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' ' . ASSAM ACT IX OF
THE ASSAM FOREST (AMENDMENT)
( pa~sed by the Ass41tnhly )
(Received the assent of the Governor on the 8th Octobet' 1952)
[Published in the Assam Ga<;ette, dated the 15th October 1952] ...
An
Act
further to amend the Assam Forest Regulation, 1891
Whereas it is expedient further to amend . the Assam . Forest Regulation, 1891, hf-reinafter called the " Regula- Regulahon . · " · h h · f · VII of 1891 , uon , m t e manner erema ter appeanng ;
flhort title, extent and commence ment.
It is hereby enacted as follows:-
I. (l) This Act may he called the Assam Forest ~Amend- ment) Act, 1952. · "'
(2) It shall have the like extent as the Regulation • •
(3) It shall come into force at on~e. •
I,. :':;~
Amen~ment 2. In sub-section ( l ) t;~f section •3 of the Regulation, for off~Rctiulont~ the words ' ' Sub-Assistant Conserv~tor, Forest Ranger, o ega1on ' vn of 1891 Forester " the words " Forest , Ranger, Deputy Ranger.
· ' Forest_er; Assistant Forester " shall be suhs6tute~ •
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