J
• ·~i:iR:e~ 3Rftfu~ I ~~-;pre: W@R (ffl ~ • ' , ~)~ffltfi~-~
~- 2-22-0:Jl:e•I~ ~/38 fu. ~- ~' ~ 30-5-2001."
( ~~1'-11<01· )
fflf$1~ ~ ~f$if~
~~
"•~h11w 1~1~10912001-2009."
~245] ~. ffic!R, ~ 5 fuoi:aR 2009-~ 14, ~ 1931 ~.~5~2009
' .
~/6231m.162/21.:..~f51T./09.-@-al«'I~ fer~~ cnT f1¥-ifli'!f&d ~ ~ "tR ~ 29-07-2009 cffi ll'1'lfq1t1~~mait~t ~~
4 89 @'dl:e41~ ~ (1'1'lfql(1 ~ 'ITtf ~ ~ dll~:tllffeR, · ~~~,~-~- •· • ..
1
..
490
!- • I ,,. :~, ' •. "' ' .. ~ ,· ~ '· ~ . ... ,, - - ~.fffie'l?t an'~'.
. \1,, • (_~!~ ~ ~009) '' ~
•. ~"I"';· - . L· . ·. .... ·. '<.
,'
0ffifl•li·rc-f.,q)~i (&;qi?h-3 )~,~2009 ,.- ·" · ... ~ . . . . ~qt,f 2009:..2010 wml13ff ~ft-ro. 0tft~M, ~qft-~f.fftr-iY*~ 3th"
~~m(F.f afR Pclf-t~•l'1if~cfif.t~.~~.
m:-
1.
~~ 2009- 2. 201o~ft.:rq-~cffr ~m f.lfu ll'-«
13,44,0S,54,700/-
~ 'ifil'~;.n;n. ~- 3.
~
( 1) . (2)
... . .,,, .
~ ~ _q;T tjt'll:ffi -::rrq- @tO~M~ fc1f1qt)f ~. 2009 t; . . @'ffi'iM~ ~ 'c6t ~ ~ ~ ~ % «fRf ( 3) if fc1f1~~ ~ ~ ~ cf ufw.rr, ~~~~ ~
.
~ ~ 1;Rf @'ffi'ii'IIH~ cf>l ~ f.rf%Pt ~ cft '5fR am 341.flf-iid ~ iifR % IBl!, . . ~ '{ffl, -a-m cflli % ~~:q -~ if w -w:na:n am:~%~ fcrw.rrf-sm cf>l ~-
,
~ \ (mu2~.~~) ~i:;:i~Rslo ~ ~ufffit- fcrm;r~oo ftfm:!"q'{ ' · lflll ~. .mfuf
(3)
'.~ ~ ~ 01 ffiqf~ ~ 3,61,00, 100 i5,08.,000 3,76,08,100 03 ~· ~ 36,00,00,200 0 36,00,00,200 05 ~ ~ 8,82,01 ,200 0 8,82,01,200 . 06 fcrn~«~~ ~ 10,12,75,200 0 10,12, 75,200 07 cflfol~#i~~~-~ ~ 6,49,02,000 0 6,49,02,000 ~- ~
.
08 'i,-~ om ~irom;r ~ 2,43,93,000 0 2,43,93,000 09 ~-~~~~ ~ 1,00,00,000 0 1,00,00,000 !I
ii
2
..... ,~ .. 1 . -::,-t ~,. :..••i - : ... ~:--•• ~;, ,. - ' . ··• ~,a');a11~~. ~5~·2009• 490· ( 1)
. .. - -· ... - ..
. (1) . . (2).: "(3) .., ,-
~~ m
11 ~~3"W1T~~~ ~ 47,30,000 0 47,30,000 ~- ~ 0 66,30,000 66,30,000' 12 ~ fcNrrr ~mer~, ~ 1,18,98,000 0 1, 18,98,000 -· ..
13 ~ ~ 10,08,05,200 0 10,08,05,200
• 15 ~ ~ -34?.ll,iHl~iid ~ . e 3,74,51,000 0 3,74,51,000
• ~~-~~ .;t~~-
I
~qr@R
1
1. 16 ~ 4;20,000 0 4,20,000 19 ~~~ffif{
13,97,20,100 0 13,97,20,100
20 #.rcf;~~ ~- 2,31,46,000 0 . 2,31,46,000 21 3,llqffi~~fcrmtr~ ~ 1,00,000 0 1,00,000 ~olPf.
24 ~f.miur~-~~~ ~ 29,10,00,100 0 29, 10,00, 100 27 ~~ ~ 21,72,04,000 0 21, 72,04,000 28 ~~~ ~ 37,00,000 0 37,00,000
~~~~
.
29 ~ 0 52,00,000 ,,, 52,00,000 30 ~~miftul"~~ ~ 48,66, 75,000 0 48,66, 75,000 - \ ~~&Pr.
- 31~. ~~ ei~'1 ~ 33,31",000 . 0 33,31,000 ~«~&Pr. 36 -~ ~ 200 0 200
38 ~~3llmif~~tf{ ~ 66,84,85,000 0 66,84,85,000 !rnr~~~-~-
~ 1,05, 17 ,29,000 0 1,05,17,29,000 . 39 @W,~~oi.fr~ ~ 2,01,32,00,000 0 2,01 ,32,oo,06'o ~PcNT7T~~~- .~ -2,25,00,00,000 o· 2,25,00,00,000 41 ~~ Jq,!4j::i141 ~ 66,08,28,900 0 66,08,28,900 ~ 1,82,90,50,900 0 1,82,90,50,900
3
490 (2) 9~~11cf ~, ~ S ftffll:iR 2009
...
(1) (2) (3)
m m ffl
~:!~fl ~ 3q((l,5j,tj ~ ~ 400 0 400 42 .. ~~f.rnfur~-~
i
3llt~. I
43 ffi;,3lft~~ ~ 50,00,000 0 50,00,000 ~ 9,45,00,000 0 9,45,00,000
'•
45 ~~f.:lqfurq;pf ~~ 300 0 300 '6 ,. 46 ~ 3fu l
. 47 ~~-am qf.1" fflffi ~ 2,do,oo,ooo • 0 2,00,00,000 ~~- ~- . 300 0 300
53 at~d ~ . ' . f 3qlfjqt,ild• d ~ 86,16,000 0 86,16,000 :flRTl1' ~qi) ~
~-·
55 . ~~am;7i~ij"~ ~ 600 0 600
&f'lf.
56 ' !lllmJl1T ~ 73,54,000, 0 .73,54,000 64" ~-~3441Wti ~-
'14, 72,23,400 0 14, 72,23,400 ,, '~ .54,50,00,100 o. 54,.50,00, 100 /
66 ~qrf~ ~ 1,50~000 0 1,50,000
,.
67 ~ f.rnfur cfif!T-\'fcf,l ~ 4,65,00,000 0 4,65,00,000 . 68 ~ ~ 3qaj~~ .... , ~ ~ 1,61,39,000 0 1,61,39,000 mift@ ~ f.rnfur ffl -~.
69 ~i;mm;;Q,ci~~- ~ 200 0 200
~~-
f
75 ~fflITTRfcNTtr ~ ~ ~ 10,00,00,000 0 10,00,00,000 ;mrri~~.lffii qf<41'51-lt({.
79 ~~~~~ ~ 200 0 200 •
{\ &f'lf.
80 -~~mf~qit -~ 1,20,81,88,100 , 0 1,20,81,88,100. ~~-
4
J
"
..
. .
(1)
82 ~ ~ 3q-4'i,a1-11 ~ ~ 3lo7@ ~ ~-·u,ar
~clil'~~ ...
83 ~ ~ 3441,,1-11 ~ ~ -~mlf~cnT~
~,
~-~
~
i{8ctffl
,.
23,59,81,000
44,94,25,000
.;
·3,47,92,000
(
7,20,31,96,600
6,22,40,20, too
·13,42, 72,16, 700
~. ~ 5 ft@l:;;R 2009
.490 (3.).
(3)
0 23,59,81,000
44,94,25,000
0 3,47,92,000
67,08,000 7, 20, 99 ,04,600
66,30;000 6,23,06,S0,100
1,33,38,000 11,44,0S,S4, 700
. ~/6231/m.162/2i-3l/m./09.-mm % ~ % ~ 348 ~ Wl6 (3) ~ ~-q @'ffi
~~1.filh, ~-~.
CHHATIISGARH ACT
(No. 8 of 2009)
. .
THE CIIllA TTISGARH APPROPRJ;A TION (No. 3) ACT, 2009 An Act to authorise 'payment and appropriation of certain further sums from and out o( the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2009-2010.
Be it enacted by the Chhattisgarh Legislature in the Sixtie~ year of the Republic of India as follows:-
1.
2.
This Act may be called the Chhatti.sgarh AppropriatioQ Act. 2009 (No. 3 of 2009). From and out of the Consolidated Fund of the State of Cbhattisgarb there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of One Thousand Three Hundred Forty Four Crore Five Lakh Fifty Four Thousand Seven Hundred rupees towards_ defraying the several · charges which will come in the course of payment dur~_g the,'fmancial year 2009- 20 ! 0 in respect of services specified in coh.1?111 (2) of the schedule.
..
• •
Short ~tie. Issue of · Rs. 13,44,0S,S4, 700/- fl'om and out of the Consolidated Fund .of the State for the _Financial Year 2009-201,.
.,.
5
490 (4)
Appropriation. 3. The sums authorised to be paid and applied from and out of . the Consolidated Fund . of the State of Chhattisgarh by this Act, shall be appropriated for the · services and purposes expressed in the Schedule in rela.tion to the said year. ' ·
~ SCHED~
( See Secfion 2 and 3 )
No.--of Services and· Sums not exceeding .
Vote Purposes Voted by the Charged on Total
Legislative Consolidated
·Assembly Fund
(1)~ (2) (3)
;,
Rs. Rs.· Rs ...
01 General Administration Revenue 3,61,00,100 15,08,000 3,'.76,08,100
03 Police Revenue 36,00,00,200 - 0 36,00,00,200
05 Jail Revenue '
8,82,01,200 • 0 8,82,01,200
06 Expenditure pertaining to Revenue 10,12,75,200 0 10,12,75,200 Finance Department.
07 Expenditure pertaining to Revenue 6,49,02,000 0 6,49,02,000 Commercial Tax Department.
08 Land revenue and district Revenue 2,43,93,000 0 _2,43,93,000 : administration.
09 Expenditure pertaining ' to Revenue 1,00,00,000 O· 1,00,00,000 Revenue Department.
ll Expenditure pertaining to Revenue 47,30,000 0 47,30,000 Commerce and Industry Capital 0 66,30,000 66,30,000 Department.
12 Expenditure pertaining _to Revenue 1, 18,98,000 o· 1,18,98;000 Energy· Department.
13 Agriculture Revenue · 10,08,0.5,200 0 10,08,05,200 '15Financiai assistance to three · Revenue 3,74,51,000 0 3,74,51,000 tier Panchayati Raj Institu- . .
tions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to
I
Revenue 4,20,000 0 4,20,005) Fisheries Department.
19 Public Health and Family . Revenue 13,97,20,100 0-
13,97,20,100
Welfare.
J
,, ,' ~- i
....
t
,,
• I
. i
I
I
i
I
I
C, :
f,
6
~~ijll~ mroi, ~ 5 ~ 2009 490 (5).
(1) (2) (3)
Rs. Rs. Rs. ~
20 Public Health Engineering Revenue· 2,31,46,000 0 2,31,46,000
21 Expenditure pertaining to Capital 1,00,000 0 1,00,000 Housing and Environment
Department. ·
,.24 Public works-roads and Capital 29;10,00,100 0 29,10,00,100 bridges. • ....
27 Schoo] education Revenu~ 21,72,04,000 0 21,72,04,000 ) "I.
28 State Legislature Revenue 37,00,000 0 37,00,000 .
29 Administration of Justice Revenue ·O 52,00z.900 I 52,00,000 ~ and Elections. !(
30 Expenditure pertaining to Revenue 48,66,75,000 0 48,66,75,000 Panchayat and Rural
Development Department.
31 Expenditure pertaining to Revenue 33,31,000 0 33,31,000 · Planning Economics and •
Statistics J?epartment.
36 Transport Revenue 200 0 200
...
~
38 Grant from centre on the Revenue 66,84,85,000 0 96,84,85,000 basis of Twelth Finance Capital 1,05,17,29,00Q 0 1,05,17,29,000 Commismon Recommendation.
•
39 Expen~iture pertaining to Revenue 2,01,32,00,000 0 2,01,32,00,000 · J' Food, Civil Supplies and Capital 2,25 ,OQ,00,000 0 2;25,00,00,000_ Consumer Protection Department. •
. 41 Tribal Areas Su~plan Revenue 66,08,28,900 0 66,08,28,900
" Capital 1,82,90,50,900 0 1,82,90,50,900
42 Public Works relating to Capital 400 0 400 Tribal Areas Sub-Plan-
roads and bridges.
I\ 43 Expenditure pertaining to Revenue 50,0Q,OOO 0 50,00,000 Sports and Youth Welfare Capital 9,45,00,000 0 9,45,00,000 Department
45 Minor Irrigation Works Capital 300 0 300
46 Expenditure pertaining to Revenue 3,00,00,000 0 3,00,00,000 Science and Technology
7
490 (6) mth-1•11t ~~. ~ s ~ 2009 . ,, " .
(1) · f2) (3)
• Rs . Rs. Rs.
53 Financial . assistance to Revenue 86,16,000 0 86,16,000 Urban bodies under
• Scheduled Caste Sub Plan.
55 Expenditure pertaining to Revenue ·600 0 600 · Women and Child Welfare.
56 Rural Industries Revenue 73;54,000 0 73,54,000
64 Scheduled Caste Sub Plan . Revenue 14, 72,23,400 0 14, 72,23',400
.,i· Capital · . 54,50,00, 100 0 . 54,50,00,100
(
66 Welfare of Back}'\'ard Classes Revenue 1,50,000 0 1,50,000
67 Public Works-Buildings Capital 4,65,00,000 0 4,65,00,000
7
68 Public.Works telating to · Capital 1,61,39,000 0 1,61,39,000 Tribal Areas Sub-Plan-
. ~ ' ,. · Buildings.
69 Expenditure pertaining to 'Revenue. 200 0 200 Urban Administration and
Development Department-
Urban Welfare . .
75 NABARD aided Projects Capital 1 o,oo,00,000 0 10,00,00,000 pertaining to Water Resour-
ces Department.
• C
79 Expenditure p¢rtaining to Revenue 200 0 200 Medical· Education Depart-
' ment. ' .. '
80 Financial assistance to Three Revenue 1,20,81,88,100 0 1,20,81,88,100
•'1 tier Panchayati Raj Institu- tions.
81 Financial assistance to Urban · Revenue 23,59,81,000 ·O 23,59,81,000 .bodies.
)
,,,
82 . Financial assistance to Three Revenue 44,94,25,000 0 . 44,94,25,000 tier Panchayati Raj Institu-
tions under the tribal area .
sub-plan. ·, ,,.
1/1
83 Financial assistance to urban Revenue 3,47 ,92,000 0 3,47,92,000 bodies under the tribal area .
sub-plan.
Total Revenue 7,20,31,96,600 67,08,000 7,20,99,()4,600 Capital 6,22,40,20,100 66,30,000 6,23,06,50,100 .
Grand Total 13,42, 72,16, 700 1,33,38,000 13,44,05,54, 700
,,, ~. ~if'-ll ~mimt~ iOO~ ~~. <1;;11i<•1ic1 ll ~if'-ll~-2009. \
'·1.
8