THE ASSAM GAZETTE
\5PIT~'l
EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
Registered No. 768/97 '1~ 4 Wr9.f!, C>11~41~, 4 \Sll'i~l~, 2010, 14 ~' 1931 ("f
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT:: LEGISLATIVE BRANCH
NOTIFICATION
The 4th January, 2010 No.LGL.3/2007/77 :--The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.
ASSAM ACT NO. II OF 2010
(Received the assent of the Governor on 31st December, 2009)
THE ASSAM ENTRY TAX
(THIRD AMENDMENT) ACT, 2009
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10 THE ASSAM GAZETTE, EXTRAORDINARY. JANUARY 4, 2010
Preamble.
Short title, extent
and commence-
ment.
Amendment of
Schedule.
AN
ACT
further to amend the Assam Entry Tax Act, 2008. Whereas it is expedjent further to amend the Assam Entry Tax Act, 2008, hereinafter referred to as the principal Act, in the manner hereinafter appearing;
It is hereby enacted in the Sixtieth Year of Republic of India as follows:-
1. ( l) This Act may be called the Assam Entry Tax (Third Amendment) Act, 2009.
2.
(2) It shall have the like extent as the principal Act.
(3) It shall come into force at once. In the principal Act, in the Schedule,-
(i) in Serial No. 9, for the existing entries, the following shall be substituted, namely:-
Assam
Act
XII of
2008.
"9. Plants and machineries for industry and construction works including parts thereof ?'" - '
(ii) in Serial No. 27, for the existing entries, the following shall be substituted, namely: -
''27. Bamboo and bamboo chips (pieces of bamboo
of any length, in any form or condition). 2"·
'
(iii)in Serial No. 34, for the existing entries, the following shall be substituted, namely:-
"34. Aluminium plain sheet, channels and sections. 4'"
'
(iv) Serial No. 39 with entries thereto shall be omitted;
(v) in Serial No. 45 , for the existing entries, the following shall be substituted, namely: -
"45. Flexible sheet and flexible pouch whether laminated or not. 2'"
'
(vi)in Serial No. 50, for the existing entries, the following shall be substituted, namely:-
"50. Iron and steel, that is to say, -
(i) skelp bars, tin bars, sheet bars, hoe-bar and sleeper bars,
(ii) steel bars (rounds, rods, squares, flat, octagons and hexagons, plain and ribbed or twisted, in coil form as well as straight lengths).
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THE ASSAM GAZETTE, EXTRAORDINARY, JANUARY 4, 201 O 11
corrugated, in all qualities, in straight lengths and in coil form, as rolled and in riveted condition;
(v) plates both plain and chequered in all qualities;
(vi) steel rubes, both welded and seamless, of all piameters and lengths including tube fittings;
(vii) tin-plates, both hot dipped and electrolytic and tinfree plates,
(viii) wire rods and wires-rolled, drawn. galvanized, aluminized, tinned or coated such as b; copper;
(vii) Serial No. 54 with entries thereto shall be omitted;
(viii) the Serial No. 55(a) with entries thereto shall be omitted;
(ix) the Serial No. 55(b) with entries thereto shall be omitted;
(x) the Serial . o. 55(1) with entries thereto shall be omitted;
(xi) the Serial No. 55(m) "'ith entries thereto shall be omitted; 2''-
'
(xii) after existing Serial No. 58, the foll0\-\1ng ne~ Serial ~umbers 59, 60, 6 I, 62, 63, 64 and 65 with entries thereto shall be inserted. namely:-
··59,
60.
61.
62.
63.
64.
65.
Paper excluding newsprint. 2 Transmission tower (Electrical and 4 Telecommunication) and tower parts Optical fibre cable. 4
Aluminium composite panel.4 Electrical goods of all types 4 All varieties of ti I es 4 Sanitary ware and bathroom fittings of all types 4 ...
MOHD. A. HAQUE,
Secretary to the Government of Assam, Legislative Department, Dispur. rnJW AHATI - Printed and published by the Dy. Director (P&S) Directorate of Ptg. and Sty .. Assam. Guwahati-21
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