SUNDAY FOR FRIDAY) ACT, 1950.
(ACT NO. VIII OF 1950.)
ARRANGEMENT OF SECTIONS
Sections
1. Short title and commencement.
2. Construction of references to Friday in provision relating to a weekly holiday.
3. Construction of references to Thursday in provision defining or referring to a week.
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SUNDAY FOR FRIDAY) ACT, 1950.1
ACT No. VIII OF 1950.
1 . (1 ) This Act may be called2[the Telangana Weekly Holiday (Substitution of Sunday for Friday) Act, 1950.] (2) It shall be deemed to have come into force from the 26th January, 1950.
2 . Every provision of law for the time being in force in3[the State of Telangana] which provides for or relates to the observance of Friday as a Weekly Holiday for any purpose whatsoever shall have effect as if all references therein to Friday were reference to Sunday.
3 . Every provision of law for the time being in force in3 [the State of Telangana] which defines or refers to a week as the period of seven days beginning with midnight on Thursday night shall have effect as if all references therein to Thursday were references to Saturday. * * * 1. The Andhra Pradesh (Telangana Area) Weekly Holiday (Substitution of Sunday for Friday) Act, 1950 in force in the combined State, as on 02.06.2014, has been adapted to the State of Telangana, under section 101 of the Andhra Pradesh Reorganisation Act, 2014 (Central Act 6 of 2014) vide. the Telangana Adaptation of Laws (No.2) Order, 2016, issued in G.O.Ms.No.46, Law (F) Department, dated 01.06.2016. 2. Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.
3 . Substituted for "the Telangana Area of the State of Andhra Pradesh" by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016. Short title and commencement. Construction of references to Friday in provision relating to a weekly holiday. Construction of references to Thursday in provisions defining or referring to a week.
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