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01 .~~- ~ 02 ffil1P.r smra:r fcnwr ~ ~ ~ap:f.
03. 3ftm. 05 ~ .
_1,83,50,000
7,00,000
93,03,00,300
7,67,08,000 · 06 mP-NPT~~ap:f · . ~. 73,s1,4so · .
" \: ,,r .: ~.·.·.· •. ·· · .fa~ :li·'~•:Jfa;w•,;/~ -Pf-~. 2 o7· ~ .. ci1fti1P.ti:fi cRfcNr:i';in~ ·• >•-; ~-'' .:'.::z, ,10~-20;19;600-. ap:r_:
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0
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7,00,00,)
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2
mft«i1~ ~, ~ 4 31ll«f 200s 440 (,) ( 1) (2) ' (3)
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08 ~~om~~ ~ 14,75,48,100 0 14,75,48, 100 10q.f ~ 17 ,52,67 ,000 0 17 ,52,67 ,000
• 11 ~ ~ m r
I 2 ~r
14 ~fcfflrTB~~ ~ 12, 18,50,300 0 12, 18.50,:S01) ~ ~ 3q~'isii-tl~•ld 15 ~ 75,00,100 :0 75,00, 1 (l)
I
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16 ~~ ~ 3,00,00,000 0 3,00,00,00.) 17 «t;i:filf
· 19 ~ ~ ~ crftm: ~ ~ 33,54, 74,000
..
0 3 3, 54. 7 4.0()()
~ 3,.37,50,000 0 3,37,50.000 20 ~~zjOO ~ 18,92,50,000 0 18.92,50,00i) 21 3TicrIB ~ cr.imur r
23 ~ ffiITTH r
24 ~ f.n:riur ffl-~ ~ ~ ~ 10,21 ,00,,000 0 1 o,21 ,00,000 ~ 12,00,00,000 0 .12,Q?,00,000
25 ~~~~~fun ~ 34,00,000 0 34,0(),()()()
~- ~1000 100
26 ~fcr.nrr.it~~ ~ ss.on.ooo 0 55.00,000 27 ~~lT~-q 40. 79,88,000 o. 40. 79.88,0()') ~ 60.CU,nO\: 0 60.00.0fY)
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.
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31
32 ~~~~~ ~
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/
38 ~fcffi~cfil".~q"{ -~ / .
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44,73,14,000 0
39 &m,.=wrft;;f; • am·~ ~ 1,37 ,39,43, 1 oe ' o.
ma:1UT ~ ~ ~ ar,;r ..
41 ~-~Jq?,\l-3·HI· TT,s[fq 2,05,40, 79,800 0 ~ 62,30,00, l 00 0
43 ~:sfR-~~ ~ 50,00,000 0
"
44 ~fiha:n ~ 1 ,05,00,000 0
45. ~~f.n:rrurr.fif't ~ 15,00, 100 0 46 . mA 3lR ?:<-f-TTviT~f ~ l ,00,00,000 0 47 ~ f.!1i:=rr 3f1i:. ;,r,:i ~rfu:i ~ 1,96,40,000 0 ~~~TTT. ~ 7 ,00,00,200 0
49 ~-3TTfu~TUT ~ . J, 19,00,000 0
50 mB ~ ofiT'-11~~;:r f~TTT fl". ~ l l ,33,500 0 ~afl.f .
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64,86,94.000
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58,12,65,900
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1,81,80,000
70,00,000
23,00,00, 100
\66,79,300 35,47,87 jbo
1 2,85,.)0,000 2;00,00,200 2,50,00,000
1 5,90,00,000 500 2,00,00,oo,ooo 26,64, 70,200 400 I 11,58,06,62,050 2,28,94,59,800 13,87,01,21,850 .. (3) ~ l;,tl?:r 0 I, 71 ,00,000 0 i 0,66,00() 0 58, I 2 ,<)5, 900 0 200 0 1,81,80,000 0 70,00,00() 0 23,00,00, I 00 0 10,()(,, 79,300 . 0 35.47 ,87 ,30') 0 I? ,85, 30,000 () 2.00,00,20,) . 0 2,50.00,001) 0 15,90,00,00) (J . so) ,". 0 :: .oo,oo ,00.0(1.) () 1<,.64, 70.201) () 40,1 49,100 i I , 5 8 , 0 7, 1 1 , I 5 c) 0 ?,28,94,59:800 49,100 13,87,01,"70,9'.iJ -~ 7678isl. 226/21--3=!,'"9"i. -;~_1:.!l)S.-''11{(1 if. #i'cFo1T~ 'fi 3~}C: 3...\8 if;- '3f'Ts ( :,. ) ~F ;i"?F'fl ii ~V~',i':f ~ ( 9f,*, 3) 31f'~-lR7.fl=l. 2008 ( 9f>'ITTcf 1 s ':fl 2008)
5
440 (4) ·
Short title. Issue of Rs·.
13,87,01, 70,950
from and out of the Consolidated Fund of the State for the Financial Year 2008-2009. Appropriation.
, ill'ffiflll~ ~, ~• 4 ~ 2008
CHHA TIISGARH ACT
(No: 15 of 2008)
THE. CHHA TTISGARH APPROPRIATION (No. 3) ACT, 2008 .
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2008-2009.
Be it enacted by the Chhattisgarh legislature in the Fifty-Nine year of the Republic CJf India as follows :- · · ·
1.
2.
3.
This Act may he called the Chhattisgarh Appropriation Act, 2008. From and out of the Consolidated Fund of the State of Chhattisgarh there may he p,tid and applied sums not exceeding those specified iri column (3) oft he Schedule an)0unt- ing in the aggregate to the sums of One Thousand Three Hundred Eig!ity Seven' Crorc One Lakh Seventy Thousand Nine Hundred and Fifty rupees towar~s defraying tile several charges which v/J come in the course of payment during thl; financial ye 1r 2008-2009 in respect of services specified in column (2) of the schedule. The ~ums authorised to be paid and applied from and out of the C~nsolidatcd Fund lf the State of C~hattisgarh hy this Act, shall he appropriated for the services ai;d purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
( Sec Section 2 and 3 ) No. of Services and · Surns not exceeding __ •-· -~- .
Vote · Purposes V otecl hy the Charged on Total Legislative Consolidated
Assembly Fund
( I ) (2) (3)
Rs. Rs. R».
01 Gcn~ral Administration Revenue 1,83,50,000 100 1.x3.so.1 on
02 Other expenditure pertaining Revenue 7,00,000 0 7,0/),000 to General Administration
Department.
()> Police Revenue 93,03,00J00 0 9:1.03.00J00 _ 05 Jail Revenue 7,67,08.000 0 7,67,mi.O00
06 Expenditure pertaining lo Revenue - 73,81,450() 7:Ul.450 Finance Department. Capi~al 100() I{)()
07 Expenditure pertaining to Revenue 10,20,19,600 49,()00 I 0,20.68,600 Commercial Tax Department.
08 Land revenue and district Revenue 14,75,48', I 00 0 14,75,48, 100 administration:
J
6
mih~p1~ ~, ~ 4 ~ 200s 440 ( 5)
(I) (2) (3)
Rs. Rs. Rs. 10 f:orcsl · Revenue 17 ,52,67 ,000 0 17.52.67,000
11 Expenditure pertaining to Revenue 4,04,46, I 00 0- 4,04,46, I 00 Commerce and Industry
Department.
12 Expenditure pertaining to . Revenue 1,98,58,000 0. 1.98.58,000 Energy Depart1pen·t.
13 Agriculture Revenue 50,78,65, I 00 ,0 50,78,65, I 00 Capital 30i00,00,000 0 .30,00,00,000
14 Expenditure pertaining to Revenue ]~8,50,300 0 12, 18,50,300 Animal Husbandry
Department.
15 Financial ·assistance to three Revenue 75,00,100 0 75.00. J()i) tier Panchayati Raj Institu- Capital 300 0 :mo tions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue 3,00,00,000 0 3,00.00,00() Fisheries Department. '
17 Co-operation Revenue .4,08, 18,000 0 4,08, 18,00•) Capital 4,53,49,000 0 4,53;49,00)
19 Public Health and Family Revenue 33,54,74,000 0 33,54,74,00) Welfare . Capital 3,37 ,50,000 o. 3,37 ,50.00'.)
•
20 Puhlic Health Engineering Revenue 18,92,50,000 0 I &,92,50.000
21 Expenditure pertaining to Capital 75,61,000() 75,61,000 Housing and Environment
Department.
23 Water Resources Department Revenue 9,28,06,000 0 9,28,06,000 Capital . .3,04,94,000 0 3.04,94,000
24 Public works-roads and Revenue · I 0,21,00,000 0 I 0,21 :00,000 bridges. Capital 12,00,00,000 0 12,00,00.000
25 Expenditure pertaining to Revenue 34,00,000 0 34,00,000 Mineral Resources Depart- Capital. 100 0 JOO ment,,
26 Expenditure pertaining to Revenue 55,00,000 0 55,00,000 Culture Department.
27 School t.'ducation Revenue 40,79,88,000 0 40,79.88,000 Capital- 00,00,000 0 60,00,000
7
. f 4-:l0 (6)
( 1 ) (2)
29 Administration of Justice and Elections.
30 Expenditure pertaining to Panchayat and Rural
Development Department.
31 Expenditure pertaining to Planning Economics and Statistics Department. 32- Expenditure pertaining lo Public Relations bepart- ment.
33 Expendtture pertaining to · Tribal Welfare Department.
34 Expenditure pertaining to Social Welfare Department.
38 Grant from centre on the basis of Twelth ·Finance Commission Recommendation .
39
41
43
44
45
... ,
Expenditure pertaining to Food, Civil Supplies and Consumer Protection Department.
Tribal Areas Sub-plan Expenditure pertaining lo Sports and Youth Wcm,re Department.
Expenditure pertaining to 1:f ighcr Education Depart- ment.
Minor Irrigation Works
46 Expenditure pertaining to Science and Technology Department.
47 Man-Power Planning and Technical Education Department.
,~9 Expenditure pertaining to Scheduled Casie Welfare. Revenue
Capital
Revenue
C;ipital
Revenue
Revynue
Revenue
Revenue
Capital
Revenµe
Capital
Revenue
Revenue
~apital
Revenue
Revenue
Capital"
Rs.
3,06,59,000'
I 0,00,00,000
27,05,25,100
-· 99,57,000
,J 1,55,61,000
· 19,32,00,000
I
3,35,90,000
1,00,00,000
200
64,86,94,000
44,73, 14·,000
1,37,39,43, 100.
2,05,40,79,800
62,30,00, I 00
50,00,000_
1,05,00,000
15,00,100
Revenue 1,00,00,000 Revenue
Capital
Revenue
,
I ,96.40,000
7 ,00,00,200
I, 19,00,000
Rs.
\
()
0
0
0
0
0
0
0
0
0
()
0
()
()
0
()
0
()
()
0
Rs.
3.06.59,000
I 0,00,00,000
2"7,05,25, 100
99,57,000
1,55,61,000
19,32;00,000 ':\35 .00.001)
1 I ,00,00,00 1)
20()
M.86.94,000
14,73, I 4,00()
1.37 .. W.43.l(l(l 2,05,40,79,80i) 62,30,00, I ( )I l 50,00.0( )·)
1.05,00.000
15 ,00. l 00
1,00,00,000
1,%.40.000
7 .00.00,2()()
I. 19.00,000
8
l ~ffi~ll~ ~, ~ 4 311mf 2008 .. 440 ( 7)
(1) (2)
"
(3)
Rs. Rs. Rs.
50 Expenditure pertaining to Revenue 11,33,500 0 11 .. 33.5()0
20 Point Implementation 1'I"'
Department.
55 Expenditure pertaining to Revenue 5,00;00,100 0 5.00.00.100 Women and Child Welfare.
56 • Rural Industries Revenue 5,86,50,000 0 5.86,50.00,J
60 Expenditure pertaining to Revenue 1, 71,00,000 0 I, 71.00.()()') District plan schemes. Capital 10,66,000 0 I 0,66,00.)
64 Scheduled Caste Sub Plan Revenue 58, 12,65,900 0 58.12.65.9()1) Capital \
200 0 20,)
66 Welfare of Backward Classes Revenue 1,81,80,000 0 1 ,8 ! .tv,0tJU Capital 70,00,000 0 70,00.00()
67 PublicWorks-Buildin~s Revenue 23,00,00, 100 0 23.00.00, l 00 . Capi~I I 0,66, 79,300 0 I0.66,79,30i)
68 Public works rel~ting to Capital 35,47,87,300 0 35,47,87 .30') Tribal Areas Sub-Plan-
Buildings.
71 Information Technology Revenue 12,85,30,000 0 12.85.30,0(}[) and Biotechnology.
79 Expenditure pertaining to Revenue 2,00,00,200 0 2,00.00,20•.)
. Medical Education Depart- Capital 2,50,00,000 0 2,50,00,000 ment.
80 Financial assistance to Three Revenue 15,90,00,000 0 15,90,00.001) tier Panchayati Raj Institu- Capital 500 0 Sil.) tions.
81 Financial assistance to Urban Revenue 2,00.00,00,000 0 2,00,00,0(.l.00'. l bodies.
82 Financial assistance to Three Revenue , 26,64,70,200 0 26.64.70.20i) tier Panchayati Raj Institu- Capital 400 0 40')
tions under the tribal area
sub-plan.
9
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