BILL no, 9 OF 1984
THE MANEPUR {VILLAGE AUTHORLTIES IN HILL AREAS) (AMENDMENT) BILL, 1984
BILL
to amend rfze Manipur (Village Auzkorities in Hill Areas) Act, 1956 (No. 80 #1956).
BE it enacted by the Legislature of Manipur in the Thirty-fifth Year 02" me chubliic of India as follows:
1. (I) This Act may be called the Manipur (Village Authorities in Hill Areas) (Amendment) Act, 1984.
{2} It sfiaiircom‘e into force at once.
2. En section 6 0f the Manipur (Village Authorities in Hi]! Areas) Am, 1256, for the word “three”, the word “five” shall be substltuted.
Short tit 1e and com- mencemem.
Amendment of section 6.