ॢबहर [सधरण [क ॢबहर सरकर हर क०शत
(स पटन 35) पटन la∫ ,yŒthŒ&01&03@2017@ ftlij egkefge jkT;iky fnukad 12 vizSy 2017 dks v fy;s izdkf'kr fd;k tkrk gSA
नबंधन सं
या
गजट
1 व शख 13 श
श१ वर 21 अील 21"
fof/k foHkkx
———
vf/klwpuk,a
21 vizhy 2017
61 yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] a zS s uqefr ns pqds gS] blds }kjk loZlk/kkj.k dh lwpuk ds fcgkj&jkT;iky ds
lqjsUæ izlkn 'kekZ
ljdkj ds äÑéç
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A
1
2 ॢबहर गजट [सधरण 21 अील 2017 [fcgkj vf/kfu;e&9] 2017]= fcgkj futh fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 fcgkj futh fo'ofo|ky; vf/kfu;e] 2013 esa la'kks/ku gsrq vf/kfu;eA Hkkjr x.kjkT; ds vM+lBos o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %&
1- laf{kIr uke] foLrkj ,oa izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj futh fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dgk tk ldsxkA
2- bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA
3 ;g rqjar izo`Ùk gksxkA
2- fcgkj futh fo'ofo|ky; vf/kfu;e 2013 dh /kkjk & 5 esa la'kks/ku A& ¼1½ fcgkj futh fo'ofo|ky; vf/kfu;e] 2013 dh /kkjk&5 dh mi/kkjk ¼1½ ds [k.M (iii) esa fuEufyf[kr ijarqd tksM+k tk,xk %&
^^ijarq jkT; ljdkj }kjk izk;kstd fudk; dks vk'k; i= esa of.kZr vof/k esa U;wure ik¡p gtkj oxZ ehVj {ks=Qy dk fufeZr Hkou@ifjlj vLFkk;h :i ls miyC/k gksus dh fLFkfr esa bl /kkjk dh mi/kkjk ¼1½ esa fofufnZ"V vis{kkvksa vU; lHkh 'kÙkksaZ dks iwjk djus dh fLFkfr esa vf/kfu;e dh /kkjk 6 ds rgr fo'ofo|ky; lapkyu dh vuqefr iznku dh tk ldsxhA**
¼2½ fcgkj futh fo'ofo|ky; vf/kfu;e] 2013 dh /kkjk&5 dh mi/kkjk ¼2½ ds ckn fuEufyf[kr ijarqd tksM+k tk,xk %&
^^ijarq izk;kstd fudk; }kjk vk'k; i= eas of.kZr le;kof/k eas iz;kl djus ds ckotwn Hkh vuqikyu izfrosnu lefiZr fd, tkus esa vlQy jgus dh fLFkfr esa jkT; ljdkj vuqikyu izfrosnu lefiZr djus dh nks o"kksaZ dh le;kof/k dks vf/kdre vxys nks o"kksZa ds fy, foLrkfjr dj ldsxhA**
fcgkj&jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ]
ljdkj ds äÑéçA
————
21 vizhy 2017 laŒ ,y0th0&01&03@2017@62 yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk dated 12th April] 2017 dks vuqer fcgkj futh fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ]
ljdkj ds äÑéçA
[Bihar Act 9,2017] Bihar Private University (Amendment) Act, 2017
AN
ACT
To Amend Bihar Private Universities Act 2013.
Be it enacted by the legislature of the State of Bihar in the sixty-eighth year of the Republic of India as follows :-
1. Short title, extent and commencement.— (1) This Act may be called Bihar Private University (Amendment) Act , 2017.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force at once.
2. Amendment in section 5 of Bihar Private University Act, 2013.—
(1) the following proviso shall be added after clause (iii) of Sub section (1) of section 5 of The Bihar Private University Act, 2013.
"Provided that in case of availability of a temporary/lease building having constructed area of minimum 5000 Square meter fulfilling the all other requirements and conditions specified in sub section (1) of this section the state government may allow to operate Private University under section 6 of this Act. "
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3 ॢबहर गजट [सधरण 21 अील 2017
(2) the following proviso shall be added after sub section (2) of Section 5 of Bihar Private University Act, 2013.
"Provided that Where in spite of making efforts, sponsoring body has failed to submit compliance report during the time period mentioned in letter of intent, in that circumstances, the state government may extend the time period of two year for submission of compliance report for maximum next two years. "
By Order of the Governor of Bihar,
SURENDRA PRASAD SHARMA,
Secretary to Government.
————= [ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?
ॢबहर गजट
[सधरण 305%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
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