नबधंन सं या पी0ट0-40 ॢबहर गजट
[सधरण [क
ॢबहर सरकर हर क०शत 2 [हयण 1 41 श (स पटन 132 ) पटन! बुधवार! 11 दस बर 2019 fof/k foHkkx
———
vf/klwpuk 11 fnlEcj 2019 laŒ ,yŒthŒ&01&18@2019&8826@ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 7 fnlEcj 2019 dsk vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
1
[fcgkj vf/kfu;e 18] 2019⁄= fcgkj fofu;ksx ¼sss la[;k&4aaa ½ vf/kfu;e] 2019 fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2020 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;eA Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkTs sa Z sas sa Z sas sa Z sa ; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g a asa asa as vf/kfu;fer gks %&sss
1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z
¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&4½ vf/kfu;e] 2019 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2019 ds izHkko ls izòÙk gksxk A
2- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls Z s a sa sZ s a sa sZ s a sa s dqy 12457]61]90]000 qqq ¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs gtkj½ :Ik;s dh fudklh A&S s + s sS s + s sS s + s s fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 12457]61]90]000 ¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs
gtkj½ :Ik;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A
3- fofu;ksx&A& sss bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds
fy, izkf/kd̀r jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy,] gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA
vuqlwphq wq wq w
¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa
ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a
fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;k¡ ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
01 Ñf"k foHkkx jktLo 2,69,00,89,000 0 2,69,00,89,000 iwath 1,26,91,12,000 0 1,26,91,12,000
02
i'kq ,oa eRL; lalk/ku foHkkx
jktLo 84,81,95,000 0 84,81,95,000 iwath0 0 0
03 Hkou fuekZ.k foHkkx jktLo 32,92,19,000 0 32,92,19,000 iwath 3,02,72,47,000 0 3,02,72,47,000 04 eaf=eaMy lfpoky; foHkkx jktLo 4,54,58,000 0 4,54,58,000 iwath 0 0 0
05 jkT;iky lfpoky;
jktLo 0 70,93,000 70,93,000 iwath 0 0 0
0 6 fuokZpu foHkkx jktLo 0 0 0 iwath 0 0 0
2
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;k¡ ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
07 fuxjkuh foHkkx jktLo 19,00,000 0 19,00,000 iwath 0 0 0
08
dyk] laLd̀fr ,oa ;qok foHkkx
jktLo 0 0 0
iwath 0 0 0
09 lgdkfjrk foHkkx jktLo 37,27,10,000 0 37,27,10,000 iwath 1,000 0 1,000
10 ÅtkZ foHkkx
jktLo 12,00,000 0 12,00,000 iwath 0 0 0
11
fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 2,58,45,000 0 2,58,45,000 iwath 0 0 0
12 foÙk foHkkx
jktLo 1,05,55,000 0 1,05,55,000 iwath 0 0 0
13 lwn Hkqxrku
jktLo 0 3,26,12,84,000 3,26,12,84,000 iwath 0 0 0
14 _.k vnk;fx;k¡
jktLo 0 0 0
iwath 0 4,31,60,07,000 4,31,60,07,000 15 isa'ku
jktLo 0 0 0
iwath 0 0 0
16 iapk;rh jkt foHkkx
jktLo 3,50,90,00,000 0 3,50,90,00,000 iwath 0 0 0
17 okf.kT;&dj foHkkx
jktLo 51,41,000 0 51,41,000 iwath 0 0 0
18
[kk| ,oa miHkksDrk laj{k.k foHkkx
jktLo 89,00,000 0 89,00,000 iwath 0 0 0
19
i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx
jktLo 4,09,71,03,000 0 4,09,71,03,000 iwath 1,98,66,000 0 1,98,66,000
3
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;k¡ ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
20 LokLF; foHkkx jktLo 9,70,31,30,000 0 9,70,31,30,000 iwath 1,64,56,34,000 0 1,64,56,34,000 21 f'k{kk foHkkx
jktLo 15,17,62,67,000 0 15,17,62,67,000 iwath 92,42,04,000 0 92,42,04,000 22 xg̀ foHkkx
jktLo 4,68,34,60,000 0 4,68,34,60,000 iwath 18,20,30,000 0 18,20,30,000 23 m|ksx foHkkx
jktLo 3,55,40,000 0 3,55,40,000 iwath 0 0 0
24 lwpuk ,oa tulaidZ foHkkx jktLo 0 0 0
iwath 0 0 0
25 lwpuk izkoSf/kdh foHkkx
jktLo 15,00,00,000 0 15,00,00,000 iwath 35,84,50,000 0 35,84,50,000
26 Je lalk/ku foHkkx jktLo 35,37,47,000 0 35,37,47,000 iwath 0 0 0
27 fof/k foHkkx
jktLo 3,25,00,000 0 3,25,00,000 iwath 0 0 0
28 mPp U;k;ky;
jktLo 0 0 0
iwath 0 0 0
29 [kku ,oa HkwrRo foHkkx jktLo 0 0 0
iwath 0 0 0
30 vYila[;d dY;k.k foHkkx jktLo 33,25,00,000 0 33,25,00,000 iwath 10,00,00,000 0 10,00,00,000 31 lalnh; dk;Z foHkkx
jktLo 9,50,000 0 9,50,000 iwath 0 0 0
32 fo/kku eaMy
jktLo 10,85,00,000 0 10,85,00,000 iwath 0 0 0
4
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;k¡ ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
33 lkekU; iz'kklu foHkkx jktLo 25,42,65,000 45,00,000 25,87,65,000 iwath 0 0 0
34 fcgkj yksd lsok vk;ksx
jktLo 0 7,24,00,000 7,24,00,000 iwath 0 0 0
35 ;kstuk ,oa fodkl foHkkx
jktLo 5,38,43,000 0 5,38,43,000 iwath 0 0 0
36
yksd LokLF; vfHk;a=.k foHkkx
jktLo 0 0 0
iwath 0 0 0
37 xzkeh.k dk;Z foHkkx jktLo 0 0 0
iwath 0 0 0
38
e| fu"ks/k] mRikn ,oa fuca/ku foHkkx
jktLo 28,44,10,000 0 28,44,10,000 iwath 0 0 0
39 vkink izca/ku foHkkx jktLo 19,17,97,01,000 0 19,17,97,01,000 iwath 0 0 0
40
jktLo ,oa Hkwfe lq/kkj foHkkx
jktLo 25,35,45,000 0 25,35,45,000 iwath 0 0 0
41 iFk fuekZ.k foHkkx
jktLo 4,50,00,00,000 0 4,50,00,00,000 iwath 0 0 0
42 xzkeh.k fodkl foHkkx
jktLo 6,47,25,37,000 0 6,47,25,37,000 iwath 0 0 0
43 foKku ,oa izkoSf/kdh foHkkx jktLo 53,20,52,000 0 53,20,52,000 iwath 23,50,00,000 0 23,50,00,000
44
vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx
jktLo 28,94,40,000 0 28,94,40,000 iwath 0 0 0
45 xUuk m|ksx foHkkx
jktLo 49,00,000 0 49,00,000 iwath 0 0 0
5
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;k¡ ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
46 i;ZVu foHkkx jktLo 0 0 0 iwath 0 0 0 47 ifjogu foHkkx jktLo 10,00,00,000 0 10,00,00,000 iwath 0 0 0
48
uxj fodkl ,oa vkokl foHkkx
jktLo 8,71,66,53,000 0 8,71,66,53,000 iwath 1,00,00,00,000 0 1,00,00,00,000
49 Tky lalk/ku foHkkx jktLo 34,22,00,000 0 34,22,00,000 iwath 5,00,00,00,000 0 5,00,00,00,000 50 y?kq ty lalk/ku foHkkx
jktLo 62,00,000 0 62,00,000 iwath 8,01,00,00,000 0 8,01,00,00,000 51 lekt dY;k.k foHkkx
jktLo 11,33,40,55,000 0 11,33,40,55,000 iwath 29,76,52,000 0 29,76,52,000 ;ksx jktLosss 94,84,57,10,000 3,34,52,77,000 98,19,09,87,000
;ksx iwaths was was wa 22,06,91,96,000 4,31,60,07,000 26,38,52,03,000
egk;ksxsss 1,16,91,49,06,000 7,66,12,84,000 1,24,57,61,90,000
fcgkj&jkT;iky ds vkns'k ls] enu fd'kksj dkSf'kd] ljdkj ds lfpoA
———
11 fnlEcj 2019
laŒ ,yŒthŒ&01&18@2019&8827@yst—fc gkj f o/ kku e aMy } kjk ;F k ki kf jr v kSj e g ke fg e jk T ;i k y } k jk fn uk ad 7 fn l E c j 2 0 1 9 dks vuqe r fcgkj fofu;ksx ¼la[;k&4s as as a ½ vf/kfu;e] 2019 d k fuE ufy f [kr vaxzsth vuqokn f c gk j jkT ; i ky ds izk f/ kd k j ls b l ds } kjk izd k f'kr fd ; k tk rk g S] ftl s Hkk jrh ; l afo/ kk u ds vuqPNsn&3 4 8 d s [kaM ¼ 3 ½ ds v /kh u mD r vf/ k fu; e d k vax zsth Hkk" k k esa i zk f/ kd̀r i k B le >k tk; sx k A
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
6
[Bihar Act 18, 2019] THE BIHAR APPROPRIATION (No.-4) ACT, 2019
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM
AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES
DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2020.
Be it enacted by the Legislature of the State of Bihar in the seventieth year of Republic of India as follows:-
1. Short title, extent and commencement .-
(1) This Act may be called the Bihar Appropriation (No-4) Act, 2019.
(2) It shall extend to the whole of the state of Bihar.
(3) It shall come intoforce with effect from 1st April 2019.
2. Withdrawal of total Rs.- 12457,61,90,000 (Rs. Twelve thousand four hundred fifty seven crore sixty one lac and ninety thousand), out of the Consolidated Fund of the State of Bihar for the year 2019-20.—Total Rs.- 12457,61,90,000 (Rs. Twelve thousand four hundred fifty seven crore sixty one lac and ninety thousand), which will not be more than the amount mentioned in column 6 of the schedule of this Act may be withdrawn from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 01 April, 2019 in relation to the services mentioned in column 2 of the Schedule of this Act.
3. Appropriation. — The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April,2019 and will be appropriated in respect of them.
Schedule (See Sections 2 and 3) Grant/
Appropriation
number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made
by the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
01 Agriculture Department Revenue 2,69,00,89,000 0 2,69,00,89,000 Capital 1,26,91,12,000 0 1,26,91,12,000
02
Animal and Fisheries Resource Department Revenue 84,81,95,000 0 84,81,95,000 Capital 0 0 0
03
Building Construction Department
Revenue 32,92,19,000 0 32,92,19,000 Capital 3,02,72,47,000 0 3,02,72,47,000
04
Cabinet Secretariat Department
Revenue 4,54,58,000 0 4,54,58,000 Capital 0 0 0
05
Secretariat of the Governor
Revenue 0 70,93,000 70,93,000 Capital 0 0 0
06 Election Department Revenue 0 0 0
Capital 0 0 0
7
Schedule (See Sections 2 and 3) Grant/
Appropriation
number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made
by the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
07 Vigilance Department Revenue 19,00,000 0 19,00,000 Capital 0 0 0
08
Art, Culture and Youth Department
Revenue 0 0 0
Capital 0 0 0
09 Co-operative Department Revenue 37,27,10,000 0 37,27,10,000 Capital 1,000 0 1,000
10 Energy Department Revenue 12,00,000 0 12,00,000 Capital 0 0 0
11
BC and MBC Welfare Department
Revenue 2,58,45,000 0 2,58,45,000 Capital 0 0 0
12 Finance Department Revenue 1,05,55,000 0 1,05,55,000 Capital 0 0 0
13 Interest Payment Revenue 0 3,26,12,84,000 3,26,12,84,000 Capital 0 0 0
14 Repayment of Loans Revenue 0 0 0
Capital 0 4,31,60,07,000 4,31,60,07,000
15 Pension Revenue 0 0 0 Capital 0 0 0
16
Panchayati Raj Department Revenue 3,50,90,00,000 0 3,50,90,00,000 Capital 0 0 0
17
Commercial Tax Department Revenue
51,41,000 0 51,41,000
Capital 0 0 0
18
Food and Consumer Protection Department Revenue 89,00,000 0 89,00,000 Capital 0 0 0
19
Environment , Forest and Climate Change
Revenue 4,09,71,03,000 0 4,09,71,03,000 Capital
1,98,66,000 0 1,98,66,000
8
Schedule (See Sections 2 and 3) Grant/
Appropriation
number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made
by the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
20 Health Department Revenue 9,70,31,30,000 0 9,70,31,30,000 Capital 1,64,56,34,000 0 1,64,56,34,000
21 Education Department Revenue 15,17,62,67,000 0 15,17,62,67,000 Capital 92,42,04,000 0 92,42,04,000
22 Home Department Revenue 4,68,34,60,000 0 4,68,34,60,000 Capital 18,20,30,000 0 18,20,30,000
23 Industries Department Revenue 3,55,40,000 0 3,55,40,000 Capital 0 0 0
24
Information and Public Relation Department Revenue
0 0 0
Capital 0 0 0
25
Information Technology Department
Revenue 15,00,00,000 0 15,00,00,000 Capital 35,84,50,000 0 35,84,50,000
26
Labour Resource Department
Revenue 35,37,47,000 0 35,37,47,000 Capital 0 0 0
27 Law Department Revenue 3,25,00,000 0 3,25,00,000 Capital 0 0 0
28 High Court of Bihar Revenue 0 0 0
Capital 0 0 0
29
Mines and Geology Department
Revenue 0 0 0 Capital 0 0 0
30
Minorities Welfare Department
Revenue 33,25,00,000 0 33,25,00,000 Capital 10,00,00,000 0 10,00,00,000
31
Parliamentary Affairs Department
Revenue 9,50,000 0 9,50,000 Capital 0 0 0
32 Legislature Revenue 10,85,00,000 0 10,85,00,000 Capital 0 0 0
9
Schedule (See Sections 2 and 3) Grant/
Appropriation
number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made
by the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
33
General Administration Department
Revenue 25,42,65,000 45,00,000 25,87,65,000 Capital 0 0 0
34
Bihar Public Service Commission
Revenue 0 7,24,00,000 7,24,00,000 Capital 0 0 0
35
Planning and Development Department Revenue 5,38,43,000 0 5,38,43,000 Capital 0 0 0
36
Public Health Engineering Department Revenue 0 0 0
Capital 0 0 0
37 Rural Works Department Revenue 0 0 0
Capital 0 0 0
38
Prohibition, Excise and Registration Department Revenue 28,44,10,000 0 28,44,10,000 Capital 0 0 0
39
Disaster Management Department
Revenue 19,17,97,01,000 0 19,17,97,01,000 Capital 0 0 0
40
Revenue and Land Reforms Department Revenue 25,35,45,000 0 25,35,45,000 Capital 0 0 0
41
Road Construction Department
Revenue 4,50,00,00,000 0 4,50,00,00,000 Capital 0 0 0
42
Rural Development Department
Revenue 6,47,25,37,000 0 6,47,25,37,000 Capital 0 0 0
43
Science and Technology Department
Revenue 53,20,52,000 0 53,20,52,000 Capital 23,50,00,000 0 23,50,00,000
44
SC & ST Welfare Department
Revenue 28,94,40,000 0 28,94,40,000 Capital 0 0 0
45
Sugar Industries Department
Revenue 49,00,000 0 49,00,000 Capital 0 0 0
10
Schedule (See Sections 2 and 3) Grant/
Appropriation
number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made
by the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
46 Tourism Department Revenue 0 0 0
Capital 0 0 0
47 Transport Department Revenue 10,00,00,000 0 10,00,00,000 Capital 0 0 0
48
Urban Development and Housing Department Revenue 8,71,66,53,000 0 8,71,66,53,000 Capital 1,00,00,00,000 0 1,00,00,00,000
49
Water Resources Department
Revenue 34,22,00,000 0 34,22,00,000 Capital 5,00,00,00,000 0 5,00,00,00,000
50
Minor Water Resource Department
Revenue 62,00,000 0 62,00,000 Capital 8,01,00,00,000 0 8,01,00,00,000
51
Social Welfare Department Revenue 11,33,40,55,000 0 11,33,40,55,000 Capital 29,76,52,000 0 29,76,52,000
Total Revenue 94,84,57,10,000 3,34,52,77,000 98,19,09,87,000 Total Capital 22,06,91,96,000 4,31,60,07,000 26,38,52,03,000 Grand Total 1,16,91,49,06,000 7,66,12,84,000 1,24,57,61,90,000
By Order of the Governor of Bihar, Madan Kishore Kaushik,
Secretary to the Government.
————
[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?
ॢबहर गजट
[सधरण 1328%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
11