Login

Bihar act 011 of 2015 : The Bihar Agricultural University (Amendment) Act, 2015

बहार असाधारण अंकंंं बहार सरकार ारा ूकािशत (संंंं0 पटना 540) la0 ,y0th0&1&12@2014@ ftlij egkefge jkT;iky fnukad 29 vizhy] 2015 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

िनबंधन सं या

गजट

ंं ंं

16 वैशाखैैै 1937 (श0)

पटना, बुधुुु वार, 6 मई 2015

fof/k foHkkx

&&&&&&&&&&

vf/klwpuk,a

6 ebZ 2015

68 yst%A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e]

z s q s q s Sa s Z w

fcgkj&jkT;iky ds vkns'k ls]

eukst dqekj]

ljdkj ds la;qDr lfpoA

ं ं पी0ट,0-40

a

s a q

1

fcgkj d`f"k fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2015 ¼fcgkj vf/kfu;e 11] 2015½

fcgkj Ñf"k fo'ofo|ky; vf/kfu;e] 2010¼fcgkj vf/kfu;e 12] 2010½ dk la'kks/ku djus ds fy, vf/kfu;eA

Hkkjr&x.kjkT; ds fN;klBosa o"kZ esa fcgkj jkT; fo/kkue.My }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%&

1- laf{kIr uke] foLrkj vkSj izkjaHkA&¼1½ ;g vf/kfu;e fcgkj Ñf"k fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2015 dgk tk ldsxkA

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA

¼3½ ;g ml rkjh[k ls izo`Ÿk gksxk tks] ljdkj }kjk jkti= esa vf/klwpuk }kjk fu;r dh tk;A 2- fcgkj vf/kfu;e 12] 2010 dh /kkjk&31 eas la'kks/kuA& mDr vf/kfu;e] 2010 dh /kkjk&31 fuEufyf[kr }kjk izfrLFkkfir dh tk,xh%&

^^31 ¼1½ fo'ofo|ky; dh okf"kZd ys[kk fooj.kh] dqyifr ds funs'kk/khu fu;a=d }kjk rS;kj dh tk,xh vkSj lHkh izdkj ds L=ksrksa ls fo'ofo|ky; dks izksn~Hkwr ,oa izkIr lHkh /ku vkSj fo'ofo|ky; }kjk laforfjr ,oa Hkqxrku fd, x, lHkh /ku ys[kk esa ntZ fd;k tk;sxkA

¼2½ ¼i½ fo'ofo|ky; ds ys[kk dh ys[kkijh{kk Hkkjr ds fu;a=d egkys[kkijh{kd }kjk] le;≤ ij] fd;k tk;sxkA jkT; ljdkj Hkh] vko';drkuqlkj] bl fufer fu;qDr pkVZMZ ,dkmaVsaV }kjk mDr ys[kk dh ys[kkijh{kk djok ldsxhA

¼ii½ ys[kk] ys[kkijh{kk ds ckn] eqfnzr dh tk,xh vkSj dqyifr }kjk mldh izfr;k¡] ys[kkijh{k.k&izfrosnu lfgr] izca/ku&cksMZ ,oa dqykf/kifr dks izLrqr dh tk,axhA

¼3½ izca/ku&cksMZ ys[kk dh izfr ,oa ys[kk ijh{kk izfrosnu ij fo'ofo|ky; }kjk dh xbZ dkjZokbZ ds fooj.k ds lkFk izfrosnu jkT; ljdkj dks lkSaisxk vkSj jkT; ljdkj fo/kku eaMy ds lnuksa ds le{k mls miLFkkfir djok,xhA**

fcgkj&jkT;iky ds vkns'k ls]

eukst dqekj]

ljdkj ds la;qDr lfpoA

6 ebZ 2015

la0 ,y0th0&1&12@2014@69 yst%A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk 29 vizhy 2015 dks vuqer fcgkj d`f"k fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2015 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxkA fcgkj&jkT;iky ds vkns'k ls]

eukst dqekj]

ljdkj ds la;qDr lfpoA

Bihar Agricultural University (Amendment) Act, 2015 (Bihar Act 11, 2015)

AN

ACT

To Amend the Bihar Agricultural University Act,2010 (Bihar Act,12,2010) Be it enacted by the legislature of the state of Bihar in the sixty sixth year of the Republic of India as follows:-

1.Short title,extent and commencement. - (1) This Act may be called the Bihar Agricultural University(Amendment) Act 2015.

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come into force on such date as may be appointed by the Government, by notification, in the official gazette.

2. Amendment in Section-31 of Bihar Act 12 of 2010. - Section-31 of the said Act 2010 shall be substituted by the following :-

2

"31 (1) The statement of annual accounts of University shall be prepared by the Comptroller under the direction of the Vice-Chancellor and all the money accruing to or received by a University from all kinds of sources and all amount disbursed and paid by a University shall be entered in the accounts.

(2) (i) The accounts of the University shall be audited by the Comptroller and Auditor-General of India from time to time. The State Government may also cause audit of the said accounts by a chartered Accountant appointed for the purpose as per needs.

(ii) The accounts, after audited, shall be printed and copies with the audit report shall be presented by the Vice-Chancellor to the Board of Management and to the Chancellor.

(3) The Board of Management shall submit a copy of the accounts and the report to the State Government with the statement of the action taken by a University on the audit report and the State Government shall cause the same to be laid before the Houses of the Legislature."

By order of the Governor of Bihar,

MANOJ KUMAR,

Joint Secretary to the Government.

————

अधी.क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु3ित। बहार गजट (असाधारण) 540-571+400-ड,0ट,0पी0।

Website: http://egazette.bih.nic.in

3