 _

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Profit on Sale/disposal of Assets:

a.

Owned assets

b.

Assets acquired out of grants, or received free of cost

2.

Liquidated damages, penalty realized

3.

Fees for Miscellaneous Services

4.

Rent

5.

Miscellaneous Income

TOTAL

SCHEDULE 19

[See Form B]

Unique Identification Authority of India

Increase/(decrease) in Stock of Finished Goods and work-in-progress

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Closing Stock

a.

Finished Goods

b.

Work-in-progress

2.

Less Opening Stock

a.

Finished Goods

b.

Work-in-progress

NET INCREASE/(DECREASE) [1-2]

SCHEDULE 20

[See Form B]

Unique Identification Authority of India

Establishment Expenses

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Salaries and Wages

2.

Overtime Allowance

3.

Allowances and Bonus

4.

Medical Treatment

5.

Tuition fee reimbursement

6.

Domestic Travel Expenses

7.

Foreign Travel Expenses

8.

Contribution to NPS

9.

Contribution to Gratuity Fund

10.

Leave Salary Pension Contribution

11.

Expenses on Employees' Retirement and Terminal Benefits

12.

Contribution to Other Fund (specify)

13.

Staff Welfare Expenses

14.

Other (Specify)

TOTAL

SCHEDULE 21

[See Form B]

Unique Identification Authority of India

Other Administrative Expenses etc.

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Purchase

2.

Labour and Processing Expenses

3.

Cartage and Carriage Inwards

4.

Electricity and Power

5.

Water Charges

6.

Insurance

7.

Repairs and Maintenance

8.

Excise Duty

9.

Rent, Rates and Taxes

10.

Vehicles Running and Maintenance

11.

Postage, Telephone and Communication Charges

12.

Printing and Stationary

13.

Travelling and Conveyance Expenses

14.

Expenses on Seminar/Workshops

15.

Subscription Expenses

16.

Expenses on Fees

17.

Auditors Remuneration

18.

Hospitality Expenses

19.

Professional Charges

20.

Books and Periodicals

21.

Recruitment Expenses

22.

Provision for Bad and Doubtful Debts/Advances

23.

Irrecoverable Balances Written-off

24.

Packing Charges

25.

Freight and Forwarding Expenses

26.

Distribution Expenses

27.

Advertisement and Publicity

28.

Legal Charges

29.

Payment to Contractual Staff (MTOs, Office Boys, etc.)

30.

Others (specify)

TOTAL

SCHEDULE 22

[See Form B]

Unique Identification Authority of India

Operational Expenses

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Enrolment, Authentication and Updation.

a.

Assistance to Registrars

b.

Quality Controls (Pre-ABIS)

c.

Advertisement and Publicity

d.

Other Charges

2.

Technology Operations

a.

Office Expenses

b.

Rent, Rates & Taxes

c.

Professional Services/Managed Service Provider Cost

3.

Logistics and Other Communication

a.

Printing Cost

b.

Dispatch Cost

c.

TFN/Contact Centre Cost

d.

Grievance Handling Operators

e.

Other Charges

4.

Aadhaar Enabled Applications

a.

ICT Assistance to States/UTs

b.

Micro ATM Assistance

c.

Development of Aadhaar based Applications

d.

AEA/ State Resource Person

e.

Other Charges

5.

Other Support Operations

a.

D. M. S.

b.

D. M. S. QC

c.

GRCP

d.

Training & Testing/ Certification

6.

UBCC Operations

a.

OE

b.

OAE

c.

Grants in Aid

7.

Physical Security

a.

Salaries

b.

Office Expenses

c.

Rent, Rates & Taxes

d.

Other Charges

8.

Information Technology

a.

Office Expenses

b.

Rent, Rates & Taxes

c.

Professional Services (PMU, TSU, Other Contracts)

d.

Other Expenses

9.

North Eastern Areas (UIDAI)

a.

Logistics and Other Communication

b.

Other Charges

TOTAL

SCHEDULE 23

[See Form B]

Unique Identification Authority of India

Expenditure On Grants, Subsidies etc.

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

Grants given to Institutions/Organisations

Subsidies given to Institutions/Organisations

TOTAL

Note Name of the Entities, their Activities along with the amount of Grants/Subsidies are to be disclosed

SCHEDULE 24

[See Form B]

Unique Identification Authority of India

Interest

Forming part of Income and Expenditure Account for the year ended at 31st March 20

(Amount in Rs.)

PARTICULARS

Current Year

Previous Year

(1)

(2)

(3)

(4)

1.

Interest

a.

On Fixed Loans

b.

On Other Loans (including Bank Charges)

c.

Others (specify)

2.

Bank Charges

TOTAL

SCHEDULE 25

[See Form A and Form B]

Unique Identification Authority of India

Significant Accounting Policies (Illustrative)

Forming part of Accounts for the year ended at 31st March 20

1. ACCOUNTING CONVENTION

The financial statements are prepared on the basis of historical cost convention, unless otherwise stated and on the accrual method of accounting.

2. INVESTMENTS

2.1. Investments classified as long term investments are carried at cost. Provision for decline, other than temporary, is made in carrying cost of such investments.

2.2. Investments classified as Current are carried at lower of cost and fair value. Provision for shortfall on the value of such investments is made for each investment considered individually and not on a global basis.

2.3. Cost includes acquisition expenses like brokerage, transfer stamps.

3. FIXED ASSETS

3.1. Fixed Assets are stated at cost of acquisition inclusive of inward freight duties and taxes and incidental and direct expenses related to acquisition. In respect of projects involving construction, related pre-operational expenses (including interest on loans for specific project prior to its completion), form part of the value of the assets capitalized.

3.2. Fixed Assets received by way of non-monetary grants, (other than towards the Corpus Fund), are capitalized at values stated, by corresponding credit to Capital Reserve.

4. DEPRECIATION

4.1. Depreciation is provided on straight-line method as per rates specified in the Income-tax, Act, 1961 except depreciation on cost adjustments arising on account of conversion of foreign currency liabilities for acquisition of fixed assets, which is amortized over the residual life of the respective assets.

4.2 In respect of additions to/deductions from fixed assets during the year, depreciation is considered on pro-rata basis.

1.2 Assets costing ` 5,000 or less each are fully provided.

2. MISCELLANEOUS EXPENDITURE

Deferred revenue expenditure is written off over a period of 5 years from the year it is incurred.

3. GOVERNMENT GRANTS/SUBSIDIES

6.1. Government grants of the nature of contribution towards capital cost of setting up projects are treated as Capital Reserve.

6.2. Grants in respect of specific fixed assets acquired are shown as a deduction from the cost of the related assets.

6.3. Government grants/subsidy are accounted on realization basis.

7. FOREIGN CURRENCY TRANSACTIONS

7.1. Transactions denominated in foreign currency are accounted at the exchange rate prevailing at the date of the transaction.

7.2. Current assets, foreign currency loans and current liabilities are converted at the exchange rate prevailing as at the year end and the resultant gain/loss is adjusted to cost of fixed assets, if the foreign currency liability relates to fixed assets, and in other cases is considered to revenue.

8. LEASE

Lease rentals are expensed with reference to lease terms.

9. RETIREMENT BENEFITS

9.1 Liability towards gratuity payable on death/retirement of employees is accrued based on actuarial valuation.

9.2. Provision for accumulated leave encashment benefit to the employees is accrued and computed on the assumption that employees are entitled to receive the benefit as at each year end.

SCHEDULE 26

[See Form A and Form B]

Unique Identification Authority of India

Contingent Liabilities And Notes On Accounts (Illustrative)

Forming part of Accounts for the year ended at 31st March 20

1. CONTINGENT LIABILITIES

1.1 Claims against the Entity not acknowledged as debts `__________ (Previous year `________ ).

1.2 In respect of:

- Bank guarantees given by/on behalf of the Entity `___________ (Previous year `_________).

- Letters of Credit opened by Bank on behalf of the Entity Rs._________ (Previous year Rs._______).

- Bills discounted with banks Rs.__________ (Previous year Rs.________ ).

1.3 Disputed demands in respect of:

Income-tax Rs.__________ (Previous year Rs.________ ).

Service-tax Rs.__________ (Previous year Rs.________ ).

Municipal Taxes Rs.__________ (Previous year Rs.________ ).

1.4 In respect of claims from parties for non-execution of orders, but contested by the Entity Rs.__________ (Previous year Rs.________ ).

2. CAPITAL COMMITMENTS

Estimated value of contracts remaining to be executed on capital account and not provided for (net of advances) Rs.__________ (Previous year Rs.________ ).

3. LEASE OBLIGATIONS

Future obligations for rentals under finance lease arrangements for plant and machinery amount to Rs.__________ (Previous year Rs.________ ).

4. CURRENT ASSETS, LOANS AND ADVANCES

In the opinion of the Management, the current assets, loans and advances have a value on realization in the ordinary course of business, equal at least to the aggregate amount shown in the Balance Sheet.

Section 5. TAXATION

5. TAXATION

In view of there being no taxable income under Income-tax Act 1961, no provision for Income tax has been considerably necessary.

Section 6. FOREIGN CURRENCY TRANSACTIONS

6. FOREIGN CURRENCY TRANSACTIONS

Transactions in foreign currencies are accounted at the prevailing exchange rates at the date of transactions.

Section 7. REMUNERATION TO AUDITORS

7. REMUNERATION TO AUDITORS

As Auditors

- Taxation matters

- For Management services

- For certification

- Others

8. Corresponding figures for the previous year have been regrouped/ rearranged, wherever necessary.

9. Schedules 1 to 26 are annexed to, and form an integral part of the Balance Sheet as at 31st March, the Income and Expenditure Account and the Receipts and Payments Account for the year ended on that date.

1. Ministry of Electronics and Information Technology, Noti. No. G.S.R. 1135(E), dated September 13, 2018 and published in the Gazette of India, Extra., Part II, Section 3(i), dated 20th November, 2018, pp. 23-42, No. 834.