MA.
Registered No. - 768/97
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
___________________________ ___________ _______________ . _ 263 4 K W , 2010, 13 W , 1932 (»R5)
No.263 Dispur, Saturday, 4th September, 2010, 13th Bhadra, 1932 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH
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NOTIFICATION
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No.LGL.55/2003/59.--The following Act of the Assam Legislative Assembly which received the assent o f the Governor is hereby published for general information. t w ■jqin bn u : ' ■ »>rro lo -
ASSAM ACT NO. XX OF 2010
(Received the assent o f the Governor on 31 st August, 2010)
THE ASSAM DEPUTY SPEAKER'S SALARIES AND
ALLOWANCES (AMENDMENT) ACT, 2010
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2138 THE ASSAM GAZETTE. EXTRAORDINARY, SEPTEMBER. 4
AN
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ACT
Preamble Short title and commencement Amendment o f section 2
further to amend the Assam Deputy Speaker's Salaries and Allowances Act, 1958. Whereas it is expedient further to amend the Assam Deputy Speaker's Salaries and Allowances Act, 1958, hereinafter referred to as the principal Act, in the manner hereinafter appearing; Assam Act
XVI of
1958
It is hereby enacted in the Sixty-first Year of the Republic of India, as follows 1.(1) This Act may be called the Assam Deputy Speaker's Salaries and Allowances (Amendment) Act, 2010.
(2) It shall come into force at once.
2. In the principal Act, for section 2, the following shall be substituted, namely
"2. Salary and Allowances of the Deputy Speaker There shall be paid to the Deputy Speaker of the Assam Legislative Assembly, -
(i) a Salary of fifty five thousand rupees per mensem;
(ii) a Sumptuary Allowance of nine thousand rupees per mensem;
(iii) a Daily Allowance of one thousand rupees while on official tour and its halt within the State of Assam:
Provided that the Deputy Speaker of the Assam Legislative Assembly shall be entitled to draw Daily Allowance of one thousand five hundred rupees whenever the Deputy Speaker performs the official duties outside the State of Assam and its halt;
(iv) Sitting Allowance of one thousand rupees per day for the entire period of the Assembly Session computing two days before the commencement and two days after the termination of such Session:
Provided that the Sitting Allowance shall not be admissible if the Deputy Speaker of the Assam Legislative Assembly performs the official tour within the State of Assam or outside the State of Assam and its halt during the period of the Assembly Session and such performance of official tour shall be intimated to the Secretary, Assam Legislative Assembly;
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THE ASSAM GAZETTE, EXTRAORDINARY. SEPTEMBER 4, 2010 2139
(v) a Parliamentary Assistant Allowance of rupees five thousand per mensem ;
(vi) two hundred litres of petrol for head quarter use per mensem ; and
(vii) a Mileage Allowance of eight rupees per kilometre for the use of his official car on official duty.'
MOHD.A. HAQUE,
Secretary to the Government of Assam, Legislative Department, Dispur. GUWAHATI- Printed & Published by the Dy. Director (P&S), Directorate of Ptg. & Sty., Assam, Guwahati-21 (Ex-Gazette) No. 525-500-600-4-9-2010
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