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THE GOA, DAMAN AND DIU MINING CONCESSIONS (ABOLITION AND
DECLARATION AS MINING LEASES) ACT, 1987
ACT NO. 16 OF 1987
[23rd May, 1987.] An Act to provide for the abolition of the mining concessions in operation in the Union territory of Goa, Daman and Diu and specified in the First and the Second Schedules, and for the declaration of such mining concessions as mining leases under the Mines and Minerals (Regulation and Development) Act, 1957 with a view to the regulation of the mines to which such concessions relate and for the development of minerals under the control of the Union and for matters connected therewith or incidental thereto.
WHEREAS certain mining concessions have been granted in perpetuity under the former Portuguese Mining Laws (Decree of 20th day of September, 1906) in the territories now included in the Union territory of Goa, Daman and Diu by the former Portuguese Government and by the Government of Goa, Daman and Diu:
AND WHEREAS the aforesaid mining laws have ceased to be in force and doubts have been expressed as to whether such mining concessions are mining leases within the meaning of the Mines and Minerals (Regulation and Development) Act 1957 (67 of 1957):
AND WHEREAS it is expedient in the public interest to abolish such mining concessions and declare them as mining leases under the aforesaid Act for the purpose of making the provisions of that Act applicable to the mines to which such concessions relate with a view to the regulation of such mines and for the development of minerals under the control of the Union so as to subserve the common good:
BE it enacted by Parliament in the Thirty-eighth Year of the Republic of India as follows:—
CHAPTER I
PRELIMINARY
1. Short title.—This Act may called the Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987.
2. Definitions.—In this Act, unless the context otherwise requires,—
(a) "appointed day" means the 20th day of December, 1961;
(b) "Commissioner" means the Commissioner of Payments appointed under section 8;
(c) "concession holder" means a person who has been granted a mining concession;
(d) "date of assent" means the date on which the assent is given by the President to this Act;
(e) "Goa, Daman and Diu" means the Union territory of Goa, Daman and Diu;
(f) "mines and Minerals Act" means the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957);
(g) "mining concession" means a mining concession granted under the Portuguese Colonial Mining Laws, 1906 (Decree of 20th September, 1906);
(h) "notification" means a notification published in the Official Gazette;
(i) "prescribed" means prescribed by rules made under this Act;
(j) "specified date" means such date as the Central Government may, for the purpose of any provision of this Act, by notification, specify; and different dates may be specified for different provisions of this Act;
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(k) words and expressions used and not defined, but defined in the Mines Act, 1952 (35 of 1952) or the Mines and Minerals Act, shall have the meanings, respectively, assigned to them in those Acts.
3. Act to override all other enactments, etc.—The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment (other than this Act), or any judgment, decree or order of any court, tribunal or other authority or any instrument having effect by virtue of any enactment other than this Act.
CHAPTER II
ABOLITION OF MINING CONCESSIONS AND DECLARATION AS MINING LEASES UNDER
THE MINES AND MINERALS ACT
4. Abolition, etc., of mining concessions.—(1) Every mining concession specified in the First Schedule shall, on and from the appointed day, be deemed to have been abolished, and shall, with effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.
(2) Every mining concession specified in the Second Schedule shall, on and from the day next after the date of grant of the said concession and specified in the corresponding entry in the eighth column of the said Schedule, be deemed to have been abolished and shall, with effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.
(3) If, after the date of assent, the Central Government is satisfied, whether from any information received by it or otherwise, that there has been any error, omission or misdescription in relation to the particulars of any mining concession or the name and residence of any concession holder specified in the First or the Second Schedule, it may, by notification, correct such error, omission or misdescription, and on the issue of such notification, the First or the Second Schedule, as the case may be, shall be deemed to have been amended accordingly.
5. General effect of declaring the mining concessions to be mining leases.—(1) Where a mining concession has been deemed to be a mining lease under section 4, the concession holder shall, on and from the day mentioned in that section, be deemed to have become the holder of such mining lease under the Mines and Minerals Act in relation to the mine to which the mining concession relates, subject to the condition that the period of such lease shall, notwithstanding anything contained in that Act, extend up to a period of six months from the date of assent.
(2) On the expiry of the period of any mining lease under sub-section (1), it may, if so desired by the holder of such lease and on an application being made by him in accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, be renewed on such terms and conditions, and up to the maximum period for which, such lease can be renewed under the provisions of that Act and the rules made thereunder.
CHAPTER III
PAYMENT OF AMOUNTS
6. Payment of amounts to concession holders.—Every concession holder specified in the second column of the First and the Second Schedules shall be given by the Central Government, in cash, and in the manner specified in Chapter IV, for the abolition of the mining concessions held by him, and declaring it as a mining lease, under section 4, an amount equal to the amount specified against him in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be.
7. Payment of further amount.— (1) There shall also be given by the Central Government, in cash, to every concession holder specified in the second column of the First and the Second Schedules, simple interest at the rate of four per cent. per annum on the amount specified against such concession holder in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be, for the period commencing on the date of assent and ending on the date of payment of such amount to the Commissioner.
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(2) The amount referred to in sub-section (1) shall be in addition to the amount specified in the First Schedule or the Second Schedule, as the case may be.
CHAPTER IV
COMMISSIONER OF PAYMENTS
8. Commissioner of Payments to be appointed.—(1) For the purpose of disbursing the amounts payable to the concession holders under this Act, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.
(2) The Central Government may appoint such other persons as it may think fit to assist the Commissioner and thereupon the Commissioner may authorise one or more of such persons also to exercise all or any of the powers exercisable by him under this Act and different persons may be authorised to exercise different powers.
(3) Any person authorised by the Commissioner to exercise any of the powers exercisable by the Commissioner may exercise those powers in the same manner and with the same effect as if they have been conferred, on that person directly by this Act and not by way of authorisation.
(4) The salaries and allowances of the Commissioner and other persons appointed under this section shall be defrayed out of the Consolidated Fund of India.
9. Payment by the Central Government to the Commissioner.—(1) The Central Government shall, within thirty days from the specified date, pay, in cash, to the Commissioner, for payment to the concession holders, a sum equal to the sum specified against the mining concessions in the First and the Second Schedules, together with the amount of interest referred to in section 7.
(2) A deposit account shall be opened by the Central Government, in favour of the Commissioner, in the Public Account of India, and every amount paid under this Act to the Commissioner shall be deposited by him to the credit of the said deposit account and the said deposit account shall be operated by the Commissioner.
(3) Records shall be maintained by the Commissioner in respect of each of the concession holder in relation to which payments have been made to him under this Act.
(4) Interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall enure to the benefit of the concession holders.
10. Claims to be made to the Commissioner.—(1) Every concession holder, having a claim for the payment of the amount referred to in section 6, shall prefer such claim before the Commissioner within thirty days from the specified date:
Provided that if the Commissioner is satisfied that the claimant was prevented by sufficient cause from preferring the claim within the said period of thirty days, he may entertain the claim within a further period of thirty days, but not thereafter.
(2) The Commissioner shall fix a certain date on or before which every claimant shall file the proof of his claim.
(3) Not less than fourteen days' notice of the date so fixed shall be given by advertisement in one issue of the daily newspaper in the English language and one issue of any daily newspaper in the regional language as the Commissioner may consider suitable, and every such notice shall call upon the claimant to file the proof of his claim with the Commissioner within the time specified in the advertisement.
(4) Every claimant, who fails to file the proof of his claim within the time specified by the Commissioner, shall be excluded from the disbursement made by the Commissioner.
(5) The Commissioner shall, after such investigation as may, in his opinion, be necessary and after giving the concession holder, a reasonable opportunity of being heard, by order in writing admit or reject the claim in whole or in part.
(6) The Commissioner shall have the power to regulate his own procedure in all matters arising out of the discharge of his functions, including the place or places at which he will hold his sittings and shall, for
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the purpose of making any investigation under this Act, have the same powers as are vested in a civil court under the Code of Civil Procedure, 1908 (5 of 1908), while trying a suit in respect of the following matters, namely:—
(a) the summoning and enforcing the attendance of any witness and examining him on oath;
(b) the discovery and production of any document or other material object producible as evidence;
(c) the reception of evidence on affidavits;
(d) the issuing of any commission for the examination of any witnesses.
(7) Any investigation before the Commissioner shall be deemed to be a judicial proceeding within the meaning of sections 193 and 228 of the Indian Penal Code (45 of 1860) and the Commissioner shall be deemed to be a civil court for the purposes of section 195 and Chapter XXVI of the Code of Criminal Procedure, 1973 (2 of 1974).
(8) A claimant, who is dissatisfied with the decision of the Commissioner, may prefer an appeal against the decision to the principal civil court of original jurisdiction within the local limits of whose jurisdiction the relevant mine is situated.
11. Liability of Central Government to end on payment of claim.—After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due, and, on such payment, the liability of the Central Government in respect of such claim shall stand discharged.
12. Disputes how to be dealt with.—In the event of there being a doubt or dispute as to the right of a person to receive the whole or any part of the amount referred to in section 6 or section 7, the Commissioner shall refer the matter to the court for a decision, and shall make the disbursement in accordance with the decision of the court.
Explanation.—In this section "court", in relation to a mining concession, means the principal civil court of original jurisdiction within the local limits of whose jurisdiction the mines relating to such concession is situated.
13. Undisbursed or unclaimed amount to be deposited to the general revenue account.—Any money paid to the Commissioner which remains undisbursed or unclaimed after such payment for a period of three years shall be transferred by the Commissioner to the general revenue account of the Central Government; but a claim to any money transferred may be preferred to the Central Government by the concession holder entitled to such payment and shall be dealt with as if such transfer had not been made, the order, if any, for the payment of the claim being treated as an order for the refund of revenue.
CHAPTER V
MISCELLANEOUS
14. [Amendment of Act 67 of 1957.]—Repealed by Repealing and Amending Act, 2001 (30 of 2001), s. 2 and The First Schedule (w.e.f. 3-9-2001).
15. Penalties.—Any person who contravenes the provisions of this Act shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to two thousand rupees, or with both.
16. Offences by companies.—(1) Where an offence under this Act has been committed by a company, every person who at the time the offence was committed was in charge of, and was responsible to, the company for the conduct of the business of the company as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly:
Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.
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(2) Notwithstanding anything contained in sub-section (1), where an offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to any neglect on the part of, any director, manager, secretary or other officer of the company, such director, manager, secretary or other officer shall be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly. Explanation.—For the purposes of this section,—
(a) "company" means any body corporate and includes a firm or other association of individuals; and
(b) "director", in relation to a firm, means a partner in the firm.
17. Protection of action taken in good faith.—(1) No suit, prosecution or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government, or any person authorised by that Government for anything which is in good faith done or intended to be done under this Act.
(2) No suit or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government or any person authorised by that Government for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.
18. Delegation of powers.—(1) The Central Government may, by notification, direct that all or any of the powers exercisable by it under this Act, other than the powers conferred by sections 20 and 21,may also be exercised by such person or persons as may be specified in the notification.
(2) Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the Central Government.
19. Declaration as to the policy of the State.—It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clauses (b) and (c) of Article 39 of the Constitution.
Explanation.—In this section, "State" has the same meaning as in Article 12 of the Constitution.
20. Power to make rules.—(1) The Central Government may, by notification, make rules to carry out the provisions of this Act.
(2) Every rule made by the Central Government under this Act shall be laid, as soon as may be after it is made, before each House of Parliament, while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.
21. Power to remove difficulties.—If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:
Provided that no such order shall be made after the expiry of a period of two years from the date of assent.
22. Validation.—(1) Notwithstanding anything in any other law for the time being in force or any judgment, decree or order of any court, tribunal or other authority,—
(a) every concession holder shall, for the period commencing on and from the date when his mining concession had been declared to be a mining lease and ending with the date of expiry of the period of his lease under the provisions of this Act (hereafter in this section referred to as the said period), be liable to pay the dead rent or, as the case may be, royalty, due in respect of such lease under the provisions of the Mines and Minerals Act and the rules made thereunder, and such amount shall, save as otherwise provided in this section, be recoverable from him;
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(b) any amount paid by the concession holder for the said period, either as a fixed tax or as a proportional tax, or both, or as a royalty under protest shall be deemed to have been dead rent or, as the case may be, royalty, paid in accordance with law and such amounts shall not be liable to be refunded; and
(c) due credit of all such amounts paid by a concession holder under clause (b) shall be given to him in determining the dead rent or, as the case may be, royalty payable by him under clause (a), as if this Act and the Mines and Minerals Act and the rules made thereunder had been in force at all material times, and accordingly—
(i) no suit or other proceeding shall be instituted, maintained or continued in any court or other authority against the Government or any person or authority whatsoever for the refund of any amounts paid by a concession holder under clause (b); and
(ii) no court shall enforce any decree or order directing the refund of any amounts so paid, on the ground that the mining concession is not a mining lease.
(2) For the removal of doubts, it is hereby declared that nothing in sub-section (1) shall be construed as preventing any person,—
(a) from questioning, in accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, the assessment of any dead rent or royalty for the said period; or
(b) from claiming refund of any dead rent or royalty paid by him in excess of the amount due from him under the Mines and Minerals Act and the rules made thereunder.
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THE FIRST SCHEDULE
[See sections 4(1), 6, 7 and 9(1)]
DETAILS OR MINING CONCESSIONS ABOLISHED AND DECLARED AS MINING LEASES ON
AND FROM THE APPOINTED DAY
Sl.
No.
Name of the
concession holder
and his residence
Denomination of
the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
1. Maria Severina Fernandes ora Camilo Agostinho Elias Fernandes, of Aldona
(cabesacasal). Anvalitembo Fe/ Mang
Vadem Sanguem 2 of 30-1-1929 14,300
2. Domingos Jose Fernandes, of Aldona.
Paicatembo Ditto Netorlim Ditto 1 of 26-8-1931 13,900
3. Naria Alice Sodder Pereira of Vasco da Gama.
Aili Vagurbem Ditto Sancordem Ditto 1 of 4-4-1937 14,300
4. Timblo Irmaos Ltda, of Margao. Bandodongor
Cumbiadongor Ditto Verlem Ditto 1 of 19-3-1941 9,300
5. Xeo Abdul Kadat, of Sanguem.
Cudoitembo Ditto Bati Ditto 3 of 19-3-1941 7,900
6. Maria Seani Rephael, of Curchorem. Amvandongor Ditto Curpem Ditto 5 of 19-3-1941 12,500
7. Maria Seani Rephael, of Curchorem. Nidgulamoll dongor
Iron Calem Ditto 6 of 19-3-1941 11,900
8. Empresa Minero Comercila, of Goa. Choriacho tembo dongor
Ditto Bimbol of Calem
Ditto 7 of 19-3-1941 13,900
9. Gangadhar N. Agrawal, of Margao.
Huldool dongor Ditto Ditto Ditto 8 of 19-3-1941 14,300
10. Companhia Nacional Agency, of Ponda.
Mollo or Moroda Fe/ Mang
Darbandora Ditto 9 of 19-3-1941 14,300
11. Rajarama Naraina X Bandecar, of Vasco da Gama. Nundem
deulavoril
dongor
Ditto Nundem Ditto 10 of 20-8-1941 14,200
12. Comphania Mineira Dempo and Souza Ltda, of Goa.
Lamgao Iron Lamgao Bicholim 11 of 20-8-1941 14,300
13. Comphania Mineira Dempo and Souza Ltda, of Goa.
Vagachiper Ditto Bicholim Ditto 12 of 20-8-1941 14,300
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Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
14. Comphania Mineira Dempo and Souza Ltda, of Goa.
Gaotoor Iron Bordem Bicholim 13 of 20-8-1941 14,300
15. Comphania Mineira Dempo &Souza
Ltda, of Goa.
Toticho mor
dongor
Ditto Mulgao Ditto 14 of 20-8-1941 14,300
16. Comphania Mineira Dempo and Souza Ltda, of Goa.
Mandurbaga Ditto Ditto Ditto 15 of 20-8-1941 14,300
17. Firm Elesbao Pereira and Sons Ltda, of Mormugao. Padepanos Fe/ Mang
Sancordem Sanguem 17 of 22-10-1941 2,900
18. Kurnool M.V. Maneer, of Bellery. Vaguem Ditto Melauli Satari 1 of 8-7-1942 14,400
19. Hiri Bombo Gaunco, of Margao. Santana tembo Ditto Vichundrem Sanguem 1 of 6-10-1947 2,900
20. Companhia Nacional Agency, of Penda.
Gonoxirem Ditto Verlem Ditto 2 of 24-4-1949 13,400
21. Firm S. Kantilal & Cia. Ltda, of
Margao.
Shirgal Muddi Ditto Salauli Ditto 3 of 13-6-1949 14,300
22. Shri Rajaram N.X. Bandekar, of
Vasco.
Monte de Sirigao Iron Sirigao Bicholim 4 of 17-6-1949 14,300
23. Firm Chowgule & Cia. Ltd, of
Marmagao.
Cudplegaicho-
Guer-Dongor
Ditto Ditto Ditto 5 of 8-7-1949 14,300
24. Hiralal Khodidas, of Goa.
Gogoro or Gulcan
Dongor
Fe/
Mang
Colomba Sanguem 6 of 11-7-1949 10,100
25. Lidia Belinda Simoes, of Goa. Vagatto Ditto Ditto Ditto 7 of 5-8-1949 9,900
26. Bascora Seguna Corpo, of Vasco. Cuncdacho Gholl Ditto Gudnem Bicholim 8 of 12-8-1949 14,000
27. Sociedade Mineira Goesa, of Panaji. Macarxendo &
Mauling-todcho
Dongor
Ditto Maulinguem Ditto 9 of 23-9-1949 13,300
28. Sociedade Mineira Goesa, of Panaji. Chireachea
Ambeacodil
Dongurli and
Cantonachi tembo Ditto Ditto Ditto 10 of 23-9-1949 11,300
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Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
29. Gurudas Timblo, of Margao.
Gogolatembo Ditto Malcornem Quepem 11 of 4-11-1949 9,400
30. Firm Chowgule & Cia. Ltd, of
Marmagao.
Goigonem Iron Mahem Bicholim 13 of 18-11-1949 10,400
31. Eurico da Silva Ataide e T. De Noronha, of Maem. Orpale
Anturlichem, etc. Fe/
Mang
Ditto Ditto 14 of 18-11-1949 13,800
32. Firm S. Kantilal & Cia. Ltd., of
Margao.
Molhadvona,
Concramoli
Iron Sancordem Sanguem 16 of 23-12-1949 12,200
33. Atmarama X. Poi Palondicar, of Margao.
Hunantlo Dongor Fe/ Mang
Colomba Ditto 17 of 23-12-1949 6,400
34. Aleixo Caetano Cardoso, of Raia. Sem denom, esp. Ditto Navelim Ditto 1 of 13-1-1950 3,200
35. Gopinata Sinai Garco, of S.
Lourenco.
Arembata Ditto Aturli Bicholim 3 of 13-1-1950 3,000
36. Firm Chowgule & Cia. Ltd., of
Marmagao.
Govala Ditto Gautona Ditto 4 of 13-1-1950 7,300
37. Firm S. Kantilal & Cia. Ltd., of
Margao.
Paicatembo Ditto Villiena Sanguem 5 of 23-1-1950 10,400
38. Quiteria Maria Gonsalves Noronha. Godhodo Ditto Colomba Ditto 6 of 27-1-1950 5,600
39. Firm V.S. Dempo & Cia. Ltd., of Goa. Culnavoril Sodo Ditto Dudal Ditto 7 of 30-1-1950 5,600
40. Rajaram Rangaji Poinguincar, of Ponguinim.
Chirabande Vali Ditto Patiem Ditto 8 of 24-2-1950 11,800
41. Mahamed Osman Muhamed Hashan, of Margao.
Cuditembo Ditto Curpem Ditto 10 of 24-2-1950 8,900
42. Firm Damodar Mangalji & Cia. Ltd., of Goa. Costimol Ditto Costi Ditto 11 of 24-2-1950 4,900
43. Xec Abdul Kadar, of Sanguem.
Usqui Mordi Ditto Netorlim Ditto 12 of 27-2-1950 14,300
10
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
44. Xec Abdul Kadar, of Sanguem.
Chinchigalchi
Calmati
Fe/
Mang
Tudou Sanguem 13 of 27-2-1950 14,200
45. Firm Metha & Cia. Ltd., of Vasco da Gama.
Tilo dongor, etc. Ditto Curdi Ditto 14 of 27-2-1950 4,900
46. Roguvir Naraina Lotlecar, of
Margao.
Bandadongor Ditto Verlem Ditto 15 of 13-3-1950 10,100
47. Roguvir Naraina Lotlecar, of
Margao.
Bonquidongor or Bonquitembo
Ditto Ditto Ditto 16 of 13-3-1950 8,100
48. Gurudas Timblo, of Margao.
Ondea Cail Mol,
etc.
Ditto Pale Bicholim 17 of 27-3-1950 13,200
49. Firm Damodar Mangalji & Cia. Ltd., of Goa. Maulingmolo Ditto Carapur Ditto 19 of 21-4-1950 3,100
50. Quiteria Maria Gonsalves Noronha, of Margao.
Udo Dongor Ditto Colomba Sanguem 20 of 21-4-1950 14,300
51. Firm Chowgule & Cia. Ltd., of
Margao.
Deureamvoilo
tembo
Ditto Vichundrem Ditto 21 of 5-5-1950 7,400
52. Firm Chowgule & Cia. Ltd., of
Margao.
Paratembo
Dongurli, etc. Ditto Costi Ditto 22 of 5-5-1950 9,000
53. Mandyan A. Parthasarthy, of Pernem.
Sem denominacao especial
Ditto Zorulem Pernem 23 of 8-5-1950 14,300
54. Firm V.M. Salgaoncar e Irmao Ltd., of Vasco da Gama.
Dudaliacha
Gauntonavoril Sodo e
Gitoneasoda
Iron Dudal Sanguem 24 of 12-5-1950 13,000
55. Sociedade Shri Mahalaximi Cia. Mineira Ltd., of Netorlim.
Maccdeatolem
Mamatembo
Fe/
Mang
Jaqui of
Netorlim
Ditto 27 of 5-6-1950 10,400
56. Marcos Marcelino P. De Souza, of Pileme.
Tasmsurly Ditto Dandola Ponda 28 of 12-6-1950 12,900
57. Marcos Marcelino P. De Souza, of Pilerne.
Calamatembi Ditto Tiurem Ditto 29 of 12-6-1950 13,800
58. Prafula Rajarama Hede, of Goa.
Godcavadea
Javalachem Upor & Nagonim
Buroda
Iron Colem Sanguem 30 of 16-6-1950 11,800
11
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
59. Sociedade Timblo Irmaos Ltd., of Margao.
Devandongor Fe/ Mang
Rivona Sanguem 31 of 7-7-1950 8,900
60. Firm V.M. Salgaoncar e Irmao Ltd., of Vasco da Gama.
Motto Ditto Revora Bardez 32 of 7-7-1950 4,900
61. Sociedade Timblo Irmaos Ltd., of Margao.
Borga Ditto Rivona Sanguem 34 of 2-10-1950 12,800
62. Gangadhar Narsingdas Agrawal, of Margao.
Chandsuriacho Fatravoril dongor Ditto Netorlim Ditto 35 of 2-10-1950 14,200
63. Raia Porobo Baticar, of Sanguem.
Perchotembo Ditto Batie Cumbari Ditto 37 of 10-10-1950 10,000
64. Nilconta Jaganata Coulecar, of
Mapusa.
Codeachem
Devonavoril
Molentil Zaga
Ditto Sanvordem Satari 38 of 10-11-1950 14,300
65. Manohar H.N. Naik, Parulekar. Gundegally or Chendo
Ditto Dargalim Pernem 39 of 11-12-1950 14,300
66. Vishwasrao D. Chowgule, of Vasco da Gama.
Citeiros que ficam de ambos os lados de linha ferrea, etc. Iron Calem Sanguem 40 of 22-12-1950 12,300
67. Lidia Belinda Simoes, of Goa. Molietembo
Maquerim
Fe/
Mang
Rivona Ditto 42 of 29-12-1950 7,300
68. Xec Mohamed Issac, of Goa. Devapan or
Devadongor
Ditto Caurem Quepem 1 of 8-1-1951 14,300
69. Madeva Upendra Sinai Talaulikar, Panaji.
Saniem Iron Sancordem Sanguem 2 of 8-1 -1951 7,200
70. Firm V.S. Dempo & Cia. Ltd., of Goa. Cantor Fe/
Mang
Curpem Ditto 3 of 19-1-1951 14,000
71. Vassudeva N. Sarmalkar, of Margao.
Vagagholl Ditto Molcornem Quepem 4 of 2-2-1951 3,800
72. Dinanata Mucunda S. Cuvelcar, of Raia.
Zamblimol
&Cicilitembo
Ditto Colomba Sanguem 5 of 2-2-1951 7,200
73. Gurudas Timblo, of Margao.
Chivanritembo or Chivaridogor
Ditto Dongor Ditto 7 of 9-2-1951 13,300
12
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
74. Gurdas Timblo, of Margao.
Paicapanacho
dongor
Fe/
Mang
Pirla Quepem 8 of 9-2- 1951 13,900
75. Bhanudas Bablo S. Cossombo, of
Sanguem.
Convorzoritembo Motatembo
Bandoli dongor
Ditto Curpem Sanguem 9 of 12-2-1951 14,200
76. Haider Caximo Can of Sanguem.
Vangi Bindi
Advona, etc.
Ditto Sulcorna Quepem 10 of 23-2-1951 11,900
77. Zoirama Bicaji Neugui, of Mapuca. Avaliadongor Ditto Molcornem Ditto 11 of 23-2-1951 11,400
78. Francisca Sequeira of Nuvem.
Gorditembo Ditto Netorlim Sanguem 12 of 26-2-1951 6,700
79. Vishwasrao D. Chowgule, of Vasco da Gama.
Cararemdongor Ditto Colomba Ditto 14 of 2-3-1951 14,300
80. Vishwasrao D. Chowgule, of Vasco da Gama.
Partimsodo, etc. Iron Molem Ditto 15 of 2-3-1951 11,500
81. Vishwasrao D. Chowgule, of Vasco da Gama.
Pundavamgavoril Sodo
Iron Dudal Ditto 16 of 2-3-1951 11,800
82. S. Kantilal & Cia. Ltd., of Margao. Gottovo Dongor Fe/ Mang
Netorlim Ditto 17 of 2-3-1951 6,300
83. Xec. Alub, of Sanguem.
Zambutolem Ditto Tudou of Verlem
Ditto 19 of 9-3-1951 11,500
84. Tulxidas Madeva X. Deulcar of Calem. Careacodil Upri, Adam Tembo, etc. Ditto Maulinguem Ditto 20 of 9-3-1951 12,500
85. Zoiram Bhicaji Neugmi of Mapuca Madiacho tembo Candalanche mol or Gormodi
Ditto Cauremi Quepem 21 of 19-3-1951 12,400
86. Roguvir Sinai Garco, of S. Lourenco de
Agacaim.
Casarman Ditto Salguinim Verlem
Sanguem 22 of 30-3-1951 4,700
87. Gurudas Timblo, of Margao.
Moliadongor Ditto Tudou of Verlem
Ditto 23 of 30-3-1951 10,000
88. Horichondra Saunlo N. Tari, of Sanguem.
Sadezamotil Rica Ditto Cumbari Ditto 26 of 6-4-1951 11,900
89. Firma Sesa Goa Ltd., of Goa. Botvadeacho
dongor
Ditto Pissurlem Satari 28 of 6-4-1951 3,500
13
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
90. Damum Naique, of Curchorem.
Cosmoichem Mola Fe/ Mang
Sulcorna Quepem 29 of 13-4-1951 3,500
91. Mineira Prometedora Ltd., of Netorlim. Folsadando or Vadvol
Ditto Netorlim Sanguem 32 of 13-4-1951 5,400
92. Xec Adam Xac. Abubakar, of Margao.
Nissorval Ditto Colomba Ditto 34 of 20-4-1951 14,000
93. Gajanana P.N. Cormoli of Cacora Chiunim Dongor, etc.
Ditto Rivona Ditto 35 of 20-4-1951 11,500
94. Xec Abdul Gofur X.A. Agis of
Sanguem.
Cumartolem
Dongor, etc.
Ditto Curpem Ditto 37 of 20-4-1951 5,300
95. Firm Chowgule and Cia, Ltd., of Marmagao.
Casana, Costimola, etc.
Iron Costi Ditto 38 of 20-4-1951 14,300
96. Narahari S.S. Narvenkar, of Goa. Pandava Xetavoilo Soddo & Vozro Sodo
Ditto Santona of Quirlapale
Ditto 40 of 27-4-1951 14,200
97. Roguvir R. Poinguincar, of Poinguinim. Gurmulem Fe/ Mang
Cudnem Bicholim 41 of 11-5-1951 9,600
98. Firm Shantilal Kushaldar Irmaos, of Margao
Gotton Sorad
tembo
Ditto Netorlim Sanguem 42 of 18-5-1951 9,100
99. Firm V.S. Denpo and Cia, Ltd., of Goa.
Navientil Galivoril Advona Nagona, etc.
Ditto Aglote Ditto 43 of 18-5-1951 14,300
100. Sociedade Shantilal
Kushaldas & Irmaos, of Margao. Joleracho dongor Ditto Maina Quepem 44 of 18-5-1951 8,800
101. Xembu Zoideva X. Moratto, of
Sanguem.
Dhabella mola Ditto Undorna Ditto 45 of 8-6-1951 13,300
102. Vassantaram G. Metha, of Vasco da Gama.
Vatasur Ditto Colomba Sanguem 46 of 15-6-1951 3,100
103. Ramacrishna Dottu P. Loundo, of
Sanquelim.
Goddibaim Ditto Navelim Bicholim 47 of 18-6-1951 5,500
14
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
104. Vicente J. F. Figeiredo, of Loutulim.
Madda-xeta-Jetona Fe/ Mang
Netorlim Sanguem 48 of 25-6-1951 14,300
105. Sociedade Mineira N. Ltd., of
Margao.
Poicul Compro Ditto Melauli Satari 49 of 6-7-1951 10,100
106. Vassudeva N. Sarmalcar, of Margao.
Gola dongor Ditto Sulcorna Quepem 50 of 6-7-1951 12,600
107. Gurdas Timblo, of Margo.
Bhutabaincho
dongor
Ditto Verlem Sanguem 51 of 20-7-1951 9,700
108. Roguvir R. Poinguincar, of Poinguinim. Thatatem Soddo Iron Darbandora Ditto 52 of 23-7-1951 14,300
109. Aec Abdul Gofur X.A. Agis, of
Sanguem.
Pola dongore
Dongore
Fe/
Mang
Curpem Ditto 53 of 3-8-1951 4,400
110. Jeos Azavedo Duarte, of
Sanguem.
Zamblidando Ditto Verlem Ditto 54 of 3-8-1951 5,200
111. Manchar H.N. Parulecar, of Mapusa.
Guellieme Gaval Iron Pissurlem Satari 55 of 24-8-1951 12,600
112. Daue Khan, of Sanguem.
Matta Conda Fe/ Mang
Rivona Sanguem 58 of 3-9-1951 12,600
113. Zoiram B. Neugui, of Mapuca.
Iembechc dongor Ditto Maina Quepem 59 of 3-9-1951 14,200
114. Minguel Mascarenhas, of Sanvordem.
Canelidongor Ditto Vichundrem Sanguem 60 of 14-9-1951 11,800
115. Mineira Nacional Ltd. of Panaji. Cuddeagalivoril Sodo dongor
Iron Santona
Quirlapale
Ditto 62 of 1-10-1951 13,100
116. Chandracanta F.Naigue, of Curchorem.
Gobaim or
Cuntiem
Fe/
Mang
Curpem Ditto 63 of 19-10-1951 10,000
117. Amalia Rodrigues G. Figueiredo, of Loutulim.
Polo Dongor &
Dongor
Ditto Ditto Ditto 65 of 7-12-1951 8,400
118. Firm S. Kantilal & Cia Ltd., of
Margao.
Poxelacho Sodo Ditto Maida of Colem
Ditto 66 of 14-12-1951 14,200
15
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
119. Firm S. Kantilal & Cia Ltd., of
Margao
Gonesgudi Dongor Fe/ Mang
Rumademo of
Netorlim
Sanguem 67 of 14-12-1951 4,900
120. Mingoa Sociedade Mineira Goesa, SARL, of Goa. Maindvolicho Sodo &
Codeculnavoril Sodo
Iron Codli Ditto 69 of 14-12-1951 14,300
121. Ramakanta Xetie of Bicholim.
Deulem Ditto Pissurlem Satari 70 of 17-12-1951 14,300
122. Firma V.M. Salgaoncar & Irmao Ltd., of Vasco da Gama. Madei Fe/
Mang
Vantem Ditto 71 of 21-12-1951 11,400
123. Firm S. Kantilal and Cia, of
Margao.
Anavladongor Ditto Molcorrnem Quepem 1 of 4-1-1952 5,500
124. Quiteria Maria Gonsalves,
Noronha, of
Mapusa
Connol-dad dongor Ditto Colomba Sanguem 3 of 11-1-1952 12,900
125. Firm S. Kantilal & Cia, Ltd.,
Margao.
Melcadongor Ditto Sancordem Ditto 4 of 1-2-1952 10,600
126. Ailiabhai S. Cacodcar, of Cacora.
Vancali temb Ditto Colomba Ditto 5 of 1-2-1952 3,200
127. Arnaldo Reis Cruz of Bena alim.
Fondiatolia- voridongor
Ditto Netorlim Ditto 7 of 1-2-1952 4,100
128. Gopal Visvonata Godekar de
Councolim.
Ubefatracodi-I dongri
Ditto Maina Quepem 8 of 1-2-1952 8,000
129. Sociedade Timblo Irmaos Ltd., of Margao.
Santona Guro Ditto Sigao Sanguem 9 of 1-2-1952 11,000
130. Esvonta Datatraia Sadecar, of
Margao.
Pandavamsodo Ditto Rivona Ditto 10 of 1-2-1952 4,600
131. Firm Damodar Mangalji & Cia. Ltd., of Goa. Dobdobo Ditto Bicholim Bicholim 11 of 4-2-1952 7,200
132. Narahari S.S. Narvenkar of
Goa.
Mainantil Murdi Ditto Santana of Quirlapale
Sanguem 12 of 8-2-1952 11,100
16
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
133. Rucminibai S. Bhobe, wite of late Krishna
Bhobe or
Quexarbai, of Mapusa.
Apteachem-boroda Fe/ Mang
Onda Satari 13 of 22-2-1952 3,700
134. Badrudin Bavani, of Margao.
Nomoxitembo Ditto Rivona Sanguem 14 of 22-2-1952 14,300
135. Sadassiva D. Tiroder Margao. Pistem Ditto Latambarcem Bicholim 15 of 22-2-1952 8,900
136. Sociedade Timbio Irmaos Ltd., of Margao.
Ambegal Jeddit
moddi
Ditto Salginim of Verlem
Sanguem 16 of 25-2-1952 9,000
137. Firm S. Kantilal & Cia Ltd., of
Margao.
Toliavolli,
Zambod, etc.
Ditto Villiena Ditto 17 of 29-2-1952 13,600
138. Firm S. Kantilal & Cia. Ltd., of Margao.
Kairad & Talaoili Ditto Villiena of Bati Ditto 18 of 29-2-1952 6,700
139. Firm V.M. Salgaocar Irmao Ltd., of Vasco da Gama.
Molcornem Ditto Aglote Ditto 19 of 29-2-1952 14,300
140. Harichandra S.N. Tari, of Sanguem. Vagamollofo-
daguir, etc.
Ditto Vichundrem Ditto 21 of 29-2-1952 8,700
141. Roque Santana Baneto, of
Loutim.
Zambeamollo Ditto Rivona Ditto 25 of 21-3-1952 7,100
142. Firm Shantilal K. & Bros., of
Margao
Chumimolo or
Xissoria tembo
Ditto Ditto Ditto 28 of 28-3-1952 6,200
143. Vasudeva D.S. Cosombo of
Sanguem.
Borgadongrachem Fall, etc.
Ditto Rivona Ditto 29 of 28-3-1952 10,200 144.*
145. Vassantaram G. Metha of Vasco da Gama.
Navelem Ditto Curpem Ditto 33 of 28-3-1952 8,200
146. Firm V.S. Dempo & Cia. Ltd., of Goa.
Tambessodo Ditto Colomba Ditto 35 of 4-4-1952 14,100
17
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
147. Firm V. S. Dempo & Cia. Ltd., of Goa. Candulgo Iron Codali or Carapur
Bicholim 37 of 4-4-1952 14,300
148. Hiru Bombo Gaunco, of
Margao.
Santonatembo Bandaxetachem Fe/
Mang
Vichundrem Sanguem 38 of 14-4-1952 14,300
149. Vammona M. Zoixi, of Oxel. Tialachem temba B. dongor, etc. Ditto Ozorim Pernem 39 of 18-4-1952 14,300
150. Roguvir S. Garco, of S. Luurencorde Agacaim.
Margamodil
Dongor
Ditto Salginem Sanguem 40 of 18-4-1952 6,300
151. Tucarama P. X. Parcar, of Colem. Malia dongor Ditto Vadem Ditto 41 of 21-4-1952 10,400
152. Kamlanata N. Xetio, of Goa. Batolem
Dramafalential Ditto Betqui Ponda 42 of 21-4-1952 1,500
153. Sociedade Timblo Irmaos Ltd., of Margao.
Vagini dongor or Vagini Tembo
Ditto Salginem Sanguem 44 of 5-5-1952 3,200
154. Sociedade Timblo Irmaos Ltd., of Margao.
Cormolem &
Brog
Ditto Cudnem Bicholim 45 of 5-5-1952 5,800
155. Joao Santana Gomes, Margao. Bomaoatto Ditto Malauli Satari 46 of 5-5-1952 5,100
156. Joao Hugo Eduardo
Sequeria, of Goa. Chiudiadvona, etc.
Ditto Darbandora Sanguem 47 of 5-5-1952 14,300
157. Xec. Mohamed Issac, of
Sanguem.
Undirgala or Temache-
avadiachem
advona, etc. Ditto Cotarli Ditto 48 of 30-5-1952 5,000
158. Firm S. Kantilal & Cia. Ltd., of Margao.
Nansaconda or
Nassaconda
Ditto Naiquinim Ditto 50 of 2-6-1952 6,900
159. Roguvir Sinai Garco, of S.
Lourenco de
Agacaim.
Cazreanchem
Culde Adj.
Iron Cudnem Bicholim 51 of 6-6-1952 11,400
160. Raia Dotu S. Lade, Sanvordem. Navelem dongor Fe/ Mang
Curpem Sanguem 53 of 13-6-1952 4,500
161. Raia Porobo Baticar, Sanguem. Perchotembo Ditto Batie Cumbari Ditto 54 of 13-6-1952 6,000
18
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
162. Shantilal Khushaldas & Bros., of Margao. Rumadolem Fe/ Mang
Curdi Sanguem 55 of 20-8-1952 13,200
163. Visvasrao D. Chowgule, Vasco da Gama.
Khirnim dongor Ditto Salginim Ditto 584 of 11-7-1952 3,000
164. Quexcwa Sinai Cundo, of
Margao.
Patiafala Ditto Colomba Ditto 59 of 18-7-1952 14,000
165. Firm S Kantilal & Cia. Ltd., of
Margao.
Asni dongor Ditto Curdi Ditto 60 of 18-7-1952 6,300
166. Firm S. Kantilal & Cia. Ltd., of Margao.
Zamsodo or
Capiacodichem
Ditto Bati &
Cumbari
Ditto 61 of 18-7-1952 7,300
167. Vassudeva Madeva
Salgaocar, of Vasco da Gama. Matte Dando Iron Velguem Bicholim 62 b of 18-7-1952 7,600
168. D.B. Bandodkar of Panjim.
Ditto Ditto Ditto Ditto 62 of 18-7-1952 7,000
169. Atchuta Vishnu S. Velingear, of
Velinga.
Vansvolatembo
or ximevoril
dongor
Fe/
Mang
Vichundrem &
Netorlim
Sanguem 67 of 18-8-1952 8,600
170. Malbe Madeva S.R. Sar Dessai of Verem.
Vitcantor Ditto Virdi Bicholim 68 of 18-8-1952 14,000
171. Mingoa Sociedade Mineira Goesa, of Goa.
Gurmel Ditto Codli of Quirlapale
Sanguem 70 of 18-8-1952 14,300
172. Firm Damodar Mangalj. & Cia. Ltd., of Goa. Zambol & terr. adj.
Ditto Villiena Ditto 71 of 18-8-1952 4,300
173. Sociedade Timblo Irmaos Ltd., of Margao.
Dobar, Tanca &
Aglote Sodo
Ditto Aglote Ditto 73 of 18-8-1952 13,800
174. Sociedade Verencar & Cia. Ltd., of Surla. Dabo Ditto Surla Bicholim 74 of 22-8-1952 14,300
175. Voicunta Cadnekar of Margao.
Chunimolo or Gotifondatembo Ditto Colomba Sanguem 75 of 29-8-1952 12,600
176. Firm Sesa Goa Ltd., Goa.
Orasso dongor Iron Adolpale Bicholim 76 of 8-9-1952 14,200
19
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
177. Firm V.M. Salgaoncar & Irmoas Ltd., of Vasco da Gama. Pet Pagedongor, Bainem
Fe/
Mang
Doro of
Sanvordem
Sanguem 77 of 12-9-1952 8,600
178. Soid Adam, of Quepem.
Deudongro Ditto Colomba Ditto 78 of 19-9-1952 3,800
179. Mineira Prometadora Ltd., Netorlim.
Eroca Ditto Netorlim Ditto 81 of 26-9-1952 5,200
180. Roguvira S. Garco, of S. Lourenco de
Agacaim.
Pedamolla Ditto Colomba Ditto 82 of 26-9-1952 14,300
181. Firm V.M. Salgaoncar & I. Ltd., of Vasco da Gama.
Mardando &
Barcati
Iron Surla Bicholim 83 of 26-9-1952 13,500
182. Rajaram Narayan
X. Bandekar of Vasco da Gama. Jaquel or
Jacadevicho dongor
Fe/
Mang
Pale Ditto 84 of 3-10-1952 14,300
183. Mussa Usman Ali, of Goa. Gadichem
Advona
Ditto Curpem Sanguem 85 of 10-10-1952 10,800
184. Visnum S. Curchorcar, of Chandor.
Moscaurem of Cornol
Ditto Rivona Ditto 86 of 18-10-1952 13,700
185. Firm V.S. Dempo & Cia. Ltd., of Goa.
Chedeudongor & Dardongor
Iron Nuem Canacona 87 of 13-10-1952 13,300
186. Sociedade Timblo Irmoas Ltd. of
Margao.
Copila gaichem
Paul
Ditto Sigao Sanguem 88 of 7-11-1952 13,500
187. Sociedade Litheferro Ltd., of Mapusa.
Calsanichomato de Oilmol
Devachem udic
& Golicoilo, etc. Iron Advolpale Bicholim 89 of 7-11-1952 6,800
188. Balkrishna Porob Padgaoncar of
Saligao.
Bamnavado e
outros
Ditto Latambarcem Ditto 90 of 7-11-1952 7,100
189. Babol Sanvlo N. Tari of Sanguem. Ambadasorvo Fe/ Mang
Cotarli &
Xeldem
Sanguem 91 of 7-11-1952 13,500
190. Sociedade Timblo Irmaos Ltd., of Margao.
Dignem Iron Cudnem Bicholim 92 of 14-11-1952 5,800
20
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
191. Firm Chowgule & Cia. Ltd., of
Marmagoa.
Monte Udo Fe/
Mang
Colemba Sanguem 93 of 14-11-1952 10,600
192. Firm V. S. Dempo & Cia. Ltd., of Goa. Marsoddo Ditto Pissurlem Satari 95 of 14-11-1952 14,200
193. Firm S. Kantilal & Cia. Ltd., of Margao.
Cajucodil mola, Calia Mordi
Magdiatemboe
out. ter
Ditto Viliena of Bati Sanguem 96 of 14-11-1952 4,600
194. Balcrisna Bahirji Patil, of Margao. Sisso Calli
dongor, etc.
Ditto Curpem Ditto 97 of 5-12-1952 8,400
195. Firm Chowgule & Cia. Ltd., of
Marmagoa.
Cazchemrame
outroster adj. Iron Onda Satari 98 of 5-12-1952 10,700
196. Gangadhar Narsingdas Agrwal, of Margao.
Borchem
Daticho
Dongracho, etc. Ditto Sarvona Vicholim 99 of 5-12-1952 14,300
197. Gangadhar Narsingdas Agrawal, of Margao.
Apteachea
Dativorli dongor Ditto Bordem Ditto 100 of 5-12-1952 4,900
198. Vamona Govinda Sinde, of Mapuca. Caratuti de
Deulvado
Fe/
Mang
Morlem Satari 102 of 15-12-1952 13,200
199. Roguvira N. Lotlecar, of Margao.
Paicatembo or Cotlam da
Ditto Netorlim Sanguem 103 of 15-12-1952 7,100
200. Viswasrao D. Chowgule, of Vasco da Gama. Toliachem
advona
Ditto Aglote Ditto 1 of 9-1-1953 11,200
201. Viswasrao D. Chowgule, of Vasco da Gama. Massana Moddi de Cammoluem dongor
Ditto Candola Ponda 2 of 9-1-1953 3,200
202. Firm V. M. Salgaocar Irmaos Ltd. of Vasco da Garaa.
Poicul of
Congorem
Ditto Melauli & Conquirem
Satari 4 of 6-2-1953 11,400
203. Martinho Coutinho
Cuncolim. Sem
denominacao especial
Ditto Tudou & Patiem
Sanguem 5 of 6-2-1953 13,600
204. Crisna Mucunda Camotim of
Assolna.
Bencremdando
& Cadiabanda
avoril dongor
Ditto Jaqui of Netorlim
Ditto 6 of 6-2-1953 8,400
21
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
205. Shantilal Kushal- das & Bros, of
Margao.
Magmepan &
Satarcarachem,
etc.
Fe/
Mang
Maina Quepem 9 of 13-2-1953 3,300
206. Lidia Belinda Simoes, of Goa. Coti dongor Ditto Pirla Ditto 10 of 13-2-1953 11,300
207. Voicunta Canecar, of Margao.
Bateagal or Bateaxembugal Ditto Maina Ditto 12 of 20-2-1953 4,500
208. Sociedade Timblo Irmaos Ltd., of Margao.
Soddo Iron Surla Bicholim 13 of 20-2-1953 12,700
209. Sociedade Timblo Irmoas Ltd., of Margao.
Quelchem Tour,
Tambdi Mati
Ditto Cudnem Ditto 14 of 20-2-1953 10,600
210. Firm Oriente Ltd., of Margao.
Bibel Pata Fe/
Mang
Netorlim Sanguem 15 of 2-3-1953 8,400
211. Firm Damodar Mangalji & Cia. (India) Ltd., of Goa.
Conquirem
Canvavoril
dongor
Iron Conquirem Satari 18 of 6-3- 1953 12,900
212. Abdul Satar Abdul Kadar
Soudagar, of Margao.
Undrdvona &
Odlotembo
Fe/
Mang
Netorlim Sanguem 20 of 6-3-1953 7,500
213. Gangadhar Narsingdas Agrawal, of Margao.
Passariatembo Ditto Colomba Ditto 21 of 9-3-1953 4,600
214. Damodar Jaganata
Amoncar, of Margao.
Ordolo dongor Ditto Sancordem Ditto 22 of 13-3-1953 3,300
215. Empresa Minero Commercial de
Goa Ltd., of
Margao.
Choriancho
tembo dongor
Iron Bimbol of Colem
Sanguem 23 of 6-4-1953 13,200
216. Joao Santana Gomes, Junior of Margao.
Xelnemtembo, Costiadvona
Fe/
Mang
Aglote of
Sancordem
Ditto 25 of 10-4-1953 14,000
217. Atchuta Panduronga P. Dessai, of Netor- lim.
Borcotea dongor Ditto Vichundrem Ditto 26 of 13-4-1953 10,800
218. Firm V. M. Salgaocar & I. Ltd., of Vasco da Gama.
Tanque de
Bonconem
Ditto Aglote Ditto 27 of 13-4-1953 11,200
22
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
219. Narayan Ganesh Prabhu Zantye
Bicholim.
Ontichem ran or Ponecanem &
Bagaeta Ticana, etc.
Iron Sarvona Bicholim 28 of 24-4-1953 10,300
220. Narayan Ganesh Prabhu Zantye
Bicholim.
Conosiavoril,
Gonesi
achedativoril
dongrachem
Cutumbona, etc. Fe/
Mang
Ditto Ditto 29 of 24-4-1953 11,300
221. SociedadeTimblo Irmaos Ltd., of Margao.
Bonvorfonditem bo e outros
Ditto Netorlim Sanguem 30 of 24-4-1953 4,500
222. Firm Chowgule & Cia. Ltd., of
Marmagoa.
Pale dongor Iron Pale Bicholim 31 of 24-4-1953 12,000
223. Narahari Shivram
X. Narvadednear of Goa.
Palietembo & Baqueriz
Fe/
Mang
Curdi Sanguem 32 of 24-4-1953 9,800
224. Firm Damodar Mangalji & Cia., Ltd. of Goa. Marsodo Ditto Surla Bicholim 33 of 24-4-1953 11,200
225. Nalini Camotim Sancoalkar or
Nalini Manohar Kamat, Cacora. Metacodil
Anvlitembo
Ditto Vadem &
Siggonem
Ditto 35 of 15-5-1953 4,400
226. Esvonta Visnum P. Raiturcar, of Margao.
Bagueatembo Ditto Netorlim Ditto 36 of 15-5-1953 6,300
227. Esvonta Visnum P. Raiturcar, of Margao.
Murmeatembo of Anvalicodop
Ditto Curdi Ditto 37 of 15-5-1953 4,600
228. Marcos Marcelino P. de Souza of
Pilerne.
Sem
denominacao
especial
Ditto Mopa Pernem 38 of 15-5-1953 9,400
229. Lekhraj Nathurmal of Goa.
Oilem Anvalem Ditto Arvalem Bicholim 39 of 15-5-1953 12,300
230. Xec Mahidin Xec Daud, of Vasco da Gama.
Khoiricho
dongor
Ditto Sancordem Sanguem 40 of 15-5-1953 4,800
231. Vassantram Ganpatram Mehta of Vasco da Gama.
Caliemola ou Calzarigogo Ditto Colomba Ditto 41 of 22-5-1953 9,900
23
SI.
No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
232. Firm Damodar Mangalji & Cia., (India) Ltd., of Goa.
Oriemola Fe/ Mang
Mocalem
(Colem)
Sanguem 42 of 25-5-1953 10,000
233. Xec Abdul Gofor, Xec Abdul Aziz
of Curchorem.
Oiteiro Divodgal Ditto Curpem & Curdi
Ditto 43 of 25-5-1953 4,900
234. Vincente Joao Filomeno
Figueredo, of outulim.
Ganali dongor Ditto Varlem Ditto 44 of 29-5-1953 6,700
235. Jorge Anibal de Matos sequeira, of Goa.
Gungurem
Belagal, etc.
Ditto Mirancal Ponda 46 of 1-6-1953 13,200
236. Damodar Dundolica Moncar, of Ponchovadi. Bogvota
Cumiatembo Ditto Quiriapale Sanguem 47 of 1-6-1953 9,100
237. Sayad Issac, of Sanguem.
Deucol Cunbasai Escapaco
Ditto Adcolna Ponda 49 of 8-6-1953 11,300
238. Firm V. M. Salgaocar & India, Ltda., of Vasco da Gama. Madiem Ditto Sigao Sanguem 50 of 8-6-1953 6,900
239. Sripada Voicunta Naique of
Bicholim.
Laquerem e out
ter adj.
Ditto Bordem Bicholim 54 of 12-6-1953 9,700
240. Zacarias Antao, of Petalbatim. Monte Iranqui Ditto Potrem Sanguem 55 of 19-6-1953 11,300
241. Firm Chowgule & Cia. Ltda., of Vasco da Gama. Khuntiemolem Ditto Sulcorna Quepem 57 of 19-6-1953 14,200
242. Vishvasrao D. Chowgule, of
Vasco da Gama. Ganvancodil tod, etc.
Ditto Gavancodil Satari 59 of 26-6-1953 12,200
243. Surlaji Sinari Cacodkar.
Cuntiemola
Buido
Ditto Molcornem Quepem 60 of 26-6-1953 13,800
244. Sociedade Timblo Irmaos Ltda., of Margao.
Bondradvona
Daucona &
Tanca
Iron Codli &
Darbandora
Sanguem 61 of 3-7-1953 11,800
245. Sociedade Timblo Irmaos Ltda., of Margao.
Zanodem Soda Fe/ Mang
Molcornem Quepem 62 of 3-7-1953 13.300
24
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
246. Sripada Voicunta Naique, of
Bicholim.
Medianchem ran
or etc.
Fe/
Mang
Cotorem Satari 64 of 10-7-1953 11 ,000
247. Firm Sesa Goa Ltda., of Goa. Potvol,
Modlovado, etc. Ditto Velgem Ditto 65 of 17-7-1953 11,200
248. Anibal Gabriel Pereira of
Margao.
Guladvona Ditto Codar Ponda 67 of 17-7-1953 7,700
249. Vicente Fernandes of Merces.
Mortegal Mordi Ditto Uguem Sanguem 68 of 17-7-1953 10,100
250. Firm S. Kantilal & Cia., Ltda., of Margao.
Dobacho Dongor
e ter, adj.
Ditto Netorlim Ditto 70 of 31-7-1953 3,200
251. Vinaeca Naraina Bandekar, of
Panaji.
Dongorvdao &
Curdado
Ditto Sanco dem Ditto 71 of 31-7-1953 11,500
252. Jaganata Crisnanala P. Mambro, Mapusa. Gantcaracho Dongor
Ditto Bordem Bicholim 72 of 10-8-1953 9,000
253. Erasmo de Jesus Sequcira, of Goa. Quegdicho Cono & Toleachem
Advona
Ditto Cotorem Satari 73 of 10-8-1953 13,300
254. Crisna Butu Saunto, of Borim. Careadega
Advona
Ditto Codar Ponda 75 of 10-8-1953 12.200
255. Firm Damodar Mangalji & Cia
(I) Ltda., of Goa. Biptamol Ditto Sanvordem Sanguem 76 of 10-8-1953 3,200
256. Nalini Camotim Sancoalcar, of Cacova.
Tirtha Ditto Naroa Bicholim 77 of 10-8-1953 14,000
257. Rauji Raja Sinai Quirtonim, of
Goa.
Hedultembo Iron Pissurlem Satari 80 of 14-8-1953 8,100
258. Firm Shantilal K. & Bros. of
Margao.
Goiband Mattem Fe/ Mang
Velguem Bicholim 81 of 28-8-1953 4,600
259. Gasa Goa Ltda., of Margao.
Suctoli
Chimtecalavoril Ditto Sangod Sanguem 82 of 28-8-1953 13,900
260. Firm Damodar Mangalji & Cia
(I) Ltda., of Goa. Solla Ditto Colomba Ditto 84 of 28-8-1953 11,800
261. Vassudeva Madeva
Salgaocar of Vasco da Gama. Purmar and Parvedhat, etc. Iron Pale Bicholim 86 of 4-9-1953 13,600
25
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
262. M/s. Sociedade Timblo Iramao's Ltd., of Margao. Advona
Tolemata &
Caliguro
Iron Sigao Sanguem 87 of 7-9-1953 7,200
263. Sociedade Timblo
(I) Ltda., of Margao.
Cornol Fe/ Mang
Colomba Ditto 88 of 11-9-1953 7,700
264. Sociedade Timblo
(I) Ltda., of Margao.
Chanfiadongor Vagantto
Ditto Verlem Ditto 89 of 11-9-1953 13,100
265. Sociedade Timblo
(1) Ltda. of Margao.
Nassamordieter adj.
Ditto Salginem Ditto 90 of 11-9-1953 13,000
266. Sociedade Javerbai & Cia. Ltd., of Margao. Vegreaugundo Ditto Maina Quepem 91 of 11-9-1953 8,200
267. Fulgencio Francisco Monte, D'silva, Margao. Dadiavoril Sodo, etc.
Ditto Xelpi of Birondem
Satari 92 of 11-9-1953 14,200
268. Viswasrao D. Chowgule, of Vasco da Gama. Khind dongor & Uro tembo
Iron Vaguriem Ditto 93 of 21-9-1953 8,900
269. Motiram Data Gound olcar, of Margao.
Gudiemola Fe/ Mang
Nirancal Ponda 95 of 2-10-1953 12,700
270. Sociedade Timblo
(I) Ltda., of Margao.
Bonquivol of Bonquivola- dongor
Ditto Rivona Sanguem 96 of 2-10-1953 4,900
271. Vassudeva M.Salgaocar, of Vasco da Gama. Calafondicho sodo, etc.
Ditto Sigao Ditto 97 of 2-10-1953 8,600
272. Sadassiva Sinai, Gaitondo, of Goa. Conatto Iron Surla Bicholim 98 of 2-10-1953 14,200
273. Rosario Mascarenhas of Xeivona Quepem. Jacolichem
Battavoril
dongor or
Nagzor
Fe/
Mang
Boma Ponda 99 of 9-10-1953 5,900
274. Raia Dotu sinai Dade Sarvordem. Canvorem
Dongrachem
advona or
Navelim
Dongrachem
Palsona
Ditto Canvorem of Colomba
Sanguem 100 of 9-10-1953 3,200
26
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
275. Balcrisna Bhairji, of Margao.
Vagem Fe/
Mang
Siroda Ponda 102 of 9-10-1953 4,500
276. Sripada Voicunta Naique of
Bicholim.
Godecondichem
mola
Ditto Bordem Bicholim 104 of 16-10-1953 7,400
277. Sripada Voicunta Naique, of
Bicholim.
Baga e Murvo ou Borga
Cudguichea, etc. Ditto Piligao Ditto 105 of 16-10-1953 9,500
278. Vishwasrao D. Chowgule, of
Vasco da Gama. Ximechi Muddi Sopandta
Iron Surla Ditto 106 of 16-10-1953 12,800
279. Vishwasrao D. Chowgule of
Vasco da Gama. Chicuchem mol Ditto Ditto Ditto 107 of 16-10-1953 11,000
280. V.N. Bandekar, of Panaji.
Curado e
Potcalem
Ditto Sancordem Sanguem 108 of 16-10-1953 4,800
281. Jose Cosme da Costa, of
Curtorim.
Gavall Iron Pissurlem Satari 110 of 16-10-1953 9,800
282. Jaganata Genekar, of Panda.
Godacho dongor Fe/ Mang
Dabolim of
Siroda
Ponda 111 of 16-10-1953 7,900
283. Ismail bin adulaif, of Goa.
Santlaunem Ditto Sancordem Sanguem 112 of 23-10-1953 14,100
284. Firm V.M. Salgeocar & Irmao Ltda., of Vasco da Gama. Issoriem
Vanganavoril dongor
Iron Melauli Satari 115 of 30-10-1953 13,000
285. Firm Chowgule & Cia Ltda.,
Margao.
Bandavoril
Tueda
Fe/
Mang
Vagurbem Ponda 116 of 30-10-1953 8,900
286. Xec Cadar Xec Usman, of Goa. Carva Sorio
Carva Advona
Ditto Vichundrem Sanguem 120 of 2-11-1953 5,500
287. Sociedade Timblo Irmaos Ltda., of Margao.
Mata of
Velquemcho
dongor
Iron Velguem Bicholim 121 of 13-11-1953 6,700
288. Vicente Joao Filomeno de
Sequeiredo, of Loutulim.
Tarcem Moli Fe/ Mang
Quirlapalee
Codli
Sanguem 123 of 4-12-1953 14,100
289. Vicente Joao Filomeno de
Sequeredo, of Loutulim.
Codguicho
Dongor etc.
Ditto Quirlapale Ditto 124 of 4-12-1953 14,200
27
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
290. Vicente Joao Filomeno de
Sequeiredo, of Loutulim.
Bigsorvo or
Bissorvo
Fe/
Mang
Cormonem Sanguem 125 of 4-12-1953 14,100
291. Mingoa Sociedade Mineira Goesa, of Goa.
Caodia Soddo Iron Codli Ditto 126 of 4-12-1953 14,300
292. Pundolica P. Xete Narvencar, of
Sanguem.
Gorbata e ter adj. Fe/ Mang
Salauli Ditto 128 of 4-12-1953 6,400
293. Pundolica P. Xete Narvencar,
Sanguem.
Ditto Ditto Ditto Ditto 128 of 4-12-1953 6,400
294. Sociedade Timblo Irmao Ltda., of Margao.
Nos aforamentos particulares de Dinacor
Amencar
Ditto Madapsi of Orgao
Ponda 130 of 18-12-1953 4,500
295. Sociedade Timblo Irmao Ltda., of Margao.
Bibiamordi Ditto Vichundrem Sanguem 132 of 18-12-1953 13,600
296. Sociedade Timblo Irmao Ltda., of Margao.
Manbea Gudo e
Alvantini mollo Ditto Verlam Ditto 133 of 18-12-1953 14,000
297. Sociedade Timblo Irmao Ltda., of Margao.
Navetem Dongor Ditto Salginem Ditto 135 of 18-12-1953 9,400
298. Sociedade Timblo Irmao Ltda., of Margao.
Chanfeadongor Ditto Verlem Ditto 137 of 18-12-1953 14,300
299. Sociedade Timblo Irmao Ltda., of Margao.
Pigadapada Ditto Verlem of Netorlim
Ditto 138 of 18-12-1953 13,600
300. Sociedade Timblo Irmao Ltda., of Margao.
Murmunem Ditto Melauli Satari 139 of 18-12-1953 13,200
301. Sociedade Timblo Irmao Ltda., of Margao.
Ghottimolli Ditto Surla Bicholim 140 of 18-12-1953 6,700
28
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
302. Firm Oriente Limitada, of Margao.
Soutigundo Fe/ Mang
Nanuz Bicholim 141 of 18-12-1953 4,200
303. Baburao Anta Raicar, of
Margao.
Temculi &
Santorem
Ditto Siroda Ponda 142 of 18-12-1953 4,400
304. Sociedade Timhlo Irmaos Ltda., of Margao.
Sailetembo Iron Sangod Sanguem 143 of 18-12-1953 14,300
305. Narahari Siuram Shet Narvehkar, of Goa.
Vacanlitil
Temculi
Fe/
Mang
Vacoli of
Cimada
Ponda 144 of 18-12-1953 12,200
306. Vicente Jaso F. de Figueirodo
Arvodem Ditto Loutulim Salcete 1 of 4-1-1954 6,000
307. Sucilabal Ananda Keni of Goa.
Purnicoda &
Pevanchem
Conn.
Ditto Advoi Satari 2 of 4-1-1954 5,600
308. Mingoa Soc. Mineira Goesa, SARL., of Goa. Cancagalleu
Tolope
Borchemtemb
Iron Maulinguem Bicholim 3 of 15-1-1954 4,600
309. Mablu Saunto Gaunco Dessai, of Xeldem
Fdutembo ou
Edumola
Fe/
Mang
Bati Sanguem 4 of 15-1-1954 12,700
310. Firm V. S. Dempo & Cia Ltda., of Goa. Onvalienchi Math
Ditto Onvaliem Satari 5 of 22-1-1954 13,900
311. Firm Shantilal Kushaldas &
Bros., of Margao. Oxelavoril
dongor
Ditto Naundem Sanguem 7 of 1-2-1954 2,500
312. Raia Porobo Baticar, of
Sanguem.
Pedadongor Ditto Mangal Quepem 8 of 5-2- 1954 6,200
313. Atchuta Visnum S Velingcar, of Velinga.
Dovormeacodil
doirem e outs
Ditto Rivona Sanguem 11 of 16-2-1954 11,200
314. Jorge Anibal de Matos Sequeira, of Goa.
Chanfericho
Advo dongor
Ditto Govaneni Satari 12 of 16-2-1954 4,900
315. Ramabai Ananta Avde, of
Quepem.
Moiandega e
penota
Ditto Curdi Sanguem 13 of 19-2-1954 4.300
316. Visnudas Narotemdes, of Goa.
Raigodda Ambe Botacho
Ditto Ussopa Bicholim 14 of 19-2-1954 12,800
29
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
317. Vassudeva Madeva
Salgaocar, of Vasco da Gama. Caraichem Mol, Aforamento do Mouros e
Godeachi
Mosone
Fe/
Mang
Siroda Ponda 15 of 19-2-1954 7,000
318. Sociedade Timblo
I. Ltda., of Margao.
Edumola ou Visnumgal Ditto Rivona Sanguem 16 of 22-2-1954 13,800
319. Sociedade Timblo
I. Ltda., of Margao.
Godmadongor Aram Mordi Ditto Salginem Ditto 17 of 22-2-1954 13,400
320. Gangadhar Naringdas
Agrawal, of Margao.
Ambeacho-
dongor
Ditto Bordem Bicholim 18 of 1-3-1954 6,700
321. Roguvir Sinai Garco, of
Agacaim.
Culnamol or
Culna.
Ditto Tudou Sanguem 19 of 1-3-1954 12,000
322. Firma V. S. Dempo & Cia
Ltda., of Goa. Onvaliechem
Paltona
Iron Ouvaliem Satari 20 of 5-3-1954 13,000
323. Firm V. S. Dempo & Cia Ltda., of Goa. Tolpi e
Mardando
Ditto Cudnem e Surla
Bicholim 21 of 5-3-1954 9,400
324. Voicunta Srinivassa Dempo, of Goa. Borcotem Ditto Colem Sanguem 22 of 5-3-1954 10,000
325. Hari Visnum Lotlecar, of Margao.
Vitalachem
Xetavorchi
Maddi e Nilaula Ditto Talauli Ditto 23 of 8-3-1954 9,700
326. Vassudeva M. Salgaocar, of Marmagao.
Pedichem Tour Ditto Vantem Satari 25 of 19-3-1954 7,500
327. Crispino Rodrigues, of Sanguem.
Dando
Cajumolaoilo Soddo
Ditto Muguli Sanguem 27 of 22-3-1954 12,900
328. Firma Shantilal Kushaldas e
Irmaos of
Margao.
Ponsivadivoril Advona
Ditto Aglote Ditto 28 of 9-4-1954 3,300
329. V.M. Salgaocar e Irmao, of Vasco da Gama.
Mardando Iron Surla Bicholim 29 of 19-4-1954 10,500
30
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
330. Firma Chowgule & Cia Ltda., of
Vasco da Gama.
Dongrado
Goleacho dongor Mata e Carhal
Iron Nadora Bardez 30 of 19-4-1954 11,200
331. Viswasrao D. Chowgule, of Vasco da Gama. Semdenominacao especial
Fe/
Mang
Sancordem Sanguem 31 of 4-6-1954 12,300
332. Firma Caxinata D. Naique Ltda., of Margao.
Suriagalivoril
Mordi
Ditto Talauli Ditto 32 of 23-7-1954 9,300
333. Gangadhar N. Agrawal, of
Margao.
Culnamol e
outros terrenos Ditto Muguli Ditto 33 of 6-6-1954 14,100
334. Caetano Jose Hugo
V. Rodrigues, of Sanguem.
Ambdeabuttiho tembo or
Penchem
Ditto Salauli Ditto 35 of 6-9-1954 11,800
335. Minguel Santana T. de Souza, of Sancdcuelim
Tambdeama-
ticho tembo or navigal
Iron Carapur Bicholim 37 of 15-10-1954 6,700
336. Firm Damodar Nangalji e Irmoas Ltda., of Goa. Baladongor Fe/ Mang
Candeapar Ponda 38 of 18-10-1954 10,300
337. Firm Shantilal Kushaldas &
Bros., of Margao. Rameagolli
talsaie topiagal Iron Sancordem e Darbandora
Sanguem 39 of 22-10-1954 8,000
338. Firma V. S. Dempo & Cia. Ltda., of Goa. Sem
denominacao
especial
Fe/
Mang
Curpem Ditto 40 of 22-10-1954 7,300
339. Ailiabai Dessai, of Goa.
Culna Soddo Iron Cormonem Ditto 41 of 5-11-1954 11,800
340. Sociedade Timblo
I. Ltda., of Margao.
Caximordid e caxidongor Fe/
Mang
Salginem Ditto 42 of 26-11-1954 7,400
341. Firm S. Kantilal Cia. & Ltda., of Margao.
Doro Iron Nanora de Latambarcem
Bicholim 44 of 6-12-1954 13,400
342. Bhalchandra A. Avde, of Quepem. Odamolla Ditto Sangod Sanguem 45 of 6-12-1954 12,300
343. Viswasrao D. Chowgule, of Vasco da Gama. Chinvor Ghol Ditto Pirna Bardez 46 of 6-12-1954 14,200
31
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
344. Vassudeva M. Salgaocar, of Vasco da Gama. Calafondicho soddo, etc.
Iron Sigao Sanguem 47 of 6-12-1954 8,100
345. Salvador Femandes, of Sanguem.
Gholl dongor Fe/ Mang
Curpem Sanguem 48 of 6-12-1954 11,500
346. Vassudeva M. Salgaocar, of Marmagao.
Moitem
Cumarvado e
xaimartodd
Iron Advolpale, Latambar-
cem e
Moitem
Bicholim 49 of 6-12-1954 8,600
347. Firm Damodar Mangalji & Cia. Ltda., Goa.
Ambeavelem
Boroda
Fe/
Mang
Surla Ditto 1 of 14-1-1955 4,200
348. Vinaeca Naraina Bandecar, Panaji. Ocambo Ditto Piliem Sanguem 2 of 14-1-1955 10,000
349. Firm V. M. Salgamcare Irmaos Ltda., of Vasco da Gama.
Datimola Ditto Sancordem Ditto 3 of 31-1-1955 13,400
350. Sociedade Marzok & Cadar Ltda., of Margao.
Devachi Raim Iron Darbandora Ditto 4 of 7-2-1955 11,100
351. Narandas Popotlal, of Goa.
Countemdongor Fe/ Mang
Sigonem Ditto 5 of 11-2-1955 8,800
352. Sociedade Timblo Irmao Ltda., of Margao.
Mareta ou
Marasoddo, etc. Iron Onda Satari 6 of 18-2-1955 3,900
353. Metelo X. Diniz. Mandaadvona Fe/ Mang
Calem Sanguem 8 of 26-3-1955 5,600
354. Sociedade Mineinro Goesa Ltda., of Goa. Maulingtodcho dongor
Iron Maulinguem Bicholim 9 of 2-4-1955 4,800
355. Firma N. B. Kamat & Filhos Ltda., of Margao.
Chanfericho
advo
Fe/
Mang
Malpona Satari 10 of 16-4-1955 14,000
356. Abubakar Noor Mohamed (Buda Shet) of Panaji. Sanvri batacho sodo
Iron Velguem Bicholim 12 of 30-4-1955 5,000
357. Firma V.M. Salgaocar e Irmao Ltda., of Vasco da Gama.
Visnuporba-
chem Ariagall Iron e Chondra Vito ba Dessai Ditto Sigaoe Sanguem 13 of 30-4-1955 10,100
32
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
358. Abubaker Noor Mahomed (Budda Xete) of Goa. Banastarime
adacen tes
Fe/
Mang
Banastarim Ponda 14 of 14-5-1955 3,200
359. Francisco Xavier Patrocinio Furtado, of Benaulim.
Tollem e
Cazumodi
Ditto Ambeli Satari 15 of 21-5-1955 14,100
360. Vassudeva Guiri Quenim, of Goa. Semdenomin
acao especial
Iron Sonus Von Voliem
Ditto 16 of 18-6-1955 8,200
361. Lidia Belinda Simoes, of Goa. Ponsanadongor Fe/ Mang
Codi Sanguem 17 of 25-6-1955 14,300
362. Firm V. M. Salgaocar & Irmao Ltda., of Vasco da Gama.
Malpona
Vanganvoril
dongor
Ditto Malpona Satari 18 of 2-7-1955 12,100
363. Sociedade Timblo Irmaos Ltd., of Margao.
Bondumollo Iron Molen Sanguem 19 of 9-7-1955 14,200
364. Sociedade Timblo Irmaos Ltd., of Margao.
Siroli Culna Ditto Darban dora Ditto 20 of 9-7-1955 14,100
365. Sociedade Timblo Irmaos Ltd., of Margao.
Ordosoddo Ditto Cormonem E Codli
Ditto 21 of 9-7-1955 14,000
366. Sociedade Timblo Irmaos Ltd., of Margao.
Odavoril tour Ditto Quirlapale Ditto 22 of 9-7-1955 14,200
367. Ramacrisna Bandari, of Goa. Unia dongor Iron Querim Ponda 23 of 9-7-1955 10,300
368. Caxinata Panduronaga Xete Parcar, of
Curchorem.
Vellem Poicul e Daisaunto
Fe/
Mang
Darbandora Sanguem 25 of 9-7-1955 9,900
369. Firma Sesa Goa Ltda., of Goa. Cajumolla, etc. Ditto Sancordem Ditto 26 of 9-7-1955 6,200
370. Firm S. Kantilal & Cia. Ltda., of
Margao.
Udolxem e
Madia vangana
Ditto Ditto Ditto 28 of 16-7-1955 13,900
371. Atchuta Vishum S. Velingcar, of
Velinga.
Lacavelem
uporgaovatta
Ditto Agllote Ditto 29 of 23-7-1955 7,500
372. Quessova Sinai Cundo, of Margao. Zorla ou Zolla Ditto Xellpem Ditto 30 of 30-7-1955 7,100
33
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
373. Firma Chowgule & Cia. Ltda., of
Vasco da Gama.
Dangarvado
outroz
Iron Gavanem Satari 31 of 30-7-1955 14,100
374. Fir Sesa Goa Limiteda, of Goa. Semdenom
inacao especial Fe/
Mang
Pirna
Nadora
Bardez 32 of 30-6-1955 6,200
375. Antonio Francisco Sales de Andrade, of Sanguem.
Eduando ou mad
everin
Ditto Tudou Sanguem 33 of 6-8-1955 14,200
376. Gajanan Panduranga Xete Parcer.
Santonachi Upri Iron Dabal Ditto 34 of 13-8-1955 14,100
377. Sociedade Timblo Irmaos Ltd., of Margao.
Mauco eatodichi Nuli
Ditto Pale Bicholim 35 of 13-8-1955 13,000
378. Sociedade Timblo Irmaos Ltd., of Margao.
UmoriemTican Ditto Surla Surla 36 of 13-8-1955 5,100
379. Sociedade Timbio Irmaos Ltd., of Margao.
Kirmolachem Iron Ditto Bicholim 37 of 13-8-1955 8,700
380. Sociedade Mineira Goesa Ltd., of
Goa.
Millem dongor Ditto Darbonora Sanguem 38 of 3-9-1955 14,300
381. Sociedade Mineira Goesa Ltd., of
Goa.
Xirvolculna Ditto Ditto Ditto 39 of 3-9-1955 17,800
382. V. M. Salgaoncar e Irmaos Ltda., of Vasco da Gama.
Quella Ditto Tivim Bardez 41 of 5-11-1955 11,000
383. Caetano F. Ciprianode Souza of Sanquelim. Deulacodil tour Fe/ Mang
Nirancal Ponda 1 of 18-1-1956 14,000
384. Eurico da Silva de Ataide e Teive de Noronha, of Porvo rim.
Bicholicho Choll Iron Mahem Bicholim 2 of 18-1-1956 14,100
385. Firm V. M. Salgaocar Irmaos Ltda., of Vasco da Gama.
Goteacho tembo ougoteacho molli Fe/
Mang
Malpona Satari 3 of 1-2-1956 14,300
34
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
386. Shantilal Khushaldas and Bros. of Margao. Baburli sodo Fe/ Mang
Cormonem Sanguem 4 of 1-2-1956 14,300
387. S. Kantilal & Cia. Ltda., of Margao. Niulitembo,
Fatratembo
Iron Bati,Valcem Ditto 5 of 8-2-1956 14,300
388. Marcos Marcelino P. de Souza, of Goa.
Gogal Fe/
Mang
Usgao Bicholim 7 of 21-3-1956 14,000
389. Badrudin Hussenbhai Ramjee, of Goa. Coro Pimpla codil Borod, etc.
Iron Bordem Ditto 8 of 28-3-1956 3,200
390. Shantilal Kushaldas Bros., of Margao.
Aforamento de Burculo Sounsar Fe/
Mang
Arvalem Ditto 9 of 28-3-1956 10,600
391. Gopinata Sinai Garco, of
Agacalm.
Gauntona ou
Undorna e
cormal, etc.
Ditto Molcornem Quepem 11 of 11-4-1956 13,500
392. Maria Anamalia V. B. Mascarenhas
Baganza, of
Margao.
Mida Ditto Naiquinim Sanguem 12 of 11-4-1956 7,500
393. Jaising Maganalal, of Goa.
Derguna Ditto Vagurim Satari 14 of 11-4-1956 6,500
394. Marzook Cadar Ltda., of Margao. Borgalle Ditto Colomba Sanguem 18 of 18-4-1956 12,600
395. Sociedade Lithoferro Ltda., of Mapusa.
Deugotimolavoril dongor
Iron Sangod Ditto 19 of 18-4-1956 12,100
396. Hirabai Hegde, of Margao.
Bencre dando Fe/ Mang
Cumbari Ditto 20 of 25-4-1956 7,600
397. Roguvir Naraina Lotle ecar, of Margao.
Paicachi Zor, etc. Ditto Maina Quepem 21 of 2-5-1956 8,600
398. Roguvir Naraina Lotle ecar, of Margao.
Xeme-Vain
anchea dongor
Ditto Gangem Satari 22 of 2-5-1956 13,900
399. Roguvir Naraina Lotle ecar, of Margao.
Lalbag ou
Maticho Zaga
Ditto Carapur Bicholim 23 of 2-5-1956 3,600
35
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
400. Badrudin Hussenbhai Ramjee, of Margao.
Evalem
Deulamol
Fe/
Mang
Costi Sanguem 24 of 16-5-1956 13,000
401. Sheik Kadar Sheik Husman, of Goa.
Carpadegga etc. Ditto Codli Ditto 25 of 16-5-1956 5,800
402. Pedro Nolasco D'Souza, of Vasco da Gama.
Vis a Vis de
estacao de ferro Iron Colem Ditto 27 of 27-6-1956 8,900
403. S. Kantilal & Cia. Ltda., of Margao. Vilipiares Ditto Bati Ditto 29A of 22-8-1956 14,100
404. S. Kantilal & Cia. Ltda., of Margao. Gonsumoddi Ditto Ditto Ditto 30 of 22-8-1956 12,100
405. Vinaeca Naique of Margao.
Madiencho
Soddo
Ditto Saigao Ditto 31 of 22-8-1956 14,100
406. Damodar Mangalji & Cia. Ltda., of Goa.
Quitalmotta, etc. Ditto Arvalem Bicholim 33 of 22-8-1956 14,000
407. Damodar Mangalji & Cia Ltda., of Goa.
Dob e adjacentes Ditto Saigao Sanguem 34 of 22-8-1956 7,500
408. S. Kantilal & Cia Ltda., of Margao. Bamanulcadem e
outres
Ditto Talauli
Cumbari e
Bati
Ditto 36 of 29-8-1956 14,000
409. Vassudeva Madeva Salgaocar of Vasco da Gama. Aglotesoddo Ditto Aglote Ditto 38 of 17-10-1956 4,300
410. V. M. Salgaocar & Bros. Pvt. Ltd.
Malpona
Culnavoril
dongor
Ditto Malpona Satari 39 of 17-10-1956 7,700
411. Firm V. M. Sal- gaocar & I Ltda., of Vasco da Gama. Gainvadd dongor Ditto Aglote Sanguem 40 of 17-10-1956 13,500
412. Chowgule & Cia. Ltda., of
Marmagao.
Cuntichem
Tollem
Ditto Ponocem Satari 41 of 24-10-1956 9,900
413. Roguvir Sinai Garco, of Margao Carcareatemba Fe/ Mang
Tudoru Sanguem 42 of 24-10-1956 11,200
414. Joao Hugo Eduardo Sequeira, of Goa.
Tolpavaddo,etc. Iron Darbandora Ditto 43 of 31-10-1956 14,300
36
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
415. Firm V. M. Sal- gaocar e Irmaos, of Vasco da Gama. Surlavain
ganacho
Vandivoril
Iron Aglote Sanguem 44 of 7-11-1956 13,300
416. Avelino Francisco Fernandes, of
Curchorem.
Purna e Gogoll Ditto Costi e Cananguinim
Ditto 45 of 12-12-1956 14,300
417. Damodar Mangalji & Cia. Ltd., of Goa.
Vaguna Kuddo Iron Dabal Ditto 46 of 12-12-1956 9,200
418. Prakash Rajaram Hede, of Goa
Moliem
Mangaddo
Fe/
Mang
Corlim Goa 48 of 19-12-1956 10,200
419. Firm S. Kantilal & Cia. Ltda., of
Margao.
Kariamola, etc. Iron Bati Sanguem 49 of 19-12-1956 12,100
420. Jorge Anibal de Matos Sequeira of Goa.
Gorbatta
Mattideviculna Fe/
Mang
Maina Quepem 50 of 19-12-1956 9,100
421. Martinho Coutinho, Cuncolim. Ubeafatricho dongor
Ditto Pirla e Maina Ditto 1 of 2-1-1957 9,200
422. Roguvir S. Garco, of Margao
Zamblimollacho
Soddo
Iron Muguli Sanguem 2 of 16-1-1957 13,000
423. R.S. Garco, of Margao.
Anvaliamola,
etc.
Ditto Patiem e Tudou
Ditto 3 of 28-1-1957 14,300
424. Naraina R. X. Amoncar, of Goa (Seguna Sitaram) Sirasat Legal heir). Oileamola-voril Soddo
Ditto Velguem Satari 5 of 6-2-1957 12,400
425. Atchuta Visnum Sinai Velingcar, of Velinga.
Purso Boto e
Prediavoril
Moddi
Fe/
Mang
Rivona Sanguem 6 of 6-2-1957 2,900
426. Abdul Aziz Mohomed Jalal, of Goa.
Xelpem e
Adjacents
Ditto Xelpem Ditto 7 of 13-2-1957 12,800
427. Jose Maximiano S. O. Menezes Cota, of Agacaim.
Sem
denominacao
especial
Ditto Marna
Assagao,
Cuchelim e
Mapusa
Bardez 8 of 27-2-1957 13,900
428. Shaik, Aiyula, of Sanguem.
Oiteiro Matir,
etc.
Iron Candola Ponda 10 of 25-3-1957 13,600
37
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
429. Firm Damodar Mangalji & Cia. Ltda., of Goa. Periudoc e
Masticulnachem Advona
Iron Santona Sanguem 11 of 29-4-1957 9,300
430. Firm Chowgule & Cia. Ltda., of Mormugao.
Bozruguro,
predio Pantovoril vall, etc.
Ditto Costi Dudal Ditto 12 of 29-4-1957 2,900
431. Sociedada Timblo Irmos Ltda., of Margao.
Carela e Dandia dongor
Fe/
Mang
Xelpem Ditto 13 of 6-5-1957 10,000
432. Francisco Cecilio Jorge Sequira, of Goa.
Dolicho dongor e ter. adjts
Ditto Aturli e
Naroa
Bicholim 14 of 6-5-1957 10,000
433. Joaquim Antonio Maria Baptista, of Silva.
Moticho Dongor Ditto Nanuz Ganguem
Ditto 18 of 13-5-1957 14,900
434. Sociedade Timblo Irmos Ltda., of Margao.
Davoscoramolo
Vaddo
Iron Carapur Ditto 18A of 20-5-1957 8,300
435. Francisco Cecilio, Jorge Sequeira, of Goa.
Predio Ambexim Ditto Pale Ditto 19 of 20-5-1957 14,300
436. Sociedade Timblo Irmaos Ltda., of Margao.
Oiteiro
Fanascantem e
Mas galicho
soddo
Ditto Quirlaple Sanguem 20 of 20-5-1957 14,300
437. Sociedade Timblo Irmaos Ltda., of Margao.
Suriagal Murdi Ditto Bati Ditto 21 of 20-5-1957 8,500
438. Sociedade Timblo Irmaos Ltda., of Margao.
Cancamolla e
Halditembo
Fe/
Mang
Rivona Ditto 22 of 20-5-1957 3,900
439. Krishna Vamona Keni, of Goa.
Don ou Dudo
nem e Polpi
entre si ligados Ditto Nanora Bicholim 23 of 20-5-1957 4,000
440. Ramacanta Visnum Sinai Velingcar, of Velinga.
Corpadega, Valuco predio parna, etc. Iron Darbandora Sanguem 24 of 3-6-1957 8,600
441. Viswasrao Dataji Chowgule, of
Marmagoa.
Conquichem Ran Fe/ Mang
Piocul e
Darbandora
Satari
Sanguem
25 of 3-6-1957 10,800
38
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
442. Firm Chowgule & Cia. Ltda., of Marmagoa.
Bimbol dongor e ter adjits
Iron Xelopo
Curado
Satari 26 of 3-6-1957 14,300
443. Mussa Xeque Usman, of Goa. Dudagal culna, etc.
Ditto Colem Sanguem 27 of 3-6-1957 12,000
444. Santana Fernandes, of Margao.
Soddo Ditto Curtorim Salcete 28 of 1-7-1957 14,300
445. S. Kantilal & Cia. Ltda., of Margao. Carimol
Charidimol
Ditto Cumbari Sanguem 31 of 12-8-1957 14,100
446. S. Kantilal & Cia. Ltda., of Margao. Mudanrica Ditto Bati Ditto 32 of 12-8-1957 16,700
447. Roguvir Sinai Garco, of S.
Lourenoo.
Tolem Bibla, etc. Ditto Rudou Ditto 33 of 12-8-1957 13,800
448. Firm Shantilal Kushaldas and
Bros., of Margao. Iranqui Ditto Potrem Ditto 34 of 26-8-1957 7,600
449. Ghanaxama Naraher Thaker, Panji-Goa.
Tacaoilo
dongor
Ditto Pissurlem e Onda
Satari 37 of 9-9-1957 5,500
450. Firm Chowgule & Cia. Ltda., of Margagoa.
Peguaca-Juncho Tembo
Ditto Tudou Sanguem 40 of 16-9-1957 11,500
451. Firm Chowgule & Cia. Ltda., of Margagoa.
Moransoddo
Motto
Ditto Ditto Ditto 42 of 16-9-1957 13,100
452. Shri D.B. Bandodkar, of Panaji.
Goteacodlo Cud, etc.
Fe/
Mang
Codqui Satari 43 of 30-9-1957 13,600
453. Firm Damodar Mangalji & Cia (I) Ltda., of Goa. Madapor,
Moson, etc.
Iron Oragao Ponda 44 of 14-10-1957 6,000
454. Firm Damodar Mangalji & Cia. (I) Ltda., of Goa. Sancodecho
Dando, etc.
Fe/
Mang
Cormonem Sanguem 45 of 14-10-1957 13,500
455. Hori P. Curchorcar, of Goa.
Chafer, etc. Iron Querim Ponda 47 of 14-10-1957 10,700
456. Hori P. Curchorcar, of Goa.
Canfendongor, etc.
Fe/
Mang
Nirabaga Sanguem 48 of 14-10-1957 13,700
39
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
457. S. Kantilal & Cia. Ltda., of Margao. Kalledongor Fe/
Mang
Dongor Sanguem 50 of 14-10-1957 13,900
458. Roguvir Sinai Garco, of
Agacaim.
Cairik,
Colleanchemped, etc.
Iron Bordem Bicholim 59 of 9-12-1957 13,900
459. Tilu Madeva Xete Parcar, of Ponda. Godeasoddo e
outros
Ditto Calem Sanguem 60 of 16-12-1957 10,600
460. Tito Trinidade P. Moraes, of
Cuncolim.
Dapotcachem Fe/
Mang
Curdi Ditto 61 of 23-12-1957 14,300
461. Francisco C. Jorge Sequeria, of Goa. Baucui Connan
Dongor, etc.
Iron Maem Bicholim 62 of 25-12-1957 12,700
462. Francisco C. Jorge Sequeria, of Goa. Vainguinim
dongor e outros
Ditto Vainguinim Ditto 63 of 25-12-1957 14,000
463. Vicente Fernandes, of Merces
Talichem Molle
outros
Ditto Davem Satari 1 of 6-1-1958 14,300
464. Joao Hugo Eduardo Sequeira, of Goa.
DangarvaddoSur aguinchi
Ditto Ditto Ditto 2 of 13-1-1958 13,000
465. Joao Hugo Eduardo Sequeira, of Goa.
Uro dongor e adjacentes
Ditto Sanvordem Ditto 3 of 13-1-1958 13,900
466. Sociedade Marzook & Cadar Ltda., of Vasco da Gama.
Nirancarichi Ditto Sonal Ditto 4 of 13-1-1958 14,300
467. Caetona Francisco C. de Souza, of
Sanguelim.
Vagler e outros Ditto Colem Sanguem 7 of 20-1-1958 13,800
468. Venctexa Ananta P. Raicar, of
Verem.
Cantor e
Cantorli, etc. Iron Verem Ponda 8 of 20-1-1958 14,300
469. Nilconta Jaganata Coulecar, of Goa. Sera denominaco
especial
Ditto Davem Satari 10 of 3-2-1958 14,300
470. Sitarama Atmarama Naique, of Mapusa.
Karidongor e outros
Fe/
Mang
Begalim Pernem 12 of 10-2-1958 14,300
471. Shantaram, S. Samat, of Panaji. Hoticho
ondeavoril
dongor.
Iron Ladpem Bicholim 13 of 24-2-1958 14,100
40
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
472. Sociedade Timblo Irmaos Ltda., of Margao.
Gaoteona e Dusri fall
Iron Codil Sanguem 14 of 24-2-1958 5,900
473. Firma Damodar M. (India) Ltda., of Goa.
Masticule
nachem Advona
Ditto Santona Ditto 15 of 3-3-1958 13,200
474. Abdul Rajak, Panaji.
Pongrea Holdim Fe/ Mang
Calm Ditto 16 of 10-3-1958 14,300
475. Tomas Caetano de Sousa, of Raia. Godecoe e tar
adjts
Ditto Ela Goa 17 of 24-3-1958 13,800
476. Sripad P. Dhungh at, of Margao.
Capila gaechem
Guedd.
Iron Arvlem Bicholim 18 of 9-5-1958 14,300
477. Vivian Coutinho of Margao.
Marsode achem
Pal sona
Ditto Sons Vono
liem
Satari 19 of 16-6-1958 9,600
478. Ramakrishna Bandari, of Goa. Unia dongor e adjacentes
Ditto Querim Ponda 21 of 13-6-1958 14,300
479. Dorotia E. E. Aldemira, Pereira of Diwar.
Magititem b Mat tidongor
Ditto Ditto Ditto 22 of 13-6-1958 14,300
480. Raguvir Xamba Naique, of
Mapusa.
Todguevoril
Mordi
Fe/
Mang
Navelim Bicholim 23 of 13-6-1958 14,200
481. Viruparapa Basappa, of Margao.
Botvadi e
Vorvedeac odil Iron Maem Ditto 24 of 13-6-1958 14,300
482. Shantilal Kushaldas & Bros., of Margao. Aralimolacho Tembo
Ditto Cananguinim Quepem 27 of 21-7-1958 14,300
483. Adolfo Patrocinio E. Gomes of
Margao.
Batimola e
Zemblisoddo
Ditto Bati Sanguem 28 of 28-7-1958 12,300
484. Heramba Ragoba Dolvi, of Pale. Calguinicho
Canno
Fe/
Mang
Pale Bicholim 30 of 28-7-1958 6,400
485. Bahol Saunlo Naique Tari, of Sanguem.
Choromoll e
adjacentes
Iron Bati Sanguem 31 of 28-7-1958 6,000
486. Firm Shantilal Kushaldas &
Bros., of Margao. Page mol e
Saunri-Moll
Ditto Ugem e
Cotarli
Ditto 33 of 11-8-1958 1,000
41
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
487. Daiananda B. Bandorcar, of Goa. Sorvoi e
Ambleanchem
Moll
Fe/
Mang
Boma Ponda 34 of 11-8-1958 14,300
488. Daiananda B. Bandorcar, of Goa. Dolcachem
Tolop
Iron Mulgao Bicholim 35 of 11-8-1958 13,000
489. Firm V. M. Salgaocar e Irmaos Ltda., of Vasco da Gama.
Foliadon dongor Ditto Morlem Satari 36 of 11-8-1958 14,100
490. Firm V. M. Salgaocar e Irmaos Ltda., of Vasco di Gama.
Unio de Zamboli Ditto Molem Sanguem 37 of 11-8-1958 14,000
491. Firm Sesa Goa Ltda., of Goa. Toleachi add, etc.
Ditto Arvelem Bicholim 38 of 11-8-1958 14,300
492. Firm Sesa Goa Ltda., of Goa. Ambaeculna Ditto Santona Sanguem 39 of 11-8-1958 13,200
493. Vassudeva M. Salgaocar, of Vasco da Gama. Kalascondichem, etc.
Ditto Latambar- cem e sataro Ond-a
Bicholim 40 of 11-8-1958 14,200
494. Vassudeva M. Salgaocar, of Vasco da Gama. Durgea pan ou Durgaso
Fe/
Mang
Curpem Sanguem 41 of 29-8-1958 10,300
495. Vassudeva M. Salgaocar, of Vasco da Gama. Padispo-nnos Taria-Voilem, etc.
Iron Sancor dem Ditto 42 of 29-8-1958 14,300
496. Vassudeva M. Salgaocar, of Vasco da Gama. Coirim olavoril advena
Ditto Sigao Ditto 43 of 29-8-1958 8,300
497. Vassudeva M. Salgaocar, of Vasco da Gama. Cotgui nem, Va guriem e Deus uam
Ditto Melauli Satari 44 of 29-8-1958 13,500
498. Vassudeva M. Salgaocar, of Vasco da Gama. Agapuri xeta Fe/ Mang
Amona Bicholim 45 of 29-8-1958 5,000
499. Firm V. M. Salgaocar e Irmaos Ltda., of Vasco da Gama.
Gulapa slacho temb, etc.
Iron Melauli Satari 46 of 29-8-1958 14,200
500. Caxinata Deu Saupto Talaulicar, of Ponda.
Cormola chem
Molle Anio temb Ditto Cudnem Bicholim 48 of 29-8-1958 14,000
42
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
501. Firm V. M. Salgaocar e Irmaos Ltda., of Vasco da Gama.
Xedichem
Advona
Fe/
Mang
Porie m e
podoce m.
Satari 47 of 29-8-1958 13,600
502. Firm S. Kantilal & Cia Ltda., of
Margao.
Paicatem-bo e
adjacentes
Iron Bati Sanguem 49 of 12-9-1958 4,300
503. Mohanlal S. Rege. of Quepem.
Cotuevade achi
tembo
Ditto Colam Ditto 50 of 12-9-1958 4,800
504. Firm Chowgule and Cia. Ltda., of Marmagoa.
Patea oilo tembo, Co ridongrac
hem Palso na e adjacentes
Ditto Ambeli Satari 51 of 29-9-1958 14,300
505. Firm Chowgule and Cia. Ltda., of Marmagoa.
Sastachoa dvo o ter adjts.
Ditto Navelim Amona
Bicholim 52 of 22-9-1958 13,000
506. Firm Chowgule and Cia. Ltda., of Marmagoa.
Godemsod-ddo
eter adjts.
Ditto Sigao
Colem
Sanguem 53 of 22-9-1958 11,300
507. Ismail Bin Abdul Latif, of Goa.
Camarali e
adjacentes
Ditto Codar Ponda 55 of 22-9-1958 4,600
508. Rodolfo Gomes, of Margao
Tatode, Devichi
Rain, etc.
Ditto Darban dora Sanguem 59 of 29-9-1958 12,500
509. Mineria Pro- metedo-ra Ltda., of Natorlim.
Bonquitem ba Ditto Vichundrem Ditto 66 of 17-10-1958 14,200
510. Vassudeva P. P. Velguencar, of Curchorem.
Madtudad e ter, adjts.
Ditto Nirancal Ponda 67 of 17-10-1958 5,100
511. Firm Chowgule & Cia. Ltda., of Marmagao.
Godamsod-do
Goule vadd, etc. Ditto Sigao Sanguem 70 of 24-11-1958 8,700
512. Firm Chowgule and Cia. Ltda., of Marmagoa.
Deunacho
Dongor e ter
adjts.
Ditto Sanvordem Satari 71 of 28-11-1958 8,200
513. Firm Chowgule and Cia. Ltda., of Marmagoa.
Aldonaveddi e ter adjts.
Ditto Maem Bicholim 73 of 28-11-1958 14,300
514. Gangadhar Narsingdas Agrawal, of Margao.
Sem deno
Minacao especial Ditto Navelim Ditto 74 of 28-11-1958 14,100
43
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
515. Jaganata Ganecar, of Goa.
Cupadongor
adam tembo, etc. Iron Sancordem Sanguem 75 of 22-12-1958 14,000
516. Firm Shantilal Kushaldas &
Bros., of Margao. Novelim dar e
ter adjts
Fe/
Mang
Arvalem Bicholim 76 of 26- 12-1958 5,500
517. Vassudeva Panduronga Velguencar, of Curchorem. Morancho tembo Iron Sarvona Ditto 1 of 9-3-1959 11,000
518. Ramakanta Rajarama
Panguincar, of Margao.
Datachem
Fatrimola, etc. Fe/
Mang
Sangordem Satari 3 of 23-3-1959 8,500
519. D. Maria Georgina Correia M.e. Lopes of Goa.
Loban Molo Iron Poriem Ditto 4 of 6-4-1959 12,500
520. Rama Nilu Naique of Carambolim.
Bindimo la e ter adjts
Mang Betqui Ponda 5 of 27-4- 1959 7,700
521. Pundolica Poi Vernencar of
Merces (c/o
Manibai P.
Varekar).
Ondolo e
terrenos adjts. Iron Darba-
ndora
Sanguem 7 of 9-5-1959 4,100
522. Sripada Gopinata Carco of Margao. Marvan dega e
ter adjts
Ditto Ditto Ditto 8 of 9-5-1959 12,900
523. Xembu Govinda Sinai, Cuvelcar, of Goa.
Vatoli Mordi,
etc.
Fe/
Mang
Curdi Sanguem 11 of 9-5-1959 3,400
524. Ranum Dottu P. Loundo, of Goa. Damonehemcho
advo e ter adj. Iron Damocem
Guleli
Satari 14 of 9-5-1959 10,300
525. Ranum Dottu P. Loundo, of Goa. Santone soddo e ter adjits.
Ditto Advoi
Paddoli
Ditto 15 of 9-5-1959 10,100
526. Firm Damodar Mangalji & Cia. Ltda., of Goa. Cott e ter adjts. Ditto Betqui Ponda 16 of 9-5-1959 9,600
527. Jaganata C. Port abo Mambro, of
Mapusa.
Gantcarach
dongor
Ditto Bordem Bicholim 17 of 9-5-1959 7,200
528. Xarachandra J. Zarapcar of
Mapusa.
Querem
Kapreacho Tan
Deugui
Mang Chorao Goa 18 of 9-5-1959 6,200
44
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
529. Panduronga Sinai Garco of Margao. Mortimolavoril
soddo e teri
adjacentes
Iron Conquirem Satari 21 of 9-5-1959 12,500
530. Tulxides Madeva Xete Deulcar of Calem.
Deugotimola,
Pilagal, Gogala etc.
Ditto Maulinguem Sanguem 22 of 8-6-1959 11,700
531. Vinaeca Naique, of Margao.
Carada,
Binditemba, etc. Ditto Codar Ponda 24 of 8-6-1959 13,400
532. Antoni F. Querino Gomes of
Cavellossim.
Margalicho
soddo etc.
Ditto Calam Sanguem 29 of 29-6-1959 14,300
533. Narahari Siurama
X. Narvencar of Goa.
Era
Venganavoril Mordi
Fe/
Mang
Molcor nem Quepem 30 of 29-6-1959 11,500
534. Narahari Siurama
X. Narvencar of Goa.
Ambeadeoc e out ros ter adj. Iron Santona Rumbrem
Sanguem 31 of 29-6-1959 13,000
535. Sripada A. S. Sanvo
Sanvordencar of Curchorem.
Tolichem advona e ter adjts.
Ditto Bandoli Codli
Ditto 33 of 29-6-1959 10,400
536. JoaquimMilagres Piedade Dias of Goa.
Cott e parte de Chinchecho
Soddo etc.
Ditto Priol Ponda 35 of 29-6-1959 14,300
537. Mucunda Sazu S. Salelcar of
Sanguem.
Butermola Antre mola Dudemol
etc.
Ditto Curdi Sanguem 36 of 29-6-1959 13,800
538. Firm V. S. Dempo & Cia. Ltda., of Goa.
Rajabaga e
terrenos
adjacentes
Fe/
Mang
Cananguin-
im (Cola)
Canacona 37 of 29-6-1959 14,300
539. Shantilal Kushaldas & Bros. Ltd., of Margao. Duriamodi e
terrenos
adjacentes
Ditto Antoriem Sanguem 38 of 29-6-1959 11,000
540. Sociedade Mineira Explore dora of
Sanguem.
Cargal Tervole
Santonamorbi,
etc.
Ditto Muguli Ditto 43 of 31-8-1959 14,300
541. Narahari Siurama
X. Narvencar of Goa.
Mata Nacional, Talsai, etc. Ditto Curdi Ditto 44 of 31-8-1959 10,500
542. Firm Mineira Nacional Ltda., of Margao.
Pedicho soddo e Bomachem
Vadio soddo
Iron Boma e
Cunooliem
Ponda 47 of 21-9-1959 12,200
45
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
543. Xec Ayub, of Sanguem.
Vagulped ou
Vaguemor di e ter adj.
Iron Curdi Sanguem 49 of 21-9-1959 3,100
544. Bascora Saguna Corpe of Valpoi. Fofande,
Cuzreacho
tembo Zori oilo dongor e ter
adjts.
Fe/
Mang
Massordem Satari 50 of 21-9-1959 9,300
545. Caximo Can Moraji Can of Margao.
Pondichi Mat e golxi Dhat, etc. Iron Anmona Bicholem 52 of 21-9-1959 7,100
546. Manoharlal Damodar of Goa. Oiteiro Tolto e adjacentes
Ditto Att. Estavan Goa 54 of 21-9-1959 4,600
547. Sociedade Lithoferro Ltda., of Mapusa.
Camanchem
tembo e ter adjts. Ditto Pissusurlem Satari 57 of 27-9-1959 14,300
548. Sociedade Lithoferro Ltda., of Mapusa.
Matiecho donger e eter adjts.
Ditto Mololem Sanguem 58 of 27-9-1959 14,300
549. Ramcrisna Dattu Porab Loundo of Panaji.
Karut Umola
panorcem Anio
temb, etc.
Ditto Cudnem e e Navelim
Bicholem 59 of 27-9-1959 14,200
550. Firm S. Kantilal & Cia. Ltda., of
Margao.
Poini Salauli e
ter adjacentes
Ditto Selailauli Sanguem 62 of 28-9-1959 12,500
551. Firm Sesa Goa Ltda., of Goa. Santona Vadi
Soddo e ter.
adjts.
Ditto Santona Ditto 64 of 28-9-1959 14,100
552. Sociedade S. Kantilal & Cia. Ltda., of Margao. Dignem soddo Gantonamola
Ditto Curdi Ditto 65 of 28-9-1959 13,900
553. Firm S. Kantilal & Cia Ltda., of
Margao.
Gogol e Galli
sorod
Ditto Cumbari Ditto 68 of 28-9-1959 3,300
554. Mohanlal Vassudeva Salgaocar, of Vasco da Gama. Govindachi Gatti e ter adjts. Ditto Fatorpa Quepem 70 of 28-9-1959 14,300
555. Lidia Bolinda Simoes, of Goa. Edumolavoril
dongri ou
Cancuta
Fe/
Mang
Netorlim Sanguem 71 of 28-9-1959 5,700
46
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
556. Manohar Sinai Quirtonim, of Margao. .
Sem denomina- cao especial
Iron Colomba Sanguem 72 of 28-9-1959 14,300
557. Xarachandra Janardana
Zarapoar, of Mapusa.
Bomacanto Dob e Matarimoli
Deuguimol
Mang Malauli e Agolte
Satari
Sanguem
73 of 28-9-1959 7,400
558. Lidia Belinda Simoes, of Goa. Devabaga e ter adjts.
Iron Caurem Quepem 74 of 28-9-1959 11,900
559. Rauji Raia Quirtonim, of Goa. Simeacha
Molavoril dongor, etc.
Ditto Guleli Satari 76 of 7-10-1959 11,000
560. Lidia Belinda Simoes, of Goa. Musfodavoril
Mordi e ter adjts. Fe/
Mang
Maina Quepem 77 of 13-10-1959 13,600
561. Firm Sesa Goa Ltda., of Goa. Casulem
Casuleancho
Condo, etc.
Ditto Sancordem Sanguem 78 of 13-10-1959 9,300
562. Firm Sesa Goa Ltda., of Goa. Vagacho dongor Marseanglacho, etc.
Iron Xelopa Satari 79 of 7-10-1959 14,200
563. Jaising Maganlal, Panaji.
Careamol Ditto Pirla Quepem 80 of 16-11-1959 14,200
564. Naracinva Purshottam Suquercar, of Margao.
Coladongor Fe/ Mang
Piliem Sanguem 81 of 16-11-1959 10,400
565. Loximona Porobo' Concar, of
Margao.
Doro ou
Camprempeda
Iron Cuncoliem Ponda 82 of 30-11-1959 13,200
566. Vassudeva Madeva Salgaocar, of Vasco da Gama. Arunem e
Vandimal-xeucar Mang Poriem e Moriem
Satari 83 of 14-12-1959 12,100
567. Krisna Vamona Keni of Goa.
Vissanvarshi Dhat etc.
Fe/
Mang
Cuxirem Ditto 84 of 14-12-1959 6,700
568. Loximona Concar, of Margao.
Pimplamola
Chmeterichem
advona Datrem
Iron Dabal Sanguem 85 of 14-12-1959 6,300
569. Tulxidas Madeva Deucar, of Calem. Santona codil
Raim, etc.
Ditto Sircodem de Calem
Ditto 3 of 18-1-1960 14,000
570. S. Kantilal & Cia. Ltda., of Margao. Matas de Sida Ditto Salauli Ditto 5 of 29-1-1960 13,500
47
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
571. Sesa Goa Ltda., of Goa.
Nagonem Borod Iron Colem Sanguem 6 of 29-1-1960 9,600
572. Sesa Goa Ltda., of Goa.
Bag Moitem de
Palvel
Ditto Advolpale e Assonora
Bicholim
Bardes
7 of 5-2-1960 14,300
573. Loximona Crisna Saunto, of Ponda. Sem denominacao especial
Fe/
Mang
Codar Ponda 8 of 5-2-1960 14,100
574. Sociedade Timblo Irmaos Ltda., of Margao.
Cormolcantem Iron Colem Sigao
Sanguem 10 of 22-2-1960 10,700
575. Rodolfo Gomes, of Margao.
Labala ou Dabala Fe/ Mang
Dabal e
Nicancal
Ponda 12 of 22-2-1960 10,400
576. Ananta Poi Polondicar of Margao.
Sem denominacao especial
Iron Sircodem de Calem
Sanguem 11 of 22-2-1960 7,300
577. Romeo lamartinho Gomes, of Margao. Piliem e Ocambo Ditto Darbandora Ditto 13 of 22-2- 1960 11,400
578. Firm Damodar Mangalji Cia. Ltda., of Goa. Hoddo Codem
Bindisodo
Ditto Cormonem Calem
Ditto 15 of 29-4- 1960 14,300
579. V. S. Dempo & Cia. Ltda., of Goa. Gorbaim Golacho tembe
Ditto Navelim e Surla
Bichoiim 17 of 29-4-1960 10,100
580. S. Kantilal & Cia. Ltda., of Margao. Madatembo e
Tolietembo
Ditto Bati Sanguem 20 of 17-6-1960 13,300
581. Esvonta Govinda
X. Verencar of Colem.
Cordaho Voll, Tiptachi Gali Fe/
Mang
Revora Bardez 22 of 17-6-1960 3,900
582. Raguvir P.Pissurlekar of Mapusa.
Bindichi Goll Iron Vagalem Satari 23 of 17-6-1960 11,600
583. Shantilal Kushaldas & Brothers Ltd., of Margao.
Tancamo lavoilo soddo
Ditto Quirlapale Sanguem 24 of 17-6-1960 4,200
584. Rauji Raja Sinai Quirtonim of Goa. Cunneatulea
Xentatulo
Fe/
Mang
Netorlim Ditto 25 of 20-6-1960 9,500
585. Damodar Mangalji & Cia. Ltda., of Goa.
Teramola e
Bandora tembo
Iron Codli Ditto 26 of 22-8-1960 14,300
586. Shantilal Kushaldas & Bros. Ltd., of Margao. Goinchem Molan Cassal Gali
Fe/
Mang
Curpem Ditto 1 of 9-1-1961 4,700
48
Sl. No. Name of the concession holder and his residence Denomination of the mine
Nature Situation Number and date of title
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8
587. Xembu Govinda Sinai Cuvelcar of Goa.
Pelembata e
outros
Iron Orgao e
Tiurem
Ponda 3 of 10-2-1961 6,400
588. Panduronga N. Sanvordencar, of Sanvordem.
Sircodem Culna Ditto Sircodem Sanguem 4 of 24-8-1961 8,100
589. Gangadhar Narsingdas Agrawal, of Margao.
Borchem mordi Fe/ Mang
Maina Quepem 6 of 24-8-1961 14,300
590. Cosme Simeao Moraes, Cuncolim. Satiasmoli e Dongri
Iron Maina e Colombo
Ditto
Sanguem
7 of 30-8-1961 13,900
591. Bhaskar Hari Dalvi Pale.
Madachem bata Ditto Pale Bicholim 8 of 30-8-1961 9,300
49
THE SECOND SCHEDULE
[See sections 4(2), 6, 7 and 9(1)]
DETAILS OF MINING CONCESSIONS ABOLISHED AND DECLARED AS MINING LEASES ON AND FROM A DATE
SUBSEQUENT TO THE APPOINTED DAY
Sl.
No
Name of the
concession
holder and his
residence
Denomination of
the mine
Nature Situation Number and date of title
Date of
abolition
and
declaration
of any
mining
lease
Amount
(in Rs.)
Village Taluka
1 2 3 4 5 6 7 8 9
1. Georgina Filomena de Figueiredo, of Loutulim.
Predico Oiteiral do Estado e Outros Fe/
Mang
Colem Sanguem 2 of 11-7-1963 12-7-1963 11,200
2. Vassudeva Guiri Quenim, of Goa.
Culnasodd e outros
Iron Bali Quepem 3 of 11-7-1963 12-7-1963 11,200
3. Firma Mineria Nacmol Ltd., of Margao.
Vagmoloi
Perisodo
Fe/
Mang
Curdi Sanguem 4 of 11-7-1963 12-7-1963 8,200
4. Firma Mineria Nacinal
Ltd., of
Margao.
Namosmodi Ditto Ditto Ditto 5 of 11-7-1963 12-7-1963 9,500
5. Companhia Mineria
Progresso limitada, of Sanguem.
Morga Foncul ou Chicolmolo
Ditto Vichundrem Ditto 6 of 10-8- 1963 11-8-1963 11,600