[Repealed by Act 30 of 2001]
Be it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:
This Act may be called the Payment of Bonus (Amendment) Act, 1985.
Section 12 of the Payment of Bonus Act, 1965 (21 of 1965) shall be omitted.
1. Received the assent of the President on 22nd May, 1985 and published in the Gaz. of India, Extra., Pt. II, S. 1, dt. May 22, 1985, Sl. 37.