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Bihar act 018 of 2019 : The BIHAR APPROPRIATION (No.-4) ACT, 2019

नबधंन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत 2 [हयण 1 41 श (स  पटन 132 ) पटन! बुधवार! 11 दस बर 2019 fof/k foHkkx

———

vf/klwpuk 11 fnlEcj 2019 laŒ ,yŒthŒ&01&18@2019&8826@ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 7 fnlEcj 2019 dsk vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

enu fd'kksj dkSf'kd]

ljdkj ds lfpoA

1

[fcgkj vf/kfu;e 18] 2019⁄= fcgkj fofu;ksx ¼sss la[;k&4aaa ½ vf/kfu;e] 2019 fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2020 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;eA Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkTs sa Z sas sa Z sas sa Z sa ; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g a asa asa as vf/kfu;fer gks %&sss

1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z

¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&4½ vf/kfu;e] 2019 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g 01 vizhy 2019 ds izHkko ls izòÙk gksxk A

2- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls Z s a sa sZ s a sa sZ s a sa s dqy 12457]61]90]000 qqq ¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs gtkj½ :Ik;s dh fudklh A&S s + s sS s + s sS s + s s fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 12457]61]90]000 ¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs

gtkj½ :Ik;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A

3- fofu;ksx&A& sss bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds

fy, izkf/kd̀r jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy,] gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA

vuqlwphq wq wq w

¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a

fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;k¡ ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 Ñf"k foHkkx jktLo 2,69,00,89,000 0 2,69,00,89,000 iwath 1,26,91,12,000 0 1,26,91,12,000

02

i'kq ,oa eRL; lalk/ku foHkkx

jktLo 84,81,95,000 0 84,81,95,000 iwath0 0 0

03 Hkou fuekZ.k foHkkx jktLo 32,92,19,000 0 32,92,19,000 iwath 3,02,72,47,000 0 3,02,72,47,000 04 eaf=eaMy lfpoky; foHkkx jktLo 4,54,58,000 0 4,54,58,000 iwath 0 0 0

05 jkT;iky lfpoky;

jktLo 0 70,93,000 70,93,000 iwath 0 0 0

0 6 fuokZpu foHkkx jktLo 0 0 0 iwath 0 0 0

2

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;k¡ ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

07 fuxjkuh foHkkx jktLo 19,00,000 0 19,00,000 iwath 0 0 0

08

dyk] laLd̀fr ,oa ;qok foHkkx

jktLo 0 0 0

iwath 0 0 0

09 lgdkfjrk foHkkx jktLo 37,27,10,000 0 37,27,10,000 iwath 1,000 0 1,000

10 ÅtkZ foHkkx

jktLo 12,00,000 0 12,00,000 iwath 0 0 0

11

fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 2,58,45,000 0 2,58,45,000 iwath 0 0 0

12 foÙk foHkkx

jktLo 1,05,55,000 0 1,05,55,000 iwath 0 0 0

13 lwn Hkqxrku

jktLo 0 3,26,12,84,000 3,26,12,84,000 iwath 0 0 0

14 _.k vnk;fx;k¡

jktLo 0 0 0

iwath 0 4,31,60,07,000 4,31,60,07,000 15 isa'ku

jktLo 0 0 0

iwath 0 0 0

16 iapk;rh jkt foHkkx

jktLo 3,50,90,00,000 0 3,50,90,00,000 iwath 0 0 0

17 okf.kT;&dj foHkkx

jktLo 51,41,000 0 51,41,000 iwath 0 0 0

18

[kk| ,oa miHkksDrk laj{k.k foHkkx

jktLo 89,00,000 0 89,00,000 iwath 0 0 0

19

i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx

jktLo 4,09,71,03,000 0 4,09,71,03,000 iwath 1,98,66,000 0 1,98,66,000

3

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;k¡ ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

20 LokLF; foHkkx jktLo 9,70,31,30,000 0 9,70,31,30,000 iwath 1,64,56,34,000 0 1,64,56,34,000 21 f'k{kk foHkkx

jktLo 15,17,62,67,000 0 15,17,62,67,000 iwath 92,42,04,000 0 92,42,04,000 22 xg̀ foHkkx

jktLo 4,68,34,60,000 0 4,68,34,60,000 iwath 18,20,30,000 0 18,20,30,000 23 m|ksx foHkkx

jktLo 3,55,40,000 0 3,55,40,000 iwath 0 0 0

24 lwpuk ,oa tulaidZ foHkkx jktLo 0 0 0

iwath 0 0 0

25 lwpuk izkoSf/kdh foHkkx

jktLo 15,00,00,000 0 15,00,00,000 iwath 35,84,50,000 0 35,84,50,000

26 Je lalk/ku foHkkx jktLo 35,37,47,000 0 35,37,47,000 iwath 0 0 0

27 fof/k foHkkx

jktLo 3,25,00,000 0 3,25,00,000 iwath 0 0 0

28 mPp U;k;ky;

jktLo 0 0 0

iwath 0 0 0

29 [kku ,oa HkwrRo foHkkx jktLo 0 0 0

iwath 0 0 0

30 vYila[;d dY;k.k foHkkx jktLo 33,25,00,000 0 33,25,00,000 iwath 10,00,00,000 0 10,00,00,000 31 lalnh; dk;Z foHkkx

jktLo 9,50,000 0 9,50,000 iwath 0 0 0

32 fo/kku eaMy

jktLo 10,85,00,000 0 10,85,00,000 iwath 0 0 0

4

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;k¡ ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

33 lkekU; iz'kklu foHkkx jktLo 25,42,65,000 45,00,000 25,87,65,000 iwath 0 0 0

34 fcgkj yksd lsok vk;ksx

jktLo 0 7,24,00,000 7,24,00,000 iwath 0 0 0

35 ;kstuk ,oa fodkl foHkkx

jktLo 5,38,43,000 0 5,38,43,000 iwath 0 0 0

36

yksd LokLF; vfHk;a=.k foHkkx

jktLo 0 0 0

iwath 0 0 0

37 xzkeh.k dk;Z foHkkx jktLo 0 0 0

iwath 0 0 0

38

e| fu"ks/k] mRikn ,oa fuca/ku foHkkx

jktLo 28,44,10,000 0 28,44,10,000 iwath 0 0 0

39 vkink izca/ku foHkkx jktLo 19,17,97,01,000 0 19,17,97,01,000 iwath 0 0 0

40

jktLo ,oa Hkwfe lq/kkj foHkkx

jktLo 25,35,45,000 0 25,35,45,000 iwath 0 0 0

41 iFk fuekZ.k foHkkx

jktLo 4,50,00,00,000 0 4,50,00,00,000 iwath 0 0 0

42 xzkeh.k fodkl foHkkx

jktLo 6,47,25,37,000 0 6,47,25,37,000 iwath 0 0 0

43 foKku ,oa izkoSf/kdh foHkkx jktLo 53,20,52,000 0 53,20,52,000 iwath 23,50,00,000 0 23,50,00,000

44

vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx

jktLo 28,94,40,000 0 28,94,40,000 iwath 0 0 0

45 xUuk m|ksx foHkkx

jktLo 49,00,000 0 49,00,000 iwath 0 0 0

5

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;k¡ ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

46 i;ZVu foHkkx jktLo 0 0 0 iwath 0 0 0 47 ifjogu foHkkx jktLo 10,00,00,000 0 10,00,00,000 iwath 0 0 0

48

uxj fodkl ,oa vkokl foHkkx

jktLo 8,71,66,53,000 0 8,71,66,53,000 iwath 1,00,00,00,000 0 1,00,00,00,000

49 Tky lalk/ku foHkkx jktLo 34,22,00,000 0 34,22,00,000 iwath 5,00,00,00,000 0 5,00,00,00,000 50 y?kq ty lalk/ku foHkkx

jktLo 62,00,000 0 62,00,000 iwath 8,01,00,00,000 0 8,01,00,00,000 51 lekt dY;k.k foHkkx

jktLo 11,33,40,55,000 0 11,33,40,55,000 iwath 29,76,52,000 0 29,76,52,000 ;ksx jktLosss 94,84,57,10,000 3,34,52,77,000 98,19,09,87,000

;ksx iwaths was was wa 22,06,91,96,000 4,31,60,07,000 26,38,52,03,000

egk;ksxsss 1,16,91,49,06,000 7,66,12,84,000 1,24,57,61,90,000

fcgkj&jkT;iky ds vkns'k ls] enu fd'kksj dkSf'kd] ljdkj ds lfpoA

———

11 fnlEcj 2019

laŒ ,yŒthŒ&01&18@2019&8827@yst—fc gkj f o/ kku e aMy } kjk ;F k ki kf jr v kSj e g ke fg e jk T ;i k y } k jk fn uk ad 7 fn l E c j 2 0 1 9 dks vuqe r fcgkj fofu;ksx ¼la[;k&4s as as a ½ vf/kfu;e] 2019 d k fuE ufy f [kr vaxzsth vuqokn f c gk j jkT ; i ky ds izk f/ kd k j ls b l ds } kjk izd k f'kr fd ; k tk rk g S] ftl s Hkk jrh ; l afo/ kk u ds vuqPNsn&3 4 8 d s [kaM ¼ 3 ½ ds v /kh u mD r vf/ k fu; e d k vax zsth Hkk" k k esa i zk f/ kd̀r i k B le >k tk; sx k A

fcgkj&jkT;iky ds vkns'k ls]

enu fd'kksj dkSf'kd]

ljdkj ds lfpoA

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[Bihar Act 18, 2019] THE BIHAR APPROPRIATION (No.-4) ACT, 2019

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM

AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES

DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2020.

Be it enacted by the Legislature of the State of Bihar in the seventieth year of Republic of India as follows:-

1. Short title, extent and commencement .-

(1) This Act may be called the Bihar Appropriation (No-4) Act, 2019.

(2) It shall extend to the whole of the state of Bihar.

(3) It shall come intoforce with effect from 1st April 2019.

2. Withdrawal of total Rs.- 12457,61,90,000 (Rs. Twelve thousand four hundred fifty seven crore sixty one lac and ninety thousand), out of the Consolidated Fund of the State of Bihar for the year 2019-20.—Total Rs.- 12457,61,90,000 (Rs. Twelve thousand four hundred fifty seven crore sixty one lac and ninety thousand), which will not be more than the amount mentioned in column 6 of the schedule of this Act may be withdrawn from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 01 April, 2019 in relation to the services mentioned in column 2 of the Schedule of this Act.

3. Appropriation. — The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April,2019 and will be appropriated in respect of them.

Schedule (See Sections 2 and 3) Grant/

Appropriation

number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made

by the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 2,69,00,89,000 0 2,69,00,89,000 Capital 1,26,91,12,000 0 1,26,91,12,000

02

Animal and Fisheries Resource Department Revenue 84,81,95,000 0 84,81,95,000 Capital 0 0 0

03

Building Construction Department

Revenue 32,92,19,000 0 32,92,19,000 Capital 3,02,72,47,000 0 3,02,72,47,000

04

Cabinet Secretariat Department

Revenue 4,54,58,000 0 4,54,58,000 Capital 0 0 0

05

Secretariat of the Governor

Revenue 0 70,93,000 70,93,000 Capital 0 0 0

06 Election Department Revenue 0 0 0

Capital 0 0 0

7

Schedule (See Sections 2 and 3) Grant/

Appropriation

number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made

by the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

07 Vigilance Department Revenue 19,00,000 0 19,00,000 Capital 0 0 0

08

Art, Culture and Youth Department

Revenue 0 0 0

Capital 0 0 0

09 Co-operative Department Revenue 37,27,10,000 0 37,27,10,000 Capital 1,000 0 1,000

10 Energy Department Revenue 12,00,000 0 12,00,000 Capital 0 0 0

11

BC and MBC Welfare Department

Revenue 2,58,45,000 0 2,58,45,000 Capital 0 0 0

12 Finance Department Revenue 1,05,55,000 0 1,05,55,000 Capital 0 0 0

13 Interest Payment Revenue 0 3,26,12,84,000 3,26,12,84,000 Capital 0 0 0

14 Repayment of Loans Revenue 0 0 0

Capital 0 4,31,60,07,000 4,31,60,07,000

15 Pension Revenue 0 0 0 Capital 0 0 0

16

Panchayati Raj Department Revenue 3,50,90,00,000 0 3,50,90,00,000 Capital 0 0 0

17

Commercial Tax Department Revenue

51,41,000 0 51,41,000

Capital 0 0 0

18

Food and Consumer Protection Department Revenue 89,00,000 0 89,00,000 Capital 0 0 0

19

Environment , Forest and Climate Change

Revenue 4,09,71,03,000 0 4,09,71,03,000 Capital

1,98,66,000 0 1,98,66,000

8

Schedule (See Sections 2 and 3) Grant/

Appropriation

number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made

by the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

20 Health Department Revenue 9,70,31,30,000 0 9,70,31,30,000 Capital 1,64,56,34,000 0 1,64,56,34,000

21 Education Department Revenue 15,17,62,67,000 0 15,17,62,67,000 Capital 92,42,04,000 0 92,42,04,000

22 Home Department Revenue 4,68,34,60,000 0 4,68,34,60,000 Capital 18,20,30,000 0 18,20,30,000

23 Industries Department Revenue 3,55,40,000 0 3,55,40,000 Capital 0 0 0

24

Information and Public Relation Department Revenue

0 0 0

Capital 0 0 0

25

Information Technology Department

Revenue 15,00,00,000 0 15,00,00,000 Capital 35,84,50,000 0 35,84,50,000

26

Labour Resource Department

Revenue 35,37,47,000 0 35,37,47,000 Capital 0 0 0

27 Law Department Revenue 3,25,00,000 0 3,25,00,000 Capital 0 0 0

28 High Court of Bihar Revenue 0 0 0

Capital 0 0 0

29

Mines and Geology Department

Revenue 0 0 0 Capital 0 0 0

30

Minorities Welfare Department

Revenue 33,25,00,000 0 33,25,00,000 Capital 10,00,00,000 0 10,00,00,000

31

Parliamentary Affairs Department

Revenue 9,50,000 0 9,50,000 Capital 0 0 0

32 Legislature Revenue 10,85,00,000 0 10,85,00,000 Capital 0 0 0

9

Schedule (See Sections 2 and 3) Grant/

Appropriation

number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made

by the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

33

General Administration Department

Revenue 25,42,65,000 45,00,000 25,87,65,000 Capital 0 0 0

34

Bihar Public Service Commission

Revenue 0 7,24,00,000 7,24,00,000 Capital 0 0 0

35

Planning and Development Department Revenue 5,38,43,000 0 5,38,43,000 Capital 0 0 0

36

Public Health Engineering Department Revenue 0 0 0

Capital 0 0 0

37 Rural Works Department Revenue 0 0 0

Capital 0 0 0

38

Prohibition, Excise and Registration Department Revenue 28,44,10,000 0 28,44,10,000 Capital 0 0 0

39

Disaster Management Department

Revenue 19,17,97,01,000 0 19,17,97,01,000 Capital 0 0 0

40

Revenue and Land Reforms Department Revenue 25,35,45,000 0 25,35,45,000 Capital 0 0 0

41

Road Construction Department

Revenue 4,50,00,00,000 0 4,50,00,00,000 Capital 0 0 0

42

Rural Development Department

Revenue 6,47,25,37,000 0 6,47,25,37,000 Capital 0 0 0

43

Science and Technology Department

Revenue 53,20,52,000 0 53,20,52,000 Capital 23,50,00,000 0 23,50,00,000

44

SC & ST Welfare Department

Revenue 28,94,40,000 0 28,94,40,000 Capital 0 0 0

45

Sugar Industries Department

Revenue 49,00,000 0 49,00,000 Capital 0 0 0

10

Schedule (See Sections 2 and 3) Grant/

Appropriation

number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made

by the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

46 Tourism Department Revenue 0 0 0

Capital 0 0 0

47 Transport Department Revenue 10,00,00,000 0 10,00,00,000 Capital 0 0 0

48

Urban Development and Housing Department Revenue 8,71,66,53,000 0 8,71,66,53,000 Capital 1,00,00,00,000 0 1,00,00,00,000

49

Water Resources Department

Revenue 34,22,00,000 0 34,22,00,000 Capital 5,00,00,00,000 0 5,00,00,00,000

50

Minor Water Resource Department

Revenue 62,00,000 0 62,00,000 Capital 8,01,00,00,000 0 8,01,00,00,000

51

Social Welfare Department Revenue 11,33,40,55,000 0 11,33,40,55,000 Capital 29,76,52,000 0 29,76,52,000

Total Revenue 94,84,57,10,000 3,34,52,77,000 98,19,09,87,000 Total Capital 22,06,91,96,000 4,31,60,07,000 26,38,52,03,000 Grand Total 1,16,91,49,06,000 7,66,12,84,000 1,24,57,61,90,000

By Order of the Governor of Bihar, Madan Kishore Kaushik,

Secretary to the Government.

————

[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 1328%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

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