नबंधन सं या पी0ट0-40 ॢबहर गजट
[सधरण [क
ॢबहर सरकर हर क०शत फ ग१न 14 श
(स पटन 2 ) पटन स!मवर 25 फरवर 2019 fof/k foHkkx
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vf/klwpuk,a
25 Qjojh 2019 laŒ ,y0th0&01&03@2019@1575@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 23 Qjojh] 2019 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
ftrsUæ dqekj]
ljdkj ds fo'ks"k lfpoA
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2 ॢबहर गजट [सधरण 25 फरवर 2019 [fcgkj vf/kfu;e 7] 2019⁄= fcgkj fo|ky; ijh{kk lfefr ¼la'kks/ku½ vf/kfu;e] 2019 fcgkj fo|ky; ijh{kk lfefr vf/kfu;e] 1952 dk la'kks/ku djus ds fy, vf/kfu;eA Hkkjr&x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEu :Ik esa ;g vf/kfu;fer gks %& 1- Lkaf{kIr uke] foLrkj ,oa vkjaHk A- (1) ;g vf/kfu;e fcgkj fo|ky; ijh{kk lfefr ¼la'kks/ku½ vf/kfu;e] 2019 dgk tk ldsxkA
(2) bldk foLrkj lEiw.kZ fcgkj jkT; eas gksxkA
(3) ;g jkti= esa blds izdk'ku dh frfFk ls izo`Ùk gksxkA
2. fcgkj fo|ky; ijh{kk lfefr vf/kfu;e] 1952 dh /kkjk&4 dh mi/kkjk ¼4½ dk la'kks/ku A& fcgkj fo|ky; ijh{kk lfefr vf/kfu;e] 1952 dh /kkjk 4 dh mi/kkjk ¼4½ fuEukafdr }kjk izfrLFkkfir dh tk;sxh%& ^^¼4½ mi /kkjk ¼2½ ds v/khu jgrs gq,] lfefr ds insu lnL; ls fHkUu v/;{k ,oa vU; lnL;ksa dk dk;Zdky jkti= esa muds ukeksa ds izdk'ku dh frfFk ls rhu o"kksZa dh vof/k ds fy, vFkok ljdkj }kjk ;Fkkfunsf'kr vxys vkns'k rd ¼tks igys gks½ gksxkA**=
fcgkj&jkT;iky ds vkns'k ls]
ftrsUæ dqekj]
ljdkj ds fo'ks"k lfpoA
25 Qjojh 2019 laŒ ,yŒthŒ&01&03@2019@1576@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 23 Qjojh 2019 dks vuqer fcgkj fo|ky; ijh{kk lfefr ¼la'kks/ku½ vf/kfu;e] 2019 ¼fcgkj vf/kfu;e 7] 2019½ dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk
fcgkj&jkT;iky ds vkns'k ls]
ftrsUæ dqekj]
ljdkj ds fo'ks"k lfpoA
[Bihar Act 7, 2019] The Bihar School Examination Board (Amendment) Act, 2019
AN
ACT
To Amend The Bihar School Examination Board Act, 1952 Be it in enacted by the Legislature of the State Bihar in the Seventieth year of the Republic of India as follows :-
1. Short title, extent and commencement.— (1) This Act may be called The Bihar School Examination Board (Amendment) Act, 2019.
(2) It shall extend to whole of the State of Bihar.
(3) It shall come into force from the date of its publication in the Official Gazette.
2. Amendment of Sub-Section (4) of Section.— 4 of the Bihar School Examination Board Act, 1952. Sub-section (4) of section-4 of the Bihar School Examination Board Act, 1952 shall be substituted by the following :-
"(4) Subject to the provision of sub-section (2), the term of office of the Chairman and the members other than the ex-officio member, shall be for a period of three years from the date of the publication of their names in the Official Gazette or till further order as directed by the State Government (which ever is earlier)."
By Order of the Governor of Bihar,
Jitendra Kumar,
Special Secretary to the Government.
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[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?
ॢबहर गजट
[सधरण 280%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
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