Registered No. 768/97 ~-
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
~~ 103 fiM~, ~~, 4 ~' 2008, 15 '6''5, 1930 (~) No. 103 Dispur, Friday, 4thApril, 2008, 15th Chaitra, 1930 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT : : LEGISLATIVE BRANCH
NOTIFICATION
The 4th April, 2008 No. LGL.118/95/172. --The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.
ASSAM ACT NO. VI OF 2008
(Received the assent of the Governor on 3rd April, 2008)
THE MIS ING AUTONOMOUS COUNCIL (AMENDMENT) ACT, 2008
AN
Preamble Short title, extent and commencement
ACT
further to amend the Mising Autonomous Council Act, 1995. Whereas it is expedient further to amend the Mising Autonomous Council
Act, 1995, hereinafter referred to as the principal Act, in the manner herein after appearing; It is hereby enacted in the Fifty~ninth Year of the Republic of India as follows:-
1. ( 1) This Act may be called the Mising Autonomous Council (Amendment) Act, 2008.
(2) It shall have the like extent as the principal Act.
(3) It shall come into force at once. Assam Act
XXVlofl99S
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422 THE ASSAM GAZETTE, EXT~ORDfi\TARy, APRIL 4, 2008 Amendment of
section 2
Amendment of
sei:tion 50
Amendment of
section 52
Amendment of
section 57
Amendment of
section 60
2.
3.
4.
5.
6.
In the principal Act. in section 2, for clause (t), the following shall be substituted namely:-
··co "Authority" means the Authority as may be notified under this clause by the Government for carrying out the duties and functions assigned to it under this Act•,"
In the principal Act, in section 50 , in sub-section ( 4), for the word "Commission" , the word "Authority" shall be substituted. In the principal Act, in section 52,for the word "Comission", the word "Authority"
shall be substituted.
In the principal Act, in section 57, for the word"Commission", the word "Authority"
shall be substituted.
In the principal Act, in section 60, in caluse (a), for the word•'Commission", the word "Authority"
shall be substituted.
MOHD. A. HAQUE,
Secretary to the Government of Assam, Legislative Department.
GUWAHATI- Printed and Published by the Dy. Director (P&S), Directorate of Ptg. & Sty., Assam, Guwahati-21, (Ex-Gazette) No. 205-S00-6004-4-2008.
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