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Chhattisgarh act 018 of 2011 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2011

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02 IDliPlimm;rfcri:l"rrn~ ITTR 22,71,000 0 22, 71,000 ~~.

03 !ffe-m· ITTR 1,00,00,000 0 1,00,00.,000 ,.

04 1JfffcNPTa-~~~ ITTR 1,96,16,000 0 1,96,16,000

fur~a-~~·\ 06 ITTR 28,53,80,300 0 28,53,80,300

~ 13,50,00,000 0 l '.3,50,00,000 08 'll-ITTR 12.00.00,000 0 12,00,00,000

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~ffi~j!ll~ ~. ~ 28. ~ 201 J 546 ( 1)

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12 ~~*~~ ~ 4,50,00,00,000 0 4,50,00,00,000 13 ~ \ ~ 12,16,85,000 5,96,000 12,22,81,000 \

14 ~~*~~ 10,69,17,100 0 10,69,17,100 15 ~ ffl -:Jql!l;,Hr,:-a,fa 10, 16,00,000 0 I 0, 16,00,000 ~~~~m

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16 ~rm;,.:r ~ 1,81 ,000 0 1,81,000

17 ~$

~ 14,05,30,000 0 14,05,30,000

19 ~~~ qftcm: ~ ~ 3, 75,00,000 0 3, 75,00,000 20 ~~~ ~ 15, 95,89,000 0 15,95,89,000

21 3Wffi-l~~~* ~ 100 0 100

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23 ~~~ ~ 100 0 100

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24 ~f.mfurcWt-~~!F' ~ 27, 72,00,000 0 27, 72,00,000 25 ~&tHfcNTTTB~ ~ 20,00,000 0 20,00,000

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26 ~~*~~ 3.2,00,000 0 32,00,000

27 · ~wren ~ 36,25, 10,000 0 36,25,10,000 ~ 20,61,00,000 0 20,61,00,000

28 ~~i:r~ ~ 1,20,00,000 0 . 1,20,00,000

29 ~smra;r~~ 200 300 500

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546 ( 2) 0rih-1liit ~-~ 2s ft:Rn:;sR 201.1 ===========================·====::::;:· ==========-====-;::;.;' ;±::::.~'I;f,,__ ______ - -----

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2,32,22,000

4,05,000

69,95,40,100

2,57,28,31,300

50,00,100

2,00,00,000

20,00,00,800

29,48,36,200

25,00,000

1,00,00,000

1,26,00,000

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66 ~qif~ ~ 41,00,000 0 41,00,000

67 ~ wrtur m -'>j""q.f 1Jffl 8,67,93,100 0 8,67,93,100 ~ 56,77,43,100 0 56,77,43,100

68 ~ ~ 3q41;,1-11 ~ ~ 21,21,33,100 0 21, 2 1, 33,100 ~ ~ wrtur cfiT j""q.f _

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~~ 16,53,06,43,900 23, 73,300 16,53,30,17,200

5

546 (4)

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Short title. Issue of Rs.

16,53,30, 17,200

from andoutofthe Consolidated Fund of the State for the Financial Year 2011-12.

Appropriation.

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CHHA TTISGARH ACT

(No. 18 of 2011)

THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2011 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2011-2012.

Be it enacted by the'Chhattisgarh Legislature in the Sixty Second year of the Republic of India as follows:-

I.

2.

3.

This Act may be called the Chhattisgarh Appropriation Act, 2011. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of including the sums those specified in the column

(3) of ·the schedule of the Chhattisgarh .. Appropriation Act, 201 l One Thousand ~Six Hundred Fifty Three Crore Thirty Lac Seventeen Thousand Two Hundred rupees towards defraying the several charges which will come in the course of payment during the financial year 201 J-12 in respect of services specified in column (2) of the schedule.

The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said year.

THE SCHEDULE

( See Section 2 and 3 ) No. of Services and Sums not exceeding Vote Purposes Voted by the Charged on Total Legislative Consolidated

Assembly Fund

(I) (2) (3)

Rs. Rs. Rs.

01 General Administration Revenue 3,35,00,000 11,44,000 3,46,44,000

02 Other expenditure pertaining Revenue 22,71,000 0 22.71,000 to General Administration

Department.

6

QJ=nl~.Jii

(I)

03

04

06

08

(2)

Police Other expenditure pertaining to Home Department.

Expenditure pertaining to Finance Department.

Land revenue and district administration.

IO Forest

I I Expenditure pertaining to Commerce and Industry Department.

12 Expenditure pertaining to Energy Department.

13 Agriculture

14 Expenditure pertai,ning to Animal Husbandry

Department.

Revenue

Capital

Revenue

Revenue

Capital

Revenue

Revenue

Capital

Capital

Capital

Revenue

Revenue

15 Financial assistance to three Revenue tier Panchayati_ Raj Institu- tions under Scheduled

Caste Sub Plan.

16 Expenditure pertaining to Revenue Fisheries Department.

17 Co-operation Revenue. Capital

I 9 Public Health and Family Revenue Welfare.

20 Public Health Engineering Revenue

21 Expenditure pertaining . to Capital. Housing and Environment

Department.

23 Water Resources Department Revenue Capital

24 Public works-roads and Capital bridges.

Rs.

71,7,9,14,400

l ,OQ,00,000

1,96, 16,000

28,53,80,300

13,50,00,000

12,00,00,000

2,00,00,000

30,00,000

2,00,00,000

4,50,00,00,000

12,16,85,000·

10,69,17,100

I 0, 16,00,000

J'

1,81,000

3,07,04,000

14,05.30,000

3,75,00,000

15,95.89.000 -

JO()

, 100

5,00,(lO.00O

27.72,00.000 .

(3)

Rs.

0

0

0

()

()

0

0

0

()

(}

5,96,000

0

0

0

0

0

0

0

0

0

·O

0

546 (5)

Rs.

71.79,74,400

1,00.00,000

1,96, 16,000

28,53,80,300

13,50,00,000

12,00,00,000

2,00.00.000

30,00,000

2,00.00,000

4,50.00.00.000

12,22,81.000

10,69,17.100.

I 0, 16,00.000

1.81.00(

3,07 .04. 'lOO

14.()5.30,000

3.7.'i.00.000

15,95.89.000

100

JOO

5,00.00,000

27.72.00.000

7

546 (6) @ulfPI~ m, ~ 28 ~ 2011 ( l ) (2) (3)

Rs. Rs. Rs.

25 Expenditure pertaining to Revenue 20,00,000 0 20,00.000 Mineral Resources Depart-

ment.

26 Expenditure pertaining to Revenue '

32,00,000 0 32.0(),000

Culture Department.

27 School education Revenue 36,25, 10,000 0 36,25, I 0.000 Capital 20,61,00.000 0 20.61.00,000

28 State Legislature Revenue 1,20,00,000 0 1,20.00,000

29 Administration of Justice Revenue 2QO. 300 500 and Elections.

30 Expenditure pertaining to Revenue 38,48,23,000 0 38,48,23,000 Parichayat and Rural

Development Department.

31 Expenditure pertaining to Revenue 1,24,00,400 0 1,24.00,400 Planning Economks and

Statistics Department.

32 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000 Public Relations Depart-

ment.

33 Expenditure pertaining to Revenue 5,50,00,000 0 5,50,00.000 Tribal Welfare Department.

34 Expenditure pertaining to Revenue 2,48,00,000 0 2,48,00,000 Social Welfare Department.

36 Transport Revenue 2,32,22,000 2,86,000 2,35,08,000

39 Expenditure pertammg to Revenue 4,05,000 0 4,05,000 Food, Civil Supplies and

Consumer Protection

Department.

41 Tribal Areas Sub-plan Revenue 69,95,40,100 0 69,95,40,100 Capital 2,57 ,28,31,300 0 2,57 ,28,31,300

43 Expenditure pertaining to Revenue 50,00,100 0 50,00,100 Sports and Youth Welfare

Department.

44 Expenditure pertaining to Revenue 2,00,00,000 0 2,00,00,000 Higher Education Depart-

ment.

45 Minor Irrigation Works Capital 20,00.00.800 0 . 20,00.00,800

8

~ffiflll~ ~, ~ 28 ~ 2011 546 (7)

( I ) (2) (3)

Rs. Rs. Rs.

48 Administration Upgradation Revenue 29,48,36,200 0 29,48,36,200 Grant Under Thirteenth Capital 25,00,000 0 25.00.000 Finance Commission.

49 Expenditure pertaining to Revenue 1,00,00,000 0 1,00,00,000 Scheduled Caste Welfare.

53 Financial assistance to Revenue 1,26,00,000 0 1,26,00,000 Urban bodies under

Scheduled Caste Sub

Plan.

54 Expenditure pertaining to Revenue 9,50,00,000 0 9,50,00.000 Agricultural Research and

Education.

55 Expenditure pertaining to Revenue 49.15, 100 0 49,15,100 Women and Child Welfare.

56 Rural Industries Revenue 10,61,90,000 3,47,000 10,65,37,000

58 Expenditure on Relief on Revenue 4,00,00,000 0 4,00,00,000 account of Natural Calami-

ties and Scarcity.

60 Expenditure pertaining to Capital 26,00,00, 100 0 26,00,00.100 District plan schemes.

64 Scheduled Caste Sub Plan Revenue 27,72,37,100 0 27,72,37, 100 Capital 56,97, 16,100 0 56,97,16.100

66 Welfare of Backward Classes Revenue 41,00,000 0 . 41,00,000

67 Public Works-Buildings Revenue 8,67,93, 100 0 8,67,93, 100 Capital 56,77,43, 100 0 56,77,43,100

68 Public works relating to Capital 21,21,33,100 0 21,21.33.100 Tribal Areas Sub-Plan-

Buildings.

69 Expenditure pertaining to Revenue 5,75,99,000 0 5,75,99.000 Urban Administration and

Development Department-

Urban Welfare.

75 NABARD aided Projects Capital 100 0 100

pertaining to Water Resour- ces Department. 76 Externally aided Projects Capital 2,00,00,000 0 2,00,00,000 • pertaining to Public Works Department.

9

546 (8) ~ffi~ll~ ~. ~ 28 ~ 2011

( 1) (2) (3)

Rs. Rs. Rs.

79 Expenditure pertammg to Revenue 18, 12,00,000 0 18, 12,00,000 Medical Education Depart- Capital 15,00,00,000 0 15,00,00,000 ment.

80 Financial assistance to Three Revenue 1,46, 70,00,000 0 1,46,70,00,000 tier Panchayati Raj Institu-

tions.

81 Financial assistance to Urban Revenue 33,94,00,000 0 33,94,00,000 bodies.

82 Financial assistance to Three Revenue 22,26,00,000 0 22,26,00,000 tier Panchayati Raj lnstitu-

tions under the tribal . area

sub-plan.

83 Financial assistance to urban Revenue 2,26,00,000() 2,26,00,000 bodies under the tribal area

sub-plan.

Total Revenue 6,63,38,89,200 23,73,300 6,63,62,62,500 Capital· 9,89,67,54,700 0 9,89,67,54,700 Grand Total 16,53,06,43,900 23,73,300 16,53,30,17,200

•.

10