Chhattisgarh act 021 of 1994 : The Chhattisgarh Lok Seva (ST, SC and OBC) Reservation Act, 1994

'4Uhll\¥1 ~ w,n- ( 31:ifJf-cld ;,:i1f11~

qijf $ ~ ~) ~. ~ "< "< ~. [~, -ai:t, \~~" >1,'hr••i= -am a1:]'mnrr1<11t ~ "~=, c 3TTll>m"T)" if~ l ~-

~~•w -am 'lll!Pli!R ~ -am ~-l '

31'.Jlf!" m 'W!T3TT 3'1s ~j if~~ 311<~ iii fc:l1< mrr m mi,ra m 'WIT c ~ o!lfu,;/i, ;;,~ .,,1,11ra~·i 6i ·

am-l!!N. 3l"l ~ wi1 ii, fc:l1< 311<~) ~- ~\~¥ %. (<1,) fl;ajt ~ if fl;ajt 'WIT ir 3TI"ll@ t 'Q;m 'WIT ii ,re: 'R ~~ii, IB1< ml'ffl mf"l'ffift; < 1s1) • • ~ • • ir &lfm % zy,,;r m,m 'Iii .rrftl t, ~ ~ ~ ~ 3Rl7ffi il:m -..rrl1 3WlT t '"· ffl'llml "lT ~llsiff"lsi

(&) "ati"lfil

~ ~ $ 'lT'I ¥, 'l, a;>fR 1'!

'U"'l ~ .i,i"Q if ~ st1st1fa ii fqf-Jf<{t\': f

1

107

(")"WI!~ qlj" <'! 3lf,rny %

('31) fll;m ftm '11;- mi"! ii " 'l{ffi "ij;"[

"!@! ~ tfTB cf,1 ~. ~ 'WI< v:m ftm

• ~- ~ 3,~ ~ ~ ii

('l) m,i;m~c!ii~ ,t'i'f;J<"l

~ f1qf

'6, ( ~) e'1 ~.JR'-l"'! l:lU

c, J 'I'll m>w!'!'l it- - mm ~ 31~ ~ ~ 1'IT'f," "W'Tia:ii 3'i'r1: ~ ii ~ ~. =mra "'""'1Ri'-ii om 3Rl ~ "1if ~ ~ "' fu1< mm 'IT?ft io- = 'R r,"11:1 .. " ~ TTSIT ~'311fu

3-lj\jf-ild ~

3Rl~ql]

'll

(w-1) ~ <~l am <

~ ~ ~ ~ ~ cl1ff 111; ~ 111; ~ 'll 'ltlla

c~) '<1ifi) ~ mil 'l

311m:ld ~ ftfl@ mi 'ffi W '-;;mft t m ~ ftfl@ 3ll'T1'fi Rt .iR t-~ 3TTA\1, qi\~-

(l'.!I) ~ ~ fi:

~ ~ "!llNllilU. mi >Rt ~ ftfl@ qif m=1 t-~ f Rt

-;;mMt ~ "U3':lm,i;n ~

(¥) ~ il'ltl!U ( ~) 'l afmf«.ld 'll m: '11: ~ m - t m -ail '3'Ii 3'!>iR· 'Q;il ffl if;~ 3!rol\@ ftf 'l!fo ll'll«tfdld "Im fli;'l! .rn('TI.

(c,J ~ ~ ~ t- m'l 1f.T ~ .;,'r, ~ sm 'l1'. .iR 1!IR'i -qey in:~ ,r; ~ m,m il,, ~ ii; 3T'IR 311W1'I mii t ir v;il m'liffi ~ 1f

..rur-nn. * "· < ~ J U"'l m1if1R'. ~ sm ~- "!l1Nlli1U '41 mil ~ "i; fm: ffl'!TI ...r ~-, l:(B~iid q;-f.i ...r ~ .ffir ~-

-arn~c;1P•h'ii ~ ~-

( ~) U"'l m,liR, ~ ( ~) -if ~ ~ illf~

... (~) ~~ "!llNllilU?.\T~ ~ m~m mu t., 1f.T ~ (0 ii; 31'

=aro=,=s:if1m""'"' mill 7FI! t. ~ -Orn ii •>li~\,;tl:fi< ~ 'lil m ~. 'll ~

-arr'Q.1ifi~m-...im~'4TW'i\.~~m.

( 2) ~ \fl ,ljJ'll<'l

3

(

' \ i i

•

I.

i« if ii

:

~ ,le ·t I f;f l ii}

"Ii W r;

ii:; ;¥,lei' i!rti!:' i,fei

ilJ

l

;ri;

~It§

ii1

li 11

~

i1

c

'\i',lfr'lclrt ~

i

it~

Jiio'f/5 Ji ~t;,

,1·f1·f

!/5

e ifg

t

?

i;J

l

t•tf

&

15' "" l

t

,If i

I§ ,!fr

""' t

~f'r

1>Ji./11l

2

l ] ,Ji It i;;j !~

, q

r. it •l.•

.,,i jlil it! 1i !ii 'W

Jtri

~w

,jff,jf

,f,!l

JF ,If i

z. '.If 'If $ l ·~

I

B

1t ,,i,.,;r th g i

.f

! ii! i

i = 1

l i.:t'lif

~ .r:i ~•Ii ~.

~"' l

"''i;c'!§'J'- ;;llii

,,,,.,.,

!ii.

(

~

•.% '•'> ( ... 11: •. . ..

I):

'-'.# ~4t'-> rf:

,/4

_

·_

.\

··'-

"

~~,,rh,,lilt:!>':l,~•:!"~~,i~ ,;,.;;,, . . t -~·, ,,,,4'.--·. ''"''"j'!;,c:/'..,,-,, ., '"'

~

'le

.

i I l t

ti

1~11 15'1i i{

i!i· !I; fi. t !. t 1 ~-j_ r 1c It,:;,

1 I

I 'Ir]~ -i J

t

f1

r·~

I:'

fr,f_ ~

is'

j'W

'l6

i

i~:

1

:,fj:. ir•i& ,let~ J; !!,le:

11: !i irli

,If,-;

1

$ i!!} i:i ·it :16 I :i ,rg ~ I i

i !

l l

.Jo'

ir

~ "

"

!J;, :$ .l\i' i

,If f; .l\i' ,i:,r ,i,,; f

I;

-~

fil

'fiJ

,1tr""

~ I 'Ir ~ ,If i. I J f 'Ii ~ :ll . !i'w ~

,If i

~

'l'?i'ftr$- '~t·lil'

e-;.~f

~1 ~

i

"' l

i~ l :_,,'W ~i

:~

,ii

./~f5' -~. fi:~ W I:-~:,

,!,,t .. ·.1,i'•··•! .. , ... ,i•lr.'i;;;;d,,x'ri2<'f .• •.:

i

~

i

ti.

i

t

il

tit Jt

~~-1

! I

1g

!1

:1 15' I ii fw 'Ir i ,, ,fir I ,If ,i ti i 15' 1' 15' g if ~I 'J ~f; 1 f j: l ,If i f 'Iii i ,!fr i

J ! ~ 'ff 'Ir ·! ,le i ,If i ~ f

i

,le

~

i

t

!

I

!11

"

' )o f

.,

., f. 'W

f'W

'I'!! I& i l

'Ir

1~1; 15' ! -w I t$

Ji

ilt~

f

1!1?

iii,

i l i ,w

f&

~'W

,

Jt ~I ti;""' ,le I ; ' !{~

it

g [g,'lf ,'If ~;1~1

i?i-Ji

4

110

(,) W'l ~ IDU ..i f.ffl:rm mft:ff'I ~ 3lf-rti il,il 3lf'lmlil 'l>l 'rol\ll' iii<~

< ~) ~ 'lllfll'nm 1'fil ~ ""'°'1 m % ~ il.il 01--f'llffij TT 'it, a,;14j.q4-, if;- -zj-zi1,i i/ w,,t ~ ii;~ ij -.;pi s'if.l ii;~ W'l ~ ii; - T?f'-l17!, 11'11=! qlj if;~ "ii a;f.i,:, 'R ~ ii; f4;m ~ ~-f.Rfm, ffl am ~ iii61t ~ ~ 3lf-rti iti:il ~ 1'fil m afu il.il ~ 1'fil ,m;;, 'fit,n -arr W4 m

(,) '1~ Fi!>IP! .!'Ill ii; tIT"I ~. -;;ft 31»:flll i:ro "'Ill'! f.!R ii "ii~ 1'fil ~1(q, ~ m-~

(ii)~ WW!,~ ;mm, 31-.W,tjd ~ 11"1 ~ wi ~ r<;'flll '-f;l Jl'll!U

~-~ ~-

(<11) ~ 3lf'lR'ltl am~ 3l!fR wrrit 'fit f.!ff ii; q;,q\,..,11 if~ "lr

~'""cfiBif;~q;r~~;

~~- ;,ii ~-lR "!l'-ll ii;

'1'111!~.

,o. ~ ~ ii; ffl'TT ii; 3,!fR wrrit 'fit WR

~'!R .I'-l) ill; .i"!lS:l -ra: ~- .

,t. ~ 3lf'lf-riltl if; ffll,! ~ i>lf'lf-riltl ij 3-TN"'f ii a..,,r

. '^I

111

l!i". ~'61,o-~-3'1 (llT).-'lro! ii;~ ii;~~){, ii;~ 0) % ~lf, ~. mil (3l:j\lf~d ·• -01:Nf"'" if ~ :.R ~ qljf t-~ &JRllf'll) 31!'~. ,~~){ (lfi"lliil; ,~ Wt:. ~~~'6) q;y ~ ~ ii;~~~.~~ 'J\ll!J t.

"!~ ii;-

it. it. 'l(lf. ~. ~ ~-

MADHYA PRADESH ACT

No. 21 OF 1994

THE MADHYA PRADESH LOK SEVA (ANUSUCHIT JATIYON, ANUSUCHIT JAN JATIYON AUR

ANYA PICHHADE VARGON KE LIYE ARAKSHAN) ADHINIYAM, 1994

TABLE OF CONTENTS

l. Short title, extend and Commencement.

2. Definitions.

3. Application of the Act.

4. Fixation of percentage for reservation of posts.

5. Responsibility and powers for compliance of the Act.

6. Penalty.

7. Power to call for record.

8. Representation in Selection Committee.

9. Conces~i~n and relaxation.

10. Caste Certiticate.

II. Removal of difficulties.

12. Protection of action taken in good faith.

13. Power to make rules.

14. Irregular appointments voidable.

15. Half yearly report of appointments.

16. Liason Officer.

17. Constitution of Standing Committee.

18. Functions of Standing Committee.

19. Annual report.

20. Laying of order etc.

21. Saving. '

' }

•j ; . •