(1)This Act may be called the Rajasthan University of Health Science Act, 2005.
In this Act, unless the subject or context otherwise requires:- (a) “Academic Council’' means the Academic Council of the University as constituted under section 24; (b) “Affiliated college” means an educational institution admitted to the privileges of the University; (c) “Board” means the Board of Management of the University constituted under section 22 (d) “Constituent College” means a college maintained by the university. (e) “Faculty” means a Faculty of the University; (f) “Prescribed” means prescribed by the Statues, (g) “Principal” means the Chief Executive Officer of a college or any person duly appointed to act as such; (h) “Resident” means a student of post-graduate diploma, or post-graduate or