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Assam act 020 of 2019 : The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2019

Registered No.-768/97

THE ASSAM GAZETTE

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EXTRAORDINARY

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PUBLISHED BY THE AUTHORITY

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GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH

NOTIFICATION

The 31st December, 20 19 No. LGL.lll/2004/97.- The following Act of the Assam Legislative Assembly which received the assent of the Governor on 26th December, 2019 is hereby published for general information.

ASSAM ACT NO. XX OF 2019

(Received the assent of the Governor on 26th l)ecember, 2019)

THE ASSAM CONTINGENCY

FUND (AUGMENTATION OF CORPUS) ACT, 2019

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2426 THE ASSAM GAZETTE, EXTRAORDINARY, DECEMBER 31, 2019

Preamble

Short title,

extent and

commencement

Further

payment to the

Contingency

Fund

AN

ACT

to augment the corpus of the Contingency Fund of the State of Assam. Whereas it is expedient to augment the corpus of the Contingency Fund of the State of Assam;

It is hereby enacted in the Seventieth Year of the Republic of India, as follows:-

1. (1) This Act may be called the Assam Contingency Fund (Augmentation of Corpus) Act, 2019.

(2) It extends to the whole of the State of Assam.

(3) It shall be deemed to have come into force on the 1st day of Aprit 2019.

2. There shall be paid by the State Government into the Contingency Fund of State of Assam a further sum of one hundred crores of rupees out of the revenues ofthe State of Assam for the financial year 2019-2020.

S.M. BUZAR BARUAH,

Commissioner & Secretary to the Government of Assam, Legislative Department, Dispur, Guwahati-6. Guwahati : Printed and Published by the Dy. Director, Directorate of Printing & Stationery, Assam, Guwahati-21. Extraordinary Gazette No . 1051 - 300 + 10-31- 12-2019. (visit at- dpns.assam.gov.in)

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