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Bihar act 006 of 2016 : The Bihar Police Sub-ordinate Services Commission Act, 2016

नबंंधन संं या पी0ट0-40 ॢबहर गजट [सधरण [क ॢबहर सरकर हर क०शत

1 च 1 3 श (स पटन 23) पटन ब१धवर 6 अील 21$ fof/k foHkkx

———

vf/klpw uk, a

6 vizhy 2016

lŒa ,y0th0&01&07@2016@64&yst—fcgkj fo/kku eaMa y }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukada 5 vizhy 2016 dks s vuqeq fr ns s pqqd ss ga]S bld s }kjk lo&ZZ lk/kkj.k dh lpww uk d ss fy; ss izdz kf'kr fd;k tkrk g SS A

fcgkj&jkT;iky ds s vkns's k ls]s

lata ; dqqekj]

ljdkj ds s lfpoA

1

2 ॢबहर गजट [सधरण 6 अील 2016

[fcgkj vf/kfu;e 6] 2016]

fcgkj iqqfqq yl voj lsssos k vk;kssxss vf/kfu;e] 2016 izzLzz rkouk %& jkT; ljdkj fcgkj d s v/khu legw x d s x̀g ¼vkj{kh½ foHkkx ,o a vU; foHkkxk sa d s in ftud s fy, 'kkjhfjd eki@tk¡p ;k n{krk ijh{k.k vfuok; Z g S ,o a ,ls s vU; ink sa d s fy, vH;fFk;Z k sa d s p;u grs q vf/kfu;e A

Hkkjr x.kjkT; d s lMl+ Bosa o"k Z e sa fcgkj jkT; fo/kkueMa y }kjk fuEufyf[kr :i e sa ;g vf/kfu;fer gk s %&

v/;k;&I

1- laafaa {kIr uke] foLrkj vkSSjSS izz zkz jaaHaa k A& ¼1½ ;g vf/kfu;e fcgkj iqqfqq yl voj lsok vk;kxs vf/kfu;e] 2016 dgk tk ldxs k A

¼2½ bldk foLrkj lEi.w k Z fcgkj jkT; e sa gkxs k A

¼3½ ;g ml frfFk l s izor̀ gkxs k] ftl frfFk dk s jkT; ljdkj] vf/klpw uk }kjk] jkti= e sa fu;r dj sa A

2- ifjHkk"kk,¡¡¡¡ A& bl vf/kfu;e e]sa tc rd dksb Z ckr fo"k; ;k lna HkZ d s fo:) u gk s &

(i) ^^vf/kfu;e** l s vfHkirzs g S fcgkj iqqfqq yl voj lsok vk;kxs vf/kfu;e] 2016 ;

(ii) ^^vk;kxs ** l s vfHkirzs g S bl vf/kfu;e d s v/khu xfBr fcgkj iqqfqq yl voj lsssos k p;u vk;kxs ;

(iii) ^^jkT; ljdkj** l s vfHkirzs g S fcgkj jkT; ljdkj ;

(iv) ^^vulq pw h** l s vfHkirzs g S bl vf/kfu;e d s lkFk layXu vulq pw h A v/;k;&II

3- vk;kssxss dk xBu A& fcgkj iqqfqq yl voj lssssok vk;kxs dk xBu fuEufyf[kr dk s feykdj fd;k tk,xk A&

¼ i½ v/;{k&jkT; ljdkj d s x̀g ¼vkj{kh½ foHkkx }kjk ifq yl egkfun's kd@vij ifq yl egkfun's kd Lrj d s lsok&fuòÙk vFkok lsokjr inkf/kdkjh dk s v/;{k d s :i e sa fu;Dq r@ukfer fd;k tk;xs k A

¼ii½ lnL;& ¼d½ jkT; ljdkj dk xg̀ ¼vkj{kh½ foHkkx ifq yl egkfujh{kd@ifq yl mi&egkfujh{kd@ifq yl v/kh{kd Lrj d s xg̀ ¼vkj{kh½ foHkkx d s lsokfuòr ;k lsokjr nk s vf/kdkfj;k sa dk s lnL; d s :i e sa fu;Dq r@ukfer djxs k A ¼[k½ mDr nk s lnL;k sa e sa l s ,d lnL; dk s v/;{k }kjk ^^lnL;&lfpo** d s :i e sa ukfer fd;k tk;xs k A

¼x½ jkT; ljdkj dk xg̀ ¼vkj{kh½ foHkkx vU; foHkkxk]as ;Fkk xg̀ foHkkx] i;kZoj.k ,o a oUk foHkkx] fuc/a ku] mRikn ,o a e| fu"k/s k foHkkx] ifjogu foHkkx] ,o a vkink icz /a ku foHkkx d s l;a Dq Rk lfpo l s vU;wu Lrj d s vf/kdre 2 ¼nk½s lnL; ukfer djxs k A

mDr lnL;k sa e sa de l s de ,d lnL; vYil[a ;d lenq k; ,o a ,d lnL; vulq fw pr tkfr@vulq fw pr tu&tkfr d s gkxs sa A

4- vk;kssxss dss ss v/;{k ,oaa aa lnL;ksasa sasa dk dk;ZZ ZdZ ky A&vk;kxs d s v/;{k ,o a lnL;k sa dk dk;Zdky rhu o"k Z vFkok mud s vMl+ B o"k Z dh vk; q izkIr dju s rd] tk s Hkh igy s gk]s gkxs k % ijUr q jkT; ljdkj }kjk fo'ks"k ifjfLFkfr e sa v/;{k ;k fdlh vU; lnL; d s dk;Zdky dk foLrkj ml vof/k d s fy, tk s fofuf'pr fd;k tk;] fd;k tk ldxs k %

ijUr q vkjS fd ;fn jkT; ljdkj dk s ;fq Dr;Dq r :i l s lek/kku gk s tk, fd v/;{k vFkok fdlh lnL; vFkok lHkh lnL;k sa dk vk;kxs e sa cu s jguk yksd fgr d s fo:) g S vFkok mud s cu s jgu s l s vk;kxs dk lfq o/kktud dk;&Z lia knu ckf/kr gk s ldrk g]S rk s jkT; ljdkj }kjk v/;{k ;k@vkjS olS s fdlh vU; lnL; ;k lHkh lnL;k sa dk s fofuf'pr dk;Zdky i.w k Z gksu s d s iwo Z Hkh ink sa l s gVk;k tk ldxs k A

5- vk;kssxss dss ss v/;{k ,oaa aa lnL;ksasa sasa dh mezz&zz lhek A& vk;kxs d s v/;{k ,o a lnL; dh fu;fq Dr d s le; vf/kdre vk;&q lhek 65 ¼ilSa B½ o"k Z gkxs h A

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बहार गजट (असाधारण), 6 अील 2016 3 6- vk;kssxss dk eqq[qq ;ky; ,oaa aa izz'zz kklh foHkkx A& vk;kxs dk e[q ;ky; iVuk e sa vofLFkr gkxs k ,o a xg̀ ¼vkj{kh½ foHkkx vk;kxs dk i'z kklh foHkkx gkxs k A 7- v/khuLFk inkf/kdkjh ,oaa aa deZZpZZ kjh A& vk;kxs d s dk; Z lpa kyu grs q v/khuLFk inkf/kdkfj;k sa ,o a depZ kfj;k sa d s ink sa dk lt̀u fd;k tk;xs k ,o a mudh lsok&'kr]sZa jkT; ljdkj }kjk bl vf/kfu;e d s v/khu cuk;h x;h fu;ekoyh d s vu:q i gkxsa h A

v/;k;&III

8- lsssos k,¡¡¡¡ laa aoa xZZ ZZ ,oaa aa in ftudss ss fy, fu;qqfqq Dr gssrss qq qq vk;kssxss vuqq'qq kaalaa k dj ldssxss k A& ¼1½ vk;kxs ] bl vf/kfu;e dh vulq pw h e sa ;Fkk&lfEefyr] vf/kdre :0 4200@& ¼pkj

gtkj nk s lk½S xMzs i s rd oky s jkT; ljdkj d s fofHkUu foHkkxk sa e sa legw ^x* d s lHkh fof'k"V onh/Z kkjh laox Z ,o a ink sa ftle sa fofgr 'kkjhfjd tk¡p ,o a n{krk ijh{k.k 'kkfey gk sa ,o a vU; ink sa ij fu;fq Dr grs q p;u ,o a vu'q kla k dj ldxs k A

¼2½ ;fn vko';d gk]s vf/kfu;e dh vulq pw h dk]s le;≤ ij] xg̀ ¼vkj{kh½ foHkkx

d s }kjk vf/klpw uk d s ek/;e l s l'a kkfs /kr fd;k tk ldxs k A

9- p;u dh izzfzz Ø;k A& ¼1½ vk;kxs ] layXu vulq pw h d s laoxh;Z ink sa grs q lca fa /kr ink@sa foHkkxk sa dh lsok laox Z fu;ekoyh d s v/khu fofgr ifz d;z k d s vulq kj] mEehnokjk sa dk p;u dj ldxs k %

ijUr q fdlh in grs q lsok laox Z fu;ekoyh d s ugh a gkus s dh fLFkfr e]sa jkT; ljdkj dh iwokZueq fr l]s vk;kxs }kjk bl i;z kstukFk Z cuk;h x;h p;u&fu;ekoyh e sa fofgr ifz d;z k d s vulq kj ink sa ij fu;fq Dr grs q mEehnokjk sa dk p;u vk;kxs dj ldxs k A

¼2½ vk;kxs ln'̀k vgrZ k oky s ink sa d s fy, l;a Dq r ifz r;kfs xrk ijh{kk vk;kfs tr dj ldxs k A 10- lewwgww ^x* dss ss laa aoa xhZZ;ZZ inksasa sasa lss ss laacaa aafaa /kr yaafaa cr p;u izzfzz Ø;k dk vaaraa j.k A& bl vf/kfu;e d s lkFk layXu vulq pw h e sa ;Fkkfs Yyf[kr olS s lHkh laoxh;Z ink sa ij ftud s lca /a k e sa fcgkj depZ kjh p;u vk;kxs vFkok fcgkj rduhdh depZ kjh p;u vk;kxs vFkok fdlh vU; vk;kxs vFkok i"knZ ~

}kjk bl vf/kfu;e d s vkjHa k gksu s dh frfFk rd foKkiu fuxrZ vFkok izdkf'kr ugh a fd;k x;k gk]s fu;fq Dr d s fy, p;u dh dkjZokb Z fcgkj iqqfqq yl voj lssssok vk;kssxss }kjk i.w k Z dh tk;xs h % ijUr]q bl vf/kfu;e d s lkFk layXu vulq pw h e sa ;Fkkfs Yyf[kr olS s lHkh laoxh;Z ink sa ij] ftud s lca /a k e sa vU; fdlh vk;kxs vFkok i"knZ ~ }kjk bl vf/kfu;e d s ykx w gksu s dh frfFk rd foKkiu fuxrZ vFkok izdkf'kr fd;k tk pqdk gk]s fu;fq Dr d s fy, p;u dh dkjZokb Z iwoZor lca fa /kr vk;kxs vFkok i"knZ ~ }kjk gh i.w k Z dh tk;xs h A

v/;k;& IV

11- foRrh; izz zkz o/kku A& ¼1½ vk;kxs d s dk;kZy; vkjS vk;kxs d s dk; Z lia knu e sa gksu s okyk lEi.w k Z O;; jkT; ljdkj }kjk ogu fd;k tk;xs k A

¼2½ vk;kxs fofHkUu ink sa ij fu;fq Dr d s fy, p;u grs q vk;kfs tr dh tku s okyh ifz r;kfs xrk ijh{kkvk sa d s fy, mEehnokjksa l]s jkT; ljdkj }kjk] le;≤ ij] vo/kkfjr ijh{kk Qhl izkIr dj ldxs k] tk s vk;kxs }kjk] jkT; dks"kkxkj e sa mi;Dq r izkfIr&'kh"k Z e sa tek fd;k tk,xk A 12- yss[ss kk ,oaa aa yss[ss kk ijh{k.k A& ¼1½ vk;kxs dk foRrh; o"k Z fdlh dSy.s Mj o"k Z d s ,d vizhy l s izkjHa k gksdj vxy s dSy.s Mj o"k Z dh bdrhl ekp Z dk s lekIr gkxs k A ¼2½ vk;kxs }kjk viu s izkfIr&O;; dk lE;d ~ vfHky[s khdj.k fd;k tk,xk vkjS vk;kxs d s y[s kk d s lE;d~ l/a kkj.k dk fof'k"V mRrjnkf;Ro vk;kxs d s lnL;&lfpo dk gkxs k A v/;k;&V

13- 'kfDr;ksasa sasa dk izzRzz ;k;kss sts u A& ¼1½ i'z kklfud ,o a foRrh; ekeyk sa e]sa vk;kxs d s v/;{k dk s jkT; ljdkj d s foHkkxk/;{k dh 'kfDr gkxs h A

¼2½ vk;kxs d s v/;{k] vk;kxs d s lnL;k sa e sa l s ,d lnL; dk s ijh{kk fu;=a d dk dÙkOZ ; ,o a nkf;Ro rFkk vU; lnL;k sa e sa l s fdlh ,d lnL; dk s vk;kxs d s i'z kklfud 'kk[kk dk dÙkOZ ; ,o a nkf;Ro lkiSa ldxsa sa A

3

4 ॢबहर गजट [सधरण 6 अील 2016 14- fu;ekoyh@fofu;ekoyh cukuss ss dh 'kfDr;k¡¡¡¡ A& ¼1½ bl vf/kfu;e d s izko/kkuk sa dk s dk;kfZ Uor dju s grs ]q ;fn vko';d gk]s jkT; ljdkj dk s fu;ekoyh cuku s dh 'kfDr gkxs h A ¼2½ vk;kxs ] jkT; ljdkj d s iwokZueq kns u l]s dk;&Z ifz d;z k lpa kyu fu;ekoyh] foKkiuk sa d s izdk'ku] fyf[kr ijh{kkvksa d s lpa kyu] O;fDrRo tk¡p@ekfS [kd ijh{kkvk]sa 'kkjhfjd {kerk tk¡p ijh{kkQyk sa d s izdk'ku] ,o a vU; p;u ifz d;z k] ;fn dksb Z gk s rk]s vkfn d s lpa kyu ,o a vU; dk;k Zsa grs q fofu;ekoyh cuk ldxs k A

15- fu;ekoyh dk fo/kku eaaMaa y dss ss le{k j[kk tkuk A& jkT; ljdkj }kjk cuk;k x;k iRz ;sd fu;e] cuk; s tku s d s i'pkr ~ ;Fkk'kh?k]z jkT; fo/kku eMa y d s nksuk sa lnuk sa d s le{k] tc og dqy pknS g fnuk sa dh vof/k d s fy, l= e sa gk]s tk s ,d l= e sa vFkok nk s ;k vf/kd vuØq fed l=k sa e sa ijw h gk s ldxs h rFkk ;fn ml l= d s ;k iwokDsZ r vuØq fed l=k sa d s Bhd ckn d s l= d s volku d s iwo]Z nksuk sa lnu ml fu;e e sa dksb Z ifjorZu dju s d s fy, lger gk s tk; ;k nksuk sa lnu lger gk s tk; fd ,ls k fu;e ugh a cuuk pkfg,] rc og fu;e dsoy mDr l'a kk/s ku rd gh iHz kkoh gkxs k ;k ;FkkfLFkfr fu"iHz kkoh gk s tk;xs kA fdUr q fu;e d s ,ls s l'a kk/s ku ;k fu"iHz kkoh gksu s l s mDr vf/kfu;e d s v/khu fd;k x;k fdlh dk; Z dh fof/k ekU;rk ij ifz rdwy iHz kko ugh a iMx+s k A 16- dfBukbZZ;ZZ ksasa sasa dk fujkdj.k ,oaa aa fujlu A& ¼1½ bl vf/kfu;e d s izko/kkuk sa d s fØ;kUo;u e sa dksb Z dfBukb Z mRiUu gkrs h g S rk s jkT; ljdkj] bl vf/kfu;e d s ykx w gksu s d s ,d o"k Z d s Hkhrj] bl vf/kfu;e d s izko/kkuk sa d s ;Fkkfs pr dk;kUZ o;u e sa vku s okyh dfBukb;Z k sa d s fujkdj.k grs ]q vf/klpw uk }kjk] ,ls k izko/kku dj ldxs h tk s bl vf/kfu;e d s izko/kkuk sa l s vlxa r u gk s A ¼2½ bl vf/kfu;e d s vkjHa k d s ckn ,d o"k Z d s Hkhrj] bl vf/kfu;e d s fdlh izko/kku d s fuopZ u d s lca /a k e sa ;fn dksb Z 'kadk mRiUu gk s rk s mldk fujkdj.k jkT; ljdkj] vf/klpw uk }kjk] fof/k foHkkx d s ijke'k Z l s dj ldxs h A

¼3½ bl vf/kfu;e d s fgna h ,o a vxa zsth ikB e sa dksb Z vUrj izdV gk s rk s fgUnh ikB dk vfHkHkkoh iHz kko gkxs k A

17- vof'k"V ekeyss ss A& bl vf/kfu;e l s lca fa /kr lHkh vFkok dksb Z Hkh vof'k"V ekeyk jkT; ljdkj }kjk bl vf/kfu;e d s izko/kkuk sa d s vulq kj fuLrkfjr fd;k tk,xk A

18- fujlu ,oaa aa O;kò``f` Ùk A& ¼1½ bl vf/kfu;e dh /kkjk&10 d s v/khu vk;kxs dk s vra fjr ekeyk sa rFkk bl vf/kfu;e }kjk vk;kxs dk s lkiSa s x, laoxh;Z ink sa grs q p;u lca /a kh ekeyk sa dh lhek rd] lca fa /kr foHkkxk sa d s fu;fq Dr lca /a kh vk;kxs @i"knZ ~ d s fu;ek sa ,o a fu;ekoyh d s lxa r izko/kku bl vf/kfu;e d s vkjHa k dh frfFk l s fujflr fd; s tkr s g Sa A

¼2½ ,ls s fujlu d s gkrs s g,q Hkh] lca fa /kr foHkkxk sa d s fu;fq Dr lca /a kh vk;kxs @i"knZ ~ d s iwo Z fu;ek sa ,o a fu;ekoyh d s lxa r izko/kku d s }kjk dh x;h p;u dh dksb Z Hkh dkjZokb Z o/S k ekuh tk;xs h ekuk sa mDr dkjZokb Z bl vf/kfu;e d s v/khu dh x;h gk s A

vuqqlqq wwpww h

fcgkj iqqfqq yl voj lsssos k vk;kssxss }kjk vk;kfs tr dh tkusokyh ijh{kkvk sa l s lca fa /kr ink sa dh lpw h %&

Ø0 in dk uke foHkkx xzszsMzszs &iss ss
1 2 3 4
1 ifq yl voj fujh{kd xg̀ ¼vkj{kh½ foHkkx ` 4200
2 izkj{k voj fujh{kd ¼ifjpkjh½ xg̀ ¼vkj{kh½ foHkkx ` 4200
3 dEiuh dekMa j ¼xg̀j{kk okfguh½ xg̀ ¼vkj{kh½ foHkkx ` 4200
4 Qk;j LV's ku vkfW Qlj ¼vfXu'kke inkf/kdkjh½ xg̀ ¼vkj{kh½ foHkkx ` 4200
5 vk'k q voj fujh{kd xg̀ ¼vkj{kh½ foHkkx ` 4200
6 vk'k q lgk;d voj fujh{kd ¼lh/kh Hkrh½Z xg̀ ¼vkj{kh½ foHkkx ` 2800
7 Vadd lgk;d voj fujh{kd ¼lh/kh Hkrh½Z xg̀ ¼vkj{kh½ foHkkx ` 2800
8 vk'k q lgk;d voj fujh{kd ¼lhfer ifz r;kfs xrk ijh{kk l½s xg̀ ¼vkj{kh½ foHkkx ` 2800
9 Vadd lgk;d voj fujh{kd ¼lhfer ifz r;kfs xrk ijh{kk l½s xg̀ ¼vkj{kh½ foHkkx ` 2800

4

बहार गजट (असाधारण), 6 अील 2016 5

Ø0 in dk uke foHkkx xzszsMzszs &iss ss
1 2 3 4
10 vŒfuŒ ¼,eŒdMS j½ fo'ks"k 'kk[kk ¼xg̀ foHkkx½ ` 4200
11 lŒvŒfuŒ ¼,eŒdMS j½ xg̀ ¼vkj{kh½ foHkkx ` 2400
12- fyfid ¼ifq yl foHkkx d s {k=s h; LFkkiuk sa d½s xg̀ ¼vkj{kh½ foHkkx ` 1900
13- v-fu-¼crs kj½ forra ]q xg̀ foHkkx ` 4200
14- v-fu- ¼rduhdh½ forra ]q xg̀ foHkkx ` 4200
15- lgk;d v/kh{kd ¼x̀g dkjk½ xg̀ ¼vkj{kh½ foHkkx ` 4200
16- ifq yl voj fujh{kd fuxjkuh foHkkx ` 4200
17- voj fujh{kd ¼mRikn ,o a e| fu"k/s k½ mRikn ,o a e| fu"k/s k foHkkx ` 4200
18- ouiky ou ,o a Ik;kZoj.k foHkkx ` 4200
19- izorZu voj fujh{kd ifjogu foHkkx ` 4200

ukssVss %& jkT; ljdkj dss ss }kjk vf/klwwpww uk }kjk laaaayXu vuqqlqq wwpww h esasa asas u;ss ss in dkss ss lfEefyr vFkok

fdlh in dkss ss vuqqlqq wwpww h lss ss foykssfss ir fd;k tk ldssxss k A

fcgkj&jkT;iky d s vkn's k l]s

lta ; dqekj]

ljdkj d s lfpoA

———

6 vizhy 2016

l0a ,y0th0&01&07@2016@65&yst—fcgkj fo/kku eMa y }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk

5 vizhy 2016 dk s vuqer fcgkj iqqfqq yl voj lsssos k vk;kssxss vf/kfu;e] 2016 dk fuEufyf[kr vxa zts h

vuqokn fcgkj&jkT;iky d s izkf/kdkj l s bld s }kjk izdkf'kr fd;k tkrk gS] ftl s Hkkjrh; lfa o/kku d s vuqPNns &348

d s [kMa ¼3½ d s v/khu mDr vf/kfu;e dk vxa zts h Hkk"kk e sa izkf/kdr̀ ikB le>k tk;xs k A

fcgkj&jkT;iky d s vkn's k l]s

lta ; dqekj]

ljdkj d s lfpoA

[Bihar Act 6, 2016] Bihar Police Sub-ordinate Services Commission Act, 2016

AN

ACT

Preamble. - to constitute the "Bihar Police Sub-ordinate Services Commission" for selection of the candidates to the post of Group 'C' of the Home (Police) Department and posts of other departments under the State Government of Bihar for which physical measurement/test or ability test is mandatory and for selection of the candidate for such other posts.

Be it enacted by the Legislature of the State of Bihar in the sixty seventh year of the Republic of India as follows:-

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6 ॢबहर गजट [सधरण 6 अील 2016

CHAPTER-I

1. Short title, Extent and Commencement.— (1) This Act may be called 'The Bihar Police Sub-ordinate Services Commission Act, 2016'.

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come into force on such date as the State Government may publish the same, by notification, in the official Gazette.

2. Definitions.- In this Act, unless any thing is repugnant to the subject or context. -

(i) "Act" means 'The Bihar Police Sub-ordinate Services Commission Act, 2016;

(ii) "Commission" means, Bihar Police Sub-ordinate Services Commission constituted under this Act;

(iii) "State Government" means 'The State Government of Bihar;

(iv) "Schedule" means schedule appended to this Act.

CHAPTER-II

3. Constitution of Commission.— The Bihar Police Sub-ordinate Services commission shall be constituted consisting of the following:-

(i) Chairman.— Home (Police) Department, Government of Bihar shall appoint or nominate a retired or serving officer of the rank of Director General of Police or Additional Director General of Police as Chairman.

(ii) Members.—

(a) Home (Police) Department, Government of Bihar shall appoint or nominate two retired or serving officers of Home(Police) Department of the rank of Inspector General of Police or Deputy Inspector General of Police or Superintendent of Police as members.

(b) One of the two members will be nominated as "Member-Secretary" by the Chairman.

(c) Home (Police) Department of the State Government shall nominate a maximum of 2 (two) members from other department such as, Home Department, Environment and Forest Department, Registration Excise & Prohibition Department, Transport Department and Disaster Management Department.

Among these members, at least one member shall be from minority community and one member shall be from Scheduled Caste /Scheduled Tribe.

4. Tenure of chairman and Members of the Commission.— The tenure of the Chairman and Members of the Commission shall be three years or till attainment of their age as sixty eight years, whichever is earlier;

Provided that, in special circumstances, the tenure of the chairman or the member may be further extended for such period as may be determined by the State Government; Provided further that if the State Government is reasonably satisfied that continuance of Chairman or any Member or all Members in the Commission is against the public interest or causing inconvenience in functioning of the Commission, the chairman or and such any other member or all members may be discharged from their posts by the State Government before the completion of the determined tenure.

5. Age limit of Chairman and Members of the Commission.— The maximum age-limit of the Chairman or Members of the Commission at the time of appointment shall be 65 (Sixty five) years.

6. Headquarter and Administrative Department of the Commission.— The Headquarter of the Commission shall be situated in Patna and Home(Police) department shall be the Administrative department of the commission.

7. Sub-ordinate officers and Employees. For conduct of business of the Commission, posts of Sub-ordinate officers and employees will be created and terms and conditions of their service will be in conformity with the rules made by The State Government under this Act.

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बहार गजट (असाधारण), 6 अील 2016 7

CHAPTER-III

8. Services Cadres and Posts for which the Commission may recommend for Appointment.— (1) The Commission may select and recommend for appointment to all cadres and posts of Group C having designated 'uniform' and prescribed physical ability and efficiency tests as well as such other posts having maximum Grade Pay upto rupees 4200/- in the different departments under the State Government as mentioned in the appended schedule.

(2) The Schedule of the Act may be amended time to time by the Home(Police) department by notification, if required.

9. Selection Procedure.—(1) The Commission shall select the candidates for appointment to cadre posts, enumerated in the appended schedule according to the prescribed procedure under the service cadre rules of respective posts/departments;

Provided that in absence of service cadre rules for any post, the Commission shall select the candidates for such post according to the prescribed procedure adhered in the examination rules for selection by the commission with prior approval of the State Government.

(2) The Commission may hold a Combined Competitive Examination for posts with similar eligibility criterion.

10. Transfer of Pending Selection Process Related to Cadre Posts of Group C.— Selection process shall be completed by the "Bihar Police Sub-ordinate Services Commission" for the appointment to all such cadre posts as mentioned in the appended schedule of this Act, in respect of which the advertisement has not been issued or published by the Bihar Staff Selection Commission or Bihar Technical Staff Selection commission or any other Commission or Board; Provided that the selection process shall be completed by such other respective Commission or Board for appointment to all such cadre posts as mentioned in the appended schedule of this Act, in respect of which the advertisement has been issued or published by any other Commission or Board till the date of commencement of this Act.

CHAPTER-IV 11.Financial Provisions.— (1) All expenditures incurred for functioning of the Commission shall be borne by the State Government.

(2) The Commission shall charge examination fee from the candidates as determined by the State Government, from time to time for conduct of competitive examinations which shall be deposited in the appropriate Receipt- Head in the State Treasury by the Commission.

12. Accounts and Audit.— (i) Financial year of the Commission shall begin from 1stApril of a calendar year and shall end on 31stMarch of the next calendar year.

(ii) All documents related to receipts and expenditures shall be maintained properly by the Commission and the Member Secretary of the Commission shall be solely responsible for the same.

CHAPTER-V 13.Delegation of Powers. (1) The Chairman of the Commission shall have the powers of Head of Department of State Government in administrative and financial matters.

(2) Chairman of the Commission may entrust the duties and responsibilities of Examination controller to one of the member and the duties and responsibilities of Administrative Branch of the Commission to another member.

14. Powers to make rules/regulations. (1) The State Government shall have power to make rules to carry out the provisions of this Act, if required.

(2) The commission may frame regulations for publication of advertisement, conduction of written examinations, personality test/viva-voce test, publication of result and other selection procedures, if any, with prior approval of State Government .

15. To Lay the Rules on the floor of Legislature.— Every rule made by the State Government shall be laid before each house of the State Legislature immediately in the session, called for minimum fourteen days or which may comprise one session or two or more successive sessions or the successive session and if before the adjournment of the earlier session, immediately following the session or the successive session aforesaid if both houses agree in making any modification in the rule or disagree the rule thereafter will have effect only in such modified form or

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8 ॢबहर गजट [सधरण 6 अील 2016 be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the legal validity of anything done previously under that rule.

16. Removal of Difficulties and Interpretation.— (1) If any difficulty arises in carrying out the provisions of this Act, the State Government within one year after the commencement of this Act, may, by notification , make such provisions, not in consistent with the provisions of this Act for removing such difficulties.

(2) if any doubt arises in respect of interpretation of any provisions of the Act within one year after the commencement of this Act, the State Government may remove the same by notification in consultation with the law department.

(3) if any differences appears in Hindi version and English version of this Act, the Hindi version shall have overriding effect.

17. Residual Matters. All or any residual matters related to this Act shall be disposed off by the State Government according to the provisions of this Act.

18. Repeal and savings. (1) Subject to the limit of the matter transferred under section 10 of this Act and the matter assigned to the Commission for selection to cadre posts by this Act, the relevant provisions of the rules/regulations of the concerned Commission /Board related with the appointment in the concerned department shall stand repealed from the date of commencement of this Act.

(2) Notwithstanding this repeal any action of selection taken by the Commission /Board under the relevant provisions of the rule/regulation of the concerned Commission/Board shall be deemed to be legal, as if, the said actions was taken under this Act.

SCHEDULE

List of posts for which Examination is to be conducted by Bihar Police Sub-ordinate Services Commission

Sl. No. Name of post Controlling Department Grade Pay
1 2 3 4
1 Sub Inspector of Police Home (Police) Deptt. Rs. 4200/-
2 Reserve Sub Inspector (Seargent ) Home (Police) Deptt. Rs. 4200/
3 Company Commander (Home Guard) Home (Police) Deptt. Rs. 4200/
4 Fire Station officer(Fire extinguisher officer) Home (Police) Deptt. Rs. 4200/
5 Steno Sub-Inspector Home (Police) Deptt. Rs. 4200/
6 Steno Asstt. Sub-Inspector (Direct Recruitment) Home (Police) Deptt. Rs. 2800/-
7 Typist Asstt. Sub-Inspector (Direct Recruitment) Home (Police) Deptt. Rs. 2800/
8 Steno Asstt. Sub-Inspector (Limited Competitive Examination) Home (Police) Deptt. Rs. 2800/
9 Typist Asstt. Sub-Inspector (Limited Competitive Examination) Home (Police) Deptt. Rs. 2800/
10 Sub-Inspector (M- Cadre) Special Branch (Home Deptt.) Rs. 4200/-
11 Asstt. Sub-Inspector (M-Cadre) Home (Police) Deptt. Rs. 2400/-
12 Clerk (Field formations.) Home (Police) Deptt. Rs. 1900/-
13 Sub-Inspector (Wireless) Wireless (Home Deptt.) Rs. 4200/-
14 Sub-Inspector (Technical) Wireless (Home Deptt.) Rs. 4200/-

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बहार गजट (असाधारण), 6 अील 2016 9

Sl. No. Name of post Controlling Department Grade Pay
1 2 3 4
15 Asst. Superintendent (Home Prison) Home (Police) Deptt. Rs. 4200/-
16 Sub-Inspector of Police Vigilance Deptt. Rs. 4200/-
17 Sub-Inspector Registration, Excise and Prohibition Deptt. Rs. 4200/-
18 Forester Forest and Environment Deptt. Rs. 4200/-
19 Enforcement Sub-Inspector Transport Deptt. Rs. 4200/-

Note:- New posts may be included in and any post deleted from the appended Schedule by the State Government by notification.

By order of the Governor of Bihar,

SANJAY KUMAR,

Secretary to the Government.

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[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव # म१ॢ त?

ॢबहर गजट

[सधरण 2%3'5)1+400'ड-ट.-प-?

Website: http://egazette.bih.nic.in

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