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Bihar act 010 of 2017 : The Patna University (Amendment) Act, 2017

ॢबहर [सधरण [क ॢबहर सरकर हर क०शत

(स पटन 3) पटन la∫ ,yŒthŒ&01&09@2017@ ftlij egkefge jkT;iky fnukad 12 vizSy 2017 dks v fy;s izdkf'kr fd;k tkrk gSA

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या

गजट

1 व शख 13 श

श१ वर 21 अील 21"

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21 vizhy 2017

64 yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] a zS s uqefr ns pqds gS] blds }kjk loZlk/kkj.k dh lwpuk ds fcgkj&jkT;iky ds

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2 ॢबहर गजट [सधरण 21 अील 2017 [fcgkj vf/kfu;e&10] 2017]= iVuk fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 iVuk fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 24] 1976½ dk la'kks/ku djus ds fy, vf/kfu;e izLrkoukA& pw¡fd] fcgkj jkT; ds fo'ofo|ky;ksa ,oa vaxhHkwr egkfo|ky;ksa esa f'k{kdksa ds in ij fo'ofo|ky; vuqnku vk;ksx }kjk fu/kkZfjr ekinaMksa ds vuq:i fu;qfDr ds fy, ,d fo'ofo|ky; lsok vk;ksx dk xBu vko';d gSA

vkSj] pw¡fd] iVuk fo'ofo|ky; vf/kfu;e] 1976 esa f'k{kdksa dh fu;qfDr ls lacaf/kr izko/kkuksa dks fo'ofo|ky; vuqnku vk;ksx }kjk le;≤ ij fuxZr fofHkUu fn'kkfunsZ'kksa@fofu;eksa esa vafdr izko/kkuksa ds vuq:i jkT; ds fo'ofo|ky;ksa esa f'k{kdksa ds in ij fu;qfDr fd;k tkuk vfuok;Z gSA vr% fo'ofo|ky; vuqnku vk;ksx }kjk fuxZr fn'kkfunsZ'kkas@jsxqys'kuksa ds vuq:i vf/kfu;e esa la'kks/ku fd;k tkuk vko';d gSA

Hkkjr x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/kku&eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%&

1- laf{kIr uke ,oa izkjaHkA&¼1½ ;g vf/kfu;e iVuk fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dgk tk ldsxkA

¼2½ ;g vf/kfu;e ml frfFk ls izo`Ùk gksxk tks jkT; ljdkj] vf/klwpuk }kjk fu;r djsA 2- fcgkj vf/kfu;e 24] 1976 dh /kkjk&2 dk la'kks/kuA& iVuk fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 24] 1976½ ¼blesa vkxs mDr vf/kfu;e ds :i esa fufnZ"V½ dh /kkjk&2 ds [kaM&¼;½ dks fuEufyf[kr }kjk izfrLFkkfir fd;k tk;sxk%&

^^¼;½ ^vk;ksx* ls vfHkizsr gS fd ^fcgkj jkT; fo'ofo|ky; lsok vk;ksx*A**

3- fcgkj vf/kfu;e 24] 1976 dh /kkjk&56 esa la'kks/kuA& ¼1½ vf/kfu;e dh /kkjk&56 dh mi/kkjk ¼1½ dk [k.M ¼i½ foyksfir fd;k tk,xkA

¼2½ vf/kfu;e dh /kkjk&56 dh mi/kkjk ¼1½ dk [k.M ¼iii½ dk ijarqd foyksfir fd;k tk,xkA 4- fcgkj vf/kfu;e 24] 1976 esa ,d ubZ /kkjk&56 d dk tksM+k tkukA&

vf/kfu;e 1976 dh /kkjk&56 ds ckn fuEufyf[kr ubZ /kkjk&56 d tksM+h tk,xh %& ^^56 d& fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu & jkT; ljdkj

fo'ofo|ky; f'k{kd dh fu;qfDr gsrq vuq'kalk djus ds fy, ,d vyx fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu djsxhA**

5- O;ko`fÙkA& vf/kfu;e dh /kkjk&2 ,oa /kkjk&56 dh mi/kkjk ¼1½ ds [kaM& (iii) esa la'kks/ku ds gksrs gq, Hkh] iwoZ esa fd;k x;k dqN Hkh ;k fofu'p; vkSj dh xbZ dkjZokbZ fof/k iw.kZ fd;k x;k le>k tk;sxk ;k le>h tk;sxh vkSj vf/kfu;e dh /kkjk&56 ds izfrLFkkiu ;k foyksiu ds vk/kkj ij iz'uxr ugha fd;k tk;sxk ;k dh tk;sxhA

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21 vizhy 2017 laŒ ,y0th0&01&09@2017@65 yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk dated 12th April] 2017 dks vuqer iVuk fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk A

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2

3 ॢबहर गजट [सधरण 21 अील 2017

[Bihar Act 10, 2017] Patna University (Amendment) Act, 2017

AN

ACT

To Amend Patna Universities Act, 1976 (Bihar Act 24, 1976) Preamble—Whereas, there shall be a University Service Commission for future appointment to the post of teachers in the Universities and colleges of the Bihar State in conformity with the prescribed standards of University Grant Commission .

And, whereas, it is essential to make future appointments to the posts of teachers in the Universities of the State by making the provisions for appointment of teachers in the Patna University Act, 1976 in conformity with the provisions laid down in the various guidelines/regulations issued by the University Grants Commission from time to time. Hence, it is necessary to amend the Act as per the guidelines/ regulations issued by the University Grants Commission.

Be it enacted by the Legislature of the State of Bihar in the Sixty eighth year of the Republic of India as follows:-

1. Short title and Commencement.—(1) This Act may be called The Patna University (Amendment) Act, 2017.

(2) It shall come in force with effect from the date which the State Government, by notification, may fix.

2. Amendment in Section-2 of Bihar Act, 24, 1976.— Clause (za) of section 2 of the Patna University Act, 1976 (Bihar Act 24, 1976) (hereinafter referred to as to said Act) shall be substituted by the following:-

"(za) 'Commission' means 'Bihar State University Service Commission'"

3. Amendment in section-56 of the Bihar Act 24, 1976.— (1) Clause (i) of sub section (1) of section 56 shall be deleted.

(2) Proviso of clause (iii) of sub section (1) of section 56 of the Act shall be deleted.

4. Addition of new section-56 A in the Bihar Act 24, 1976.— The following new section-56 A shall be added after-56 of the Act.

"56 A. Constitution of Bihar State University Service Commission— The State shall constitute a separate Bihar State University Service Commission for making recommendation for appointment of University teacher".

5. Saving.— Notwithstanding the amendment made in section-2 and clause (iii) of sub section (1) of section-56 of this Act, anything done or decision or action taken prior to it shall be deemed to have been validly done or taken and shall not be questioned on the ground of amendment. By Order of the Governor of Bihar,

SURENDRA PRASAD SHARMA,

Secretary to Government.

————= [ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 306%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

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