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Bihar act 012 of 2019 : The BIHAR APPROPRIATION (No.-2) ACT, 2019

नबधंन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत वण 141 श

(स पटन 3) पटन ब१धवर 31 जुलाई 2019 fof/k foHkkx

———

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fcgkj&jkT;iky ds vkns'k ls]

lat; dqekj]

ljdkj ds voj lfpoA

1

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1 - l af { kI r uk e] f oL rkj v kSj i zkjEHk A &

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¼2½ bl d k f oL rkj l Eiw.k Z f cg kj jk T ; esa gk sx k A

¼3½ ;g 0 1 vi zh y 201 9 ds izHk ko l s izòÙk g ks x kA

2 - 31 e kpZ 2020 d k s le kI r g k sus oky s o"kZ ds f y, f cgk j j kT ; d h laf pr f uf / k esa ls

dqy 20 10 71]0 2]2 8] 00 0 ¼ n ks yk [k ,d g tkj bd gÙk j d jksM + n k s yk[k vëk bZl g tk j½ : i ;s d h

f ud kl h A & f cg kj j k T ; d h l af p r f uf / k esa ls v uqlwp h ds L rEHk& 2 esa mf Yy f [kr l sok v ksa d s l aca/ k e sa] 31 ek pZ 2 02 0 d ks l ek I r g ksus oky s o"k Z d s Hk hrj ' kk s/ ku d s n kSj ku v k us ok ys v usd Hkk j ksa d h iwf r Z ds f y, v uql wph d s L rEHk &6 e sa mf Yyf [k r j k f 'k ;k sa l s v uf / kd j k f 'k ;k ¡] tks d qy f e ykd j f cg kj f of u;ksx ¼ys [kk uqnk u½ v f / kfu;e ] 2 019 ¼f cg k j vf / k fu;e 4] 2 019½ d h v uql wph d s L rEHk &6 e sa mf Yy f [kr jk f 'k ;k s a l f gr dqy 2010 71] 02]2 8]0 0 0 ¼n ks y k[k ,d g tkj bd gÙkj d j ksM+ n ks yk [k vë kbZl g tkj½ : i ;s rd gksax h] 'kk sf / k r d h tk ld saxh v k Sj i z;k sx esa yk;h tk ld saxh A

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¼/ kk j k ,a 2 v kSj 3 ns[ ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsosss k ls lacaf/kr ekax ;k s a a as a a as a a a

fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 Ñf"k foHkkx jktLo 29387732000 0 29387732000 iwath 200000000 0 200000000

02

i 'kq , oa e RL; lalk /k u fo Hk k x

jktLo 9532510000 0 9532510000 iwath 20000 0 20000

03 Hkou fuekZ.k foHkkx jktLo 7929643000 0 7929643000 iwath 45820979000 0 45820979000 04 e af= eaM y l fp ok y ; fo Hk k x jktLo 3654052000 0 3654052000 iwath 1264100000 0 1264100000 05 j kT ;i k y l fp ok y ; jktLo 0 298792000 298792000 iwath 0 0 0

06 fuo kZp u f oHk k x

jktLo 5365133000 0 5365133000 iwath 0 0 0

2

v uql wphq wq wq w ¼/ kk j k ,a 2 v kSj 3 ns[ ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsosss k ls lacaf/kr ekax ;k s a a as a a as a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

07 fux j k uh fo Hk k x jktLo 447006000 0 447006000 iwath 0 0 0

08

d yk ] laL d̀f r , oa ;qo k fo Hk k x

jktLo 1551873000 0 1551873000 iwath 0 0 0

09 lgd kf j rk fo Hkk x jktLo 15144350000 0 15144350000 iwath 4832674000 0 4832674000 10 Åt kZ fo Hkk x

jktLo 43211885000 0 43211885000 iwath 45731300000 0 45731300000

11

fi NM+k o xZ , oa vfrfi NM+k o xZ d Y;k .k fo Hkk x jktLo 15846507000 0 15846507000 iwath 185000000 0 185000000 12 fo Ù k foHk k x

jktLo 2955277000 8750300000 11705577000 iwath 8794000000 0 8794000000 13 lwn Hkqx rk u

jktLo 0 107234782000 107234782000 iwath 0 0 0

14 _ . k vnk ;f x ;k a

jktLo 0 0 0

iwath 0 72359319000 72359319000 15 i sa'k u

jktLo 184437112000 138220000 184575332000 iwath 0 0 0

16 i apk ;rh jk t fo Hkk x

jktLo 119563076000 0 119563076000 iwath 2500000000 0 2500000000 17 o k f .kT ;&d j fo Hk k x

jktLo 1618302000 0 1618302000 iwath 0 0 0

18

[ kk | ,oa mi Hk ksDrk l aj{ k . k fo Hk k x

jktLo 13474884000 0 13474884000 iwath 503083000 0 503083000

19

i ;k Zo j .k ] o u , oa t yok ;q i fj o ÙkZu fo Hkk x

jktLo 4187726000 0 4187726000 iwath 830000000 0 830000000

3

v uql wphq wq wq w ¼/ kk j k ,a 2 v kSj 3 ns[ ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsosss k ls lacaf/kr ekax ;k s a a as a a as a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

20 L o k LF ; fo Hk k x jktLo 76930589000 0 76930589000 iwath 19297000000 0 19297000000 21 f'k {k k f o Hkk x

jktLo 340272141000 0 340272141000 iwath 7714803000 0 7714803000 22 x g̀ fo Hk k x

jktLo 104660015000 0 104660015000 iwath 5025829000 0 5025829000 23 m|k sx fo Hk k x

jktLo 7093025000 0 7093025000 iwath 1120900000 0 1120900000 24 lwp uk ,oa tulai d Z foH kk x jktLo 2383186000 0 2383186000 iwath 0 0 0

25 lwp uk izk oSf/k d h fo Hkk x jktLo 1539983000 0 1539983000 iwath 1150000000 0 1150000000

26 J e l alk /k u fo Hk k x jktLo 7855134000 0 7855134000 iwath 120000000 0 120000000 27 fo f /k fo Hk k x

jktLo 9902831000 0 9902831000 iwath 0 0 0

28 mPp U ;k ;k y ;

jktLo 0 1772835000 1772835000 iwath 0 0 0

29 [ kk u , oa HkwrR o fo Hk k x jktLo 518796000 0 518796000 iwath 0 0 0

30 vYi l a[;d d Y ;k . k fo Hk k x jktLo 1890962000 0 1890962000 iwath 2700000000 0 2700000000 31 lal nh; d k ;Z fo Hkk x jktLo 20000000 0 20000000 iwath 0 0 0

32 fo /k k u eaM y

jktLo 2074981000 11634000 2086615000 iwath 0 0 0

4

v uql wphq wq wq w ¼/ kk j k ,a 2 v kSj 3 ns[ ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsosss k ls lacaf/kr ekax ;k s a a as a a as a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

33 lk ek U ; iz' k k l u f oH kk x jktLo 7207799000 71308000 7279107000 iwath 0 0 0

34 fcgk j yk sd lso k vk ;ksx jktLo 0 279111000 279111000 iwath 0 0 0

35 ;k st uk ,o a fodk l fo Hkk x jktLo 8469590000 0 8469590000 iwath 16419900000 0 16419900000

36

yk sd L ok LF ; vfHk ;a=. k fo Hk k x

jktLo 5598417000 0 5598417000 iwath 31243400000 0 31243400000 37 x zk e h.k d k ;Z f o Hkk x jktLo 12109962000 0 12109962000 iwath 97069700000 0 97069700000

38

e | fu"k s/k] mR i k n , oa fuca/k u fo Hk k x

jktLo 2374094000 0 2374094000 iwath 0 0 0

39 vk ink izca/k u fo Hk k x jktLo 48847575000 0 48847575000 iwath 58000000 0 58000000

40

j kt L o , oa Hk wfe l q/k k j fo Hk k x

jktLo 8459318000 0 8459318000 iwath 408702000 0 408702000 41 i F k fue kZ. k f oHkk x jktLo 14691428000 0 14691428000 iwath 55364200000 0 55364200000 42 x zk e h.k f odk l f o Hkk x jktLo 156390255000 0 156390255000 iwath 300100000 0 300100000 43 fo K k u , oa izk oSf/k d h f oHkk x jktLo 2007198000 0 2007198000 iwath 780000000 0 780000000

44

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jktLo 15115399000 0 15115399000 iwath 40000000 0 40000000 45 x U uk m|k sx fo Hkk x jktLo 2175183000 0 2175183000 iwath 0 0 0

5

v uql wphq wq wq w ¼/ kk j k ,a 2 v kSj 3 ns[ ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsosss k ls lacaf/kr ekax ;k s a a as a a as a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

46 i ;ZV u f o Hk k x jktLo 480937000 0 480937000 iwath 2500000000 0 2500000000 47 i fj o gu fo Hk k x jktLo 4434204000 0 4434204000 iwath 140000000 0 140000000

48

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jktLo 51487899000 0 51487899000 iwath 100000000 0 100000000

49 T k y lalk /k u fo Hk k x jktLo 11226415000 0 11226415000 iwath 25296600000 0 25296600000 50 y? kq ty lalk /k u fo Hkk x jktLo 4856746000 0 4856746000 iwath 2525200000 0 2525200000 51 le k t d Y;k .k f o Hkk x jktLo 70068535000 0 70068535000 iwath 308772000 0 308772000 ;k sx j k tL os ss 1439449665000 118556982000 1558006647000 ;k sx i wat hs was was wa 380344262000 72359319000 452703581000 e gk ;k sxs ss 1819793927000 190916301000 2010710228000 fcgkj&jkT;iky ds vkns'k ls]

lat; dqekj]

ljdkj ds voj lfpoA

———

31 t qyk bZ 201 9

laŒ ,yŒthŒ&01&09@2019&5179@yst—fc gkj f o/ kku e aMy } kjk ;F k ki kf jr v kSj e g ke fg e jk T ;i k y } k jk fn uk ad 2 9 tqy kbZ 2 0 1 9 d ks vuqe r f c gk j f of u;k sx ¼la[ ; k& 2s as as a ½ vf /kf u;e] 20 1 9 d k fuE ufy f [kr vaxzsth vuqokn f c gk j jkT ; i ky ds izk f/ kd k j ls b l ds }k jk izd k f'kr f d ; k tk rk g S] ftl s Hkk jrh ; l afo/ kk u ds vuqPNsn&3 4 8 d s [kaM ¼ 3 ½ ds v /kh u mD r vf/ k fu; e d k vax zsth Hkk" k k esa i zk f/ kd̀r i k B le >k tk; sx k A

fcgkj&jkT;iky ds vkns'k ls]

lat; dqekj]

ljdkj ds voj lfpoA

6

[Bihar Act 12, 2019] THE BIHAR APPROPRIATION (No.-2) ACT, 2019

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM

AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES

DURING THE YEAR ENDING OF THE THIRTY FIRST DAY OF MARCH, 2020.

Be it enacted by the Legislature of the State of Bihar in the seventieth year of the Republic of India as follows:-

1. Short title, extent and commencement .-

(1) This Act may be called the Bihar Appropriation (No.-2) Act, 2019.

(2) It shall extend to the whole of the state of Bihar.

(3) It shall come into force with effect from 1st April 2019.

2. Withdrawal of Rs. 201071,02,28,000 (Two Lakh one Thousand seventy one Crore two Lakh twenty eight Thousand) out of the Consolidated Fund of the State of Bihar for the year ending on the 31st March 2020.-From and out of the Consolidated Fund of the Bihar, there may be paid and applied amount not exceeding those mentioned in column 6 of the Schedule amounting in the aggregate including amount mentioned in column 6 of the Schedule of The Bihar Appropriation (vote on account) Act, 2019 (Bihar Act 4, 2019) to the sum of Rs. 201071,02,28,000 (Two Lakh one Thousand seventy one Crore two Lakh twenty eight Thousand), only towards defraying the several charges which will come in course of payment during the year ending on the thirty first day of March 2020, in respect of the services specified in column-2 of the Schedule.

3. Appropriation.— The amount authorized to be paid and applied from and out of the Consolidated Fund of the State of Bihar by this Act shall be appropriated for and in respect of the services and purposes mentioned in the Schedule in relation to the year ending on the thirty first day of March,2020.

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 29387732000 0 29387732000 Capital 200000000 0 200000000

02

Animal and Fisheries Resource Department Revenue 9532510000 0 9532510000 Capital 20000 0 20000

03

Building Construction Department

Revenue 7929643000 0 7929643000 Capital 45820979000 0 45820979000

04

Cabinet Secretariat Department

Revenue 3654052000 0 3654052000 Capital 1264100000 0 1264100000

7

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

05

Secretariat of the Governor

Revenue 0 298792000 298792000 Capital 0 0 0

06 Election Department Revenue 5365133000 0 5365133000 Capital 0 0 0

07 Vigilance Department Revenue 447006000 0 447006000 Capital 0 0 0

08

Art, Culture and Youth Department

Revenue 1551873000 0 1551873000 Capital 0 0 0

09 Co-operative Department Revenue 15144350000 0 15144350000 Capital 4832674000 0 4832674000

10 Energy Department Revenue 43211885000 0 43211885000 Capital 45731300000 0 45731300000

11

BC and MBC Welfare Department

Revenue 15846507000 0 15846507000 Capital 185000000 0 185000000

12 Finance Department Revenue 2955277000 8750300000 11705577000 Capital 8794000000 0 8794000000

13 Interest Payment Revenue 0 107234782000 107234782000 Capital 0 0 0

14 Repayment of Loans Revenue 0 0 0

Capital 0 72359319000 72359319000

15 Pension Revenue 184437112000 138220000 184575332000 Capital 0 0 0

16

Panchayati Raj Department Revenue 119563076000 0 119563076000 Capital 2500000000 0 2500000000

17

Commercial Tax Department Revenue

1618302000 0 1618302000

Capital 0 0 0

8

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

18

Food and Consumer Protection Department Revenue 13474884000 0 13474884000 Capital 503083000 0 503083000

19

Environment , Forest and Climate Change

Revenue 4187726000 0 4187726000 Capital 830000000 0 830000000

20 Health Department Revenue 76930589000 0 76930589000 Capital 19297000000 0 19297000000

21 Education Department Revenue 340272141000 0 340272141000 Capital 7714803000 0 7714803000

22 Home Department Revenue 104660015000 0 104660015000 Capital 5025829000 0 5025829000

23 Industries Department Revenue 7093025000 0 7093025000 Capital 1120900000 0 1120900000

24

Information and Public Relation Department Revenue 2383186000 0 2383186000 Capital 0 0 0

25

Information Technology Department

Revenue 1539983000 0 1539983000 Capital 1150000000 0 1150000000

26

Labour Resource Department

Revenue 7855134000 0 7855134000 Capital 120000000 0 120000000

27 Law Department Revenue 9902831000 0 9902831000 Capital 0 0 0

28 High Court of Bihar Revenue 0 1772835000 1772835000 Capital 0 0 0

29

Mines and Geology Department

Revenue 518796000 0 518796000 Capital 0 0 0

30

Minorities Welfare Department

Revenue 1890962000 0 1890962000 Capital 2700000000 0 2700000000

9

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

31

Parliamentary Affairs Department

Revenue 20000000 0 20000000 Capital 0 0 0

32 Legislature Revenue 2074981000 11634000 2086615000 Capital 0 0 0

33

General Administration Department

Revenue 7207799000 71308000 7279107000 Capital 0 0 0

34

Bihar Public Service Commission

Revenue 0 279111000 279111000 Capital 0 0 0

35

Planning and Development Department Revenue 8469590000 0 8469590000 Capital 16419900000 0 16419900000

36

Public Health Engineering Department Revenue 5598417000 0 5598417000 Capital 31243400000 0 31243400000

37 Rural Works Department Revenue 12109962000 0 12109962000 Capital 97069700000 0 97069700000

38

Prohibition, Excise and Registration Department Revenue 2374094000 0 2374094000 Capital 0 0 0

39

Disaster Management Department

Revenue 48847575000 0 48847575000 Capital 58000000 0 58000000

40

Revenue and Land Reforms Department Revenue 8459318000 0 8459318000 Capital 408702000 0 408702000

41

Road Construction Department

Revenue 14691428000 0 14691428000 Capital 55364200000 0 55364200000

42

Rural Development Department

Revenue 156390255000 0 156390255000 Capital 300100000 0 300100000

43

Science and Technology Department

Revenue 2007198000 0 2007198000 Capital 780000000 0 780000000

10

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

44

SC & ST Welfare Department

Revenue 15115399000 0 15115399000 Capital 40000000 0 40000000

45

Sugar Industries Department

Revenue 2175183000 0 2175183000 Capital 0 0 0

46 Tourism Department Revenue 480937000 0 480937000 Capital 2500000000 0 2500000000

47 Transport Department Revenue 4434204000 0 4434204000 Capital 140000000 0 140000000

48

Urban Development and Housing Department Revenue 51487899000 0 51487899000 Capital 100000000 0 100000000

49

Water Resources Department

Revenue 11226415000 0 11226415000 Capital 25296600000 0 25296600000

50

Minor Water Resource Department

Revenue 4856746000 0 4856746000 Capital 2525200000 0 2525200000

51

Social Welfare Department Revenue 70068535000 0 70068535000 Capital 308772000 0 308772000

Total Revenue 1439449665000 118556982000 1558006647000

Total Capital 380344262000 72359319000 452703581000

Grand Total 1819793927000 190916301000 2010710228000 By Order of the Governor of Bihar,

Sanjay Kumar,

Under Secretary to the Government.

————

[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 883%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

11