THE 0-A LEGISLATIVE ASSEMBLY ' PROCEEDINGS (PROTECTION OF FUBLICA-
TION) ACT, ,1960 ] . [ Received the assent of the President on the 9ih
Jrily 1960, firsf published in an extraordinary , , .issue of the Orissa Gazette, daled the 8th
August 19611 1, : AN ACT TO' PROTECT THE ,PUBLICATION OF REPORTS OF .
. . PROCEEDINGS OF THE. OFUSSA LEGELATWE '
ASSEMBLY . , . . . . . . , .
. . : Ba,it enacted by Lgislatpre of the State
: ,of .Orissa in .t&,El$vent,h Year,,of . . the Republic of .. Iqdia 'as ;follows ::1. '
. ,
. : . . I ' ' . , . ' Sbort title, : l.,'(a) This-Act may'be calledthe Orissa Legis-
oxttnt and . latiye.. Assembly Proceedings (~rbt'ection of Publicd- ccrmrnm- . '
, . tion] Act; 1960. I . * : , mat. b
, . . , , . . , . .
I ' '(bjItekendsio ihe whole ~ o f i h e State o f , , , . - .. .
.' , ari$sa: , ;. ' . ' , , : - I . . . * I
. , ! . . , , . . .' 2. $ 6 . ~ c t , . 'newsdapk9 . m e w , any p*ted D&e;n.. . ,
,, . l j e f iod i l w o k containing, public news :or comments ' ! . . . . aq public* , nee , and 'includes , a .news-igency supplying , ,
. . , , , , materials for pubKcation ' .iii . - a newspaper. . , , , . . I .
. - . . a .
-:: . P ( I ) Save, as provided in subsection (2) , no Publication orreports .
': - . . person. shall be liable- to -any- proceedings, civil or ortbs . . ! , - . . . . I I , . . . . . &A, ih . any: court in Tespect of the ,publication p"!~ , . .
I , . in,.& n&wpaoer' bf a substantially W e report of any ps '
*
. . , :pro+edi&s , .of the' %&a Legislative , Assembly . . ., * uhIesi'. the'.~puhli&tion is proved to have been made &&:. . . ' , . > . . . 1 .
, . , , I .. I . .. . 7 '; . .
, a
. I . . . . . (2): ~bthing in ',su~iectiig (1) 'shag be bnsmA , ,
'rdt.ectigg , the, . publication .of h y matter, 6 e . . Z , , . , . pub 'catiori, of which: is hot. fpr the public godd. . , , . , ' t; ' : , I. .
. - . , . ' . * . . . . . , i
. . ' . , , . ., , 4.. Thjs A& -&all apply in relatibn td .reports or aiso to ' : , , '. . . . apply. to ,
. . matte*:. broadht by,. means qf virelesb 'telegraphy . . . . . . ' , ' , as' part of any @io@abme .or sbkiw. prqvided by -. : -
. &&is : of, 3 bioad&thg 'statioa situated w h h .thevb, *, .; , . _ . : . ' '.tkMtories id!. which this Act exfends, as? it appges in Membby.
.&tioh to ' repoits pi, '+tt&r$ published in a*,. news . - . ' . , . 4 1 papet. . . .. . , ! . , , I . I I % , .
. , , ? . .' , 3
. ' . . . . 1. pmj&hsnf of 0bj- zmd R g u o n ~ { r f O r i r ~ Gtmif; . &trao~d~an:daf+ . . , Ihc ZZpd.S@auW! . - . :.
' I ' 1938 ,( No,. 411). . , . I . . I , ' 7 , .
( I ' - 1 . . '. . '
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