ASSAM ACT XXIV OF 1958
THE ASSAM REQUISITION AND CONTROL OF VEHICLES (AMENDMENT) ACT, 1958
(Passed by the A~sembly)
(Received the assent of the President on the 22nd September 1958)
[Published in the Assam Gazette, Extraordinary, dated the 26th September - 1958]
An Act
further to amend the Assam Requisition and Control of Vehicles Act, 1950.
Preamble.-Whereas it is expedient further to amend the Assam Requisition and Control of Vehicles Act, 1950 (Assam Act XXXII of 1950), hereinafter called the Principal Act, for the purposes hereinafter appearing ;
It is hereby enacted in the Ninth Year of the Republic of India as follows :-
1. Short title, extent and cc>1nmencement.-(l) This Act may be called the Assam Requisition and Control of Vehicles (Amendment) Act, 1958.
(2) It shall have the like extent as the Principal Act. " '~ (3) It shall come into force at once.
2. Amendment of section 1(3) of the Assam Act XXXII of . c. 1950.-In sub-section (3) of Section 1 of the Principal Act, for the figures
'1958' the figures '1961' shall be substituted.
[Price 0·06 N.P. or 1d)
A. G, P. (Leg.) No.31/58-1,550-4-12·1958.