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Registered No. 768/97
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THE ASSAM GAZETTE
EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
350 f w < , CTTSRK, 19 2007, 28 1929 (W ) No. 350 Dispur, Monday, 19thNovember, 2007, 28th Kartika , 1929 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH
NOTIFICATION
The 17th November, 2007
No. LGL. 122 /200 4/16 . — The following Act o fthe Assam Leg isla tive Assembly which received the assen t o f the P res ide nt is hereby publish ed for general info rma tion .
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226 6 TH E ASS AM GA ZE TT E, EX TR AO RD INAR Y, NOVEM BER 19, 2007
fu rthe r to am en d th e I nd us tri al D ispu tes Ac t, 1947, in i ts ap pl icat ion to the Sta te o f As sam.
Preamble W he re as it is ex pe di en t fu rthe r to am en d th e In du st rial Central
D ispu tes Ac t, 194 7, h er ei na fter re fe rred to as the p rin cipa l A ct. , ^ 1 ^ 714
in i ts a pp lic at io n to the State o f Assam , in the m an ne r he re inaf ter ap pe ar in g:
It is he re by en ac te d in the Fif ty -e ig ht Ye ar o f th e Rep ub lic o f Ind ia as fol low s
Short ti tle , extent and Commencement.
(1 ) T h is A ct m ay be ca ll ed th e I n d u s tr ia l D is p u te s (A ssa m A m en dm en t) Ac t, 20 07 .
(2) It ex tend s to the who le o f As sam .
(3) I t sh al l com e i nto force a t once.
Amendment of Section 2
2. In the pr incipa l Act, in sect io n 2 , in clau se (s ), in be tw ee n th e w ords "o r su pe rv isor y w ork" and "f or hir e o r reward" , the wor ds 'o r any wo rk for the p ro mot ion o f sale s", shall be insert ed .
Amendment of Sect ion 33-C
3. In the p rin cipa l Act , in sec tio n 3 3 -C, i n sub -se ct ion (1 ), f or th e words "to the c ol lector who s ha ll p ro ce ed to re co ve r th e same in the sa me manne r as a n ar rea r o f land rev enu e", the wo rds "to th e C hi ef Judic ial Magist rat e havin g ju ris dic tio n who sha ll procee d to re alize as if it were a fine imp osed by su ch Ma gis tra te" shall be s ub sti tut ed .
M O H D . A . H A Q U E ,
Se cretary to the G ov er nm en t o f As sam, Le gis lat ive Departm ent .
GUW AHATI-Pr inted and Publishe d by the Dy. Director (P&S), Directora te of Ptg. & Sty., Assam, Guwahati-21, (Ex-Gazette) No. 699-500-600-19-11-2007.
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