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Manipur act 010 of 1984 : The Shri Govindaji Temple (Second Amendment) Act, 1984

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BILL No. a or 1934 v

THE SHRI GOVINDAJI TEMPLE (SECOND AMENDMENT)

B}LL, 1984

A 33,34?!” BILL

{urther to amend the Shri Govirzdafi Temple Act, 1972 (Manipur Act

No. 12 0f1972)=

BE it enacted by the Legislature of Manipur in the Thirty-fifth

Year of _the Republic of India as follows :

l. (1) This [Act may be called the ’Shri Govindaji --Tcmp1e-

(Second Amendment) Act, 1984.

(2) It shall come into force at once,

2. For the gxisting clause (2)) of sec‘ion 2 of the Shri Govindaji"

Temple Act, 1972, the following shall be substituted, namely 1—-

(b) ‘Dgpgty Commissiflnér’ marks :11: “Deputy Commisgioner

Bf Imgzhal‘t

Short title and com- mencemem,

Ammd’men' of section 2.