OCTOBER 25, 2018] ANDHRA PRADESH GAZETTE EXTRAORDINARY 1
Registered No. HSE/49. [Price : Rs.1-00 Paise
THE ANDHRA PRADESH GAZETTE
PART IV-A EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 27 AMARAVATI, THURSDAY, 25th OCTOBER, 2018.
AN ACT
342/18 J. F1 [1] ACT No. 27 of 2018
ANDHRA PRADESH ACTS, ORDINANCES AND
REGULATIONS Etc.,
The following Act of the Andhra Pradesh Legislature received the assent of the Governor on the 19thOctober, 2018 and the said assent is hereby first published on the 25thOctober, 2018 in the Andhra Pradesh Gazette for general information :-
the 8thJune, 2018.
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2 ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B
also that in the case
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OCTOBER 25, 2018] ANDHRA PRADESH GAZETTE EXTRAORDINARY 3
Printed by the Commissioner of Printing, at A.P. Legislative Assembly Printing Press, Amaravati.
DUPPALA VENKATA RAMANA,
Secretary to Government, Legal and Legislative Affairs and Justice, Law Department.
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