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Chhattisgarh act 001 of 2015 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2014

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CHHATIISGARH ACT

(No. 1 of 2015) THE CHHATTISGARH APPROPRIATION (No. -4) ACT, 2014

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the sevices of the Financial Year 2014-

2015.

Be it enacted by the Chhattisgarh Legislature in the Sixty-fifth Year of the Republic oflndia, as follows:-

Short title. 1. This Act may be called the Chhattisgarh Appropriation Act, 2014.

Issue of 2. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, amounting in the aggregate to the sums of One thousand four hundred eighty crore ninety two lakhs seventy three thousand eight hundred seventy five rupees towards defraying the several charges which will come in the course of payment during the financial year 2014-2015 in respect of services specified in column (2) of the Schedule.

Rs. 14,80,92,73,875 from and out of the Consolidated Fund of the State for the Financial Year 2014-15. Appropriation. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

No.of

Vote

(1)

01

02

03

04

Services and purposes

(2)

Charged Appropriation- Interest Payments and Servicing of Debt. General Administration Other expenditure pertaining To General Administration

Department.

Police

Other expenditure pertaining to Home Department.

THE SCHEDULE

(See Section 2 and 3) Sums not exceeding Voted by the Charged on Revenue

Revenue

Revenue

Revenue

Revenue

Legislative

Assembly

Rs.

0

4,91,00,100

1,14,00,000

20,70,00,100

1,50,00,000

Consolidated Fund

(3)

Rs.

300

14,54,662

0

0

0

Total Rs.

300

5,05,54, 762

1, 14,00,000

20,70,00,100

1,50,00,000

6

4 (5)

(1) (2) (3)

Rs. Rs. Rs.

0 5 Jail Revenue 36,0 0 ,0 0 0 0 36,0 0 ,0 0 0

0 7 Expenditure pertaining Revenue 2,0 0 ,0 0 ,0 0 0 0 2,0 0 ,0 0 ,0 0 0

to Commercial Tax Department.

08 Land revenue and district Revenue 5, 79,00,000 05, 79,00,000

administration.

10 Forest Revenue 2,52,00,000 0 2,52,00,000

12 Expenditure pertaining to Revenue 1,17,00,00,000 01,17,00,00,000

Energy Department.

13 Agriculture Revenue 50,00,500 050,00,500

14 Expenditure pertaining to Revenue 7,62,00, 100 2,81,813 7,64,81,913

Animal Husbandry Department.

15 Financial assistance to Revenue 26,90,12,000 0 26,90,12,000

Three tier Panchayati Raj Institutions under Scheduled Caste Sub Pain.

16 Expenditure pertaining Revenue 2,96,51,000 02,96,51,000

to Fisheries Department.

17 Co-operation Revenue 4,54,92, 100 04,54,92,100

19 Public Health and Family Revenue 45,00,00,100 0 45,00,00, 100

Welfare.

20 Public Health Engineering Revenue 22,85,00,200 0 22,85,00,200

21 Expenditure pertaining to Revenue 6,00,100 0 6,00,100

Housing and Environment Capital 10,00,00,200 0 10,00,00,200

Department.

23 Water Resources Capital 15,00,00,000 0 15,00,00,000

Department.

24 Public works-roads and Revenue 1,00,74,70,000 0 1,00,74,70,000

bridges. Capital 10,00,300 2,45,00,000 2,55,00,300

7

4 (6)

(1) (2) (3)

Rs. Rs. Rs.

25 Expenditure pertaining Capital 200 0200

to Mineral Resources Department.

26 Expenditure pertaining to Revenue 15,00,000 0 15,00,000

Culture Department.

27 School Education Revenue31,33,00,000 0 31,33,00,000

28 State Legislature Revenue 1,96,60,000 0 1,96,60,000

29 Administration of Justice Revenue 35,00,000 0 35,00,000

and Elections.

30 Expenditure pertaining to Revenue 31,00,00,100 0 31,00,00,100

Panchayat and Rural Capital 52,50,00,000 0 52,50,00,000

Development Department.

31 Expenditure pertaining to Revenue 49,42,000 0 49,42,000

Planning Economics and Statistics Department.

32 Expenditure pertaining to Revenue 2,50,00,000 0 2,50,00,000

Public Relations Department.

33 Expenditure pertaining to Revenue 2,50,00,000 0 2,50,00,000

Tribal Welfare Department.

34 Expenditure pertaining to Revenue 22,20,000 0 22,20,000

Social Welfare Department.

36 Transport Revenue 1,10,50,000 0 1,10,50,000

37 Tourism Revenue 3,00,00,000 0 3,00,00,000

39 Expenditure pertaining to Revenue 100 0 100

Food, Civil Supplies and Consumer Protection Department.

41 Tribal Areas Sub-plan Revenue 2,55, 15,80, 700 0 2,55,15,80, 700

Capital 73,20,00,100 0 73,20,00,100

8

--,

4 (7)

(1) (2) (3)

Rs. Rs. Rs.

44 Expenditure pertaining Revenue11,26,00,000 0 11,26,00,000

to Higher Education Department.

47 Man-Power Planning and Revenue 56,18,00,100 0 56, 18,00, 100

Technical Education Department.

48 Grant Under Thirteenth Revenue 2,29,00,300 0 2,29,00,300

Finance Commission. Capital 31,16,96,100 0 31,16,96,100

51 Expenditure pertaining to Revenue 50,00,100 0 50,00,100

Religious Trusts and Endowments Department.

53 Financial assistance to Revenue 2,20,89,000 0 2,20,89,000

Urban bodies under Scheduled Caste Sub Plan.

56 Rural Industries Revenue 1,36,00,000 3,01,000 1,39,01,000

64 Scheduled Caste Sub Plan Revenue 1,09,96,54,500 0 1,09,96,54,500

Capital 12,10,00,000 0 12,10,00,000

65 Aviation Department Revenue 1,50,00,100 0 1,50,00, 100

66 Welfare of Backward Revenue 19,61,00,000 0 19,61,00,000

Classes and Minorities. Capital 14,00,00,000 0 14,00,00,000

67 Public Works-Buildings Revenue 25,00,000 0 25,00,000

Capital 10,00,000 0 10,00,000

71 Information Technology Revenue 20,69, 70,000 0 20,69, 70,000

and Bio Technology.

79 Expenditure pertaining to Revenue 3,50,00, 700 0 3,50,00, 700

Medical Education Capital 1,50,00,200 0 1,50,00,200 Department. 80 Financial assistance to Revenue 1,68,97,64,000 0 1,68,97,64,000 Three tier Panchayati Raj Institutions.

9

-

4 (8)

(1) (2) (3)

Rs. Rs. Rs.

81 Financial assistance to Revenue 89,67,80,000 4,00,00,000 93,67,80,000

Urban bodies.

82 F~ancial assistance to Revenue 79,67,21,000 0 79,67,21 ,000

Three tier Panchayati Raj Institutions under the tribal area sub-plan.

83 Financial assistance to Revenue 6,80,000 0 6,80,000

[

urban bodies under the tribal area sub-plan. !

Total - Revenue 12,64,60,39,000 4,20,37, 775 12,68,80, 76,775 Capital 2,09,66,f7, 100 2,45,00,000 2,12,11,97,100

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j Grand Total 14, 74,27,36,100 6,65,37, 775 14,80,'2, 73,875

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