ASSAM ACT VIII OF 1964
THE ASSAM LEGISLATIVE ASSEMBLY MEMEERS' ::::iALARIES AND ALLO'v\ANCES (AMt..NDMENT) ACT, 19M
(Received the assent of the Governor on the 30th Ap:t:il 1964)
Published in the Assam Gazette Extraordinary, dated tbe 2nd May 1964
An Act
further to amend the Assam legislative Assembly Membeu' ~alaries and Allowancfs A<...t, 1958.
Preamble Where<is it is expedient to amei~d further the A~sam Assam .Act Legislative Assembly Members' Salaries avd Allow- \~058XIV of
Short title1 extent ano commen· cement.
ances Act, 1~58, 1:.erei1 a1itr uJll<d the Principal · Act, in the manner hereinafter ai;ipearing ;
It is hereby enacted in the Fifteenth Year of the Republic of 1 ndia as Jo llows :-
1. (i) This Act may be called the Assam Legisla tive Assembly Members' Salaries and Ailuw· ances {Amendment) Act, 1964.
m.) It shall be deemed to have come- . into force with effect from the 1st April , 1963.
Amendment 2. ln Section 4 of the principal Act. of clause (3) of Sec• lion 4 of As~am Act For clause (3) the following shall be substituted X1Vofl958i namely:-
"(3) a fixed travelling allowan· e of one hundred, and fifty rupees per mensem hr the purpose of tours on public purposes to be drawn in the similar manner as is prescribed for sahries in a separate form to be prescribed by rules made by the ~tate Government in thill behalf.'
[Price ·06 Paire] AUP lLeg) 28/64'-60S7-2e -E. 5i.