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Chhattisgarh act 032 of 2016 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2015

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3,57, 71,48,000

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44,38, 73,45,000

66,38,50,000

53,47,48,000

5,77,00,000

1,83,12,55,000

50,00,000

85,76,35,41,000

40,00,000

3,34,96,58,000

1,75,10,000

9,02,03,31,000

91,47,50,000

21,62,70,000

50,00,000

I 0, 73,29,89,000

22,56,80,000

2,77,21,96,000

64,22, I 0,000

21,66,57,?0,000

3,70,44,11,000

39,72,27,94,000

9,96, I 0,000

5,12,06,34,000

28,68,00,000 ·

2,42,07,47,000

42,00,00,000

68,53,49,000

75,00,000

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28 ~fc.laR~ ~ 68,41,61,000 82,00,000 69,23,61 ,000 29 ~ lmllR ~ ~ ~ 5,83,93,90,000 83,57,20,000 6,67,51,IO,OOO tm 14,66,00,000 1,02,00,000 15,68,00,000

30 ""RITlTff oll1 IDlTT11I fcr

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31 ~. am~ al1ll' ~ f

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34 ~~ ~ 87,61,79,000 40,000 87,62,19,000 ~ 10,00,000 0 10,00,000

35 ~ ~ 2,3S,84,000 0 2,3S,84,000

36 ~ ~ 69,37,26,000 20,50,000 69,57,76,000 ~ 3, 70,00,000 0 3, 70,00,000 37 -m ~. ~ 26,30,00,000 0 26,30,00,000 ~ 32,70,00,000 0 32,70,00,000 39 lsm , ~ ~

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tit 36,99,50,000 0 36,99,50,000

49 ~~~ ~ 5,84,70,000 0 5,84, 70,000

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~-PR,~ 71JM 2019

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CHHATTISGARH ACT

(No. 3 of 2019)

THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2019 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2019-2020.

Be it enacted by the Chhattisgarh Legislature in the Sixty- ninth Year of the Republic oflndia, as follows:-

I.

2.

3.

This Act may be called the Chhattisgarh Appropriation (No. 2) Act, 2019. From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of Ninty Five Thousand Eight Hundred Ninty Nine Crore Fourty Five Lakh towards defraying the several charges which will come in the course of payment during the financial year 2019-2020 in respect of s~rvices specified in column (2) of the Schedule.

The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.

Short title. Issue of Rs. 9,58,99,45,00,000/- from and out of the Consolidated Fund of the State for the Financial Year 2019-

2020.

Appropriation.

7

164 (6)

TI-IE SCHEDULE (See Section 2 and 3) ----- --- ----- -- ---- --- -- --- --- ------ --- ---------- ------- ----------- ----- --- -- ------ -- ---- --- -- ------ -- --- -- ------ --- ------ ----- ---- -- -- --------- ----------- -- -- ----- -- --- --- ---

No. of Vote Services and

purposes.

Sums not exceeding

Voted by the Charged on

Legislative Consolidated

Assembly Fund

Total

--- -- --- ---- --- --- -- ------------ ------ ---- ----- ---- --- ----- -- ------------ -- ----- ----- ---- ------- --- ------------- --- ------ ----- --- -- ----- -- -- -- -- ----- --- --- -- ----- ---- --- ---- --

(1) (2) (3)

(4)

' ' - ' ---- --- -- --- -- --- -- -- - . ----

--- -- --- --- ------ ------- --- ------ ----- --- --- -- -- -- ---- --------- ------ --- --- ----- -- -- ---- --- ------- -- --- -- ------ ----- ----- ----- -- ---- ------ ----- ---- ----- ---- ----- -- -- ------- ---

01

02

03

04

05

06

07

08

09

JO

11

12

13

14

Charged Appropriation- Interest Revenue Payments and Servicing of

Debt.

Charged Appropriation- Public Debt.

General Administration

Other expenditure pertaining to General Administration

Department

Police

Other expenditure pertaining to Home Department

Jail

Expenditure pertaining to

Finance Department

Expenditure pertaining to

Commercial Tax Department

Land revenue and district

administration

Expenditure pertaining to

Revenue Department

Forest

Expenditure pertainfng to

Commerce and Industry

Department

Expenditure pertaining to

Energy Department

Agriculture

Expenditure pertaining to

Animal Husbandry Department Capital

Revenue

Capital

Revenue

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital Revenue Capital Revenue Capital J 5 Financial assistance to Three Revenue tier Panchayati Raj Institutions

0

0

3,22,05,13,000

50,07,00,000

30,58,35,000

44,38,07,45,000

66,38,50,000

53,47,48,000

5,77,00,000

1,83, 12,45,000

50,00,000

85, 76,25,00,000

40,00,000

2,74,90,23,000

1,75,10,000

9,01 ,88,05,000

91 ,47,50,000

21,62,60,000

50,00,000

10,62,49,19,000

22,56,80,000

2,77,21,71,000

64,17,10,000

19,36,57, 70,000

3,70,44,11 ,000

39, 72, 10,44,000

9,96, 10,000

5,12,06,14,000

28,68,00,000

2,42,07,47,000

/

/

47,53,99,53,000 47,53,99,53,000

29,06,50,48,000 29,06,50,48,000

35,66,35,000 3,57,71,48,000

0 50,07,00,000

0 30,58,35,000

66,00,000 44,38,73,45,000

0 66,38,50,000

0 53,47,48,000

0 5,77,00,000

10,000 1,83, 12,55,000

0 50,00,000

10,4 1,000 85,76,35,41,000

0 40,00,000

60,06,35,000 3,34,96,58,000

0 1,75,10,000

15,26,000 9,02,03 ,31,000

0 91,47,50,000

10,000 21 ,62, 70,000

0 50,00,000

10,80, 70,000 10,73,29,89,000

0 22,56,80,000

25,000 2, 77,21,96,000

5,00,000 64,22,10,000

2,30,00,00,000 21,66,57, 70,000

0 3,70,44,11 ,000

17,50,000 39, 72,27,94,000

· o 9,96,10,000

20,000 5,12,06,34,000

0 28,68,00,000 ---------- 0

I

8

[

No. of Vote

(1)

Services and purposes.

(2)

164 (7)

Total Sums not exceeding Voted by the Charged on Legislative Consolidated Assembly Fund

(3)(4)

-- -- - - ---- -- - - - - -- ------ --- -- --- --- ---- ---- ------ --- ----- ---- ----- ------ - -- -- ---- ----- ------ ---- --- -------- --- ---- -- --- ----- - - --- --- -- - - - -- --- --- - -- --- - ------ - - - - ------- -.. -- ' '

--- -- ------- ------ ---- -- ---- --- ----- ------ ---------- ---- -------------- -------- --- --- ---- -- ---- ----- -- ---- -- --- -- -- --- -- ------ -- -- --- -- -- ----- -- ---------- --- ---- --- --- -- ---- -- -

under Scheduled Caste Sub Plan

Capital 42,00,00,000 0 42,00,00,000

16 Expenditure pertaining to Revenue 68,53,29,000 20,000 68,53,49,000

Fisheries Department Capital 75,00,000 0 75,00,000

17 Co-operation Revenue 9, 13,54,09,000 15,000 9, 13,54,24,000

Capital 18,80,02,000 0 18,80,02,000

18 Labour Revenue 2,04, 72, 70,000 20,000 2,04, 72,90,000

19 Public Health and Family Revenue 19,37,48,80,000 16,50,000 I 9,37,65,30,000

Welfare Capital 67,44,00,000 0 67,44,00,000

20 Public Health Engineering Revenue 3,55,95, 18,000 15,00,000 3,56,10,18,000

Capital 2,81 ,49,60,000 0 2,81 ,49,60,000

21 Expenditure pertaining to Revenue 1,99,53,20,000 0 1,99,53,20,000

Housing and Environment Department

Capital 3,66,42, I 0,000 0 3,66,42, I 0,000

22 Urban Administration and Revenue 22, 78,40,000 5,000 22, 78,45 ,000

Development Department -

Urban Bodies

23 Water Resources Department Revenue 6,08,20,45,000 1,10,000 6,08,21 ,55,000

Capital 4,61 ,08,59,000 55,00,000 4,61,63 ,59,000

24 Public works-roads and bridges Revenue 13,21 ,17,10,000 0 13,21 ,17,10,000 Capital 14,34,84,00,000 20,01 ,30,000 14,54,85,30,000

25 Expenditure pertaining to Revenue 3,46,71 ,60,000 5,00,000 3,46, 76,60,000

Mineral resources Department Capital 3,78,83,42,000 0 3, 78,83,42,000

26 Expenditure pertaining to Revenue 39,44,04,000 0 39,44,04,000

Culture Department Capital 1,50,00,000 0 1,50,00,000

27 School education Revenue 42,20,45,77,000 5,00,000 42,20,50,77,000

Capital 56,59,40,000 0 56,59,40,000

28 State Legislature Revenue 68,41,61 ,000 82,00,000 69,23,61,000

29 Administration of Justice and Revenue 5,83,93,90,000 83,57,20,000 6,67,51,10,000

Elections Capital 14,66,00,000 1,02,00,000 15,68,00,000

30 Expenditure pertaining to Revenue 26,96,96,88,000 2,00,000 26,96,98,88,000

Panchayat and Rural Development Department Capital 8,53,66,00,000 0 8,53,66,00,000

31 Expenditure pertaining to Revenue 42,25,80,000 40,000 42,26,20,000

Planning Economics and Statistics Department

32 Expenditure pertaining to Public Revenue 1,86, 77,95,000 10,000 1,86, 78,05,000

Relations Department Capital 5,00,000 0 5,00,000

33 Expenditure pertaining to Tribal Revenue 39,96,39,54,000 10,00,000 39,96,49,54,000

welfare Department

33,00,0~ Capital 33,00,000 0 / \/ /

/

9

164 (8)

-- --- --------- -- --- ---- -- ---------- --- -- ------- ---------- --- ----- -------- -------- ----- ---------- ------ --- ---------- ---- ----- ---- --- --- -- --- --- --------- -- ----- ----- ------- --- -- No. of Vote Services and

purposes.

Sums not exceeding

Voted by the Charged on

Legislative Consolidated

Assembly Fund

Total

---- - -- - -- ---- -- - -- -- - - - - ----- ---- ---- -- - -- - --- - - - -- -- ----- - ------- - - - -- ---- ---- --- --- -- ------ -------- --- - -- - --- ----- ---- ------- -- -------- -- - - - -- -- - ----- --- --- -- ---- - - - -- --- - -

(3) (4) (1)

--- -- -- - -- -- --- ----- -- - - - -- -- ---- ------ -- - -- - - - - - --- --- ---- -- ----- -- -- --- - - ----- -- --- - - -- - ------ - -- - ---- - -- - - ---- -- - --- --- -- --- - -- ---- -- - -- --- --- ---- --- --- ---- --- - --------

' '

(2)

34

35

36

37

39

40

41

42

43

44

45

46

47

49

50

51

53

- ---- - - - --- - ------- - - - --- - - ---- ---- - -- - --------- -- -- - - ----- -- - - --- ----- -- - -- --- ------- ------- - - --------- - - -- --- - -- - - -- - - - ---- --- - - --- - - --- ----- -- - --- --- -- - --- - ---- -- Expenditure pertaining to Social Revenue

welfare Department

Capital

Expenditure pertaining to Revenue

Rehabilitation Department

Transport Revenue

Capital

Tourism Revenue

Capital

Expenditure pertaining to Food Revenue

, Civil Supplies and Consumer

Protection Department

Capital

Expenditure pertaining to Revenue

Ayacut Department

Capital

Tribal Areas Sub-plan Revenue

Capital

Public Works relating to Tribal Capital

Areas Sub-Plan-roads and

bridges

Expenditure pertaining to SportsRevenue

and Youth Welfare Department

Capital

Expenditure pertaining to Revenue

Higher Education Department

Capital

Minor Irrigation Works Revenue

Capital

Expenditure pertaining to Revenue

Science and Technology

Department

Capital

Man-Power Planning and Revenue

Technical Education

Department

Capital

Expenditure pertaining to Revenue

Scheduled Caste Welfare

Expenditure pertaining to 20 Revenue

Point Implementation

Department

Expenditure pertaining to Revenue

Religious Trusts and

Endowments Department

Capital

Financial assistance to Urban Revenue

bodies under Scheduled Caste

Sub Plan

Capital

87,61,79,000

10,00,000

2,35,84,000

69,37,26,000

3,70,00,000

26,30,00,000

32,70,00,000

27,38,31,30,000

7,14,60,000

4,37,39,000

1,17,52,00,000

1,47,37,06,81,000

28,09,46,65,000

9,98,72,50,000

50,88,50,000

2,50,00,000

7,28,99,80,000

12,43,00,000

81 ,76,62,000

3,45,51 ,00,000

20, 10,00,000

2,00,00,000

3,61,21,80,000

36,99,50,000

5,84,70,000

3,26,85,000

11 ,24,50,000

3,20,00,000

20,15,47,000

36,06,42,000

40,000

0

0

20,50,000

0

0

0

50,000

0

0

0

10,000

15,00,000

8,70,00,000

30,000

0

70,000

0

0

0

0

0

10,000

0

0

0

.0

0

0

0

~~'

87,62,19,000

10,00,000

2,35,84,000

69,57,76,000

3,70,00,000

26,30,00,000

32,70,00,000

27,38,31 ,80,000

7,14,60,000

4,37,39,000

1,17,52,00,000

1,47,37,06,91,000

28,09,61 ,65,000

10,07,42,50,000

50,88,80,000

2,50,00,000

7,29,00,50,000

12,43,00,000

81,76,62,000

3,45,51 ,00,000

20, I 0,00,000

2,00,00,000

3,61,21,90,000

36,99,50,000

5,84,70,000

3,26,85,000

11,24,50,000

3,20,00,000 / 20,15,47,000 /

36,06,42,000 / / /

//

10

[

3dlw1;;~. ~11mf 2019 164 (9)

--- ----- ---- ---- ---- -- ----- ------ ----------- -- -- -- -------- --- ----- ----- -- ----- ----- ---- ---- ---- ---- --- ----------------- --- --- ---- ---- --- --- -- ---- -- --------- ------ -- ---- -- -----

No. of Vote Services and

purposes.

Sums not exceeding

Voted by the Charged on

Legislative Consolidated

Assembly Fund

Total

--- ------ -- -- -- ---- ---- -- ------ --- ------- -- -- -------- ---- ------- ---- --- -- --- --- ---- ----- --- ---- -- ---- -- --- ------- -- --- -- -- --- -- -- ----- ------- -- -- ----- -- -- -- ----- --- ----- ------

(1) (2) (3) (4)

--- ------- -- --- --- ------- -- --- ------- ---- ---- ------ ---- -- --- ---- ------ ----- ---- --- -- ------ ---- -- ------ -------- -------- ---- -- --- --- ---- -- -- ------- --- ------ ------ --- ----- ------- . . --- ---- --- ---- ----- --- ----- --- -- --------- -- ---- --- ------ -- -------- ---- ----- ------- -- --- -- ----- --- -- ------ ------- ----- -- -- ------- --- --- ----- --- ---- -- ---- -- ------ ------ ---- -- ---

54 Expenditure pertaining to Revenue 1,34,50,00,000 0 1,34,50,00,000 Agricultural Research and

Education

Capital 27,00,00,000 0 27,00,00,000

55 Expenditure pertaining to Revenue 10,50,49, 70,000 10,000 10,50,49,80,000 Women and Child Welfare

Capital 22,36, 10,000 0 22,36, 10,000

56 Rural Industries Revenue 1,14,41 ,18,000 0 1,14,41 ,18,000 Capital 2,60,00,000 0 2,60,00,000

58 Expenditure on Relief on Revenue 6,36,00,49,000 0 6,36,00,49,000 account of Natural Calamities

and Scarcity

Capital 20,00,000 0 20,00,000

60 Expenditure pertaining to Revenue 80,00,000 0 80,00,000 District plan schemes

Capital 1,04,00,00,000 0 1,04,00,00,000

64 Scheduled Caste Sub Plan Revenue 49,69,67,62,000 10,000 49,69,67,72,000 Capital 11,48,72,93,000 0 11 ,48,72,93,000

65 Aviation Department Revenue 47,89,40,000 10,000 47,89,50,000 Capital 20,05,00,000 0 20,05,00,000

66 Welfare of Backward Classes Revenue 2,41,86,20,000 0 2,41,86,20,000 and Minorities

Capital 24,73,00,000 0 24,73,00,000

67 Public Works-Buildings Revenue 6,63,71 ,97,000 46,00,000 6,64, 17,97,000 Capital 6,68,35,21 ,000 0 6,68,35,21 ,000

68 Public Works relating to Tribal Capital 1,32,27,24,000 0 1,32,27,24,000 Areas Sub-Plan- buildings

69 Expenditure pertaining to Urban Revenue 9,46,23,77,000 0 9,46,23,77,000 Administration and

Development Department -

Urban Welfare

71 Electronics and Information Revenue 1,21,16,97,000 0 1,21,16,97,000 Technology Department

Capital 7,83,01,000 0 7,83,01 ,000

75 NABARD aided Prefects Capital 7,00,00,00,000 0 7,00,00,00,000 pertaining to Water Resources

Department

76 Externally aided Projects Capital 6, 10,92,00,000 0 6, 10,92,00,000 pertaining to Public Works

Department

79 Expenditure pertaining to Revenue 7,08,51 ,75,000 4,20,000 7,08,55,95,000 Medical Education Department

Capital l, 75, 74,20,000 · O 1,75,74,20,000

80 Financial assistance to Three Revenue 31 , 78,13,33,000 0 31 , 78, 13,33,000 tier Panchayati Raj Institutions

Capital 1,25,00,00,000 0 1,25,00,00,000

81 Financial assistance to Urban Revenue 13,03,43, l 0,000 71 ,34,50,000 13,74,77,60,000 bodies

Capital 3,41, 70,54,000 0 3,41, 70,54,000

82 Financial assistance to Three Revenue 6,31 ,56,88,000 0 6,31 ,56,88,000

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' 164 (10)

. - ______________ ... - -······- · --------------------------------- - ----- -- ---- --- ----- ------ --- - -------------------------------------- ----- ---- -- ---- ----------- --... --. ..,--1.-· ••.••.••••••• - - No. of Vote - - · Services and

purposes.

(1) (2)

Sums not exceeding Voted by the Charged on Legislative Consolidated Assembly Fund

(3)

---- ---- ---- ----------- --- ---------------------------------------- ------ -- ' ' . ' tier Panchayati Raj Institutions

under the tribal area sub-plan

Capital

83 Financial assistance to urban Revenue bodies under the tribal area

sub-plan

Total Grand Total Capital

Revenue Capital

1,05,00,00,000

47,71,0S,000

3S,31,00,000

7,43,62,81 ,73,000

l ,33,S0,99,24,000

8,77,13,80,97,000

0 1,05,00,00,000

0 47,71,0S,000

0 35,31,00,000

S2,48,65,2S,0OO 7,96,11,46,98,000

29,36,98,78,000 1,62,87,98,02,000

81,8S,64,03,000 9,S8,99,45,00,000

(4)

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