·•~1:ffR ~ JRrlIB~ ~ ~ ~ 'l_fIBR (~ ~ WR)~ m "Bl~-~ 7it. 2-22--Jtih-lll~ lf-JR:/38 fu. TI. f~, ~ 30-5-2001."
~ 273]
( 3i~ISll~0I )
~* Ycfilfl>ltt
~. K-W-fi 27 ~ 2011 itin:R~
··,:D'ctl {-ll l~/~lT/09/2010- 2012 ... ~ 7024.lit. 188/21-at~.m. l'f./11. @'ffi~i'I~ ~·lNT 'qif fii-tf~f@ij ·~ m ~ K-W-fi 24-09- 2011 c.m·~ cm~ m-ff m ~ %, ~ ~ qft ;,i11cfilO ~~··~ ~ ~ t
-=-· .. ·- ~ ,.
545
@'ffi~-t'I~ ~ UGtl41<"1 ~ ~ 'Q oerr &tl~l?li~R, ai. ~- iH41uft, ~~-
1
546 m1lft11~ -u~tn{. ~ 28 ~ 2011 =========================:z====-:i:=.============================= \ ;
I I
~-dh-P1~ an~ (~ 18 "fFl2011) ~qf.f 2011-2012
~~ ~ attr fc1f.i41,, ~ ~ cFiB ~ ft;ra' ~.
'qffif ~ ~ ~ qlf if @'ffiflllia fq~-~ W{1 F1Cifcif@1 ~if~ :m'~ m :- . ;· ,__ . rer~ crl# 2011- 2.
; 2012 ~fmf ~cfrr
'tjm f.ml -q· ~
16,53,30, 17,200
~i:fil~~- ~- 3.
~cf>T -~~~ ~
( l ) (2)
OJ fflifP.flfflRH
@ffiftll~ ~ cfiT mmf f.ff~ ~ ~ ~ ~'q ( 3) if ~ ~ ~ 3Rf'~cfi' ~ ~ ~ am aqii1f'lia cfiT ~ ~. ~ '¥'I'
. \ ... 't
-~
(mTT2~3~)
f.:ti:;i~figa a-~ um rcmHa,:rroo ~f.rfu'R ~ ~ 'lffitf
(3)
m m m
ITTR
02 IDliPlimm;rfcri:l"rrn~ ITTR
03 !ffe-m· ITTR
04 1JfffcNPTa-~~~ ITTR
fur~a-~~·\ 06 ITTR
~ 13,50,00,000 0 l '.3,50,00,000 08 'll-ITTR
2
~ffi~j!ll~ ~. ~ 28. ~ 201 J 546 ( 1)
( 1 ) (2) (3)
m m
10q.f ~ 2,00,00,000 0 2,00,00,000 ~ 30,00,000 0 30,00,000 11 ~ ~ 3UfTT ~ * ~ ~ 2,00,00,000 0 2,00,00,000 ~-
12 ~~*~~ ~ 4,50,00,00,000 0 4,50,00,00,000 13 ~ \ ~ 12,16,85,000 5,96,000 12,22,81,000 \
14 ~~*~~ 10,69,17,100 0 10,69,17,100 15 ~ ffl -:Jql!l;,Hr,:-a,fa 10, 16,00,000 0 I 0, 16,00,000 ~~~~m
i:fiTfuw:r~.
16 ~rm;,.:r ~ 1,81 ,000 0 1,81,000
17 ~$
~ 14,05,30,000 0 14,05,30,000
19 ~~~ qftcm: ~ ~ 3, 75,00,000 0 3, 75,00,000 20 ~~~ ~ 15, 95,89,000 0 15,95,89,000
21 3Wffi-l~~~* ~ 100 0 100
~~-
23 ~~~ ~ 100 0 100
-
~ 5,00,00,000 0 5,00,00,000
24 ~f.mfurcWt-~~!F' ~ 27, 72,00,000 0 27, 72,00,000 25 ~&tHfcNTTTB~ ~ 20,00,000 0 20,00,000
~-
26 ~~*~~ 3.2,00,000 0 32,00,000
27 · ~wren ~ 36,25, 10,000 0 36,25,10,000 ~ 20,61,00,000 0 20,61,00,000
28 ~~i:r~ ~ 1,20,00,000 0 . 1,20,00,000
29 ~smra;r~~ 200 300 500
....
3
546 ( 2) 0rih-1liit ~-~ 2s ft:Rn:;sR 201.1 ===========================·====::::;:· ==========-====-;::;.;' ;±::::.~'I;f,,__ ______ - -----
( I ) (2)
30 ~omfillftur~~ ~ B~~.
31 ~. ~om~i@~i:hl rcNJlTB~~.
1 -34 ~cfiMlur 36 ~ ~
39 &ro, ~ ~ cfm'3"tlincRTT ~ m:a:iur rcNT1T B ~ ~. 41 ~~3q-4f,1HI ~
44 JWma;TT 48 ffl fcIB 3:rTmrT cf;'t ~ lR _gJC(f~~~~.
53 ~ ~ Jq~1-st.Ji<1•Ta .J11i'P-r ~ qi]'~
~.
~
54 ~~~fua:TTB~ ~
~-
5 5 ~ ~ ~ ~ B i.=rci'foo ~-rfl ~.
56 ~ ~
58 ~~JTT~~im:r ~
!i:W if ma lR cx:p,:r.
38,48,23,000
1,24;00,400
5,00,00,000
5,50,00,000
2 ,48 ,00 ,000
2,32,22,000
4,05,000
69,95,40,100
2,57,28,31,300
50,00,100
2,00,00,000
20,00,00,800
29,48,36,200
25,00,000
1,00,00,000
1,26,00,000
9 ,50,00,000
49, 15, I 00
I0,61,90,000
4,00,00,000
(3)
0
·O
0
0
0
2,86,000
0
0
0
0
0
0
0
0
0
0
0
0
3,47,000
0
38,48,23,000
1,24,00,400
5,00,00,000
5,50,00,000
2,48,00,000
2,35,08,000
4,05,000
69,95,40,100
2,57 ,28 ;31 ,300
50,00,100 I .
I I
2,00,00,000
20,00,00,800
29,48,39,200
25,00,000
1,00,00,000
1,26,00,000
9,50,00,000
49,15,100
10,65,37,000
4,00,00,000
\J'
4
'I ~ffi~ll~ ~, ~·128 ~ 2011 , , 546, (,3)
( 1) (2) (3)
~~
60 ~ qf{41;,1-11-m'~~~ ~ 26,00,00, 100 0 26,00,00, 100 64 ~~ 3Q41"HI ~ 27, 72,37 ,100 0 27,72,37,100 ~ 56,97,16,100 0 56,97,16,100
66 ~qif~ ~ 41,00,000 0 41,00,000
67 ~ wrtur m -'>j""q.f 1Jffl 8,67,93,100 0 8,67,93,100 ~ 56,77,43,100 0 56,77,43,100
68 ~ ~ 3q41;,1-11 ~ ~ 21,21,33,100 0 21, 2 1, 33,100 ~ ~ wrtur cfiT
69 ~~~~fcNTir- ~ 5,75,99,000 0 5, 75,99 ,000 ~~-
75 ~ mmR .fuwr ~ ~ ~ 100 0 100
;n~~~~qf{41"HI~.
76 ~f.rmurfuwr~~ ~ 2,00,00,000 0 2,00,00,000 ~~~W-Oqf{41'3f-tl(
79 ~ fua:n fuwT ~ ~ ~ 18, 12,00,000 0 I 8, 12,00,000 ~- ~ 15,00,00,000 0 15,00,00,000
80 ~ Cfcl1<@T G'1f m:mm c!iT ~ 1,46, 70,00,009 0 1,46, 70,00,000 ~~-
81 ~AcfiTl!Tc!iT ~~ ~ 33,94,00,000 0 33,94,00,000 82 ~ ~ 3441"1-tl ~ ~ 22,26,00,000 0 22,26,00,000 3TTflTTf ~ ~ G'1f
~c!iT~~-
83 ~-~ 3Q4l"HI ~ ~ ?,26,00,000 0 2,26,00,000
3TTflTTf ~ R
t®<@T.
. ..
~-
U"1"fq 6,63,38,89.,200 23, 73,300 6,63,62,62,500
t~ 9,89,67 ,54, 700 0 9,89,67,54, 700
~~ 16,53,06,43,900 23, 73,300 16,53,30,17,200
5
546 (4)
~. ~ 27 ~ 2011 \ , '
~ 7024/sl 1ss121-a:r~.m. 11.111.-,:rrnr ~ -~:ifct~ ~ ~ 348 ~ ~ (3) ~ ~ ~ gdlt1•1~ ~(~3) ~. 2011 (~1s~2011)cfil~~~~W¥-.l
t
Short title. Issue of Rs.
16,53,30, 17,200
from andoutofthe Consolidated Fund of the State for the Financial Year 2011-12.
Appropriation.
gdjfjlj~ &i {lsii.!Glfl a);" ,m "B am ~l~l
CHHA TTISGARH ACT
(No. 18 of 2011)
THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2011 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2011-2012.
Be it enacted by the'Chhattisgarh Legislature in the Sixty Second year of the Republic of India as follows:-
I.
2.
3.
This Act may be called the Chhattisgarh Appropriation Act, 2011. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of including the sums those specified in the column
(3) of ·the schedule of the Chhattisgarh .. Appropriation Act, 201 l One Thousand ~Six Hundred Fifty Three Crore Thirty Lac Seventeen Thousand Two Hundred rupees towards defraying the several charges which will come in the course of payment during the financial year 201 J-12 in respect of services specified in column (2) of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3 ) No. of Services and Sums not exceeding Vote Purposes Voted by the Charged on Total Legislative Consolidated
Assembly Fund
(I) (2) (3)
Rs. Rs. Rs.
01 General Administration Revenue 3,35,00,000 11,44,000 3,46,44,000
02 Other expenditure pertaining Revenue 22,71,000 0 22.71,000 to General Administration
Department.
6
QJ=nl~.Jii
(I)
03
04
06
08
(2)
Police Other expenditure pertaining to Home Department.
Expenditure pertaining to Finance Department.
Land revenue and district administration.
IO Forest
I I Expenditure pertaining to Commerce and Industry Department.
12 Expenditure pertaining to Energy Department.
13 Agriculture
14 Expenditure pertai,ning to Animal Husbandry
Department.
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Revenue
Capital
Capital
Capital
Revenue
Revenue
15 Financial assistance to three Revenue tier Panchayati_ Raj Institu- tions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue Fisheries Department.
17 Co-operation Revenue. Capital
I 9 Public Health and Family Revenue Welfare.
20 Public Health Engineering Revenue
21 Expenditure pertaining . to Capital. Housing and Environment
Department.
23 Water Resources Department Revenue Capital
24 Public works-roads and Capital bridges.
Rs.
71,7,9,14,400
l ,OQ,00,000
1,96, 16,000
28,53,80,300
13,50,00,000
12,00,00,000
2,00,00,000
30,00,000
2,00,00,000
4,50,00,00,000
12,16,85,000·
10,69,17,100
I 0, 16,00,000
J'
1,81,000
3,07,04,000
14,05.30,000
3,75,00,000
15,95.89.000 -
JO()
, 100
5,00,(lO.00O
27.72,00.000 .
(3)
Rs.
0
0
0
()
()
0
0
0
()
(}
5,96,000
0
0
0
0
0
0
0
0
0
·O
0
546 (5)
Rs.
71.79,74,400
1,00.00,000
1,96, 16,000
28,53,80,300
13,50,00,000
12,00,00,000
2,00.00.000
30,00,000
2,00.00,000
4,50.00.00.000
12,22,81.000
10,69,17.100.
I 0, 16,00.000
1.81.00(
3,07 .04. 'lOO
14.()5.30,000
3.7.'i.00.000
15,95.89.000
100
JOO
5,00.00,000
27.72.00.000
7
546 (6) @ulfPI~ m, ~ 28 ~ 2011 ( l ) (2) (3)
Rs. Rs. Rs.
25 Expenditure pertaining to Revenue 20,00,000 0 20,00.000 Mineral Resources Depart-
ment.
26 Expenditure pertaining to Revenue '
32,00,000 0 32.0(),000
Culture Department.
27 School education Revenue 36,25, 10,000 0 36,25, I 0.000 Capital 20,61,00.000 0 20.61.00,000
28 State Legislature Revenue 1,20,00,000 0 1,20.00,000
29 Administration of Justice Revenue 2QO. 300 500 and Elections.
30 Expenditure pertaining to Revenue 38,48,23,000 0 38,48,23,000 Parichayat and Rural
Development Department.
31 Expenditure pertaining to Revenue 1,24,00,400 0 1,24.00,400 Planning Economks and
Statistics Department.
32 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000 Public Relations Depart-
ment.
33 Expenditure pertaining to Revenue 5,50,00,000 0 5,50,00.000 Tribal Welfare Department.
34 Expenditure pertaining to Revenue 2,48,00,000 0 2,48,00,000 Social Welfare Department.
36 Transport Revenue 2,32,22,000 2,86,000 2,35,08,000
39 Expenditure pertammg to Revenue 4,05,000 0 4,05,000 Food, Civil Supplies and
Consumer Protection
Department.
41 Tribal Areas Sub-plan Revenue 69,95,40,100 0 69,95,40,100 Capital 2,57 ,28,31,300 0 2,57 ,28,31,300
43 Expenditure pertaining to Revenue 50,00,100 0 50,00,100 Sports and Youth Welfare
Department.
44 Expenditure pertaining to Revenue 2,00,00,000 0 2,00,00,000 Higher Education Depart-
ment.
45 Minor Irrigation Works Capital 20,00.00.800 0 . 20,00.00,800
8
~ffiflll~ ~, ~ 28 ~ 2011 546 (7)
( I ) (2) (3)
Rs. Rs. Rs.
48 Administration Upgradation Revenue 29,48,36,200 0 29,48,36,200 Grant Under Thirteenth Capital 25,00,000 0 25.00.000 Finance Commission.
49 Expenditure pertaining to Revenue 1,00,00,000 0 1,00,00,000 Scheduled Caste Welfare.
53 Financial assistance to Revenue 1,26,00,000 0 1,26,00,000 Urban bodies under
Scheduled Caste Sub
Plan.
54 Expenditure pertaining to Revenue 9,50,00,000 0 9,50,00.000 Agricultural Research and
Education.
55 Expenditure pertaining to Revenue 49.15, 100 0 49,15,100 Women and Child Welfare.
56 Rural Industries Revenue 10,61,90,000 3,47,000 10,65,37,000
58 Expenditure on Relief on Revenue 4,00,00,000 0 4,00,00,000 account of Natural Calami-
ties and Scarcity.
60 Expenditure pertaining to Capital 26,00,00, 100 0 26,00,00.100 District plan schemes.
64 Scheduled Caste Sub Plan Revenue 27,72,37,100 0 27,72,37, 100 Capital 56,97, 16,100 0 56,97,16.100
66 Welfare of Backward Classes Revenue 41,00,000 0 . 41,00,000
67 Public Works-Buildings Revenue 8,67,93, 100 0 8,67,93, 100 Capital 56,77,43, 100 0 56,77,43,100
68 Public works relating to Capital 21,21,33,100 0 21,21.33.100 Tribal Areas Sub-Plan-
Buildings.
69 Expenditure pertaining to Revenue 5,75,99,000 0 5,75,99.000 Urban Administration and
Development Department-
Urban Welfare.
75 NABARD aided Projects Capital 100 0 100
9
546 (8) ~ffi~ll~ ~. ~ 28 ~ 2011
( 1) (2) (3)
Rs. Rs. Rs.
79 Expenditure pertammg to Revenue 18, 12,00,000 0 18, 12,00,000 Medical Education Depart- Capital 15,00,00,000 0 15,00,00,000 ment.
80 Financial assistance to Three Revenue 1,46, 70,00,000 0 1,46,70,00,000 tier Panchayati Raj Institu-
tions.
81 Financial assistance to Urban Revenue 33,94,00,000 0 33,94,00,000 bodies.
82 Financial assistance to Three Revenue 22,26,00,000 0 22,26,00,000 tier Panchayati Raj lnstitu-
tions under the tribal . area
sub-plan.
83 Financial assistance to urban Revenue 2,26,00,000() 2,26,00,000 bodies under the tribal area
sub-plan.
Total Revenue 6,63,38,89,200 23,73,300 6,63,62,62,500 Capital· 9,89,67,54,700 0 9,89,67,54,700 Grand Total 16,53,06,43,900 23,73,300 16,53,30,17,200
•.
10