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Chhattisgarh act 009 of 2005 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2005

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CHHATIJSG_ARH ACT

(No. 9 of 2005) .

THE C_HHATTISGARH APP_ROPRIATION (No. 3) ACT, ·2005 An Ad to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the s~rvices-of the Finan- cial Year 2005-2006.

Be it enacted by

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the Chhattisgarh Legislat~re in the Fifty Six year of the Republic of India as follows :-'-

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This Act may be caHed the Chhattisgarh Appropriation Act, 2005 (No. 9 of 2005).

• From and out of the Consolidated·Fund of the State of Chhattisgarh there may be paid. and applied sums not exceeding those specified in column {3) of the Schedule amount- · ing in the aggregate to the sums of. Five Hundred Nineteen Crore Seventeen Lakh Ninety One Thousand Seven Hundred Ninety Six rupees towards defraying the several charges which will come in the course of payment during the financial year 2005-2006 · in respect of services specified in column (2) of the schedule. · · The sums authorised to be paid and applied from and out oi' the Consolidated Fund of ihe' State of Chhattisgarh by this Act, shall be appropriated for the services and pur- ·poses expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See Section 2 and 3) · -----

Short title. Jssueof Rs. 519,17,91,796 from and out orthe Con- so lidatcd Ft,md of the State for the Financial

Year 20115-2006.

Appropdation.

No. ofVote Services and Sums not e~c_ecdi,~g __ .. Purposes· Voted by the Charged on Total Legislative Consolidated

Assembly Fund

( 1) (2) (~ I

Rs. R.:,. Rs.

01. Gen1'ral Administration Re'venue 60,80,100 18, 19,196 78,99,296

03. Police Revenue 32,00,100 0 32,00, 100

06. Expenditure Pertaining to Finance Revenue '17,76,000 0 17,76,000 Depa11ment.

07. Expenditure Pertaining to Commercial Revenue 8,68,00,200 0 8,68,00,200 Tax pepartment.

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08. Land revenue and district administration Revenue 4,00,600 0 4,00,600

10. Forest Revenue 18,50,00,000 0 18,50,00,000

11. Expenditure pertaining to Commerce Revenue 100 0 100 and Industry Department. Capital · 3,00,00,000 0 3,00,00,000

12. Expenditure pertaining to Energy Revenue 9,78, 10,000 0 9,78, 10,000 ,., Department.

13. Agriculture Revenue 19,09,51,300 0 19,09,51,300

14. Expenditure pertaining to Animal Revenue 35,00,000 0 35,00,000 Husbandry Department.

15. Financial assistance to Three tier Revenue 1,75,00,000 0 1,75,00,000 Panchayati Raj Institutions under

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Special Component Plan for Scheduled Castes.

17. C-o-operation Capital 1,97,00,000 0 1,97,00,000

18. Labour Revenue 500 0 500

19. Public Health and Family welfare Revenue "36,67,100 0 36,67,100

20. Public Health Engineering Revenue 50,00,200 0 50,00,200

21. "Expenditure pertaining to Housing Revenue 1, 12,50,000 0 1, 12,o;o,000 and Environment Department.

23. Water Resources Department Capital. 24,00,000 0 24,00,000 ..

24. Public works-roads and bridges Capital 5,45,00,000 0 5,45,00,000lo

27. School education Revenue 3,60,96,300 0 3,60,96,300

28. State Leg\slature Revenue 1,05,00,000 0 1,05,00,000

29. · Administration of Justice and Elections Revenue 1, 16,00,000 0 1, 16,00,000

30. Expenditure pertaining to Panchayat Revenue 6,95,30, 100 0 6,95,30, 100 and Rural Developmeiit Department.

31. Expenditure pertaining to Planning Revenue 1,07,20,000 0 1,07,20,000 Economics and Statistics Department.

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36. Transpon Revenue 1,15,00,000 0 1, 15,00,000 JS. Grant from centre on the basis of Twelth Revenue 17,0G,00,000 .0 17,00,00,000 Finance Commission Recommendl(_tion.

39. Expenditure penaining to Food, Civil Revenue 4,35,000 0 4,35,000

Supplies and Consumer Protection Capital 1,50,00,000 0 1,50,00,000

Depanment. I

• 40 . J;:xpenditure penaining to Ayacut · Revenue 4,00,000 0 4,00,000 ' Depanment Capital 2 ,00 ,00 ,000 0 2,00,00,000

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41. Tribal Areas Sub-plan Revenue 31,49, 19,300 0 31,49, 19,300 Capital 6, 10,00,300 0 6, 10,00,300

42 .. Public Works relating· to Tribal Areas Capital 2,00,00,000_ 0 2,00,00,000

Sub-Plan-roads and bridges.

44. Expenditure penaining to Higher · Revenue 10,03,99,000 0 10,03,99,000 Education Depanment.

. 45. Minot Irrigation Works Revenue 30,00,500 0 30,oo,5oo· Capital 11,45,00,000 0 11,45;00;000

46. Expenditure pertaining to Science and Revenue 25,00,000 0 25,00,000

. Technology Depanment.

47. Man-Power Planning and Technical Revenue ·1, 13,00,000 0 1, 13,00,000 Education Depanment

55. Expenditure penaining to Women and Revenue 32,38,0jl,_400 0 32,38,08,400 . Child_ Welfare. •

"'56. Rural Industries Revenue 62,17,800 . 0 62,17,800

58. Expenditure on Relief on account of; Reven~e 79,44,00,000 . 0 79,44,00,000 . Natural Calamities and Scarcity.

60. Expenditure penaining to District plan Capital 4,79,78,000 0 4,7~ .78,000 schemes.

64. Special Component Plan For Scheduled . Revenue 5,36,54, 100 0 5,36,54, 100 Castes. Capiial 1,39,75,000 0 1,39,75,000 • 65. Aviation Department Revenue 26,70,500 0 26,70,500 66. Welfare of Backward Classes Revenue 1,66,03,000 0 1,66,03,000

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368 (6)

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67.

68.

79.

80.

81:

82.

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(2) (3)

Rs. Rs. · Rs. Public Works-Buildin~, Revenue 23,00,00,000 0 23,00,00,000 Capilal 5, 18,55,000 0 5, 18,55,CJOO

Public Works relating to Tribal Areas Capital 1,48,00,000 0 1,48,00,000 Sub-Plan-buiidings.

Expenditure pertaining t_o Medical . Revenue 16,50,68,000 0 16,50,68,000 Education Department.

Financial assistance to Three tier Revenue 1,19,36,01,000 0 1, 19,36,01,000 Panchayati Raj rn·stitutions.

Financial assistance to Urban bodies Revenue 17,60,00,000 0 17,60,00,000

• Capital 3,00,00,000 0 3,oo;oo,ooo Financial assistance to Three lier Revenue 36,64,05,100 0 36,64,05, 100 Panchayati Raj Institutions under

. the tribal area sub-plan.

Total Revenue 4,69,42,64,300 18, 19,196 4,69,60,83,496 Capital 49,57,08,300 0 49.,57,08,30_0

' Grand Total 5, 18,99,72,600 18, 19; 196 5, 19, 17,91,796

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