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Odisha act 010 of 1977 : The ODISHA MOTOR SPIRIT (TAXATION ON SALES) REPEAL ACT, 1977

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ORISSA ACT 10 OF 1977

*THE ORISSA MOTOR SPIRIT (TAXATION ON SALES) REPEAL ACT, 1977 [Received the assentof the Governor on the 13th October 1977, first published in an extra- •ordinary issueof the OrissaGazette, dated the 14th October1977]

AN ACT TO REPEAL THE ORISSA MOTOR SPIRIT (TAXATION ON SALES) Acr, 1946

E it by the Legislature of the State of Orissa in the Twenty-eighth Year of the Republic of India, as follows:—

1. (1) This Act maybe calledtheOrissaMotor Spirit (Taxation on Sales) Repeai Act, 1977.

(2) It shall come into on such date as the State Government may, by notification, appoint in this behalf.

2. ne OrissaMotor Spirit (Taxation on Sabs) 1946is herebyOrimAÄof

repealed. of

(Tzu. On

Sais)

•For theBill, OrissaGuzyte, extraordinary, tiz 19th t977 (1284)

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