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West Bengal act 015 of 1985 : The Lepers ( West Bengal Repealing ) Act, 1985

GOVERNMENT OF WEST BENGAL

LEGISLATIVE DEPARTMENT

West Bengal Act XV of 1985

THE LEPERS (WEST BENGAL REPEALING) ACT, 1985.

[Passed by the West Bengal Legislature.]

[Assent of the President of India was first published in the Calcutta Gazette, Extraordinary, of the 6th August, 1985.]

[6th August, 1985.]

An Act to repeal the Lepers Act, 1898, in its application to West Bengal.

3 of 1898. WHEREAS it is expedient to repeal the Lepers Act, 1898, in its application to West Bengal;

It is hereby enacted in the Thirty-sixth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

1. This Act may be called the Lepers (West Bengal Repealing) Act, Short title.

1985.

2. The Lepers Act, 1898, in its application to West Bengal, is hereby Repeal of Act 3 of repealed. 1898.

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