(See Rule 90)
The total of the expenditure of which account is to be kept under section 77 of the Conduct of Election Rules, 1961 and which is incurred or authorised in connection with an election in a State or Union territory mentioned in column 2 of the Table below shall not exceed—
(a) in any one Parliamentary constituency of that State or Union territory, the amount specified in the corresponding column 3 of the said Table; and
(b) in any one Assembly constituency, if any, of that State or Union territory, the amount specified in the corresponding column 4 of the said Table—
1[TABLE
| Sl. No. |
Name of State or Union territory |
Maximum limit of election expenses in any one |
|
| Parliamentary constituency |
Assembly constituency |
||
| I. STATES |
|||
| Rs. |
Rs. |
||
| 1. |
Andhra Pradesh |
25,00,000 |
10,00,000 |
| 2. |
Arunachal Pradesh |
17,00,000 |
6,00,000 |
| 3. |
Assam |
25,00,000 |
10,00,000 |
| 4. |
Bihar |
25,00,000 |
10,00,000 |
| 5. |
Goa |
14,00,000 |
5,00,000 |
| 6. |
Gujarat |
25,00,000 |
10,00,000 |
| 7. |
Haryana |
25,00,000 |
10,00,000 |
| 8. |
Himachal Pradesh |
25,00,000 |
7,00,000 |
| 9. |
Jammu & Kashmir |
25,00,000 |
— |
| 10. |
Karnataka |
25,00,000 |
10,00,000 |
| 11. |
Kerala |
25,00,000 |
10,00,000 |
| 12. |
Madhya Pradesh |
25,00,000 |
10,00,000 |
| 13. |
Maharashtra |
25,00,000 |
10,00,000 |
| 14. |
Manipur |
22,00,000 |
5,00,000 |
| 15. |
Meghalaya |
22,00,000 |
5,00,000 |
| 16. |
Mizoram |
20,00,000 |
5,00,000 |
| 17. |
Nagaland |
25,00,000 |
5,00,000 |
| 18. |
Orissa |
25,00,000 |
10,00,000 |
| 19. |
Punjab |
25,00,000 |
10,00,000 |
| 20. |
Rajasthan |
25,00,000 |
10,00,000 |
| 21. |
Sikkim |
17,00,000 |
5,00,000 |
| 22. |
Tamil Nadu |
25,00,000 |
10,00,000 |
| 23. |
Tripura |
25,00,000 |
5,00,000 |
| 24. |
Uttar Pradesh |
25,00,000 |
10,00,000 |
| 25. |
West Bengal |
25,00,000 |
10,00,000 |
| 26. |
Chhattisgarh |
25,00,000 |
10,00,000 |
| 27. |
Uttaranchal |
25,00,000 |
7,00,000 |
| 28. |
Jharkhand |
25,00,000 |
10,00,000 |
| II. UNION TERRITORIES |
|||
| 1. |
Andaman and Nicobar Islands |
17,00,000 |
— |
| 2. |
Chandigarh |
14,00,000 |
— |
| 3. |
Dadra and Nagar Haveli |
10,00,000 |
— |
| 4. |
Daman and Diu |
10,00,000 |
— |
| 5. |
Delhi |
25,00,000 |
9,00,000 |
| 6. |
Lakshadweep |
10,00,000 |
— |
| 7. |
Pondicherry |
20,00,000 |
5,00,000.] |
1. Subs. by S.O. 1232(E), dated 24-10-2003 (w.e.f. 24-10-2003).