नबंधन सं या पी0ट0-40 ॢबहर गजट
[सधरण [क
ॢबहर सरकर हर क०शत च 14 श
(स पटन 2) पटन ब१धवर 28 माच 2018 fof/k foHkkx
———
vf/klwpuk,a
28 ekpZ 2018
laŒ ,y0th0&01&04@2018@18@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 28 ekpZ 2018 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ ]
ljdkj ds lfpoA=
1
[fcgkj vf/kfu;e 2] 2018⁄= fcgkj fofu;ksx sss ¼la[aaa ;k&2½ vf/kfu;e] 2018 fcgkj jkT; dh lafpr fuf/k esa ls 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr&x.kjkT; ds sss mugÙkjosasa sasa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eaZ sa a aZ sa a aZ sa a a s ;g sss vf/kfu;fer gks%&sss
1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z ¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2018 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2018 ds izHkko ls izòÙk gksxkA
2- 31 ekpZ 2019 dks lekIr Z sZ sZ s gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls s s s Z s a sa ss s s Z s a sa ss s s Z s a sa s dqy qqq 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSarhl djksM+ vëkbZl yk[k vëkou ¡ S Sa s + Z¡ S Sa s + Z¡ S Sa s + Z gtkj½ :i;s dh fudklhA&sss fcgkj jkT; dh lafpr fuf/k esa ls vuqlwph ds LrEHk&2 esa mfYyf[kr
lsokvksa ds laca/k esa] 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds Hkhrj 'kks/ku ds nkSjku vkus okys vusd Hkkjksa dh iwfrZ ds fy, vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k;ksa ls vuf/kd jkf'k;k¡] tks dqy 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSarhl djksM+ vëkbZl yk[k vëkou gtkj½
:i;s rd gksaxh] 'kksf/kr vkSj mi;ksftr dh tk ldsaxhA
3- fofu;ksx&A&sss bl vf/kfu;e }kjk ftu jkf'k;ksa dks fcgkj jkT; dh lafpr fuf/k esa ls
'kksf/kr vkSj mi;ksftr djus dk izkf/kdkj fn;k x;k gS] mUgsa 31oha ekpZ 2019 dks lekIr gksus okys
o"kZ ds laca/k esa vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fufeRr fofu;ksftr fd;k tk;sxk A vuqlwphq wq wq w
¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa
ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a
fofu;ksxsss
jktLo
iwathwa wawa
jkf'k dh vf/klhek ¼:i;s½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh laaaafpr
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
01 d`f"k foHkkx jktLo 27,01,77,93,000 0 27,01,77,93,000 iwath 48,00,00,000 0 48,00,00,000
02
i'kq ,oa eRL; lalk/ku foHkkx
jktLo 7,18,50,96,000 0 7,18,50,96,000 iwath 0 0 0
03 Hkou fuekZ.k foHkkx jktLo 7,66,93,42,000 0 7,66,93,42,000 iwath 31,93,67,35,000 0 31,93,67,35,000 04 eaf=eaMy lfpoky; foHkkx
jktLo 3,55,17,84,000 0 3,55,17,84,000 iwath 19,73,14,000 0 19,73,14,000 05 jkT;iky lfpoky;
jktLo 0 20,07,43,000 20,07,43,000 iwath 0 0 0
06 fuokZpu foHkkx
jktLo 1,08,89,54,000 0 1,08,89,54,000 iwath 0 0 0
2
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
jkf'k dh vf/klhek ¼:i;s½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh laaaafpr
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
07 fuxjkuh foHkkx jktLo 36,73,73,000 0 36,73,73,000 iwath 0 0 0
08
dyk] laLdf̀r ,oa ;qok foHkkx
jktLo 1,39,11,86,000 0 1,39,11,86,000 iwath 0 0 0
09 lgdkfjrk foHkkx
jktLo 7,32,47,24,000 0 7,32,47,24,000 iwath 74,03,75,000 0 74,03,75,000 10 ÅtkZ foHkkx
jktLo 44,42,55,11,000 0 44,42,55,11,000 iwath 58,15,10,80,000 0 58,15,10,80,000
11
fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 15,12,01,14,000 0 15,12,01,14,000 iwath 12,50,00,000 0 12,50,00,000 12 foÙk foHkkx
jktLo 2,70,38,93,000 7,75,18,15,000 10,45,57,08,000 iwath 44,50,00,000 0 44,50,00,000
13 lwn Hkqxrku
jktLo 0 1,07,63,49,64,000 1,07,63,49,64,000 iwath 0 0 0
14 _.k vnk;fx;ka
jktLo 0 0 0
iwath 0 73,26,41,24,000 73,26,41,24,000 15 isa'ku
jktLo 1,58,16,40,20,000 12,40,97,000 1,58,28,81,17,000 iwath 0 0 0
16 iapk;rh jkt foHkkx
jktLo 99,54,39,55,000 0 99,54,39,55,000 iwath 1,00,00,000 0 1,00,00,000
17 okf.kT;&dj foHkkx
jktLo 1,54,63,98,000 0 1,54,63,98,000
iwath 0 0 0
18
[kk| ,oa miHkksDrk laj{k.k foHkkx
jktLo 13,47,07,21,000 0 13,47,07,21,000 iwath 40,30,83,000 0 40,30,83,000 19 i;kZoj.k ,oa ou foHkkx
jktLo 3,58,03,89,000 0 3,58,03,89,000 iwath 55,04,80,000 0 55,04,80,000
3
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
jkf'k dh vf/klhek ¼:i;s½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh laaaafpr
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
20 LokLF; foHkkx jktLo 66,98,59,24,000 0 66,98,59,24,000 iwath 10,95,22,28,000 0 10,95,22,28,000 21 f'k{kk foHkkx
jktLo 3,16,85,53,73,000 0 3,16,85,53,73,000 iwath 4,40,10,02,000 0 4,40,10,02,000 22 xg̀ foHkkx
jktLo 82,51,95,63,000 0 82,51,95,63,000 iwath 3,63,69,99,000 0 3,63,69,99,000 23 m|ksx foHkkx
jktLo 6,07,94,37,000 0 6,07,94,37,000 iwath 14,10,00,000 0 14,10,00,000 24 lwpuk ,oa tulaidZ foHkkx
jktLo 2,35,08,83,000 0 2,35,08,83,000 iwath 0 0 0
25 lwpuk izkoSf/kdh foHkkx
jktLo 1,75,13,66,000 0 1,75,13,66,000 iwath 60,00,00,000 0 60,00,00,000
26 Je lalk/ku foHkkx jktLo 7,21,97,05,000 0 7,21,97,05,000 iwath 20,00,01,000 0 20,00,01,000 27 fof/k foHkkx
jktLo 8,87,20,29,000 0 8,87,20,29,000 iwath 0 0 0
28 mPp U;k;ky;
jktLo 0 1,55,27,01,000 1,55,27,01,000 iwath 0 0 0
29 [kku ,oa HkwrRo foHkkx
jktLo 51,44,44,000 0 51,44,44,000 iwath 0 0 0
30 vYila[;d dY;k.k foHkkx
jktLo 1,97,76,35,000 0 1,97,76,35,000 iwath 2,40,00,00,000 0 2,40,00,00,000 31 lalnh; dk;Z foHkkx
jktLo 1,92,74,000 0 1,92,74,000 iwath 0 0 0
32 fo/kku eaMy
jktLo 1,75,24,66,000 1,14,34,000 1,76,39,00,000 iwath0 0 0
4
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
jkf'k dh vf/klhek ¼:i;s½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh laaaafpr
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
33 lkekU; iz'kklu foHkkx jktLo 6,39,95,64,000 6,19,06,000 6,46,14,70,000 iwath0 0 0
34 fcgkj yksd lsok vk;ksx
jktLo 0 24,45,78,000 24,45,78,000 iwath 0 0 0
35 ;kstuk ,oa fodkl foHkkx
jktLo 5,71,42,05,000 0 5,71,42,05,000 iwath 12,48,26,52,000 0 12,48,26,52,000
36
yksd LokLF; vfHk;a=.k foHkkx
jktLo 9,06,92,33,000 0 9,06,92,33,000 iwath 21,25,84,00,000 0 21,25,84,00,000 37 xzkeh.k dk;Z foHkkx
jktLo 12,02,57,45,000 0 12,02,57,45,000 iwath 93,05,97,00,000 0 93,05,97,00,000
38
e| fu"ks/k] mRikn ,oa fuca/ku foHkkx
jktLo 1,84,75,23,000 0 1,84,75,23,000 iwath 0 0 0
39 vkink izca/ku foHkkx
jktLo 12,18,15,36,000 0 12,18,15,36,000 iwath 2,00,00,000 0 2,00,00,000
40
jktLo ,oa Hkwfe lq/kkj foHkkx
jktLo 7,01,46,28,000 0 7,01,46,28,000 iwath 27,95,23,000 0 27,95,23,000 41 iFk fuekZ.k foHkkx
jktLo 14,15,91,83,000 0 14,15,91,83,000 iwath 54,73,21,00,000 0 54,73,21,00,000 42 xzkeh.k fodkl foHkkx
jktLo 1,53,20,03,62,000 0 1,53,20,03,62,000 iwath 1,51,01,00,000 0 1,51,01,00,000 43 foKku ,oa izkoSf/kdh foHkkx jktLo 1,50,56,86,000 0 1,50,56,86,000 iwath 94,00,00,000 0 94,00,00,000
44
vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx
jktLo 13,82,44,46,000 0 13,82,44,46,000 iwath 4,00,00,000 0 4,00,00,000 45 xUuk m|ksx foHkkx
jktLo 1,22,89,91,000 0 1,22,89,91,000 iwath 0 0 0
5
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
jkf'k dh vf/klhek ¼:i;s½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh laaaafpr
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
46 i;ZVu foHkkx jktLo 45,44,74,000 0 45,44,74,000 iwath 1,08,01,21,000 0 1,08,01,21,000 47 ifjogu foHkkx
jktLo 79,69,08,000 0 79,69,08,000 iwath 43,00,00,000 0 43,00,00,000
48
uxj fodkl ,oa vkokl foHkkx
jktLo 44,13,58,67,000 0 44,13,58,67,000 iwath 0 0 0
49 Tky lalk/ku foHkkx jktLo 10,42,46,44,000 0 10,42,46,44,000 iwath 24,54,91,70,000 0 24,54,91,70,000 50 y?kq ty lalk/ku foHkkx
jktLo 3,74,98,74,000 0 3,74,98,74,000 iwath 1,55,40,00,000 0 1,55,40,00,000 51 lekt dY;k.k foHkkx
jktLo 66,46,23,90,000 0 66,46,23,90,000 iwath 1,93,58,22,000 0 1,93,58,22,000 ;ksx jktLosss 125524,46,11,000 11758,22,38,000 137282,68,49,000
;ksx iwaths was was wa 32924,18,85,000 7326,41,24,000 40250,60,09,000
egk;ksxsss 158448,64,96,000 19084,63,62,000 177533,28,58,000
fcgkj&jkT;iky ds vkns'k ls] lqjsUæ izlkn 'kekZ ] ljdkj ds lfpoA
28 ekpZ 2018
laŒ ,y0th0&01&04@2018@19@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 28 ekpZ 2018 dks vuqer fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2018 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A fcgkj&jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ ]
ljdkj ds lfpoA
6
[Bihar Act 2, 2018] THE BIHAR APPROPRIATION (No.-2) ACT, 2018
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM
AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES
DURING THE YEAR ENDING OF THE THIRTY FIRST DAY OF MARCH, 2019.
Be it enacted by the Legislature of the State of Bihar in the sixty ninth year of the Republic of India as follows:-
1. Short title, extent and commencement.—(1) This Act may be called the Bihar Appropriation (No.-2) Act, 2018.
(2) It shall extend to the whole of the state of Bihar.
(3) It shall come into force with effect from 1st April 2018.
2. Withdrawal of Rs. 177533,28,58,000 (One Lakh seventy seven Thousand five Hundred thirty three Crore twenty eight Lakh fifty eight Thousand) out of the Consolidated Fund of the State of Bihar for the year ending on the 31st March 2019.—From and out of the Consolidated Fund of the Bihar, there may be paid and applied amount not exceeding those mentioned in column 6 of the Schedule amounting in the aggregate to the sum of Rs. 177533,28,58,000 (One Lakh seventy seven Thousand five Hundred thirty three Crore twenty eight Lakh fifty eight Thousand), only towards defraying the several charges which will come in course of payment during the year ending on the thirty first day of March 2019, in respect of the services specified in column-2 of the Schedule.
3. Appropriation.— The amount authorized to be paid and applied from and out of the Consolidated Fund of the State of Bihar by this Act shall be appropriated for and in respect of the services and purposes mentioned in the Schedule in relation to the year ending on the thirty first day of March,2019.
7
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
01 Agriculture Department Revenue 27,01,77,93,000 0 27,01,77,93,000 Capital 48,00,00,000 0 48,00,00,000
02
Animal and Fisheries Resource Department Revenue 7,18,50,96,000 0 7,18,50,96,000 Capital 0 0 0
03
Building Construction Department
Revenue 7,66,93,42,000 0 7,66,93,42,000 Capital 31,93,67,35,000 0 31,93,67,35,000
04
Cabinet Secretariat Department
Revenue 3,55,17,84,000 0 3,55,17,84,000 Capital 19,73,14,000 0 19,73,14,000
05
Secretariat of the Governor
Revenue 0 20,07,43,000 20,07,43,000 Capital 0 0 0
06 Election Department Revenue 1,08,89,54,000 0 1,08,89,54,000 Capital 0 0 0
07 Vigilance Department Revenue 36,73,73,000 0 36,73,73,000 Capital 0 0 0
08
Art, Culture and Youth Department
Revenue 1,39,11,86,000 0 1,39,11,86,000 Capital 0 0 0
09
Co-operative Department Revenue 7,32,47,24,000 0 7,32,47,24,000 Capital 74,03,75,000 0 74,03,75,000
10 Energy Department Revenue 44,42,55,11,000 0 44,42,55,11,000 Capital 58,15,10,80,000 0 58,15,10,80,000
11
BC and MBC Welfare Department
Revenue 15,12,01,14,000 0 15,12,01,14,000 Capital 12,50,00,000 0 12,50,00,000
12 Finance Department Revenue 2,70,38,93,000 7,75,18,15,000 10,45,57,08,000 Capital 44,50,00,000 0 44,50,00,000
13 Interest Payment Revenue 0 1,07,63,49,64,000 1,07,63,49,64,000 Capital 0 0 0
14 Repayment of Loans Revenue 0 0 0
Capital 0 73,26,41,24,000 73,26,41,24,000
15 Pension Revenue 1,58,16,40,20,000 12,40,97,000 1,58,28,81,17,000 Capital 0 0 0
8
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
16
Panchayati Raj Department Revenue 99,54,39,55,000 0 99,54,39,55,000 Capital 1,00,00,000 0 1,00,00,000
17
Commercial Tax Department Revenue 1,54,63,98,000 0 1,54,63,98,000 Capital 0 0 0
18
Food and Consumer Protection Department Revenue 13,47,07,21,000 0 13,47,07,21,000 Capital 40,30,83,000 0 40,30,83,000
19
Environment and Forest Department
Revenue 3,58,03,89,000 0 3,58,03,89,000 Capital 55,04,80,000 0 55,04,80,000
20 Health Department Revenue 66,98,59,24,000 0 66,98,59,24,000 Capital 10,95,22,28,000 0 10,95,22,28,000
21 Education Department Revenue 3,16,85,53,73,000 0 3,16,85,53,73,000 Capital 4,40,10,02,000 0 4,40,10,02,000
22 Home Department Revenue 82,51,95,63,000 0 82,51,95,63,000 Capital 3,63,69,99,000 0 3,63,69,99,000
23 Industries Department Revenue 6,07,94,37,000 0 6,07,94,37,000 Capital 14,10,00,000 0 14,10,00,000
24
Information and Public Relation Department Revenue 2,35,08,83,000 0 2,35,08,83,000 Capital 0 0 0
25
Information Technology Department
Revenue 1,75,13,66,000 0 1,75,13,66,000 Capital 60,00,00,000 0 60,00,00,000
26
Labour Resource Department
Revenue 7,21,97,05,000 0 7,21,97,05,000 Capital 20,00,01,000 0 20,00,01,000
27 Law Department Revenue 8,87,20,29,000 0 8,87,20,29,000 Capital 0 0 0
28 High Court of Bihar Revenue 0 1,55,27,01,000 1,55,27,01,000 Capital 0 0 0
29
Mines and Geology Department
Revenue 51,44,44,000 0 51,44,44,000 Capital 0 0 0
30
Minorities Welfare Department
Revenue 1,97,76,35,000 0 1,97,76,35,000 Capital 2,40,00,00,000 0 2,40,00,00,000
31
Parliamentary Affairs Department
Revenue 1,92,74,000 0 1,92,74,000 Capital 0 0 0
9
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
32 Legislature Revenue 1,75,24,66,000 1,14,34,000 1,76,39,00,000 Capital 0 0 0
33
General Administration Department
Revenue 6,39,95,64,000 6,19,06,000 6,46,14,70,000 Capital
0 0 0
34
Bihar Public Service Commission
Revenue 0 24,45,78,000 24,45,78,000 Capital 0 0 0
35
Planning and Development Department Revenue 5,71,42,05,000 0 5,71,42,05,000 Capital 12,48,26,52,000 0 12,48,26,52,000
36
Public Health Engineering Department Revenue 9,06,92,33,000 0 9,06,92,33,000 Capital 21,25,84,00,000 0 21,25,84,00,000
37
Rural Works Department Revenue 12,02,57,45,000 0 12,02,57,45,000 Capital 93,05,97,00,000 0 93,05,97,00,000
38
Prohibition, Excise and Registration
Department
Revenue 1,84,75,23,000 0 1,84,75,23,000 Capital 0 0 0
39
Disaster Management Department
Revenue 12,18,15,36,000 0 12,18,15,36,000 Capital 2,00,00,000 0 2,00,00,000
40
Revenue and Land Reforms Department Revenue 7,01,46,28,000 0 7,01,46,28,000 Capital 27,95,23,000 0 27,95,23,000
41
Road Construction Department
Revenue 14,15,91,83,000 0 14,15,91,83,000 Capital 54,73,21,00,000 0 54,73,21,00,000
42
Rural Development Department
Revenue 1,53,20,03,62,000 0 1,53,20,03,62,000 Capital 1,51,01,00,000 0 1,51,01,00,000
43
Science and Technology Department Revenue 1,50,56,86,000 0 1,50,56,86,000 Capital 94,00,00,000 0 94,00,00,000
44
SC & ST Welfare Department
Revenue 13,82,44,46,000 0 13,82,44,46,000 Capital 4,00,00,000 0 4,00,00,000
45
Sugar Industries Department
Revenue 1,22,89,91,000 0 1,22,89,91,000 Capital 0 0 0
10
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
46 Tourism Department Revenue 45,44,74,000 0 45,44,74,000 Capital 1,08,01,21,000 0 1,08,01,21,000
47 Transport Department Revenue 79,69,08,000 0 79,69,08,000 Capital 43,00,00,000 0 43,00,00,000
48
Urban Development and Housing
Department
Revenue 44,13,58,67,000 0 44,13,58,67,000 Capital 0 0 0
49
Water Resources Department
Revenue 10,42,46,44,000 0 10,42,46,44,000 Capital 24,54,91,70,000 0 24,54,91,70,000
50
Minor Water Resource Department
Revenue 3,74,98,74,000 0 3,74,98,74,000 Capital 1,55,40,00,000 0 1,55,40,00,000
51
Social Welfare Department Revenue 66,46,23,90,000 0 66,46,23,90,000 Capital 1,93,58,22,000 0 1,93,58,22,000
Total Revenue 125524,46,11,000 11758,22,38,000 137282,68,49,000 Total Capital 32924,18,85,000 7326,41,24,000 40250,60,09,000 Grand Total 158448,64,96,000 19084,63,62,000 177533,28,58,000
By order of the Governor of Bihar,
SURENDRA PRASAD SHARMA,
Secretary to the Government.
————
[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?
ॢबहर गजट
[सधरण 289%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
11