ACTS AND ORDINANCES OF KERALA, 1971 ACTS
THE KERALA ESSENTIAL ARTICLES CONTROL (TEMPORARY POWERS) CONTINUANCE ACT, 1970
Pteamble.
Ser.tions
1. Short t1tle.
(Act 1 of 1971)
CONTENTS
2 Amendment of section 1.
THE KERALA £SSENTIAL ARTICLES CONTROL (TEMPORARY POWERS) CONTINUANCE
ACT, 1970 •
(Act 1 of 1971)
i\n Act further to continue the Kerala Essential Articles Control (Temporary Powers) Act, 1961
Preamble.-WHEREAS 1t IS expedient to contmue the Keraln Essential Art1cles Control (Temporary Powers) Act, I !Hi 1, for a further penod
BE It enL1cted 111 the Twenty-first Year of the Republic of Inchn as follows -
Short 1itfe.-Th!5 Act mny be called the KeralFt E~sent1al A1 tH.:les Control (Tempora.ry Powers) Contmuance Act, UJ70
2 Amendment l)f <.,ection 1.-In sub sectiOn (3) of secti'Jil I of 1 he Ke1 ala Essentwl Articles Control (Temporary Pow~rs) Act, l!JGl (3 of Hl62), l01 the wordc; "mne years", the Vvords "l'leven year!-" shall be substituted
rt Published m the Gazette Extraordmary No. 32, d;}ted 16th 1 .nuary, 1971.
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