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Bihar act 001 of 2018 : The BIHAR APPROPRIATION ACT, 2018

नबंधन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत 24 फ ग१न 1 3 श (स  पटन 241) पटन व५ह" प०तवर 15 माच 2018 fof/k foHkkx

———

vf/klwpuk,a

15 ekpZ 2018

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1

[fcgkj vf/kfu;e 1] 2018⁄= fcgkj fofu;ksx vf/kfu;e] 2018sss fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2018 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr x.kjkT; ds mugÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMs sa Z sa as sa Z sa as sa Z sa a y }kjk fuEufyf[kr :i eas ;g asasas vf/kfu;fer gks A&sss

1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z

¼1½ ;g vf/kfu;e fcgkj fofu;ksx vf/kfu;e] 2018 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g 01 vizhy 2017 ds izHkko ls izoÙ̀k gksxkA

2- 2017&18 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy Z s a sa s qZ s a sa s qZ s a sa s q 5603]30]24]000 ¼ik¡p gtkj N% lkS rhu djksM+ rhl yk[k pkSchl gtkj½¡ S s + S¡ S s + S¡ S s + S :i;s dh fudklh A &sss fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2017 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 5603]30]24]000 ¼ik¡p gtkj N% lkS rhu djksM+ rhl yk[k

pkSchl gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u

gksxk] fudkys tk ldasxs A

3- fofu;ksx&A&sss bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls

fudklh ds fy, izkf/kd̀r jkf'k] 01 vizhy] 2017 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA vuqlwphq wq wq w

¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a

fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;kaa aa ¼#i;ksa esa½sa sasa sasa sa

fcgkj fo/kku eaMy aaa

}kjk fn, x,

vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 d`f"k foHkkx jktLo 41,95,49,000

41,95,49,000

iwath 1,78,89,92,000

1,78,89,92,000

02

i'kq ,oa eRL; lalk/ku foHkkx

jktLo 18,30,52,000

18,30,52,000

iwath 5,50,000

5,50,000

03 Hkou fuekZ.k foHkkx jktLo 2,000

2,000

iwath 1,31,16,43,000

1,31,16,43,000

04 eaf=eaMy lfpoky; foHkkx jktLo 25,35,15,000

25,35,15,000

iwath

05 jkT;iky lfpoky; jktLo

iwath

06 fuokZpu foHkkx jktLo

iwath

07 fuxjkuh foHkkx jktLo 91,93,000

91,93,000

iwath

08

dyk] laLdf̀r ,oa ;qok foHkkx

jktLo

iwath

09 lgdkfjrk foHkkx jktLo 7,53,28,000

7,53,28,000

iwath 3,93,11,000

3,93,11,000

10 ÅtkZ foHkkx jktLo

iwath

11

fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 1,62,16,000

1,62,16,000

iwath

2

ekax@aaa fofu;ksxsss la[;kaaa lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;kaa aa ¼#i;ksa esa½sa sasa sasa sa fcgkj fo/kku eaMy aaa

}kjk fn, x,

vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

12 foÙk foHkkx jktLo

iwath

13 lwn Hkqxrku jktLo

iwath

14 _.k vnk;fx;ka jktLo

iwath

15 isa'ku

jktLo

iwath

16 iapk;rh jkt foHkkx jktLo 29,65,11,000

29,65,11,000

iwath

17 okf.kT;&dj foHkkx jktLo

iwath

18

[kk| ,oa miHkksDrk laj{k.k foHkkx

jktLo 91,00,000

91,00,000

iwath 2,000

2,000

19 i;kZoj.k ,oa ou foHkkx jktLo 19,62,31,000

19,62,31,000

iwath 14,92,47,000

14,92,47,000

20 LokLF; foHkkx jktLo 1,54,38,99,000

1,54,38,99,000

iwath 68,82,60,000

68,82,60,000

21 f'k{kk foHkkx jktLo 27,13,10,33,000

27,13,10,33,000

iwath

22 xg̀ foHkkx jktLo 33,43,52,000

33,43,52,000

iwath 30,00,00,000

30,00,00,000

23 m|ksx foHkkx jktLo 85,10,02,000

85,10,02,000

iwath

24 lwpuk ,oa tulaidZ foHkkx jktLo

iwath

25 lwpuk izkoSf/kdh foHkkx jktLo 34,00,00,000

34,00,00,000

iwath

26 Je lalk/ku foHkkx jktLo 4,34,99,000

4,34,99,000

iwath

27 fof/k foHkkx jktLo 1,96,06,000

1,96,06,000

iwath

28 mPp U;k;ky; jktLo

9,09,35,000 9,09,35,000

iwath

29 [kku ,oa HkwrRo foHkkx jktLo

iwath

30 vYila[;d dY;k.k foHkkx jktLo 8,00,00,000

8,00,00,000

iwath

31 lalnh; dk;Z foHkkx jktLo 1,00,000

1,00,000

iwath

32 fo/kku eaMy jktLo 2,24,00,000

2,24,00,000

iwath

33 lkekU; iz'kklu foHkkx jktLo 36,50,000 40,36,000 76,86,000 iwath

3

ekax@aaa fofu;ksxsss la[;kaaa lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;kaa aa ¼#i;ksa esa½sa sasa sasa sa fcgkj fo/kku eaMy aaa

}kjk fn, x,

vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

34 fcgkj yksd lsok vk;ksx jktLo

iwath

35 ;kstuk ,oa fodkl foHkkx jktLo

iwath 7,00,00,000

7,00,00,000

36

yksd LokLF; vfHk;a=.k foHkkx

jktLo

iwath

37 xzkeh.k dk;Z foHkkx jktLo

iwath 8,67,00,00,000

8,67,00,00,000

38

e| fu"ks/k] mRikn ,oa fuca/ku foHkkx

jktLo

iwath

39 vkink izca/ku foHkkx jktLo 10,00,70,000

10,00,70,000

iwath

40

jktLo ,oa Hkwfe lq/kkj foHkkx

jktLo 1,12,51,000

1,12,51,000

iwath

41 iFk fuekZ.k foHkkx jktLo

iwath 65,00,00,000

65,00,00,000

42 xzkeh.k fodkl foHkkx jktLo

iwath

43 foKku ,oa izkoSf/kdh foHkkx jktLo 6,50,00,000

6,50,00,000

iwath

44

vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx

jktLo

iwath

45 xUuk m|ksx foHkkx jktLo 7,00,000

7,00,000

iwath

46 i;ZVu foHkkx jktLo 1,00,00,000

1,00,00,000

iwath

47 ifjogu foHkkx jktLo 5,18,62,000

5,18,62,000

iwath

48

uxj fodkl ,oa vkokl foHkkx

jktLo 81,00,00,000

81,00,00,000

iwath

49 Tky lalk/ku foHkkx jktLo 9,50,00,000

9,50,00,000

iwath

50 y?kq ty lalk/ku foHkkx jktLo 98,08,27,000

98,08,27,000

iwath

51 lekt dY;k.k foHkkx jktLo 8,13,01,37,000

8,13,01,37,000

iwath 18,69,63,000

18,69,63,000

;ksx jktLosss 42,08,30,85,000 9,49,71,000 42,17,80,56,000

;ksx iwaths was was wa 13,85,49,68,000

13,85,49,68,000

egk;ksxsss 55,93,80,53,000 9,49,71,000 56,03,30,24,000

fcgkj&jkT;iky ds vkns'k ls] eukst dqekj ]

ljdkj ds izHkkjh lfpoA

4

15 ekpZ 2018 laŒ ,y0th0&01&03@2018@11@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 14 ekpZ 2018 dks vuqer fcgkj fofu;ksx vf/kfu;e] 2018 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A

fcgkj&jkT;iky ds vkns'k ls]

eukst dqekj ]

ljdkj ds izHkkjh lfpoA

[Bihar Act 01, 2018]

THE BIHAR APPROPRIATION ACT, 2018

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM

AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES

DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2018

Be it enacted by the Legislature of the State of Bihar in the sixty ninth year of the Republic of India as follows:-

1. Short title, extent and commencement.— (1)This Act may be called the Bihar Appropriation Act,2018.

(2). It shall extend to the whole of the state of Bihar. (3). It shall come intoforce with effect from 1st April 2017.

2. Withdrawal of total Rs.- 5603,30,24,000 (Five thousand Six hundred Three crore Thirty lakh and Twenty four Thousand), out of the Consolidated Fund of the State of Bihar for the year 2017-18.-Total Rs.- 5603,30,24,000 (Five thousand Six hundred Three crore Thirty lakh and Twenty four Thousand), which will not be more than the amount mentioned in column-6 of the schedule of this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 1st April, 2017 in relation to the services mentioned in column-2 of the Schedule of this Act.

3. Appropriation.— The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April,2017 and will be appropriated in respect of them.

5

Schedule

(See Section 2 and 3)

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on

the

Consolidated

Fund of the

State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 41,95,49,000

41,95,49,000

Capital 1,78,89,92,000

1,78,89,92,000

02

Animal and Fisheries Resource Department Revenue 18,30,52,000

18,30,52,000

Capital 5,50,000

5,50,000

03

Building Construction Department

Revenue 2,000

2,000

Capital 1,31,16,43,000

1,31,16,43,000

04

Cabinet Secretariat Department

Revenue 25,35,15,000

25,35,15,000

Capital

05

Secretariat of the Governor

Revenue

Capital

06 Election Department Revenue

Capital

07 Vigilance Department Revenue 91,93,000

91,93,000

Capital

08

Art, Culture and Youth Department

Revenue

Capital

09

Co-operative Department Revenue 7,53,28,000

7,53,28,000

Capital 3,93,11,000

3,93,11,000

10 Energy Department Revenue

Capital

11

BC and MBC Welfare Department

Revenue 1,62,16,000

1,62,16,000

Capital

12 Finance Department Revenue

Capital

13 Interest Payment Revenue

Capital

14 Repayment of Loans Revenue

Capital

15 Pension Revenue Capital

6

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on

the

Consolidated

Fund of the

State

Total

1 2 3 4 5 6

16

Panchayati Raj Department Revenue 29,65,11,000

29,65,11,000

Capital

17

Commercial Tax Department Revenue

Capital

18

Food and Consumer Protection Department Revenue 91,00,000

91,00,000

Capital 2,000

2,000

19

Environment and Forest Department

Revenue 19,62,31,000

19,62,31,000

Capital 14,92,47,000

14,92,47,000

20 Health Department Revenue 1,54,38,99,000

1,54,38,99,000

Capital 68,82,60,000

68,82,60,000

21 Education Department Revenue 27,13,10,33,000

27,13,10,33,000

Capital

22 Home Department Revenue 33,43,52,000

33,43,52,000

Capital 30,00,00,000

30,00,00,000

23 Industries Department Revenue 85,10,02,000

85,10,02,000

Capital

24

Information and Public Relation Department Revenue

Capital

25

Information Technology Department

Revenue 34,00,00,000

34,00,00,000

Capital

26

Labour Resource Department

Revenue 4,34,99,000

4,34,99,000

Capital

27 Law Department Revenue 1,96,06,000

1,96,06,000

Capital

28 High Court of Bihar Revenue

9,09,35,000 9,09,35,000

Capital

29

Mines and Geology Department

Revenue

Capital

30

Minorities Welfare Department

Revenue 8,00,00,000

8,00,00,000

Capital

31

Parliamentary Affairs Department

Revenue 1,00,000

1,00,000

Capital

32 Legislature Revenue 2,24,00,000

2,24,00,000

Capital

7

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on

the

Consolidated

Fund of the

State

Total

1 2 3 4 5 6

33

General Administration Department

Revenue 36,50,000 40,36,000 76,86,000 Capital

34

Bihar Public Service Commission

Revenue

Capital

35

Planning and Development Department Revenue

Capital 7,00,00,000

7,00,00,000

36

Public Health Engineering Department Revenue

Capital

37

Rural Works Department Revenue

Capital 8,67,00,00,000

8,67,00,00,000

38

Prohibition, Excise and Registration

Department

Revenue

Capital

39

Disaster Management Department

Revenue 10,00,70,000

10,00,70,000

Capital

40

Revenue and Land Reforms Department Revenue 1,12,51,000

1,12,51,000

Capital

41

Road Construction Department

Revenue

Capital 65,00,00,000

65,00,00,000

42

Rural Development Department

Revenue

Capital

43

Science and Technology Department Revenue 6,50,00,000

6,50,00,000

Capital

44

SC & ST Welfare Department

Revenue

Capital

45

Sugar Industries Department

Revenue 7,00,000

7,00,000

Capital

46 Tourism Department Revenue 1,00,00,000

1,00,00,000

Capital

47 Transport Department Revenue 5,18,62,000

5,18,62,000

Capital

8

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on

the

Consolidated

Fund of the

State

Total

1 2 3 4 5 6

48

Urban Development and Housing

Department

Revenue 81,00,00,000

81,00,00,000

Capital

49

Water Resources Department

Revenue 9,50,00,000

9,50,00,000

Capital

50

Minor Water Resource Department

Revenue 98,08,27,000

98,08,27,000

Capital

51

Social Welfare Department Revenue 8,13,01,37,000

8,13,01,37,000

Capital 18,69,63,000

18,69,63,000

Total Revenue 42,08,30,85,000 9,49,71,000 42,17,80,56,000 Total Capital 13,85,49,68,000

13,85,49,68,000

Grand Total 55,93,80,53,000 9,49,71,000 56,03,30,24,000

By order of the Governor of Bihar,

MANOJ KUMAR,

I/C Secretary to the Government.

————

[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 241(5*1+400(ड-ट.-प-?

Website: http://egazette.bih.nic.in

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