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Odisha act 026 of 1951 : The ODISHA ( SUBORDINATE JUDGES AND MUNSIFS PROCEEDINGS IN MERGED TERRITORIES ) VALIDATION ACT, 1951

THE

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ORISSA ACT XXVI OF 1951

ORISSA ( SUBORDINATEJUDGESAND MUNSfF8

PROCEEDINGS IN MERGED TERRITORIES )

VALIDATION ACT, 1951

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Short title —sat.

Validation of overs [Receivedthe of the Go-vernoron the 12th August 1951 fr3t publishedin an extraordinaryi88tzeof theOriua Gazette, dated the 22nd 1951]

ACT tro DOUBTS AND mo VALIDATE PROCEEDINGS COVETS OE SÜBOEDINATR JUDGES AND MONSIFS IN 'ELBRITOBIES or STATE or ORISSA

• HEREAS it ig expedient to remove doubts and to validate the proceedings in certain oourts of Subordinate Judges and MunsifB in the merged territories of the Stati60f Oris»a ; It is hereby enactedas follows :—

I. (1) This Aot may be called the Orissa ( Subordinate Judges and Mungifs Proceedingsin MergedTerritories) Validation Aob, 1951.

(2' It shall comeinto forceat once.

2. Notwithstanding anything to the contrary contained in anynotificationissuedundersection 19 of the Bengal,Agro andAssamCivilCourtsAct,1887,thepowersexercisedbythe ofi ngs of Subordinate personsin the localareasspecifiedin column1Ofthe Schedule Judgesand heretoannexed,whetherasMunsif8 or SubordinatoJudgen in

Muusifsin the mergedterritories of the State of Orissa, during the period

merged

mentioned against each in column 2, and in respect of matters erritoriøg,

mentioned in column 3 thereof, Oltor the date of such notifi- cation shall be deemed to have been validly exeroised under the provisionsof the saidAct andno proceedingsin the courts of sucbpersonsduringthesaidperiod shallbeheldto beill%al shall bequestionedin any court of law.

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Nide• 'reå

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1. Sri R. P.

2. Sri Saryamani Mahanty, Bonai area

3. Sri Suryamani Mahanty—

(a) Bonai and

(b) oreaa

4. Bri Braja Kishore Das, Anandpur uea.

5. Sri S. C. Pal, Bondh

6. Sri P. Jena, Boudh area

7. Sri E. C. gonepur area.. 8.SciS.R.ÉdYiai*,Shepurarea

0 Sri bhenkanal ores

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Ditä

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the J 1948 to the June 1948. Ditto

(u) Pmm the Nature of Oivil matters

dieposed of

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Ail &psals of Oivil 28th mawen.

Ditto

28th All disposals of 8.C.C. June 1948 to suits.

the 15th Sep.

tember 1948.

(b) From the 28th June 1948 to 15th Juv

1948,

From the 28th June All dizposslg of civil 1048 to the 8th gep•

tember 1948.

Fmn the June

1948 to thÖ•

August 1948.

Ditto

From the 28th

1948 to the 9th

July 1948.

Ditto

From the 28th June

to the 20th

194.

Ditto bitsto bitJt,o All diepoøalgof S.C.C.

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